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Case Index
Title
Date
AHUJA TRADERS Vs. CANARA BANK
September 29, 1994
ANIL JAIN Vs. THE NEW INDIA ASSURANCE CO.LTD.
October 24, 1994
ANIL SONDHI Vs. DELHI DEVELOPMENT AUTHORITY
July 29, 1994
ASHISH KUMAR BISWAS Vs. DELHI DEVELOPMENT AUTHORITY
April 7, 1994
ASHISH MIDHA Vs. SIPANI AUTOMOBILES
February 2, 1994
ASIA REFRIGERATION Vs. SHRI VINOD KUMAR
December 2, 1994
BANSI LAL Vs. NEW INDIA ASSURANCE CO. LTD
February 11, 1994
BHARTIYA COMMERCIAL & INDUSTRIAL RESOURCES INDIA LTD. Vs. SANJAY KUMAR SAXENA
March 3, 1994
BRIGADIER V.K. DANDEKAR Vs. CREATION CONSTRUCTIONS
March 28, 1994
C.L. RAIZADA Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD
January 31, 1994
CLASSIC MOTORS LTD. Vs. A.P. KHURANA
May 4, 1994
D.D.A. Vs. OM PRAKASH BUVEJA
January 19, 1994
D.D.A. THROUGH ITS DIRECTOR Vs. PRAKASH DEV KAPOOR
March 28, 1994
DELHI ELECTRIC SUPPLY UNDERTAKING Vs. COL S.K.BAKSHI
September 28, 1994
DIVISIONAL MANAGER, LIC OF INDIA Vs. ANGOORI DEVI
October 3, 1994
GAUTAM AHUJA Vs. ANSAL PROPERTIES & INDUSTRIES LTD
March 30, 1994
GOEL S. PAL ANDSHANTI RANI GOEL Vs. COLLECTOR OF STAMPS
April 11, 1994
GULF AIR COMPANY Vs. NIRANJAN SINGH
January 20, 1994
HAR SARUP GUPTA Vs. KAILASH NATH & ASSOCIATES
December 2, 1994
J.N. SEHGAL Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
April 8, 1994
JAGMOHAN LAL AGGARWAL Vs. CHAIRMAN, UNIT TRUST OF INDIA
September 1, 1994
JAINA PROPERTIES PVT.LTD. Vs. KRISHNA GUPTA
October 3, 1994
K.C. JAIN Vs. D.D.A.
August 31, 1994
K.M. SINGH Vs. UNIT TRUST OF INDIA
September 7, 1994
KARAM VIR SINGH GUPTA Vs. VINEY KAPUR
December 5, 1994
KRISHNA Vs. DELHI DEVELOPMENT AUTHORITY
February 25, 1994
LAFFANS (INDIA) PVT. LTD. Vs. CITI BANK
March 1, 1994
LALITA BADHWAR Vs. PRADEEP KUMAR KUMRA
February 14, 1994
M.S.O.BUILDING EMPLOYEES CONSUMER CO-OPERATIVE STORE LTD Vs. R.S.GUPTA
February 25, 1994
MAHANAGAR TELEPHONE NIGAM LTD. Vs. OM PARKESH GARG
January 27, 1994
MAHANAGAR TELEPHONE NIGAM LTD. Vs. BRIJ BHUSHAN GUPTA
January 3, 1994
MAMAN SINGH Vs. SIPANI AUTOMOBILES LTD.
May 30, 1994
MANOHAR LAL BATRA Vs. VICE CHAIRMAN, D.D.A.
April 29, 1994
MATESHWAR PRASAD Vs. D.D.A.THROUGH CHAIRMAN
May 11, 1994
MOTOR GENERAL FINANCE LIMITED Vs. NEW INDIA ASSURANCE CO. LTD
February 23, 1994
N.ANAND RAO Vs. DELHI DEVELOPMENT AUTHORITY
October 23, 1994
NATIONAL INSURANCE CO.LTD. Vs. M.M.LAL
December 30, 1994
P.N.BHARGAVA Vs. D.D.A.
February 10, 1994
PCS DATE GENERAL INDIA LTD. Vs. JYOTI KOTHARI
April 8, 1994
PRAMILA MALHOTRA Vs. LIFE INSURANCE CORPORATION OF INDIA
November 25, 1994
PREM GS.INTERNATIONAL Vs. CENTRAL BANK OF INDIA
November 30, 1994
RAGHUBIR SINGH JAIN Vs. ANSAL HOUSING & CONSTRUCTION LTD.
August 18, 1994
RAJ KISHAN Vs. NATIONAL INSURANCE CO.LTD.
December 30, 1994
RENU SAXENA Vs. S.P. JAKHANWAL
June 1, 1994
SANJAY KISHAN KAUL, ADVOCATE Vs. GROOVY COMMUNICATIONS
November 10, 1994
SAROJ DEVI LATH Vs. CANARA BANK
January 6, 1994
SUMAN BALA GUPTA Vs. AKASH GANGA BUILDERS & ENGINEERS PVT.LTD.
October 5, 1994
U.O.I. Vs. VIMLA DEVI GUPTA
August 22, 1994
ULTRACHEM INDUSTRIES Vs. GEETA ROADWAYS
December 9, 1994
VIJAY KUMAR JAIN, ADVOCATE Vs. BAJAJ AUTO LTD
December 2, 1994
VISHAL GOODS TRANSPORT CO. Vs. INTER UNIVERSITY PRESS (P) LTD.
November 14, 1994
VISHAL GOODS TRANSPORT COMPANY Vs. INTER UNIVERSITY PRESS (P) LIMITED
October 20, 1994
Y.R. TANEJA Vs. DELHI BOTTLING COMPANY
February 7, 1994