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Case Index
Title
Date
A R RAO Vs. RAJINDER KUMAR
October 11, 1994
A S CHATHA Vs. MALOOK SINGH
May 20, 1994
A S DALELA FOOD CORPORATION OF INDIA Vs. STATE OF HARYANA
May 13, 1994
A S PARMAR Vs. STATE OF HARYANA
March 30, 1994
AAGDISH KUMAR SINGH Vs. ISHAR SINGH @ FAQURIA
July 4, 1994
ABHA GUPTA Vs. RAKESH KUMAR GUPTA
September 26, 1994
ABLINDER CHAWLA Vs. R K GUPTA
March 23, 1994
ABNASH CHANDER Vs. ABHIMANY ANSAL
August 16, 1994
ADELIN VIJAY RAJ Vs. VIJAY RAJ
November 11, 1994
AGGARWAL & COMPANY Vs. STATE OF PUNJAB
May 6, 1994
AHUJA EMPORIUM Vs. SALES TAX TRIBUNAL
December 8, 1994
AJAY HANDA Vs. STATE OF PUNJAB
November 24, 1994
AJIT SINGH Vs. LUDHIANA IMPROVEMENT TRUST
October 3, 1994
AJIT SINGH Vs. SURINDER KAUR
August 22, 1994
AJIT SINGH Vs. FOOD CORPORATION OF INDIA
March 31, 1994
AJIT SINGH Vs. KULDEEP SINGH
January 5, 1994
AJIT SINGH Vs. STATE OF PUNJAB
January 25, 1994
AJIT SINGH Vs. PUNJAB STATE
September 13, 1994
AJIT SINGH Vs. MAKHAN SINGH
February 15, 1994
AJIT SINGH WALIA Vs. STATE OF PUNJAB
September 2, 1994
AJMAR SINGH LAKNOWAL Vs. STATE OF PUNJAB
April 8, 1994
AJMAR SINGH LAKNOWAL Vs. STATE OF PUNJAB
April 28, 1994
AJMER SINGH Vs. CHAND SINGH
November 29, 1994
AJMER SINGH Vs. PRABHA RANI
March 9, 1994
AJMER SINGH JUNIOR ENGINEER Vs. STATE OF HARYANA
September 1, 1994
ALKA VERMA Vs. MAHARISHI DAYA NAND UNIVERSITY, ROHTAK
February 14, 1994
AMAN PREET MANN Vs. STATE OF HARYANA
May 19, 1994
AMAR COLD STORAGE AND ICE FACTORY Vs. PUNJAB FINANCIAL CORPORATION
February 24, 1994
AMAR KAUR Vs. MEHAR SINGH
May 12, 1994
AMAR NATH Vs. FINANCIAL COMM
April 11, 1994
AMAR NATH Vs. JHANDU LAL
July 22, 1994
AMAR NATH (DIED) Vs. FINANCIAL COMMISSIONER, HARYANA
January 5, 1994
AMAR SINGH Vs. WARYAM SINGH
August 26, 1994
AMAR VIVEK Vs. STATE OF HARYANA
July 26, 1994
AMARJEET SINGH Vs. STATE OF HARYANA
December 20, 1994
AMARJIT KAUR Vs. STATE OF PUNJAB
July 25, 1994
AMARJIT SINGH Vs. STATE OF PUNJAB
October 4, 1994
AMARJIT SINGH Vs. STATE OF HARYANA
June 3, 1994
AMARJIT SINGH Vs. GRAM PANCHAYAT NAULAKHA
May 5, 1994
AMARJOT KAUR Vs. STATE OF PUNJAB
August 30, 1994
AMBA LAL SINGHAL Vs. CHUHAR SINGH
February 3, 1994
AMBALA URBAN ESTATE WELFARE SOCIETY Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
April 7, 1994
AMIR AHMAD Vs. THE STATE OF HARYANA
May 4, 1994
AMITA BAGHI Vs. TEJWINDER SINGH ALIAS TEJI
November 7, 1994
AMOLOK RAJ Vs. STATE OF PUNJAB
April 11, 1994
AMRIK CHAND Vs. KARNAIL SINGH
March 4, 1994
AMRIK SINGH Vs. STATE OF PUNJAB
October 7, 1994
AMRIK SINGH Vs. STATE OF PUNJAB
February 2, 1994
AMRIK SINGH Vs. SECRETARY TO GOVERNMENT PUNJAB, DEPARTMENT OF HOME AFFAIRS & JUSTICE, HOME-III BRANCH, PUNJAB CIVIL SECRETARIAT, CHANDIGARH
August 24, 1994
AMRIK SINGH MEEKA Vs. STATE OF PUNJAB
October 24, 1994
AMRIT LAL AND COMPANY Vs. INCOME-TAX OFFICER
February 1, 1994
AMRIT LAL SHARMA Vs. STATE OF PUNJAB
May 24, 1994
AMRIT SINGH Vs. TARLOCHAN SINGH
June 2, 1994
ANAND KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
September 13, 1994
ANGREJ SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
February 15, 1994
ANIL KUMAR Vs. GURDIAL SINGH
May 18, 1994
ANIL KUMAR CHAWLA Vs. HOUSING BOARD
January 3, 1994
ANOKH SINGH Vs. SURJIT SINGH
May 18, 1994
ANOOP SINGH Vs. SECRETARY TO GOVERNMENT OF PUNJAB
July 26, 1994
ANTER PREET SINGH Vs. STATE OF PUNJAB
September 28, 1994
ANU SHARMA Vs. STATE OF HARYANA
July 14, 1994
ANUP Vs. STATE OF HARYANA
December 20, 1994
ANUPAM AGENCIES Vs. STATE OF PUNJAB
November 8, 1994
ANURADHA GUPTA Vs. STATE OF HARYANA
November 30, 1994
ARCHANA Vs. THE COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN, NEW MEHRAULI ROAD, NEW DELHI
May 20, 1994
ARCHANA ESTATE AND CONSTRUCTION PRIVATE LIMITED Vs. ROSHAN LAL
October 5, 1994
ARMY SCHOOL Vs. INDERJEET SINGH
November 15, 1994
ARUN MALHOTRA Vs. PANJAB UNIVERSITY, CHANDIGARH THROUGH ITS REGISTRAR AND ANOTHER
April 26, 1994
ARVIND RANA Vs. HARYANA AGRICULTURE UNIVERSITY
February 1, 1994
ASHA RANI Vs. RAJ KUMAR
March 24, 1994
ASHOK KUMAR Vs. MUNICIPAL COMMITTEE
March 9, 1994
ASHOK KUMAR Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA
January 12, 1994
ASHOK KUMAR Vs. KAMALJIT SINGH
November 22, 1994
ASHOK KUMAR Vs. MAHARISHI DAYA NAND COLLEGE, ROHTAK
April 7, 1994
ASHOK KUMAR Vs. PUNJAB STATE
July 21, 1994
ASHOK KUMAR Vs. STATE OF HARYANA
February 18, 1994
ASHOK KUMAR ALIAS SHOKI Vs. UNION OF INDIA
May 6, 1994
ASHOK KUMAR MALIK Vs. UNION OF INDIA
May 31, 1994
ASHOK VERMA Vs. RITESH AGRO PVT LTD
January 12, 1994
ASHWANI KUMAR Vs. STATE OF PUNJAB
July 6, 1994
ASHWANI KUMAR Vs. THE STATE OF HARYANA
January 21, 1994
ASHWANI KUMAR Vs. STATE OF HARYANA
July 26, 1994
ASIAN GALVEN TOWERS PVT LTD Vs. STATE OF PUNJAB
March 7, 1994
ASIAN R C C PIPES, KACHA, BAZAR, AMBALA CANTT Vs. STATE OF PUNJAB
July 12, 1994
ASSA RAM Vs. STATE OF HARYANA
February 11, 1994
ASSISTANT EXCISE AND TAXATION COMMISSIONER Vs. GOPAL OIL MILLS
October 26, 1994
ASSTT COLLECTOF OF C EX AND CUSTOMS Vs. SANJEEV KUMAR
March 30, 1994
ATMA RAM Vs. STATE OF HARYANA
December 1, 1994
ATTAM PARKASH Vs. STATE OF HARYANA
December 5, 1994
ATTAR SINGH Vs. STATE OF HARYANA
August 5, 1994
AVID PHARMACEUTICALS PVT. LTD Vs. STATE OF PUNJAB
August 9, 1994
AVINASH MODGIL Vs. STATE OF PUNJAB
November 22, 1994
AVTAR KRISHAN PURI MANAGING DIRECTOR DEVI DASS GOPAL KRISHAN LIMITED Vs. R L SHARMA
July 26, 1994
AVTAR SINGH Vs. MANJIT KAUR
July 26, 1994
AVTAR SINGH Vs. AJIT SINGH ALIAS RANJIT SINGH
May 19, 1994
AVTAR SINGH Vs. STATE OF PUNJAB
November 15, 1994
AVTAR SINGH Vs. KESHO PARSHAD
September 26, 1994
AVTAR SINGH Vs. STATE OF PUNJAB
September 21, 1994
AVTAR SINGH Vs. JAI KAUR
October 12, 1994
AVTAR SINGH Vs. ACCOUNTS OFFICER TELEPHONES REVENUE
December 12, 1994
AVTAR SINGH Vs. STATE OF HARYANA
January 24, 1994
AVTAR SINGH BIJI Vs. UNION OF INDIA
November 30, 1994
B L DALMIA Vs. STATE OF HARYANA
February 10, 1994
B.L. BANSAL AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
December 21, 1994
B.R. AGGARWAL Vs. STATE OF HARYANA
June 2, 1994
BABLI SHARMA Vs. TILAK RAJ
July 8, 1994
BABU LAL AGGARWAL Vs. COMMISSIONER AND SECRETARY TO GOVT OF HARYANA LOCAL BODIES DEPARTMENT
January 6, 1994
BABU LAL SINGAL Vs. STATE OF HARYANA
November 8, 1994
BABU RAM Vs. STATE OF HARYANA
April 21, 1994
BACHAN SINGH Vs. SHER SINGH
February 2, 1994
BACHITAR SINGH Vs. STATE OF PUNJAB
March 31, 1994
BAJWA AND CO Vs. PUNJAB FINANCIAL CORPORATION
February 22, 1994
BAKHTAWAR SINGH @ TARI Vs. STATE OF PUNJAB
September 22, 1994
BAKSHI RAM Vs. STATE OF PUNJAB
February 14, 1994
BAKSHISH RAM Vs. STATE OF PUNJAB
December 16, 1994
BALA DEVI Vs. FATEH CHAND JAIN
April 22, 1994
BALBIR KAUR Vs. COLLECTOR LAND ACQUISITION COLONISATION DEPARTMENT
March 4, 1994
BALBIR KAUR Vs. STATE OF PUNJAB AND ANOTHER
September 12, 1994
BALBIR SEN KHANNA Vs. NIRMAL CHAWLA
May 5, 1994
BALBIR SINGH Vs. STATE OF PUNJAB
May 4, 1994
BALBIR SINGH Vs. STATE OF PUNJAB
May 20, 1994
BALBIR SINGH Vs. STATE OF HARYANA
September 19, 1994
BALBIR SINGH Vs. AMARJIT KAUR
December 2, 1994
BALBIR SINGH Vs. STATE OF HARYANA
January 17, 1994
BALBIR SINGH Vs. STATE OF PUNJAB
August 19, 1994
BALBIR SINGH Vs. EX-OFFICIO CHAIRMAN, BOARD OF DIRECTORS OF STATE BACK OF PATIALA
February 8, 1994
BALBIR SINGH Vs. STATE BANK OF INDIA
October 24, 1994
BALBIR SINGH RATHEE Vs. STATE OF HARYANA
January 31, 1994
BALBIR SINGH SAINI Vs. UNION OF INDIA
April 7, 1994
BALDEV SINGH Vs. STATE OF HARYANA
January 14, 1994
BALDEV SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
May 27, 1994
BALDEV SINGH Vs. STATE OF PUNJAB
January 27, 1994
BALDEV SINGH Vs. UNION OF INDIA
May 23, 1994
BALDEV SINGH SANDHU Vs. REGISTRAR, CO-OPERATIVE SOCIETIES, PUNJAB, CHANDIGARH
July 4, 1994
BALI SINGH VERMA Vs. STATE OF HARYANA
September 28, 1994
BALJINDER KAUR Vs. KARNAIL SINGH
August 11, 1994
BALJINDER SINGH Vs. GURCHARAN SINGH
November 10, 1994
BALJINDER SINGH AND ORS. Vs. STATE OF PUNJAB
August 4, 1994
BALJIT KAUR Vs. MOHINDER KAUR
May 3, 1994
BALJIT KAUR ALIAS RANI Vs. KULDIP SINGH
February 22, 1994
BALJIT SINGH Vs. JOT RAM
July 20, 1994
BALJIT SINGH GREWAL Vs. STATE OF PUNJAB
April 21, 1994
BALJIT VERMA Vs. MADAN LAL
January 6, 1994
BALKAR SINGH Vs. STATE OF HARYANA
August 4, 1994
BALKISHAN DASS KHANNA Vs. MRS ADARSH YAKHMI
February 14, 1994
BALLARPUR INDUSTRIES LTD Vs. PRESIDING OFFICER LABOUR COURT
June 3, 1994
BALWAN SINGH Vs. STATE OF HARYANA
January 10, 1994
BALWAN SINGH Vs. STATE OF HARYANA
January 21, 1994
BALWANT RAI NAYYAR Vs. CENTRAL BANK OF INDIA
March 9, 1994
BALWANT SINGH Vs. CHATER SINGH
July 13, 1994
BALWANT SINGH Vs. JYOTI PARSAD
September 27, 1994
BALWANT SINGH Vs. STATE OF PUNJAB
December 19, 1994
BALWANT SINGH Vs. BALWINDER KAUR
February 11, 1994
BALWANT SINGH KATARIA Vs. STATE OF HARYANA
November 9, 1994
BALWINDER SINGH Vs. STATE OF PUNJAB
February 22, 1994
BALWINDER SINGH Vs. STATE OF PUNJAB
August 19, 1994
BALWINDER SINGH Vs. MANJIT KAUR
October 1, 1994
BALWINDER SINGH Vs. GURU NANAK DEV UNIVERSITY AMRITSAR
August 30, 1994
BALWINDER SINGH BEDI Vs. MANJIT KAUR
January 10, 1994
BANARSI DASS Vs. STATE OF PUNJAB
September 1, 1994
BANARSI DASS Vs. PRESIDING OFFICER LABOUR COURT
February 4, 1994
BANK OF BARODA Vs. S M TRADERS
March 3, 1994
BANS GOPAL Vs. STATE OF HARYANA
January 5, 1994
BANSI LAL CLARANCE Vs. UNITED CHURCH OF NORTHERN INDIA TRUST ASSOCIATION
September 9, 1994
BANT SINGH Vs. KULDEEP SINGH
October 27, 1994
BANTA SINGH Vs. UNION OF INDIA
February 11, 1994
BANTA SINGH Vs. HAKAM SINGH
February 28, 1994
BANZARI, SMT Vs. S H O , P S SADAR, LUDHIANA
December 8, 1994
BASANT KAUR Vs. SANJIV KUMAR BASSI
March 31, 1994
BATA INDIA LTD Vs. ANUPAMA RUBBER PVT LTD
March 23, 1994
BAWA COTTON GILLING Vs. STATE BANK OF PATIALA
January 10, 1994
BEDI RICE MILLS Vs. STATE OF PUNJAB
April 25, 1994
BHAG SINGH Vs. NEK SINGH
July 8, 1994
BHAGWAN SINGH Vs. TEJA SINGH ALIAS TEJA RAM
January 6, 1994
BHAGWAN SINGH Vs. HAMIR SINGH
January 25, 1994
BHAGWANT KAUR Vs. STATE OF HARYANA
November 15, 1994
BHAGYA WATI JAIN Vs. GENERAL PUBLIC
February 2, 1994
BHAI JASBIR SINGH Vs. STATE OF PUNJAB
May 20, 1994
BHAJAN SINGH Vs. STATE OF PUNJAB
July 21, 1994
BHAJAN SINGH @ HARBHAJAN SINGH Vs. STATE OF HARYANA
May 20, 1994
BHARAT SINGH Vs. STATE OF HARYANA
August 12, 1994
BHARPUR SINGH Vs. STATE OF PUNJAB
September 9, 1994
BHARTU Vs. STATE OF HARYANA
December 21, 1994
BHIKARI Vs. BODLA
December 15, 1994
BHIKKU RAM S/O SH LALJI Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-
November 28, 1994
BHOJ RAJ MALHOTRA Vs. PARVEEN KUMAR
November 30, 1994
BHOLA RAM Vs. STATE OF HARYANA
June 1, 1994
BHOLA SINGH Vs. STATE OF PUNJAB
February 24, 1994
BHUP SINGH Vs. STATE OF HARYANA
January 25, 1994
BHUPINDER KAUR Vs. MOHINDER SINGH
March 31, 1994
BHUPINDER PAL Vs. STATE OF PUNJAB
November 22, 1994
BHUPINDER SINGH Vs. STATE OF HARYANA
February 10, 1994
BHURA SINGH Vs. STATE OF PUNJAB
January 5, 1994
BIJENDER SINGH ETC Vs. STATE OF HARYANA ETC
July 13, 1994
BIKKAR SINGH Vs. LAND ACQUISITION TRIBUNAL IMPROVEMENT TRUST
October 12, 1994
BIMLA PREMI Vs. STATE OF HARYANA
February 22, 1994
BIR DEVINDER SINGH Vs. MANGAT RAM
December 5, 1994
BIR SINGH KADIAN Vs. STATE OF HARYANA
April 26, 1994
BOARD OF MANAGEMENT AMBALA KURUKSHETRA GRAMIN BANK Vs. RAM PAL
February 2, 1994
BRAHMA Vs. STATE OF HARYANA
February 11, 1994
BRAHMA NAND EX. CONSTABLE Vs. THE STATE OF HARYANA AND ORS.
