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Case Index
Title
Date
AGRA DEVELOPMENT AUTHORITY Vs. MURARI LAL GOEL
September 19, 1994
AVAS COMMISSIONER, U.P.AVAS & VIKAS PARISHAD, LUCKNOW Vs. ASHOK KUMAR GARG
September 9, 1994
DAYA SAGAR SAHU Vs. UNITED INSURANCE COMPANY
August 22, 1994
DEVENDRA KUMAR PANDEY Vs. UNITED INDIA INSURANCE CO. LTD.
September 6, 1994
GHAZIABAD DEVELOPMENT AUTHORITY Vs. D.K.VIJH
November 2, 1994
HEADWAY FINANCE & INVESTMENT CO.LTD. Vs. SARLA DEVI
November 23, 1994
MOHAN SINGH Vs. NEW INDIA ASSURANCE CO.LTD.
April 27, 1994
MOHD.SHAKEEL SIDDIQI Vs. NEW INDIA ASSURANCE CO.LTD.
April 5, 1994
MOHD.SHAKEEL SIDDIQUI Vs. NEW INDIA ASSURANCE CO.LTD.
May 4, 1994
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. RAMESH CHAND BIST
March 24, 1994
NATIONAL INSURANCE CO.LTD. Vs. SHEELA GUPTA
April 22, 1994
NEW EMPIRE SILK HOUSE Vs. CARRIER AIRCON LTD.
March 18, 1994
NEW INDIA ASSURANCE CO LTD., LUCKNOW Vs. SRI DHARAM SINGH, JAUNPUR
September 19, 1994
NEW INDIA ASSURANCE CO. Vs. TANDON EMPORIUM
July 29, 1994
PRABHA AGARWAL Vs. SYNDICATE BANK
November 1, 1994
R.P.SINGH Vs. JANTA STORE
September 19, 1994
SOHAN SINGH & SONS Vs. NEW INDIA ASSURANCE CO.LTD.
April 27, 1994
SUKHVIR SINGH Vs. SUPERINTENDING ENGINEER
August 19, 1994