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Case Index
Title
Date
A N Z GRINDLAYS BANK Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION LTD
March 15, 1994
A SIVASAILAM Vs. REGISTRAR OF COMPANIES
May 31, 1994
ABN AMRO BANK Vs. INDIAN RAILWAY FINANCE CORPORATION LTD
August 25, 1994
AKBARALI A KALVERT Vs. KONKAN CHEMICALS PVT LTD
May 2, 1994
AMRIT BANASPATI CO LTD Vs. STATE
August 11, 1994
AUCKLAND HOLDINGS LTD Vs. STATE
September 22, 1994
BHARAT PETROLEUM CORPORATION LTD Vs. STOCK HOLDING CORPORATION OF INDIA LTD
September 23, 1994
BHUPINDER RAI Vs. S M KANNAPPA AUTOMOBILES PVT LTD
October 24, 1994
CANARA BANK Vs. NUCLEAR POWER CORPORATION OF INDIA LTD
July 29, 1994
FARHAT SHEIKH Vs. ESEMEN METALO CHEMICALS PVT LTD
October 31, 1994
GENERAL PRODUCE COMPANY LIMITED Vs. STATE
May 24, 1994
K RAMARAJ Vs. MACKIMALAI TEA ESTATES PRIVATE LTD
October 11, 1994
K S NARAYANA IYER Vs. TALAYAR TEA CO LTD
September 30, 1994
KINETIC ENGINEERING LTD Vs. UNIT TRUST OF INDIA
June 16, 1994
KIRON M LULLA Vs. VIKRON FASHIONS PVT LTD
March 24, 1994
M M DUA Vs. INDIAN DAIRY AND ALLIED SERVICES PVT LTD
May 13, 1994
MADRAS VALVES LTD Vs. STATE
September 22, 1994
RISHI GASES PRIVATE LIMITED Vs. STATE
March 30, 1994
STANDARD DISTILLERIES AND BREWERIES PVT LTD Vs. SHOE SPECIALITIES PVT LTD
June 8, 1994
THOMAS GEORGE Vs. K C G VERGHESE
June 7, 1994
USHA INDIA LTD Vs. STATE
September 14, 1994
VIKRANT TYRES LTD Vs. STATE
October 26, 1994