November 24, 1994
BRIJ BHUSHAN SINGAL Vs. CBI
September 2, 1994
BRIJ MOHAN Vs. STATE OF HARYANA
February 10, 1994
BRIJ MOHINDRA Vs. STATE OF PUNJAB
December 20, 1994
BRIJ WATI Vs. GENERAL PUBLIC
March 7, 1994
BRIJINDER BIR SINGH Vs. VINOD ALIAS PARMINDER
May 6, 1994
BRIJLAL Vs. STATE OF PUNJAB
September 23, 1994
BUTA SINGH Vs. STATE OF PUNJAB
November 13, 1994
BUTA SINGH Vs. GURMEET SINGH
March 2, 1994
BUTA SINGH Vs. STATE OF PUNJAB
December 13, 1994
C.S. KRISHNAMURTHY Vs. STATE OF PUNJAB
September 16, 1994
CAPT J S GOSAL Vs. ESTATE OFFICER URBAN ESTATES
May 6, 1994
CAPT KANWALJIT SINGH Vs. UNION OF INDIA
January 27, 1994
CAPT. J.S. CHAUHAN Vs. GOVERNMENT OF HARYANA
April 21, 1994
CHAIRMAN MANAGING COMMITTEE, ARMY SCHOOL, HOSHIARPUR & JALANDAR CANTT Vs. INDERJEET SING AND ANOTHER
November 15, 1994
CHAMAN LAL Vs. STATE OF PUNJAB
March 4, 1994
CHAMBEL SINGH INSPECTOR FOOD AND SUPPLIES DEPARTMENT Vs. STATE OF HARYANA
September 23, 1994
CHAMKAUR SINGH Vs. STATE OF PUNJAB
December 21, 1994
CHANAN SINGH Vs. VEK PARKASH GOEL
May 18, 1994
CHANDAN SINGH Vs. STATE OF HARYANA
October 15, 1994
CHANDER BHAN Vs. COLLECTOR GURGAON
December 15, 1994
CHANDER KANTA Vs. STATE OF PUNJAB
July 12, 1994
CHANDER PAL Vs. STATE OF HARYANA
November 11, 1994
CHANDER PARKASH Vs. STATE OF HARYANA
January 5, 1994
CHANDER SAIN S O SH BULBUL RAM Vs. STATE OF HARYANA
September 28, 1994
CHANDU LAL Vs. NIRMALA DEVI
March 30, 1994
CHARAN DASS Vs. STATE OF PUNJAB
July 19, 1994
CHARAN KAUR Vs. UJAGAR SINGH
March 23, 1994
CHARAN PAL KAUR Vs. STATE OF PUNJAB
May 29, 1994
CHARANJIT KAUR Vs. NACHHATTAR SINGH
September 9, 1994
CHARANJIT SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY
May 18, 1994
CHARANJIT SINGH Vs. STATE OF PUNJAB
September 20, 1994
CHHAJU RAM Vs. STATE BANK OF INDIA
February 8, 1994
CHHITAR Vs. GEETA DEVI
September 16, 1994
CHHOTI Vs. STATE OF HARYANA
December 19, 1994
CHHOTU Vs. BIJENDER KUMAR ETC
February 8, 1994
CHIEF ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
February 3, 1994
CHIEF ENGINEER IRRIGATION DEPARTMENT Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
January 31, 1994
CHIEF SECRETARY, PUNJAB, CHANDIGARH Vs. HAZURA SINGH
April 27, 1994
CHOPRA R P Vs. STATE OF PUNJAB
April 8, 1994
CITIZENS WELFARE COUNCIL Vs. STATE OF PUNJAB
April 11, 1994
COMMISSIONER OF INCOME TAX Vs. P N BERI
March 15, 1994
COMMISSIONER OF INCOME TAX Vs. A.P. AGGARWAL
July 8, 1994
COMMISSIONER OF INCOME TAX Vs. PANKAJ MUNJAL FAMILY TRUST.
November 23, 1994
COMMISSIONER OF INCOME-TAX Vs. LAKSHMI PRINTING CO
September 30, 1994
COMMISSIONER OF INCOME-TAX Vs. D M BRICKS INDUSTRIES
February 3, 1994
COMMISSIONER OF INCOME-TAX Vs. CHUNI LAL
April 21, 1994
COMMISSIONER OF INCOME-TAX Vs. VINOD KUMAR BHATIA
July 12, 1994
COMMISSIONER OF SURTAX/INCOME-TAX Vs. AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LIMITED
February 7, 1994
CONSTABLE AMRIK SINGH Vs. THE STATE OF PUNJAB
February 3, 1994
CONSTABLE OM PARKASH Vs. STATE OF HARYANA
February 16, 1994
COURT ON ITS OUN MOTION Vs. N S KANWAR
August 18, 1994
COURT ON ITS OWN MOTION Vs. SH N S KANWAR
August 18, 1994
COURT ON ITS OWN MOTION Vs. KULDEEP SINGH BURRA, ADVOCATE
July 15, 1994
COURT ON ITS OWN MOTION Vs. M S KAUSHIK
September 6, 1994
COURT ON ITS OWN MOTION Vs. SANJAY
October 27, 1994
COURT ON ITS OWN MOTION Vs. RURAL COLLEGE OF EDUCATION
July 9, 1994
COURTS ON ITS OWN MOTION Vs. RURAL COLLEGE OF EDUCATION
July 8, 1994
D.N. CHATURVEDI Vs. STATE OF PUNJAB
January 12, 1994
D.P. GOEL Vs. SURINDER GUPTA
February 3, 1994
DAIJIT SINGH RAJPUT Vs. RAM NIWAS JINDAL
April 27, 1994
DALBIR SINGH Vs. STATE OF PUNJAB
December 14, 1994
DALBIR SINGH Vs. STATE OF HARYANA
July 12, 1994
DALER SINGH Vs. STATE OF HARYANA
January 6, 1994
DALIP KAUR Vs. STATE OF PUNJAB
July 15, 1994
DALIP SINGH Vs. KRISHNA KINRA
March 25, 1994
DALIP SINGH Vs. FOOD CORPORATION OF INDIA
May 6, 1994
DALIP SINGH BISHNOI Vs. STATE OF HARYANA
January 21, 1994
DALJEET AND CO P LTD Vs. STATE OF PUNJAB
May 18, 1994
DALJIT KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA
July 20, 1994
DALJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
August 24, 1994
DALJIT SINGH RAJPUT Vs. STATE OF PUNJAB
June 17, 1994
DANAT KAUR ALIAS SANT KAUR Vs. HARBANS KAUR
April 19, 1994
DARBARA SINGH Vs. STATE OF PUNJAB
May 4, 1994
DARBARA SINGH Vs. GURDEEP SINGH
August 2, 1994
DAROPADI DEVI Vs. DAULAT RAM
November 19, 1994
DARSHAN LAL Vs. STATE OF HARYANA
December 19, 1994
DARSHAN SINGH Vs. STATE OF HARYANA
October 24, 1994
DARSHAN SINGH Vs. UNION TERRITORY NEW DELHI
June 3, 1994
DARSHAN SINGH Vs. GURDEV SINGH
March 2, 1994
DARSHANJIT KAUR Vs. FINANCIAL COMMISSIONER PLANNING
February 23, 1994
DASU Vs. STATE OF HARYANA
December 16, 1994
DAWASGIR Vs. STATE OF HARYANA
January 10, 1994
DAYA NAND Vs. STATE OF HARYANA
October 25, 1994
DAYA NAND Vs. D C GURGAON
October 25, 1994
DAYA NAND COLLEGE FOR WOMEN Vs. STATE OF HARYANA
August 26, 1994
DEEDAR SINGH Vs. STATE OF HARYANA THROUGH I G PRISONS, MANIMAJRA, HARYANA
December 1, 1994
DEEP CHAND Vs. STATE OF HARYANA
October 31, 1994
DEEPAK GUDWANI Vs. UNION OF INDIA
October 3, 1994
DERA SULLAR, TEHSIL AND DISTRICT PATIALA Vs. STATE OF PUNJAB
January 14, 1994
DES RAJ Vs. CHANAN MAL NEWAR
November 2, 1994
DEV DUTT Vs. STATE TRANSPORT COMMISSIONER, HARYANA
February 18, 1994
DEV RAJ Vs. PUNJAB STATE ELECTRICITY BOARD
July 21, 1994
DEV RAJ MITTAL Vs. VIDYA SAGAR
March 21, 1994
DEV RAJ SALWAN Vs. CHIEF ENGINEER, PUBLIC HEALTH
May 5, 1994
DEV RAJ SHARMA Vs. STATE OF HARYANA
January 3, 1994
DEVINDER KUMAR Vs. HARYANA ROADWAYS
July 4, 1994
DEVINDER SINGH Vs. STATE OF PUNJAB
September 9, 1994
DEWAN CHAND Vs. SH DARSHAN LAL
April 28, 1994
DEWAN SINGH Vs. OM PARKASH
October 2, 1994
DHAN KAUR ALIAS DANO Vs. MAJOR SINGH
March 29, 1994
DHAN RAJ Vs. RAJESH
January 21, 1994
DHAN SINGH S I Vs. STATE OF HARYANA
May 5, 1994
DHANI RAM Vs. STATE OF HARYANA
December 9, 1994
DHARA SINGH Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB
January 24, 1994
DHARAM CHAND Vs. STATE OF HARYANA
May 6, 1994
DHARAM PAL Vs. STATE OF HARYANA
December 13, 1994
DHARAM PAL Vs. STATE OF HARYANA
December 1, 1994
DHARAM PAL Vs. STATE OF PUNJAB
February 9, 1994
DHARAM SINGH Vs. HARYANA TOURISM CORP LTD CHD
February 7, 1994
DHARAM SINGH EX-CONSTABLE Vs. STATE OF PUNJAB
January 14, 1994
DHARAM VIR KALRA Vs. RAVINDER KUMAR
November 23, 1994
DHARAMA S/O JABBAR Vs. STATE OF HARYANA
November 24, 1994
DHARAMPAL SINGH Vs. STATE OF PUNJAB
November 28, 1994
DHARAMPAL SINGH Vs. STATE OF PUNJAB
October 27, 1994
DIAMOND CEMENTS UNIT OF MYSORE CEMENT LTD Vs. STATE OF HARYANA
November 28, 1994
DIGAMBER SINGH Vs. HARYANA STATE ELECTRICITY BOARD AND ANOTHER
August 3, 1994
DILBAG SINGH Vs. STATE OF HARYANA
March 29, 1994
DILBAG SINGH Vs. STATE OF U.T., CHANDIGARH
August 25, 1994
DILDAR SINGH Vs. STATE OF PUNJAB
April 27, 1994
DIN DAYAL JATANA Vs. SOBH RAJ ALIAS SHOBA RAM
May 16, 1994
DINESH CHAND GARG Vs. DEPUTY COMMISSIONER YAMUNANAGAR
February 2, 1994
DINESH KUMAR Vs. THE STATE OF HARYANA
July 7, 1994
DINESH KUMAR SHARMA Vs. STATE OF HARYANA
January 20, 1994
DIRECTOR, STATE TRANSPORT, PB Vs. PRESIDING OFFICER, LABOUR COURT, U T , CHANDIGARH
November 28, 1994
DOCTOR NAND LAL WALECHA Vs. STATE OF HARYANA
April 6, 1994
DR. DALBIR SINGH BAKSHI Vs. DR. HIMMAT SINGH ANEJA
May 9, 1994
DR. DIWAN CHAND Vs. STATE OF PUNJAB
May 18, 1994
DR. HARKIRAT SINGH Vs. STATE OF PUNJAB
January 13, 1994
DR. KASTURI MOHAN BATRA Vs. THE MAHARASHI DAYANAND UNIVERSITY AND OTHERS
February 10, 1994
DR. KHEM RAJ TULI Vs. STATE OF PUNJAB
April 8, 1994
DR. LALIT KUMAR SHARMA Vs. STATE OF HARYANA
July 12, 1994
DR. R.C. SHARMA Vs. BOARD OF GOVERNORS AND OTHERS
April 12, 1994
DR. S.K. MAHESHWARI Vs. CCS HARYANA AGRICULTURAL UNIVERSITY
April 11, 1994
DR. SUSHMA SHARMA Vs. STATE OF HARYANA AND ANOTHER.
March 21, 1994
DULI CHAND GUPTA Vs. CHANDIGARH HOUSING BOARD
March 4, 1994
EAST INDIA COTTON CO. Vs. HAR. STATE BOARD FOR PREVENTION & CONTROL
August 31, 1994
EAST INDIA COTTON MANF CO. LTD. Vs. HAR.STATE BOARD FOR PREVENTION & CONTROL OF WATER POLLUTION
August 26, 1994
EICHER GOODEARTH LTD Vs. STATE OF HARYANA ETC
May 2, 1994
ESCORTS TRACTOR LIMITED Vs. SALES TAX TRIBUNAL
September 5, 1994
EX Vs. UNION OF INDIA
April 29, 1994
EX CAPT P S GILL Vs. CHANDIGARH ADMN
February 15, 1994
EX. Vs. UNION OF INDIA AND ORS.
November 10, 1994
EXE ENGR CANAL LINING AREAS DVN Vs. SURJIT RAJ STORE CHOWKIDAR
January 14, 1994
FAKIR CHAND Vs. BHAGWAN DASS
July 8, 1994
FAQIR CHAND Vs. STATE OF PUNJAB
January 7, 1994
FARID PAPER MILLS P LTD Vs. PUNJAB FINANCIAL CORPORATION
May 17, 1994
FARIDABAD RUBBER SOLES PRIVATE LIMITED IN LIQN Vs. S L CHOPRA
June 3, 1994
FARSI DEVI Vs. STATE OF PUNJAB
November 8, 1994
FATEH CHAND Vs. NAIB SINGH
November 22, 1994
FATEH SON OF KANHIYA Vs. GRAM PANCHAYAT
March 3, 1994
FOOD CORPORATION OF INDIA Vs. REKHA SINGHAL
March 29, 1994
G K BHANDARI Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT
December 6, 1994
G.S. RANDHAWA Vs. STATE OF PUNJAB
October 4, 1994
GANGA BISHAN Vs. STATE OF HARYANA
February 23, 1994
GAURI SHANKAR Vs. JAGMOHAN SEKHSARI PARTNER OF ASHOK ENTERPRISES
February 8, 1994
GAYUR AHMED Vs. STATE OF PUNJAB
November 10, 1994
GENERAL FINANCE CO Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
May 6, 1994
GENERAL MANAGER Vs. BRAHAM DASS
September 27, 1994
GHAN SHYAM Vs. STATE OF HARYANA
December 20, 1994
GHULLA SINGH Vs. SECRETARY, GOVERNMENT OF PUNJAB
September 21, 1994
GIAN CHAND Vs. STATE OF PUNJAB
February 14, 1994
GIAN CHAND Vs. BALBIR KUMAR ETC
March 10, 1994
GIAN CHAND SHARMA Vs. STATE OF PUNJAB
February 18, 1994
GIAN CHAND WALIA Vs. STATE OF HARYANA
January 17, 1994
GIANI HARJIT SINGH Vs. PARAMJIT KAUR
December 9, 1994
GIANI HIMMAT SINGH RAMTA Vs. HARNIRANJAN SINGH
March 24, 1994
GIRDHARI LAL BANSAL Vs. STATE OF HARYANA
April 8, 1994
Gobind Singh Vs. Krishna Devi
November 23, 1994
GOINDWAL STEELS LTD Vs. STATE OF PUNJAB
September 28, 1994
GOOLU Vs. GOVERNMENT OF HARYANA
April 6, 1994
GOPI RAM Vs. STATE OF PUNJAB
January 6, 1994
GORA SINGH Vs. REGISTRAR COOPERATIVE SOCIETIES
February 8, 1994
GORLI Vs. NAVNEET KUMAR
July 6, 1994
GOVERNMENT FOOD INSPECTOR Vs. HANUMAN SINGH
April 27, 1994
GRAM PANCHAYAT Vs. SURAT SINGH
August 24, 1994
GRAM PANCHAYAT Vs. STATE OF HARYANA
January 13, 1994
GRAM PANCHAYAT KATHEMAJRA Vs. UNION OF INDIA
September 21, 1994
GRAM PANCHAYAT KHIALA Vs. JOINT DIRECTOR PANCHKULA COMMISSIONER
January 20, 1994
GRAM PANCHAYAT MAJAHADPUR TEH & DISTT KAPURTHALA Vs. ADDITIONAL DIRECTOR, CONSOLIDATION, PUNJAB
February 2, 1994
GRAM PANCHAYAT OF VILLAGE SAHIB NAGAR ALIAS THERI Vs. STATE OF PUNJAB
January 27, 1994
GRAM PANCHAYAT VILLAGE JOKE-HARI-HAR Vs. UNION OF INDIA
March 23, 1994
GRAM PANCHAYAT, GUDHA Vs. STATE OF HARYANA
September 6, 1994
GROVER IRON STORE Vs. PIARA LAL
July 13, 1994
GUDDI DEVI Vs. STATE ELECTION COMMISSIONER HARYANA
December 20, 1994
GUGAN RAM Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK
February 1, 1994
GUJJAR SINGH Vs. KAUR SINGH
July 7, 1994
GULAM RASUL Vs. STATE OF PUNJAB
August 26, 1994
GULSHAN LAL AUL Vs. STATE OF PUNJAB
March 24, 1994
GULSHAN RAI Vs. DARSHAN LAL
August 18, 1994
GULZAR SINGH Vs. RANI ALIAS RAJ RANI
May 30, 1994
GULZAR SINGH KHOKHAR Vs. STATE OF PUNJAB
September 2, 1994
GURBACHAN SINGH Vs. S K TUTEJA
September 9, 1994
GURBACHAN SINGH Vs. STATE OF HARYANA
January 10, 1994
GURBAX SINGH Vs. STATE OF HARYANA
July 8, 1994
GURBAX SINGH Vs. STATE OF PUNJAB
March 30, 1994
GURBUX SINGH Vs. SUBEDAR SARWAN SINGH
June 3, 1994
GURCHANT SINGH Vs. STATE OF PUNJAB
July 22, 1994
GURCHARAN SINGH Vs. RAGHBIR CYCLES PVT LTD
April 19, 1994
GURCHARAN SINGH Vs. STATE OF PUNJAB
January 6, 1994
GURDASPUR CENTRAL CO Vs. PRESIDING OFFICER AND ANOTHER
August 24, 1994
GURDEEP SINGH Vs. STATE OF HARYANA
January 21, 1994
GURDEEP SINGH Vs. PUNJAB STATE
March 4, 1994
GURDEEP SINGH Vs. BALWINDER KAUR
December 14, 1994
GURDEV SINGH Vs. PUNJAB STATE
September 9, 1994
GURDEV SINGH Vs. STATE OF PUNJAB
July 28, 1994
GURDIAL SINGH Vs. GENERAL PUBLIC
February 16, 1994
GURDIAL SINGH Vs. KARTAR SINGH
February 14, 1994
GURDIAL SINGH Vs. THE DIRECTOR GENERAL OF PRISONS
January 14, 1994
GURDIAL SINGH Vs. STATE OF PUNJAB
January 25, 1994
GURDIAL SINGH VIRK Vs. STATE OF PUNJAB
February 8, 1994
GURDIP KAUR Vs. BALBIR SINGH
December 1, 1994
GURMESH BISHNOI Vs. STATE OF HARYANA
December 20, 1994
GURMINDER SINGH Vs. BATALA CO-OPERATIVE SUGAR MILLS LTD
December 14, 1994
GURNAM SINGH Vs. STATE OF HARYANA
September 5, 1994
GURNAM SINGH Vs. STATE OF PUNJAB
March 2, 1994
GURNAM SINGH Vs. UNION OF INDIA
April 19, 1994
GURTEJ SINGH Vs. STATE OF PUNJAB
November 23, 1994
GURU NANAK EDUCATIONAL SCIENTIFIC AND CULTURAL SOCIETY Vs. HARBANS LAL AND BROTHERS
November 23, 1994
GURVINDER SINGH ALIAS TONI Vs. STATE OF PUNJAB AND 2 ORS
December 15, 1994
HAKAM DEV Vs. TEK CHAND
August 23, 1994
HAKIM SINGH SARPANCH Vs. STATE OF PUNJAB
March 28, 1994
HAMIR SINGH Vs. BHAG SINGH
November 7, 1994
HAMIR SINGH Vs. BHAGWAN SINGH
January 25, 1994
HANS RAJ MAHAJAN AND SONS P LTD Vs. COLLECTOR LAND ACQUISITION INDUSTRIES DEPTT
August 3, 1994
HANUMAN DASS Vs. HANS RAJ
February 4, 1994
HAPPY KUMAR Vs. SHIAM SUNDER
May 9, 1994
HARBANS KAUR Vs. JOGINDER SINGH
November 9, 1994
HARBANS LAL Vs. DISTRICT MAGISTRATE
November 22, 1994
HARBANS LAL Vs. STATE OF HARYANA
March 1, 1994
HARBANS SINGH Vs. STATE OF PUNJAB
January 10, 1994
HARBANS SINGH Vs. STATE OF PUNJAB
November 8, 1994
HARBANS SINGH KHIPAL Vs. STATE OF PUNJAB
September 30, 1994
HARBAX SINGH Vs. STATE OF PUNJAB
November 25, 1994
HARBHAJAN KAUR Vs. STATE OF PUNJAB
February 8, 1994
HARBHAJAN SINGH Vs. SECRETARY GOVERNMENT OF PUNJAB TRANSPORT DEPARTMENT
March 8, 1994
HARBHAJAN SINGH Vs. STATE OF PUNJAB
October 10, 1994
HARBILAS RAI BANSAL Vs. UNION OF INDIA
April 28, 1994
HARCHAND KAUR Vs. HARINDER SINGH
January 21, 1994
HARCHAND SINGH Vs. STATE OF PUNJAB
April 25, 1994
HARCHARAN SINGH Vs. PUNJAB STATE TUBEWELL CORPORATION
March 31, 1994
HARCHARAN SINGH Vs. STATE OF PUNJAB
July 8, 1994
HARDEEP KAUR Vs. STATE OF PUNJAB
August 17, 1994
HARDEEP SINGH Vs. PUNJAB TOURISM DEVELOPMENT LTD
August 18, 1994
HARDEV SINGH Vs. STATE OF PUNJAB
January 10, 1994
HARDEV SINGH Vs. STATE OF HARYANA
September 20, 1994
HARDIP SINGH Vs. UNION OF INDIA
August 31, 1994
HARDIT SINGH Vs. STATE OF PUNJAB
March 2, 1994
HARDIT SINGH Vs. UNION OF INDIA
August 31, 1994
HARI RAM SINGLA Vs. STATE OF HARYANA
February 18, 1994
HARI SINGH Vs. THE FOOD CORPORATION OF INDIA
January 17, 1994
HARINDER SINGH Vs. MOHINDER SINGH
July 5, 1994
HARISH AGGARWAL Vs. BANK OF INDIA
April 22, 1994
HARISH CHAND Vs. STATE OF HARYANA
January 4, 1994
HARISH KUMAR Vs. STATE OF PUNJAB
December 15, 1994
HARISH KUMAR VIRJA Vs. STATE OF HARYANA
February 2, 1994
HARJINDER KAUR Vs. STATE OF PUNJAB
February 24, 1994
HARJINDER SINGH Vs. STATE OF HARYANA ETC
February 21, 1994
HARJINDER SINGH ALIAS BHOOLU Vs. STATE OF PUNJAB
August 22, 1994
HARJIT SINGH Vs. UNION OF INDIA
May 16, 1994
HARMAN BAWA P LTD Vs. STATE OF PUNJAB
September 28, 1994
HARMINDER SINGH Vs. STATE OF PUNJAB
December 13, 1994
HARNAM SINGH Vs. STATE OF PUNJAB
January 18, 1994
HARPAL SINGH Vs. RAVINDER KAUR
January 24, 1994
HARPAL SINGH KASHYAP Vs. SHAKUNTALA
October 6, 1994
HARPHOOL SINGH Vs. INCOME-TAX SETTLEMENT COMMISSION
September 30, 1994
HARPHUL Vs. HARYANA FINANCIAL CORPORATION
January 4, 1994
HARPREET KAUR Vs. PUNJAB SCHOOL EDUCATION BOARD, MOHALI
November 25, 1994
HARWINDER MANN Vs. GURPAL SINGH MANN
July 14, 1994
HARYANA CONCRETE PRODUCTS LTD Vs. STATE OF HARYANA
May 18, 1994
HARYANA ELECTRO STEEL LIMITED IN LIQUIDATION Vs. HARYANA FINANCIAL CORPORATION CHANDIGARH
June 2, 1994
HARYANA HANDLOOM WEAVERS APEX COOPERATIVE SOCIETY LTD PANIPAT (KARNAL) Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA
September 1, 1994
HARYANA HOTELS LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
March 31, 1994
HARYANA HOUSING BOARD Vs. HARYANA HOUSING BOARDS EMPLOYEES UNION
July 27, 1994
HARYANA STATE BIOLOGISTS ASSOCIATION Vs. STATE OF HARYANA
February 18, 1994
HARYANA STATE ELECTRICITY BOARD Vs. KARTAR SINGH
January 21, 1994
HARYANA STATE FEDERATION OF CONSUMERS CO-OP WHOLESALE STORES LTD Vs. REGISTRAR CO-OPERATIVE SOCIETIES, HARYANA
September 9, 1994
HARYANA STATE FEDERATION OF CONSUMERS COOPERATIVE Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR
April 7, 1994
HARYANA STATE SOCIAL WELFARE ADVISORY BOARD Vs. SUDESH KUMARI SHARMA
October 5, 1994
HARYANA VANASPATI AND GENERAL MILLS Vs. STATE OF HARYANA
July 15, 1994
HASAMUDDIN Vs. SECRETARY TO GOVERNMENT PUNJAB
October 5, 1994
HASSAN KHAN AND ORS. Vs. STATE OF HARYANA
August 4, 1994
HAZARA SINGH Vs. FINANCIAL COMMISSIONER
December 13, 1994
HEM CHANDER Vs. STATE OF HARYANA
September 30, 1994
HEM RAJ Vs. RAMESH KUMAR KHOSLA
August 23, 1994
HENNA EXPORT CORPORATION Vs. RAKESH MATHUR INSPECTOR ANTI-EVASION CENTRAL EXCISE COLLECTORATE
September 2, 1994
HIMAT RAI NAGPAL Vs. STATE OF HARYANA
January 27, 1994
HINDU EDUCATION SOCIETY REGD Vs. SHYAM SUNDER PASRIJA
November 15, 1994
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. STATE OF HARYANA
August 17, 1994
HIRA LAL Vs. STATE OF HARYANA
March 4, 1994
HIRA LAL Vs. UNION TERRITORY
February 15, 1994
HIRA LAL GUPTA Vs. STATE OF HARYANA
May 20, 1994
HOSHIARPUR AZAD TRANSPORT CO LTD Vs. SUTLEJ LAND FINANCE PVT LTD
September 21, 1994
HUKAM SINGH Vs. HARYANA STATE ELECTRICITY BOARD
July 29, 1994
HUNTA RAM Vs. MOHAN SINGH
March 9, 1994
I D KAUSHIK Vs. STATE OF HARYANA
October 12, 1994
I M SHARMA Vs. UCO BANK, HEAD OFFICE CALCUTTA
July 29, 1994
INDER MOHINI Vs. STATE OF PUNJAB
August 26, 1994
INDER SINGH Vs. STATE OF PUNJAB
May 4, 1994
INDER SINGH Vs. MANAGING DIRECTOR, PUNJAB STATE CIVIL SUPPLIES CORP.
May 10, 1994
INDER SINGH SON OF KISHNA Vs. STATE OF HARYANA
January 5, 1994
INDERJEET KHURANA Vs. STATE OF HARYANA
December 16, 1994
INDERJEET SINGH Vs. STATE OF PUNJAB
July 19, 1994
INDERJIT KAUR Vs. CHIEF SECRETARY TO GOVERNMENT PUNJAB
November 21, 1994
INDERJIT KAUR Vs. DISTRICT AND SESSIONS JUDGE, PATIALA AND OTHERS
September 5, 1994
INDERJIT KAUSHIK Vs. STATE OF PUNJAB
May 18, 1994
INDIAN EX-SERVICES LEAGUE Vs. STATE OF PUNJAB
September 26, 1994
INDIAN OIL CORPORATION Vs. STATE OF PUNJAB
January 3, 1994
INDIAN OIL CORPORATION LIMITED Vs. EXCISE AND TAXATION OFFICER-CUM-ASSESSING AUTHORITY JALANDHAR-I
September 1, 1994
INDIRA Vs. BALBIR SINGH
August 17, 1994
INDO AMERICAN HYBRID SEEDS Vs. CHANDIGARH INDUSTRIAL AND TOURISM DEVELOPMENT CORPORATION CHANDIGARH ADMINISTRATION CHANDIGARH
November 25, 1994
INDRA ARORA Vs. STATE OF PUNJAB
July 25, 1994
INDU BALA Vs. STATE OF HARYANA
April 18, 1994
INSPECTOR RAM LUBHAYA BAGGA Vs. STATE OF PUNJAB
September 2, 1994
INSPECTORATE STAFF UNION FOOD AND SUPPLIES DEPTT Vs. STATE OF PUNJAB
January 5, 1994
IQBAL SINGH Vs. STATE OF PUNJAB
January 21, 1994
ISHAM SINGH Vs. STATE OF HARYANA ETC
April 4, 1994
ISHAR SINGH Vs. STATE OF PUNJAB
January 1, 1994
ISHAR SINGH Vs. STATE OF PUNJAB
February 7, 1994
ISHWAR DAYAL Vs. SHANTI DEVI
March 7, 1994
J D RATRA Vs. PRESIDING OFFICER
September 12, 1994
J.S. SANGHERA Vs. STATE OF PUNJAB
April 28, 1994
JACQUELINE KAPOOR Vs. SURINDER PAL KAPOOR
May 20, 1994
JAG MOHAN SINGH Vs. STATE OF HARYANA
July 12, 1994
JAGAN NATH Vs. RAM SARAN
February 15, 1994
JAGAN NATH Vs. STATE OF HARYANA
November 21, 1994
JAGAT RAM Vs. STATE OF PUNJAB
February 18, 1994
JAGAT SINGH Vs. HARYANA STATE
November 17, 1994
JAGAT SINGH Vs. STATE OF HARYANA
October 5, 1994
JAGBIR SINGH ALIAS LILU Vs. STATE OF HARYANA
February 11, 1994
JAGDEV SINGH Vs. PUNJABI UNIVERSITY, PATIALA
January 11, 1994
JAGDISH CHAND Vs. LABOUR COMMISSIONER
October 5, 1994
JAGDISH CHANDER Vs. THE STATE OF HARYANA
May 6, 1994
JAGDISH CHANDER Vs. PUNJAB STATE
March 31, 1994
JAGDISH CHANDER TOOR Vs. SHASHI KALA
May 19, 1994
JAGDISH KUMAR, ASSISTANT FOOD & SUPPLIES OFFICER Vs. STATE OF PUNJAB
July 5, 1994
JAGDISH LAL Vs. LEENA ALIAS BABY
April 28, 1994
JAGDISH RAI Vs. STATE OF PUNJAB
February 8, 1994
JAGDISH SINGH Vs. BHARAT SINGH
November 28, 1994
JAGGA SINGH Vs. HARPAL SINGH
August 8, 1994
JAGIR KAUR Vs. STATE OF PUNJAB
December 6, 1994
JAGIR SINGH Vs. STATE OF PUNJAB
January 4, 1994
JAGIR SINGH Vs. STATE OF PUNJAB
February 17, 1994
JAGIR SINGH AND OTHERS Vs. STATE OF PUNJAB
May 2, 1994
JAGJIT KAPOOR Vs. STATE OF PUNJAB
September 6, 1994
JAGJIT SINGH Vs. STATE OF PUNJAB
January 14, 1994
JAGJIT SINGH Vs. MOHINDER PAL
January 13, 1994
JAGJIT SINGH Vs. STATE OF PUNJAB
March 4, 1994
JAGJIT SINGH Vs. STATE OF PUNJAB
May 25, 1994
JAGMOHAN SINGH Vs. PREM KUMAR PARAS DAS
November 22, 1994
JAGRAJ SINGH Vs. THE STATE OF PUNJAB
August 3, 1994
JAGRAON CO-OPERATIVE SUGAR MILLS LTD Vs. STATE OF PUNJAB
February 16, 1994
JAGROOP SINGH Vs. BHAJNA
March 21, 1994
JAGTAR SINGH Vs. STATE OF PUNJAB
January 12, 1994
JAGVIR SINGH Vs. DILAWAR SINGH
September 13, 1994
JAGWANTI DEVI WIDOW Vs. PARAMJIT SINGH
May 4, 1994
JAI GOPAL KHANNA Vs. J K ENGINEERING WORKS INDL AREA JALANDHAR
July 18, 1994
JAI PARKASH BHARDWAJ Vs. UNION OF INDIA
January 12, 1994
JAI PRAKASH Vs. STATE OF HARYANA
December 13, 1994
JAI RAM Vs. COLLECTOR YAMUNNAGAR
October 27, 1994
JAIMAL Vs. HARYANA STATE
January 5, 1994
JAIN STEEL INDUSTRIES Vs. STATE OF PUNJAB
November 21, 1994
JALANDHAR CENTRAL COOPERATIVE BANKS EMPLOYEES Vs. STATE OF PUNJAB
March 4, 1994
JALANDHAR GARDEN COLONY COOP SOCIETY LTD Vs. PUNJAB WAKF BOARD
August 26, 1994
JAMIET SINGH Vs. THE DISTRICT & SESSIONS JUDGE, AMRITSAR
October 26, 1994
JAMIL KHAN Vs. STATE OF HARYANA
November 21, 1994
JANAK RAJ RANA Vs. ABHIMANYU SINGH
June 2, 1994
JANG SINGH Vs. JAI SINGH
May 4, 1994
JANG SINGH Vs. STATE OF PUNJAB
December 14, 1994
JANGIR SINGH Vs. SUBEG SINGH
March 24, 1994
JARMAN SINGH Vs. FINANCIAL COMMISSIONER APPEALS
December 13, 1994
JARNAIL SINGH Vs. STATE OF HARYANA
August 24, 1994
JASBIR KAUR Vs. STATE OF PUNJAB
December 14, 1994
JASBIR SINGH Vs. STATE OF HARYANA
October 6, 1994
JASBIR SINGH Vs. THE STATE OF PUNJAB AND ORS.
September 15, 1994
JASBIR SINGH SANDHU Vs. STATE OF PUNJAB
November 14, 1994
JASJIT SINGH Vs. CHARANJIT KAUR
April 11, 1994
JASJIT TRANSPORT COMPANY (REGD ) AMRITSAR Vs. STATE TRANSPORT APPELLATE TRIBUNAL, PUNJAB
April 7, 1994
JASKARAN SINGH Vs. STATE OF PUNJAB
October 24, 1994
JASMER SINGH Vs. STATE OF PUNJAB
February 9, 1994
JASPAL KAUR Vs. STATE OF PUNJAB
September 6, 1994
JASPAL SINGH Vs. STATE OF HARYANA
January 11, 1994
JASPAL SINGH Vs. STATE OF HARYANA
December 20, 1994
JASPAL SINGH Vs. SARDUL SINGH
March 29, 1994
JASSA SINGH S O SH SURAIN SINGH Vs. STATE OF PUNJAB
November 8, 1994
JASSI Vs. STATE OF HARYANA
December 14, 1994
JASVIR INDER SINGH Vs. NATHU
March 30, 1994
JASWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
May 24, 1994
JASWANT SINGH Vs. STATE OF HARYANA
March 24, 1994
JASWANT SINGH Vs. JOINT REGISTRAR CO-OPERATIVE SOCIETIES
May 19, 1994
JASWINDER KUMAR Vs. SHIVALIK COLLEGE, NAYA NANGAL DISTRICT ROPAR
May 7, 1994
JASWINDER SINGH Vs. STATE OF HARYANA
August 19, 1994
JAT SINGH Vs. STATE OF PUNJAB
January 6, 1994
JATI SINGH Vs. GRAM SABHA, DALUANA
November 9, 1994
JATINDER KUMAR Vs. STATE OF HARYANA AND ANOTHER
December 20, 1994
JATINDER PODDAR Vs. PREM NATH SHARMA
July 8, 1994
JATINDERBIR SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION & HOLDINGS
November 24, 1994
JAY SHREE AGRO INDUSTRIES PVT. LTD. Vs. STATE OF HARYANA
September 15, 1994
JEET KUMAR Vs. RAMA KUMARI
September 6, 1994
JEO MIRZA Vs. STATE OF PUNJAB
November 22, 1994
JINDAL STEEL CORPORATION Vs. EXCISE AND TAXATION OFFICER-CUM-ASSESSING AUTHORITY
January 20, 1994
JITENDER KUMAR VERMA Vs. STATE OF HARYANA
May 30, 1994
JIWANI Vs. JAI LAL
September 8, 1994
JOGINDER KAUR Vs. STATE OF PUNJAB
May 3, 1994
JOGINDER NATH MAHAJAN Vs. PUNJAB HOUSING DEVELOPMENT BOARD
March 31, 1994
JOGINDER SINGH Vs. STATE OF PUNJAB
March 24, 1994
JOGINDER SINGH Vs. STATE OF PUNJAB
May 27, 1994
JOGINDER SINGH Vs. STATE OF PUNJAB
February 16, 1994
JOGINDER SINGH Vs. STATE OF PUNJAB
November 8, 1994
JOGINDER SINGH Vs. FINANCIAL COMMISSIONER REVENUE AND SECRETARY TO GOVERNMENT OF PUNJAB
March 9, 1994
JOGINDER SINGH Vs. MANGAL SINGH
September 15, 1994
JOGINDER SINGH Vs. TARSEM LAL
November 29, 1994
JOGINDER SINGH Vs. STATE OF HARYANA
August 4, 1994
JOGINDER SINGH Vs. STATE OF PUNJAB
December 12, 1994
JOGINDER SINGH BHATTI Vs. STATE OF PUNJAB AND OTHERS
November 10, 1994
JORA Vs. STATE OF HARYANA
December 8, 1994
JORKI ANDEWALI CO-OP AGRICULTURE SERVICE SOCIETY LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, BHATINDA
January 21, 1994
JUGRAJ SINGH Vs. LABH SINGH
May 31, 1994
K C GUPTA Vs. STATE OF HARYANA
September 21, 1994
K G VERMA Vs. UNION TERRITORY OF CHANDIGARH
February 4, 1994
K L BHARDWAJ Vs. P S E B
November 24, 1994
K L KOHLI Vs. STATE OF HARYANA
February 11, 1994
K N NAUHRIA Vs. STATE BANK OF INDIA
March 15, 1994
K.B. MALIK Vs. STATE OF HARYANA
June 2, 1994
KABAL SINGH Vs. MOHINDER KAUR
June 1, 1994
KABUL SINGH Vs. BALJINDER KAUR
May 27, 1994
KABUL SINGH SABHARWAL Vs. STATE OF PUNJAB
March 7, 1994
KAILA NATH Vs. MALKIAT SINGH
November 29, 1994
KAILASH DEVI AND ANR. Vs. SARWAN KUMAR AND ORS.
May 26, 1994
KAILASH WATI Vs. GURBACHAN SINGH
November 11, 1994
KAITHAL COOPERATIVE SUGAR MILLS LIMITED Vs. UNION OF INDIA
October 24, 1994
KAKA SINGH Vs. STATE OF PUNJAB
November 15, 1994
KAKA SINGH @ KARAM SINGH Vs. STATE OF PUNJAB
August 22, 1994
KAKU Vs. STATE OF HARYANA
September 5, 1994
KALA RAM Vs. STATE OF PUNJAB
September 14, 1994
KALA SINGH Vs. STATE OF PUNJAB
August 30, 1994
KALKAJI COMPRESSORS LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
July 5, 1994
KALUK SINGH Vs. STATE OF PUNJAB
July 13, 1994
KAMALJEET KAUR Vs. HARYANA SCHOOL EDUCATION BOARD
November 24, 1994
KAMALJOT KAUR Vs. THE STATE OF PUNJAB
January 21, 1994
KAMALUDIN ALIAS KAMAL Vs. MANGAL DAS
January 10, 1994
KAMLA DEVI Vs. THE STATE OF PUNJAB
January 13, 1994
KAMLA JAIN Vs. STATE OF HARYANA
April 8, 1994
KAMLESH Vs. STATE OF HARYANA
July 29, 1994
KAMLESH RANI Vs. STATE OF PUNJAB
February 14, 1994
KAMRU Vs. STATE OF HARYANA
May 4, 1994
KANCHAN BALA ALIAS ANJANA Vs. RAM LAL
April 29, 1994
KANWAR SINGH DHAMI Vs. STATE OF PUNJAB
November 1, 1994
KANWARJIT SINGH Vs. PRITAM KAUR
October 11, 1994
KANWARJIT SINGH Vs. UNION OF INDIA
April 27, 1994
KAPIL MEHRA Vs. SANJEEV JAIN
February 3, 1994
KARAM CHAND Vs. STATE
May 13, 1994
KARAM CHAND Vs. STATE TRANSPORT CONTROLLER
July 8, 1994
KARAM KAUR Vs. STATE OF PUNJAB
July 18, 1994
KARAM SINGH Vs. STATE OF HARYANA
January 4, 1994
KARAM SINGH Vs. STATE OF PUNJAB
November 9, 1994
KARAMBIR Vs. STATE OF HARYANA
March 31, 1994
KARAMVIR Vs. STATE OF HARYANA
January 7, 1994
KARNAIL SINGH Vs. RISAL SINGH
January 17, 1994
KARNAIL SINGH Vs. STATE OF PUNJAB
November 23, 1994
KARNAL CENTRAL COOPERATIVE BANK LTD Vs. STATE OF HARYANA
January 10, 1994
KARNAL CENTRAL COOPERATIVE SOCIETIES BANK LTD Vs. STATE OF HARYANA
August 19, 1994
KARTAR KAUR Vs. STATE OF PUNJAB
August 3, 1994
KARTAR SINGH Vs. STATE OF PUNJAB
June 2, 1994
KARTAR SINGH Vs. STATE OF HARYANA
November 14, 1994
KARTAR SINGH Vs. STATE OF HARYANA
September 5, 1994
KASHMIR KAUR Vs. STATE OF PUNJAB
November 14, 1994
KASHMIRI LAL Vs. PRESIDENT MUNICIPAL COMMITTEE
February 9, 1994
KASHMIRI LAL Vs. STATE OF PUNJAB
February 11, 1994
KESAR SINGH Vs. STATE OF PUNJAB
May 6, 1994
KESHWA NAND Vs. BHAG SINGH
February 17, 1994
KESHWA NAND MUNICIPAL COMMISSIONER Vs. TEJWANT SINGH
October 6, 1994
KEWAL KRISHAN Vs. UNION OF INDIA
November 30, 1994
KEWAL KRISHAN Vs. PUNJAB NATIONAL BANK
January 6, 1994
KEWAL SINGH Vs. STATE OF PUNJAB
July 12, 1994
KEWAL SONS Vs. SAJJAN KAUR
September 2, 1994
KEWAL VASUDEVA Vs. STATE OF PUNJAB
August 22, 1994
KHANDA SINGH Vs. NATHA SINGH
April 22, 1994
KHAYAL CHAND Vs. STATE OF PUNJAB
August 5, 1994
KHETU LAL Vs. STATE OF PUNJAB
May 27, 1994
KHILONI Vs. MUNICIPAL COMMITTEE
November 9, 1994
KHUSHI RAM Vs. BANKING SERVICE RECRUITMENT BOARD
July 4, 1994
KIRAN RANI Vs. KRISHAN KUMAR
March 1, 1994
KISHAN LAL Vs. PUNJAB NATIONAL BANK
January 10, 1994
KISHAN SINGH Vs. STATE OF PUNJAB
December 24, 1994
KISHAN SINGH KAMAL Vs. SURINDER KUMAR
November 22, 1994
KISHORI LAL Vs. RADHA RANI GUPTA
August 30, 1994
KONE INTERNATIONAL P LTD Vs. SYNDICATE BANK
March 25, 1994
KRISHAN Vs. STATE OF HARYANA
September 22, 1994
KRISHAN CHAND Vs. STATE OF PUNJAB
February 24, 1994
KRISHAN KUMAR RAO Vs. HARYANA WAREHOUSING CORPORATION
July 5, 1994
KRISHAN LAL Vs. ISHAR SINGH
July 6, 1994
KRISHAN LAL AGGARWAL Vs. THE STATE OF PUNJAB AND ORS.
September 8, 1994
KRISHAN LAL VERMA Vs. STATE OF HARYANA
February 18, 1994
KRISHANA Vs. RAJINDER KUMAR
October 11, 1994
KRISHNA DEVI Vs. HARYANA STATE ELECTRICITY BOARD
September 21, 1994
KRISHNA KINRA Vs. DALIP SINGH
March 25, 1994
KRISHNA LAL Vs. UNION OF INDIA
May 4, 1994
KRISHNA MEHTA Vs. STATE OF HARYANA
February 22, 1994
KRISHNA RAM KUMAR Vs. STATE OF PUNJAB
May 5, 1994
KRISHNA WANTI Vs. STATE OF PUNJAB
January 20, 1994
KULBHUSHAN Vs. STATE OF HARYANA
September 3, 1994
KULBIR SINGH Vs. PUNJAB STATE LEATHER DEVELOPMENT CORP. LTD.
May 6, 1994
KULDEEP SINGH Vs. STATE OF PUNJAB
February 17, 1994
KULDIP KUMAR Vs. STATE OF HARYANA
October 25, 1994
KULDIP KUMAR SHARMA Vs. PEPSU ROAD TRANSPORT CORPN
January 7, 1994
KULDIP SINGH Vs. SHIV SARAN DASS RAKESH KUMAR
November 7, 1994
KULDIP SINGH GOSWAMI Vs. BACHAN LAL
August 25, 1994
KULVINDER SINGH Vs. MANJEET KAUR
April 26, 1994
KULWANT KAUR Vs. STATE OF PUNJAB
January 13, 1994
KULWANT KAUR Vs. STATE OF PUNJAB
November 1, 1994
KULWANT RAI AGGARWAL Vs. STATE OF PUNJAB
April 22, 1994
KULWANT SINGH Vs. PUNJAB UNIVERSITY, CHANDIGARH
November 28, 1994
KULWANT SINGH Vs. STATE OF PUNJAB
May 19, 1994
KULWANT SINGH Vs. STATE OF PUNJAB
January 14, 1994
KULWANT SINGH MANAGING DIRECTOR OF THE NAWANSHAHR CENTRAL CO-OPERATIVE BANK Vs. STATE OF PUNJAB
September 22, 1994
KULWANT SINGH SURI Vs. HARINDER SINGH
May 27, 1994
KUMARI SALON Vs. SURJIT KUMAR RATTI
September 9, 1994
KUMARI SANJU Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
September 8, 1994
KUSUM SOOD Vs. UNITED INDIA INSURANCE COMPANY LTD
May 26, 1994
LABH SINGH Vs. STATE OF HARYANA
September 2, 1994
LACHHMAN Vs. STATE OF HARYANA
February 1, 1994
LACHHMAN SINGH Vs. STATE OF PUNJAB
September 16, 1994
LAIQ SINGH Vs. STATE OF PUNJAB
August 18, 1994
LAKHBIR SINGH Vs. BINDER SINGH
November 11, 1994
LAL CHAND Vs. KISHAN MURARI GOEL
November 1, 1994
LALIT KUMAR Vs. STATE OF HARYANA
March 31, 1994
LALIT KUMAR ALIAS MANGA Vs. SUSHMA SHARMA
March 21, 1994
LALITA Vs. OM PARKASH
April 29, 1994
LALTA RANI Vs. PREM CHAND
May 19, 1994
LATIF AHMED THIND Vs. STATE OF PUNJAB
May 10, 1994
LEELA WATI Vs. STATE OF HARYANA AND ANOTHER
April 29, 1994
LIFE INSURANCE CORPORATION OF INDIA Vs. ATAM PARKASH SHARMA
May 24, 1994
LT COL GURIQBAL SINGH Vs. PUNJAB COMMUNICATIONS LIMITED A GOVERNMENT UNDERTAKING
February 15, 1994
LT COL GURIQBAL SINGH Vs. PUNJAB COMMUNICATIONS LIMITED, MOHALI
February 16, 1994
LUDHIANA IMPROVEMENT TRUST Vs. BACHAN KAUR
September 2, 1994
LUDHIANA WOOL SYNDICATE Vs. UNION OF INDIA
April 29, 1994
M D SINGH Vs. REGISTRAR, GURU NANAK DEV UNIV , AMRITSAR
January 18, 1994
M M MEHTA Vs. STATE OF HARYANA
July 4, 1994
M.B. MEHTAB, EX Vs. STATE OF PUNJAB AND ANOTHER
May 5, 1994
MADAN GOPAL Vs. STATE OF HARYANA
September 21, 1994
MADAN GOPAL MARYA Vs. STATE OF HARYANA
April 29, 1994
MADAN LAL Vs. REGISTRAR COOPERATIVE SOCIETIES
September 3, 1994
MADAN LAL GIRDHAR Vs. UNION OF INDIA
August 18, 1994
MAGHAR SINGH Vs. JASWANT SINGH
May 19, 1994
MAHA SINGH Vs. STATE OF HARYANA
February 3, 1994
MAHA SINGH SINHMAR Vs. STATE OF HARYANA
July 15, 1994
MAHABIR Vs. STATE OF HARYANA
February 17, 1994
MAHABIR PRASHAD SHARMA Vs. COLLECTOR REWARI AT NARNAUL
February 22, 1994
MAHABIR SINGH Vs. STATE OF HARYANA
May 26, 1994
MAHAL SINGH Vs. STATE OF PUNJAB
November 14, 1994
MAHAL SINGH Vs. STATE OF PUNJAB
January 14, 1994
MAHAN SINGH Vs. COLLECTOR ETC
March 9, 1994
MAHANT LAL Vs. STATE OF HARYANA
May 27, 1994
MAHARSHI DAYANAND UNIVERSITY, ROHTAK Vs. GAGAN CHHABRA
September 22, 1994
MAHAVIR SINGH Vs. STATE OF HARYANA
February 10, 1994
MAHENDER PAL Vs. YOGESHWAR PARSHAD
July 26, 1994
MAHENDER SINGH Vs. STATE OF HARYANA
February 9, 1994
MAHIPAT Vs. STATE OF HARYANA
March 17, 1994
MAJ RAJBIR SINGH Vs. SURINDER KAUR
March 3, 1994
MAJHAIL SINGH Vs. SMT. JAGIR KAUR
September 5, 1994
MAJOR GENERAL RAJ PAL SINGH Vs. UNION OF INDIA
May 12, 1994
MAJOR M P S BHULLAR Vs. STATE OF PUNJAB
November 1, 1994
MAJOR SINGH Vs. STATE OF PUNJAB
February 11, 1994
MAJOR SINGH Vs. GURDEV KAUR
March 23, 1994
MAKHAN SINGH Vs. STATE OF PUNJAB
August 24, 1994
MAL SINGH Vs. STATE OF PUNJAB
May 6, 1994
MALIK SUSHIL KUMAR Vs. STATE OF HARYANA
February 17, 1994
MALKIAT SINGH Vs. STATE OF PUNJAB
December 1, 1994
MALWINDER SINGH Vs. STATE OF PUNJAB
January 14, 1994
MAMTA RANI Vs. SATISH KUMAR GOGIA
September 5, 1994
MANAGING SOCIETY OF THE DAYANAND MEDICAL COLLEGE AND HOSPITAL LUDHIANA Vs. STATE OF PUNJAB
November 14, 1994
MANDAR THAKAR JI Vs. GURBAX SINGH
May 4, 1994
MANDEEP VIRK Vs. PRINCIPAL, GURU GOBIND SINGH MEDICAL COLLEGE, FARIDKOT
March 1, 1994
MANGAL DASS PURI Vs. MRS AJIT PURI
September 16, 1994
MANGAL SINGH Vs. DIDAR SINGH DESH BHAGAT
February 22, 1994
MANGAL SINGH Vs. STATE OF PUNJAB
January 7, 1994
MANGAT AND ORS. Vs. THE STATE OF HARYANA THROUGH COLLECTOR AND ORS.
September 1, 1994
MANGAT RAM Vs. FINANCIAL COMMISSIONER REVENUE
April 22, 1994
MANGE RAM Vs. NARESH KUMAR
January 20, 1994
MANJIT KAUR Vs. STATE OF PUNJAB
September 1, 1994
MANJIT KAUR Vs. STATE OF PUNJAB
May 12, 1994
MANJIT KAUR Vs. STATE OF HARYANA
December 15, 1994
MANJIT SINGH Vs. STATE OF PUNJAB
February 2, 1994
MANJIT SINGH Vs. MANJIT KAUR
October 10, 1994
MANJIT SINGH GREWAL Vs. STATE OF PUNJAB
November 25, 1994
MANMOHAN SINGH Vs. STATE OF PUNJAB
April 27, 1994
MANOHAR LAL Vs. STATE OF HARYANA
September 12, 1994
MANOHAR LAL Vs. STATE OF PUNJAB
April 25, 1994
MANOJ SISODIA Vs. MAHARSHI DAYANAND UNIVERSITY
January 28, 1994
MANPHOOL SINGH AND OTHERS Vs. OM PRAKASH AND OTHERS
May 5, 1994
MANSA Vs. FINANCIAL COMMISSIONER
March 2, 1994
MANSHU Vs. JIT RAM ALIAS JIT
November 24, 1994
MARUTI UDYOG LIMITED Vs. MEMBER SALES TAX TRIBUNAL
December 5, 1994
MARUTI UDYOG LTD Vs. RAM GOPAL RAM KARAN
April 22, 1994
MARUTI UDYOG LTD Vs. BLUE STAR LTD
April 22, 1994
MEENAL SHARMA Vs. STATE OF HARYANA
August 30, 1994
MEHAL SINGH Vs. STATE OF PUNJAB
December 19, 1994
MEHAR SINGH Vs. STATE OF HARYANA
July 18, 1994
MEHAR SINGH Vs. HARBANS KAUR
April 19, 1994
MEHAR SINGH Vs. CENTRAL WAREHOUSING CORPORATION
March 23, 1994
MEHRISHI DAYANAND HIGH SCHOOL Vs. STATE OF HARYANA
March 17, 1994
MEWA SINGH Vs. STATE OF HARYANA
December 1, 1994
MILAP BAL MANDIR MODEL SCHOOL ASSOCIATION REGD Vs. CHANDIGARH ADMINISTRATION
September 27, 1994
MILAP SINGH Vs. STATE OF PUNJAB
November 21, 1994
MILLU RAM Vs. FINANCIAL COMMISSIONER AND SECRETARY JAILS DEPT HARYANA
July 8, 1994
MINNI KEER ALIAS MOHINDER KAUR Vs. LT GEN CHARAN JIT SINGH RETD
December 16, 1994
MISS MALLIKA DAS Vs. THE STATE OF HARYANA
March 31, 1994
MITTAL WEAVING MILLS Vs. STATE OF HARYANA
July 14, 1994
MOHAMAD IMTEAZ KHAN ALIAS SANNU Vs. STATE OF HARYANA
February 22, 1994
MOHAN LAL Vs. KARAN CHAND (DIED) REPTED. BY HIS LRS.
February 10, 1994
MOHAN LAL Vs. THE STATE OF PUNJAB
February 7, 1994
MOHAN LAL Vs. MOHAN SINGH
October 7, 1994
MOHAN LAL DARSHAN KUMAR Vs. S P BOOKAL INCOME-TAX OFFICER
November 24, 1994
MOHAN LAL SHARMA Vs. PARVEEN SHARMA
January 12, 1994
MOHD AHMED ILYAS Vs. HARYANA TOURISM CORPORATION
September 23, 1994
MOHINDER KAUR Vs. SUDESH KUMARI
December 6, 1994
MOHINDER KAUR Vs. NEW INDIA ASSURANCE CO LTD
August 5, 1994
MOHINDER KUMAR AGGARWAL Vs. SALES TAX TRIBUNAL
January 18, 1994
MOHINDER LAL Vs. GENERAL MANAGER PUNJAB ROADWAYS
February 15, 1994
MOHINDER PAL KAUR Vs. STATE OF PUNJAB
May 12, 1994
MOHINDER PAL SHUKLA Vs. UNION OF INDIA
August 26, 1994
MOHINDER PAL SINGH Vs. SURJIT SINGH
December 6, 1994
MOHINDER PAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
January 27, 1994
MOHINDER PAL SINGH Vs. DHANVANTRI AYURVEDIC COLLEGE, CHANDIGARH
July 19, 1994
MOHINDER PAL SINGH SAMUNDARI Vs. STATE OF PUNJAB
April 18, 1994
MOHINDER SINGH Vs. RAMESHWAR KUMAR SINGLA
April 19, 1994
MOHINDER SINGH Vs. STATE OF HARYANA
April 5, 1994
MOHINDER SINGH Vs. STATE OF PUNJAB
March 31, 1994
MOHINDER SINGH Vs. KAMALJIT SINGH
March 4, 1994
MOHINDER SINGH Vs. COLLECTOR UNION TERRITORY
January 21, 1994
MOHINDER SINGH Vs. PRESIDING OFFICER LABOUR COURT
January 24, 1994
MOHINDER SINGH Vs. STATE OF PUNJAB
May 24, 1994
MOHINDER SINGH AND ORS. Vs. TARA SINGH AND ORS.
February 8, 1994
MOHINDER SINGH ARORA Vs. UNION OF INDIA
October 27, 1994
MOHINDERJIT KAUR Vs. PARMINDER KAUR GILL
February 15, 1994
MOMMI Vs. STATE OF HARYANA AND ANOTHER
May 4, 1994
MONA JAIN Vs. SANJEEV JAIN
August 18, 1994
MONEET GOYAL Vs. PUNJABI UNIVERSITY, PATIALA
June 3, 1994
MOOL CHAND Vs. UDHO RAM
May 16, 1994
MOOL CHAND CHHABRA Vs. STATE OF HARYANA
January 25, 1994
MOON INDUSTRIES Vs. PUNJAB FINANCIAL CORPORATION
September 6, 1994
MOTI Vs. THE GOVERNMENT OF HARYANA
February 3, 1994
Moti Singh Vs. Charanjit Kaur
December 8, 1994
MRITANJAJ DOSAJ Vs. HARYANA HOUSING BOARD
January 13, 1994
MRS. INDRA BENIWAL Vs. HARYANA PUBLIC SERVICE COMMISSION
January 31, 1994
MUKHTIAR SINGH Vs. GRAM PANCHAYAT
December 1, 1994
MUNICIPAL COMMITTEE Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT 1972
February 15, 1994
MUNICIPAL COMMITTEE YAMUNA NAGAR Vs. SUKHMINDER SINGH
March 30, 1994
MUNICIPAL CORPORATION, AMRITSAR Vs. STATE OF PUNJAB
August 23, 1994
N K DUTTA Vs. PUNJAB STATE COOP SUPPLY & MARKETING FEDERATION LTD
July 29, 1994
N K SHARMA DISTRICT MANAGER PUNJAB AGRO INDUSTRIES CORPORATION Vs. PUNJAB AGRO INDUSTRIES CORPORATION
April 22, 1994
N N JAIN Vs. VED PARKASH SHARMA
November 29, 1994
NACHHATAR SINGH Vs. STATE OF PUNJAB
August 10, 1994
NACHHATTAR SINGH Vs. TEJA SINGH
July 5, 1994
NACHHATTAR SINGH Vs. STATE OF PUNJAB
April 5, 1994
NACHHTAR SINGH Vs. STATE OF PUNJAB
May 19, 1994
NAFE SINGH Vs. STATE OF HARYANA
July 4, 1994
NAGINA Vs. STATE OF HARYANA
October 4, 1994
NAGINDERA TRADING CO. Vs. STATE OF PUNJAB
November 23, 1994
NAHAR SINGH Vs. STATE OF PUNJAB
March 24, 1994
NAIB SINGH Vs. HAKAM SINGH ALIAS TEJA SINGH
February 23, 1994
NANHI DEVI Vs. RAM NIWAS
March 2, 1994
NARESH CHANDRA MYTLE Vs. HARYANA STATE
August 31, 1994
NARESH KUMAR Vs. STATE OF HARYANA
August 31, 1994
NARESH KUMAR Vs. STATE OF PUNJAB
January 18, 1994
NARINDER KUMAR Vs. STATE OF HARYANA AND OTHERS
December 19, 1994
NARINDER MOHAN WADHERA Vs. ROMESH CHANDER
February 16, 1994
NARINDER PAL SHARMA AND ANR. Vs. STATE OF PUNJAB AND ORS.
April 18, 1994
NARINDER SINGH Vs. PUNJAB STATE CO-OP SUPPLY AND MARKETING FEDERATION LTD (MARKFED)
August 12, 1994
NARINDER SINGH Vs. YASH PAL SINGH
May 13, 1994
NARNEDER Vs. STATE OF HARYANA
December 12, 1994
NATHA SINGH Vs. STATE OF PUNJAB
November 14, 1994
NATIONAL FARM CHEMICALS Vs. STATE OF HARYANA
August 9, 1994
NATIONAL FERTILIZERS LTD Vs. STATE OF PUNJAB
July 26, 1994
NAVDEEP GOYAL Vs. UNIVERSITY GRANT COMMISSION
July 5, 1994
NAVDEEP KAUR SANDHU Vs. ADVISOR TO THE ADMINISTRATOR
November 22, 1994
NAVEEN HOSIERY Vs. CAPT SEWA SINGH
February 10, 1994
NAVPREET KAUR Vs. BALBIR KAUR
April 29, 1994
NAZAR SINGH Vs. UNION OF INDIA
May 26, 1994
NEELAM JAIN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
May 6, 1994
NEK CHAND Vs. STATE OF PUNJAB
April 28, 1994
NEW BANK OF INDIA Vs. RAJ KUMAR
September 2, 1994
NEW INDIA ASSURANCE AND CO LTD Vs. BHAGWANTI
July 27, 1994
NEW INDIA ASSURANCE CO LTD Vs. AMINI GEORGE
July 21, 1994
NEW INDIA ASSURANCE CO LTD Vs. RAJINDER KAUR
January 13, 1994
NEW INDIA ASSURANCE CO LTD Vs. KAILASH NATH BHATNAGAR
March 30, 1994
NEW KOTKAPURA TRUCK OPERATORS UNION, KOTKAPURA Vs. FOOD CORPORATION OF INDIA
August 10, 1994
NIKY TASHA INDIA PVT LTD Vs. REGIONAL P F COMMISSIONER
May 11, 1994
NIMBO Vs. SATYABIR SINGH
September 9, 1994
NIMBO Vs. JAIMAL
November 9, 1994
NIPPON BENRO ISPAT LTD Vs. STATE OF PUNJAB
March 7, 1994
NIRANJAN DASS Vs. STATE OF PUNJAB
November 7, 1994
NIRANJAN KUMAR Vs. VEENA RANI
October 11, 1994
NIRANJAN LAL, INSPECTOR (AUDIT) Vs. STATE OF HARYANA
July 8, 1994
NIRMAL KANTA Vs. HIMACHAL ROAD TRANSPORT CORPORATION
February 16, 1994
NIRMAL SINGH Vs. STATE OF PUNJAB
October 13, 1994
NIRMAL SINGH Vs. STAT
December 2, 1994
NIRMAL SINGH Vs. STATE OF PUNJAB
September 5, 1994
NORTH WEST INDIA BAPTIST ASSOCIATION REGD Vs. CHANDIGARH ADMINISTRATION UNION TERRITORY
September 23, 1994
OLD TRUST OF SARAI JAGIRI MAL Vs. SAT PAL SONI
October 3, 1994
OM BAI Vs. RAM KISHAN
September 5, 1994
OM PARKASH Vs. RAM KARAN GOYAL
July 5, 1994
OM PARKASH Vs. STATE OF HARYANA
May 5, 1994
OM PARKASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
April 29, 1994
OM PARKASH BANSAL Vs. CANARA BANK
April 8, 1994
OM PARKASH KAKYALIA Vs. PUNJAB STATE ELECTRICITY BOARD
March 25, 1994
OM PARKASH KASHMIRI LAL PANJABI Vs. UNION OF INDIA
July 13, 1994
OM PARKASH MANCHANDA Vs. THE STATE OF HARYANA
August 2, 1994
OM PARKASH SHARMA Vs. STATE OF HARYANA
July 19, 1994
OM PARKASH SHARMA Vs. ESTATE OFFICER U T
September 9, 1994
OM PRAKASH Vs. STATE OF HARYANA
February 10, 1994
OM PRAKASH ALIAS PARKASH Vs. STATE OF HARYANA
April 26, 1994
OM PRAKASH SHARMA Vs. STATE OF HARYANA
September 12, 1994
OMI DEVI Vs. HANMAT SINGH
February 24, 1994
ORIENTAL INSURANCE COMPANY LIMITED Vs. PARO
July 4, 1994
ORIENTAL INSURANCE COMPANY LTD Vs. KASTURA
July 26, 1994
OSWAL WOOLLEN MILLS Vs. STATE OF PUNJAB
November 22, 1994
PADMA JINDAL Vs. RAJINDER KUMAR
October 11, 1994
PALI RAM Vs. STATE OF HARYANA
February 17, 1994
PANCHAYAT SAMITI BHOGPUR Vs. NIRMAL SINGH
May 9, 1994
PANJA SINGH Vs. STATE OF PUNJAB
November 14, 1994
PARAMJEET Vs. RANJIT SINGH
June 3, 1994
PARAMJEET KAUR Vs. PANJAB UNIVERSITY, CHANDIGARH, ITS REGISTRAR
May 4, 1994
PARAMJIT KAUR Vs. SARWAN SINGH
December 15, 1994
PARAMJIT SINGH Vs. JAGWANTI DEBI
May 4, 1994
PARAMJIT SINGH Vs. STATE OF PUNJAB
November 2, 1994
PARAMJIT SINGH Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
January 10, 1994
PARAMPAL SINGH SANDHU Vs. DIRECTOR, PUNJAB STATE BOARD OF TECHNICAL EDUCATION AND INDUSTRIAL TRAINING, CHANDIGARH
June 3, 1994
PARAS RAM Vs. STATE OF HARYANA
February 10, 1994
PARDEEP KUMAR Vs. STATE OF HARYANA AND ANR.
November 23, 1994
PARDHAN SINGH Vs. STATE OF PUNJAB
August 8, 1994
PARDUMAN CHAND Vs. STATE OF PUNJAB
December 20, 1994
PARDUMAN SINGH Vs. THE STATE OF PUNJAB AND ANR.
September 7, 1994
PARGAT SINGH Vs. STATE OF PUNJAB
November 24, 1994
PARKASH Vs. STATE OF HARYANA
November 24, 1994
PARKASH SINGH Vs. STATE OF PUNJAB
August 10, 1994
PARKASH SINGH Vs. STATE OF PUNJAB
June 1, 1994
PARKASH WANTI Vs. STATE OF PUNJAB
August 9, 1994
PARMANAND MISHRA Vs. REKHA MISHRA
May 13, 1994
PARMINDER SINGH Vs. STATE OF PUNJAB
January 7, 1994
PARMOD BAJAJ Vs. STATE OF PUNJAB
September 1, 1994
PARMOD KUMAR Vs. STATE OF HARYANA
May 18, 1994
PARSHOTAM SINGH Vs. STATE OF PUNJAB
April 8, 1994
PARTAP SINGH Vs. PARNAM SINGH
May 5, 1994
PARVEEN CHAUDHARY Vs. STATE OF HARYANA
July 14, 1994
PARVESH KUMARI BANSAL Vs. RAJ KUMAR BANSAL
October 6, 1994
PAWAN KUMAR Vs. STATE OF HARYANA
January 5, 1994
PAWAN KUMAR Vs. STATE OF HARYANA
December 31, 1994
PAWAN KUMAR Vs. STATE OF HARYANA
October 31, 1994
PAWAN KUMAR Vs. SUSHILA
September 26, 1994
PAWAN KUMAR Vs. NIRMALA DEVI
February 14, 1994
PAWAN SINGH CHOTTA SINGH Vs. STATE OF PUNJAB
May 11, 1994
PAWANDEEP SANDHU Vs. STATE OF PUNJAB
August 26, 1994
PAWANTA SAHIB CEMENT WORKS P LTD Vs. ANIL SAINI
April 11, 1994
PAYAL TANDON @ KITTY Vs. STATE OF PUNJAB
June 16, 1994
PEPSU ROAD TRANSPORT CORPN Vs. PRESIDING OFFICER LABOUR COURT
July 19, 1994
PEPSU ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER
July 10, 1994
PEPSU ROAD TRANSPORT CORPORATION PATIALA Vs. STATE OF PUNJAB
April 21, 1994
PESTO CHEMICALS INDIA LTD. Vs. STATE OF PUNJAB
August 9, 1994
PGI MEDICAL TECHNOLOGISTS ASSOCIATION, CHANDIGARH Vs. PGI CHANDIGARH
March 31, 1994
PHILEL SINGH Vs. DARSHANA RANI
January 27, 1994
PIARA LAL Vs. STATE OF PUNJAB
October 4, 1994
PIARA LAL Vs. UNION OF INDIA
May 4, 1994
PIARA SINGH Vs. KAUSHALYA DEVI GEORA
August 22, 1994
PIARA SINGH, WORKMAN Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA
March 8, 1994
PINKI Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA
September 21, 1994
PIRBHU DAYAL Vs. PREM DASS CHELA KISHAN LAL
May 10, 1994
PIRTHI SINGH Vs. STATE OF HARYANA
January 4, 1994
PITAMBER PURSHOTAM SHARMA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA
July 14, 1994
PRABHJOT KAUR Vs. STATE OF PUNJAB
March 9, 1994
PREM ARYAM Vs. STATE OF HARYANA
May 18, 1994
PREM CHAND Vs. STATE OF PUNJAB
February 4, 1994
PREM CHAND Vs. SUKHDEV SINGH
September 13, 1994
PREM KUMAR Vs. STATE OF PUNJAB
September 13, 1994
PREM MOHINI SADANA Vs. Y S RATRA
July 12, 1994
PREM SINGH MITTAL Vs. STATE OF PUNJAB
January 12, 1994
PRICELLA PRIM WIDOW Vs. BASHIR MASIH
October 5, 1994
PRIMLA DEVI Vs. PUNJAB STATE
April 29, 1994
PRINCIPAL REGIONAL ENGINEERING COLLEGE Vs. SH KHAN SINGH BALI
February 23, 1994
PRITAM SINGH Vs. HARYANA STATE ELECTRICITY BOARD
December 5, 1994
PRITAM SINGH Vs. STATE OF PUNJAB
February 11, 1994
PRITAM SINGH SARPANCH Vs. STATE OF PUNJAB
August 31, 1994
PUNIT KAUR MATTEWAL Vs. STATE OF PUNJAB
October 27, 1994
PUNJAB FINANCIAL CORPORATION Vs. MASTER RUBBER FACTORY
December 12, 1994
PUNJAB NATIONAL BANK Vs. S S DAL MILLS
January 21, 1994
PUNJAB NATIONAL BANK Vs. BAREJA KNIPPING FASTENERS LTD
August 18, 1994
PUNJAB NATIONAL BANK Vs. RAM DARSHAN SINGH
March 2, 1994
PUNJAB POULTRY DEVELOPMENT CORP LTD Vs. LAL OIL AND GENERAL MILLS (P) LTD AMRITSAR
July 4, 1994
PUNJAB POWER GENERATION MACHINES LIMITED Vs. LACHHMAN DASS GUPTA
September 14, 1994
PUNJAB RECORDERS LTD Vs. MAGNETIC INFORMATION TECHNOLOGY LTD
July 5, 1994
PUNJAB STATE Vs. AMAR NATH AGGARWAL CONST PVT LTD
August 8, 1994
PUNJAB STATE Vs. GURDIP SINGH
March 31, 1994
PUNJAB STATE Vs. SHANTI DEVI WIDOW
September 23, 1994
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. B S AULAK
February 21, 1994
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. UTTAM SINGH
March 23, 1994
PUNJAB STATE ELECTRICITY BOARD Vs. SATPAL SINGH
April 8, 1994
PUNJAB STATE ELECTRICITY BOARD Vs. UGGAR SAIN GOYAL
April 8, 1994
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
May 23, 1994
PUNJAB STATE ELECTRICITY BOARD Vs. NACHHATTAR SINGH
May 24, 1994
PUNJAB STATE ELECTRICITY BOARD Vs. JOGINDER KAUR
November 21, 1994
PUNJAB STATE ELECTRICITY BOARD Vs. R K RAMPAL
December 13, 1994
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. MANJIT SINGH
May 10, 1994
PUNJAB STATE SEEDS CORPORATION Vs. LABOUR COURT
October 31, 1994
PUNJAB STATE WARE HOUSING CORPORATION Vs. JANAK RAJ
June 7, 1994
PUNJAB STATE WARE HOUSING CORPORATION THROUGH THE MANAGING DIRECTOR Vs. JANAK RAJ
June 7, 1994
PUNJAB WARE-HOUSE FIELD EMPLOYEES UNION Vs. STATE OF PUNJAB
July 20, 1994
PURAN CHAND Vs. MUNNA LAL
August 19, 1994
PURAN SINGH Vs. SURJIT KAUR
May 25, 1994
PURAN SINGH Vs. STATE OF PUNJAB
January 4, 1994
PURAN SINGH Vs. STATE OF HARYANA
June 3, 1994
PURAN SINGH Vs. THE SECRETARY GOVERNMENT OF INDIA, MINISTRY OF DEFENCE, NEW DELHI
May 5, 1994
PURNIMA VINDAL Vs. CHATER MAL
July 21, 1994
PUSHPA BEHAL Vs. TEK CHAND BEHAL
September 5, 1994
PUSHPA DEVI Vs. COTTON CORPORATION OF INDIA LTD
February 24, 1994
PUSHPA WATI NAYYAR Vs. KUNDAN LAL
February 11, 1994
PYARA LAL SHARMA Vs. H S E B
March 9, 1994
PYARE LAL Vs. PRESIDING OFFICER LABOUR COURT
February 10, 1994
R K BANSAL Vs. ANJANA KUMARI
January 23, 1994
R K BEHL Vs. STATE OF PUNJAB
June 3, 1994
R P CHOPRA Vs. STATE OF PUNJAB
April 8, 1994
R. C. GUPTA Vs. STATE OF HARYANA
March 15, 1994
R.C. TANDON Vs. STATE OF PUNJAB
February 21, 1994
R.D. GOYAL Vs. HARYANA STATE ELECTRICITY BOARD, PANCHKULA
May 9, 1994
RADHA RAMAN GUPTA Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
April 21, 1994
RADHEY SHAM Vs. GIAN WATI
August 30, 1994
RADHEY SINGH Vs. STATE OF HARYANA
December 8, 1994
RAFIQ MOHD Vs. STATE OF PUNJAB
May 6, 1994
RAGHUNATH DASS Vs. KULDIP SINGH
July 6, 1994
RAGHVIR SINGH Vs. PUNJAB MANDI BOARD
February 17, 1994
RAJ BAHADUR Vs. STATE OF HARYANA AND ANOTHER
November 10, 1994
RAJ HANS CHEMICALS Vs. STATE OF PUNJAB
January 12, 1994
RAJ KUMAR Vs. KATU RAM ALIAS CHHOTU RAM
December 2, 1994
RAJ KUMAR Vs. BHIM SEN
February 23, 1994
RAJ KUMAR Vs. ANAND AGGARWAL OILS PVT LTD
January 24, 1994
RAJ KUMAR Vs. STATE OF HARYANA
August 16, 1994
RAJ KUMAR BANSAL Vs. ANJANA KUMARI
January 27, 1994
RAJ KUMAR KATH Vs. STATE OF PUNJAB
April 6, 1994
RAJ KUMARI Vs. PREM CHAND
March 2, 1994
RAJ MAL Vs. STATE OF HARYANA
August 30, 1994
RAJ PAL Vs. PARAS RAM
March 24, 1994
RAJ RANI Vs. RADHEY SHYAM
March 24, 1994
RAJ RANI Vs. LIFE INSURANCE CORPORATION OF INDIA
January 18, 1994
RAJ SINGH Vs. MAHARSHI DAYANAND UNIVERSITY
January 31, 1994
RAJA Vs. GOVERNMENT OF HARYANA
December 5, 1994
RAJESH KUMAR Vs. MAHENDRA JAIN
February 1, 1994
RAJESH PURI Vs. STATE OF PUNJAB
January 4, 1994
RAJESH SHARMA AND OTHERS Vs. HARYANA SCHOOL EDUCATION BOARD, BHIWANI
May 23, 1994
RAJESH VERMA Vs. DIRECTOR TECHNICAL EDUCATION
January 20, 1994
RAJINDER Vs. VAJINDER
May 18, 1994
RAJINDER GOLCHA Vs. STATE OF PUNJAB
May 27, 1994
RAJINDER PAL Vs. STATE OF HARYANA
July 4, 1994
RAJINDER PAL MAHAJAN Vs. RALSON INDIA LTD
April 22, 1994
RAJINDER SINGH Vs. UNION TERRITORY
February 2, 1994
RAJINDER SINGH Vs. STATE OF PUNJAB
February 14, 1994
RAJINDER VERMA Vs. STATE OF HARYANA
October 3, 1994
RAJNEESH SOBTI Vs. HARYANA STATE PHARMACY COUNCIL
January 27, 1994
RAJU Vs. STATE OF HARYANA
November 10, 1994
RAKESH KUMAR Vs. REGISTRAR OF COMPANIES
December 9, 1994
RAKESH KUMAR Vs. DEPUTY COMMISSIONER
December 20, 1994
RAKESH KUMAR GUPTA Vs. STATE OF HARYANA
February 1, 1994
RAKESH MIGLANI Vs. STATE OF HARYANA
September 20, 1994
RAM CHANDER Vs. STATE OF HARYANA
November 10, 1994
RAM CHANDER Vs. INSPECTOR GENERAL OF PRISON
November 22, 1994
RAM CHANDER Vs. STATE OF HARYANA
May 16, 1994
RAM CHANDER MALIK Vs. FINANCIAL COMMISSIONER, REVENUE, HAR
December 16, 1994
RAM DASS Vs. RANJIT KUMAR
November 14, 1994
RAM DEVI Vs. JAGDISH CHANDER
February 1, 1994
RAM DIA Vs. STATE OF HARYANA
January 20, 1994
RAM DIYA Vs. STATE OF HARYANA
August 18, 1994
RAM KISHAN Vs. STATE OF HARYANA
July 6, 1994
RAM KISHAN Vs. STATE OF HARYANA
May 13, 1994
RAM KISHAN Vs. STATE OF HARYANA
May 4, 1994
RAM KUMAR Vs. HARYANA STATE ELECTION COMMISSIONER-CUM-CHIEF ELECTORAL OFFICER
November 29, 1994
RAM LAL Vs. BRIJ KISHORE
November 29, 1994
RAM LAL Vs. SURINDER KAUR
November 14, 1994
RAM LAL Vs. HARBHAGWAN DASS
September 30, 1994
RAM LAL JAIN Vs. GURNAM SINGH
February 9, 1994
RAM MURTI Vs. STATE OF PUNJAB
November 2, 1994
RAM MURTI GUPTA Vs. STATE OF PUNJAB
July 21, 1994
RAM NATH BHOLA Vs. KRISHAN LAL
November 23, 1994
RAM NIWAS Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA
March 31, 1994
RAM NIWAS AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
July 21, 1994
RAM NIWAS VERMA Vs. STATE OF HARYANA
February 17, 1994
RAM PAL Vs. STATE OF PUNJAB
September 15, 1994
RAM PARSHAD Vs. JAWALA PARSHAD
September 20, 1994
RAM SARUP Vs. STATE OF HARYANA
March 29, 1994
RAM SARUP Vs. STATE OF HARYANA
July 14, 1994
RAM SARUP Vs. STATE OF HARYANA
December 13, 1994
RAM SARUP JINDAL Vs. CHIEF SECRETARY TO GOVT OF PB
March 9, 1994
RAM SINGH Vs. BHUPINDER SINGH
April 18, 1994
RAM SINGH Vs. SOHAN LAL
February 9, 1994
RAMBALI Vs. DIRECTOR, PUNJAB AGRI UNIVERSITY
January 12, 1994
RAMEHAR Vs. STATE OF HARYANA
December 1, 1994
RAMEHR Vs. STATE OF HARYANA
February 22, 1994
RAMESH CHAND Vs. STATE OF HARYANA AND OTHERS
November 7, 1994
RAMESH CHANDER Vs. STATE OF HARYANA
December 9, 1994
RAMESH CHANDRA GUPTA Vs. RAKESH KUMAR
May 31, 1994
RAMESH KUMAR Vs. STATE OF HARYANA
July 8, 1994
RAMESH KUMAR GOYAL Vs. STATE OF HARYANA
February 10, 1994
RAMESH KUMAR SURI Vs. RAM KISHAN BHANDARI
July 8, 1994
RAMESH VANGAL Vs. STATE OF PUNJAB
September 2, 1994
RAMESHWAR DASS Vs. SARDHA RAM
February 18, 1994
RAMESHWARI DEVI Vs. BALBIR SINGH
March 24, 1994
RAMJEET Vs. STATE OF HARYANA
September 3, 1994
RAMKISHAN Vs. HARYANA STATE ELECTRICITY BOARD, PANCHKULA
May 5, 1994
RAMPHAL Vs. STATE OF HARYANA
December 6, 1994
RAMPHAL Vs. STATE OF HARYANA
December 14, 1994
RAMU ALIAS RAM KISHAN Vs. DIRECTOR CONSOLIDATION
January 18, 1994
RAN VIR SINGH Vs. STATE OF HARYANA
February 8, 1994
RANBIR SINGH Vs. RANDHIR SINGH
December 14, 1994
RANBIR SINGH BAL Vs. STATE OF PUNJAB
July 5, 1994
RANBIR SINGH BALHARA Vs. STATE OF HARYANA
January 12, 1994
RANDHIR SINGH Vs. STATE OF HARYANA ETC
March 31, 1994
RANJIT SINGH Vs. KAKA SINGH
January 3, 1994
RANJIT SINGH Vs. STATE OF HARYANA
February 7, 1994
RATESH CHOPRA Vs. STATE OF PUNJAB
January 4, 1994
RATI RAM MEMORIAL HIGH SCHOOL SONEPAT Vs. STATE OF HARYANA
March 17, 1994
RATNI Vs. JOGA SINGH
July 21, 1994
RATTAN DEV ALIAS RATTAN SINGH Vs. UNION OF INDIA AND ANOTHER
March 18, 1994
RATTAN KUMAR JINDAL Vs. BHAGWAN DASS
September 8, 1994
RATTAN LAL Vs. STATE OF HARYANA
August 24, 1994
RATTAN LAL Vs. STATE OF PUNJAB
October 26, 1994
RATTAN SINGH Vs. STATE OF PUNJAB
March 31, 1994
RATTAN SINGH Vs. THE STATE OF HARYANA
September 14, 1994
RAUNKI RAM BIR CHAND Vs. AGGARWAL TEXTILES
February 18, 1994
RAVINDER CHAUHAN Vs. STATE OF HARYANA
July 26, 1994
RAVINDER KUMAR Vs. STATE OF PUNJAB
December 12, 1994
RAVINDER KUMAR Vs. PUNJABI UNIVERSITY, PATIALA
July 29, 1994
RAVINDRA PHARMACITICAL PVT LTD Vs. STATE OF HARYANA
March 16, 1994
RAWAT SINGH Vs. SUBE SINGH
October 26, 1994
REETA Vs. PARVEEN SHARMA
September 21, 1994
REETA Vs. PARVEEN SHARMA
October 21, 1994
REHAL INDUSTRIES Vs. CEGAT
May 30, 1994
REKHA Vs. SOM KUMAR
July 15, 1994
RENU BANSAL DAUGHTER OF SHRI D K BANSAL Vs. STATE OF PUNJAB
November 15, 1994
RESHAM SINGH Vs. STATE OF PUNJAB
January 7, 1994
RISAL SINGH Vs. TARA CHAND
December 5, 1994
RISHI KUMAR Vs. STATE OF HARYANA
October 27, 1994
RITA SAINI Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
April 6, 1994
RITIKA MAHAJAN Vs. CHAUDHRY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY HISAR
January 20, 1994
ROMESH CHANDER Vs. SAVITRI
March 9, 1994
ROOMI RAM Vs. STATE OF PUNJAB
January 21, 1994
ROOP SINGH Vs. SHAM SHER SINGH
July 5, 1994
ROSHNI DEVI Vs. MAHABIR SINGH AND ORS.
June 20, 1994
RUPENDER KANSAL Vs. STATE OF PUNJAB
January 4, 1994
RUPINDER JEET KAUR Vs. STATE OF PUNJAB AND OTHERS
December 6, 1994
RUPINDER KUMAR Vs. MILKHA SINGH
October 31, 1994
RUPINDER SINGH GURAM Vs. STATE OF PUNJAB
August 24, 1994
RUPINDER SINGH SIDHU Vs. STATE OF PUNJAB
August 26, 1994
S C BHATIA Vs. P C WADHAWA
March 31, 1994
S D PROCESSORS PRIVATE LIMITED Vs. STATE OF HARYANA
July 7, 1994
S HARNAM SINGH Vs. UNION TERRITORY
April 25, 1994
S K SHARMA Vs. STATE OF HARYANA
May 27, 1994
S P BHARGAVA Vs. HARYANA ELECTRIC STEEL CO LTD
April 21, 1994
S P KAPOOR Vs. UNION OF INDIA
November 8, 1994
S P NARANG Vs. UNION OF INDIA
February 14, 1994
S R GOYAL MANAGING COMMITTEE MEMBER Vs. MEHTAB SINGH DEPUTY REGISTRAR
March 25, 1994
S S LAMBA Vs. PUNJAB STATE LEATHER DEVELOPMENT CORPORATION LIMITED
July 20, 1994
S. CHET SINGH Vs. PUNJAB ROADWAYS
March 25, 1994
SACHDEVA AND SONS RICE MILLS LTD Vs. STATE OF PUNJAB
May 20, 1994
SACHIDA NAND TIWARI Vs. UNION OF INDIA
January 27, 1994
SADHU RAM Vs. STATE OF HARYANA
January 27, 1994
SADHU RAM Vs. STATE BANK OF INDIA
May 20, 1994
SADHU RAM PALL Vs. STATE OF PUNJAB
July 15, 1994
SAHIB SINGH Vs. STATE OF PUNJAB
November 9, 1994
SAHIBA CHADHA Vs. UNION TERRITORY
August 24, 1994
SAJJAN SINGH Vs. STATE OF HARYANA
April 25, 1994
SAJJAN SINGH Vs. THE STATE OF HARYANA
March 25, 1994
SAKATTAR SINGH Vs. SECRETARY, GOVERNMENT OF PUNJAB
August 23, 1994
SALILESH DARSHAN Vs. STATE OF HARYANA
November 10, 1994
SAMBHU DAYAL Vs. STATE OF HARYANA
March 21, 1994
SAMSHER Vs. THAN SINGH
September 2, 1994
SANGAT SINGH Vs. STATE OF HARYANA
February 14, 1994
SANSAR PAL Vs. CHIEF SETTLEMENT COMMISSIONER REHABILITATION DEPARTMENT
February 1, 1994
SANT LAL SETHI Vs. HARYANA STATE
February 10, 1994
SANTA SINGH Vs. SWARAN KAUR
May 19, 1994
SANTOKH SINGH Vs. MOHAN SINGH S O KANSA SINGH
January 24, 1994
SANTOKH SINGH Vs. STATE OF HARYANA
November 23, 1994
SANTOKH SINGH Vs. STATE OF HARYANA
January 20, 1994
SANTOKH SINGH Vs. STATE OF PUNJAB
February 4, 1994
SANTOKH SINGH Vs. KULWINDER KAUR
September 9, 1994
SANTOSH RANI Vs. BLACK GOLD CARRIER AND SERVICES CO LTD
April 27, 1994
SANYOGATA DEVI Vs. LALIT KUMAR KHURANA
February 18, 1994
SARAL KUMAR Vs. STATE OF HARYANA
May 3, 1994
SARASWATI INDUSTRIAL SYNDICATE LTD Vs. SHRI JAI BHAGWAN JAIN
May 2, 1994
SARBJIT SINGH Vs. STATE OF HARYANA
May 13, 1994
SARITA KUMARI Vs. PUNJAB STATE ELECTRICITY BOARD
December 15, 1994
SARJEEVAN DHIR Vs. STATE OF PUNJAB
October 7, 1994
SAROJ RANI Vs. STATE OF HARYANA
April 4, 1994
SAROJ SIWATCH Vs. STATE OF HARYANA
July 14, 1994
SARUP CHAND Vs. RAJ KUMAR
December 21, 1994
SARUP CHAND Vs. STATE OF PUNJAB
January 14, 1994
SARWAN SINGH Vs. STATE OF PUNJAB
January 4, 1994
SAT NARAIN Vs. HARYANA STATE CO-OPERATIVE APEX BANK LTD
August 5, 1994
SAT PAL Vs. STATE OF HARYANA
September 30, 1994
SAT PAUL RAJENDER PARSHAD SUNAM Vs. STATE OF PUNJAB
September 16, 1994
SAT SARUP SINGH Vs. STATE OF PUNJAB
September 1, 1994
SATBIR Vs. STATE OF HARYANA
October 3, 1994
SATBIR SINGH Vs. STATE OF HARYANA
January 17, 1994
SATBIR SINGH Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
May 4, 1994
SATINDER KUMAR Vs. ASHA RANI
November 15, 1994
SATINDER MOHAN KAUR Vs. STATE OF PUNJAB
February 7, 1994
SATISH AND ORS. Vs. HARYANA PUBLIC SERVICE COMMISSION AND ORS.
January 18, 1994
SATISH GOEL AND ANOTHER Vs. DIRECTOR, TECHNICAL EDUCATION AND INDUSTRIAL TRAINING, PUNJAB, CHANDIGARH AND OTHERS
July 20, 1994
SATISH KUMAR Vs. STATE OF HARYANA
April 8, 1994
SATMINDER SINGH Vs. UNION TERRITORY, CHANDIGARH
January 4, 1994
SATNAM DASS Vs. STATE OF HARYANA
September 3, 1994
SATPAL KAUR Vs. DHIAN SINGH
March 17, 1994
SATRANGI LAL ALIAS KRISHAN LAL Vs. STATE OF HARYANA
August 2, 1994
SATVIR SINGH Vs. STATE OF HARYANA
August 12, 1994
SATWANT SINGH S O BALWANT SINGH Vs. STATE OF PUNJAB
April 11, 1994
SATYA BHALLA Vs. STATE OF HARYANA
May 6, 1994
SATYA DEVI Vs. M L DOGRA
May 18, 1994
SATYA PAL Vs. STATE OF HARYANA AND ANOTHER
August 30, 1994
SATYAM SYNFAB LTD Vs. HARYANA STATE INDUSTRIAL DEVP CORP LTD
January 21, 1994
SATYAWATI MALHOTRA Vs. STATE WAREHOUSING CORPORATION
August 9, 1994
SAUDAGAR SINGH Vs. STATE OF HARYANA
February 14, 1994
SAURABH AGGARWAL Vs. KURUKSHETRA UNIVERSITY
August 8, 1994
SAWARARR SINGH Vs. STATE OF PUNJAB
June 6, 1994
SAWARN DEVI Vs. PUNJAB STATE
December 21, 1994
SAWINDER SINGH Vs. STATE OF PUNJAB
July 8, 1994
SAWINDERO Vs. BANSO
October 31, 1994
SECRETARY TO GOVERNMENT DEPARTMENT OF TRANSPORT Vs. STATE TRANSPORT APPELLATE TRIBUNAL
January 4, 1994
SH BRIJINDER BIR SINGH Vs. VINOD ALIAS PARMINDER
May 6, 1994
SH JASWANT SINGH Vs. FINANCIAL COMMISSIONER REVENUE GOVT OF HARYANA
October 28, 1994
SH RATTAN SINGH Vs. STATE OF HARYANA
September 14, 1994
SH SATYA PRAKASH GIRI Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
April 27, 1994
SH SUBHASH CHANDER Vs. SH SURINDER SINGH
July 21, 1994
SH. SADLIU RAM PALL Vs. STATE OF PUNJAB AND OTHERS
July 15, 1994
SHABEG SINGH Vs. BALBIR KAUR
December 9, 1994
SHADI LAL AND OTHERS Vs. MUNICIPAL COMMITTEE, REWARI
January 27, 1994
SHAHABAD CO-OPERATIVE SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
February 16, 1994
SHAKAT ALI CHELA OF KHALIFA RUKAN DIN Vs. PUNJAB WAKF BOARD
November 11, 1994
SHAKTI SINGH Vs. THE STATE OF HARYANA
July 7, 1994
SHAKUNTLA DEVI Vs. HARYANA ROADWAYS
March 29, 1994
SHAKUNTLA DEVI Vs. STATE BANK OF INDIA
August 17, 1994
SHAM DASS SHARMA Vs. STATE OF PUNJAB
September 1, 1994
SHAM LAL Vs. HAKAM SINGH
July 6, 1994
SHAM LAL Vs. UNION OF INDIA
June 2, 1994
SHAM LAL Vs. DISTRICT AND SESSIONS JUDGE, FEROZEPUR
March 9, 1994
SHAM LAL GUPTA Vs. HAMCO INDUSTRIES PVT LTD
May 17, 1994
SHAM LAL SAINI Vs. STATE OF PUNJAB AND OTHERS
May 18, 1994
SHAM LAL SOOD Vs. JAGDEV SINGH
January 14, 1994
SHAM RATTAN Vs. SH. SUBASH RATTAN
September 3, 1994
SHAM SINGH MALIK Vs. STATE OF HARYANA
April 7, 1994
SHAM SUNDER DHINGRA Vs. STATE OF PUNJAB
July 25, 1994
SHAMSHER SINGH SHERA Vs. STATE OF PUNJAB
November 25, 1994
SHANO DEVI Vs. STATE OF HARYANA
July 14, 1994
SHANTI Vs. STATE OF HARYANA
August 8, 1994
SHANTI Vs. PANKAJ
May 3, 1994
SHANTI RAM Vs. PGI, CHANDIGARH
February 17, 1994
SHASHI BIR SINGH SARANG Vs. LOK PRIYA SINGH
November 22, 1994
SHATIN KUMAR GOYAL Vs. PUNJAB UNIVERSITY
November 15, 1994
SHEELA DEVI Vs. STATE OF HARYANA
February 16, 1994
SHEELA DEVI Vs. JAYANTI PARSHAD
August 26, 1994
SHEO PARSHAD RAJIV KUMAR MODI Vs. STATE OF PUNJAB
December 20, 1994
SHEO RAM Vs. THE STATE OF HARYANA
January 10, 1994
SHER CHAND Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES FEROZEPUR
July 5, 1994
SHER SINGH Vs. STATE OF PUNJAB
January 18, 1994
SHER SINGH Vs. STATE OF HARYANA
February 2, 1994
SHER SINGH Vs. STATE OF HARYANA
December 1, 1994
SHERO DEVI Vs. VIJAY KUMAR
November 1, 1994
SHIDA Vs. STATE OF PUNJAB
July 18, 1994
SHINDER SINGH Vs. PUNJAB SCHOOL EDU BOARD
January 4, 1994
SHISHPAL ALIAS PALA Vs. STATE OF HARYANA
October 25, 1994
SHISHPAL SINGH Vs. THE SUPERINTENDENT
July 21, 1994
SHIV DAYAL Vs. STATE OF HARYANA
July 14, 1994
SHIV KUMAR Vs. STATE OF PUNJAB
July 5, 1994
SHIV KUMAR Vs. HARYANA TOURISM CORPORATION LTD
January 12, 1994
SHIVA SALES CORPORATION Vs. STATE OF PUNJAB
December 19, 1994
SHIVA TRADING CO Vs. SECRETARY TO GOVERNMENT OF INDIA
January 27, 1994
SHRI K.K. SHARMA Vs. STATE OF PUNJAB
August 19, 1994
SHRI PARKASH ASHRAM GIRLS MIDDLE SCHOOL, AMRITSAR PETITIONER Vs. STATE OF PUNJAB
April 28, 1994
SHRIMATI KRISHNA KUMARI Vs. STATE OF PUNJAB
May 18, 1994
SHYAM SINGH Vs. STATE OF HARYANA
May 9, 1994
SHYAM SUNDER SINGH Vs. CHD. INDUSTRIAL & TOURISM DEVELOPMENT CORP. LTD.
July 6, 1994
SIRI KISHAN Vs. STATE OF HARYANA
July 7, 1994
SIRI NATH Vs. KARAM SINGH MEHAL SINGH
August 24, 1994
SITA DEVI Vs. RAJINDER SINGH
March 17, 1994
SMT. AMARJIT KAUR Vs. STATE OF HARYANA
May 4, 1994
SMT. BHUPINDER KAUR Vs. JASBIR SINGH
September 6, 1994
SMT. DEEPO Vs. IQBAL SINGH AND ORS.
February 16, 1994
SMT. GURPREET KAUR Vs. UNION OF INDIA AND OTHERS
October 6, 1994
SMT. JAGIRO Vs. SOHAN SINGH
July 29, 1994
SOHAN LAL Vs. STATE OF HARYANA
January 18, 1994
SOHAN SINGH Vs. STATE OF PUNJAB
October 27, 1994
SOHNA DEVI Vs. HARYANA STATE ELECTRICITY BOARD
September 20, 1994
SOLVEX OIL AND FERTILISERS Vs. STATE OF HARYANA
January 12, 1994
SOM KUMAR GUPTA Vs. STATE OF HARYANA
May 9, 1994
SOM NATH Vs. STATE OF HARYANA
May 13, 1994
STATE (CHANDIGARH ADMINISTRATION) Vs. MANSA RAM
November 30, 1994
STATE BANK OF INDIA Vs. WORLD TRADE ENTERPRISES
February 9, 1994
STATE OF HARYANA Vs. VED PAL
January 27, 1994
STATE OF HARYANA Vs. GIAN CHAND
January 25, 1994
STATE OF HARYANA Vs. PARMANAND
February 1, 1994
STATE OF HARYANA Vs. PARAS RICE MILLS
January 12, 1994
STATE OF HARYANA Vs. BRIJ SINGH
March 25, 1994
STATE OF HARYANA Vs. HAWA SINGH
August 18, 1994
STATE OF HARYANA Vs. JINDAL STRIPS LTD
December 20, 1994
STATE OF HARYANA Vs. DHEERAJ PAHWA
November 8, 1994
STATE OF HARYANA Vs. GURMESH BISHNOI
October 7, 1994
STATE OF HARYANA Vs. KARAM SINGH
December 14, 1994
STATE OF HARYANA Vs. DOLAT RAM
September 8, 1994
STATE OF HARYANA Vs. PARDEEP KUMAR
November 21, 1994
STATE OF HARYANA Vs. PREM SINGH
January 7, 1994
STATE OF HARYANA Vs. SURINDER KUMAR
May 17, 1994
STATE OF HARYANA Vs. HARI KISHAN
March 31, 1994
STATE OF HARYANA Vs. JAI KISHAN
February 7, 1994
STATE OF HARYANA Vs. JOGINDER PAL
July 6, 1994
STATE OF HARYANA Vs. RATTAN LAL
July 21, 1994
STATE OF HARYANA Vs. MAGAN SINGH
January 12, 1994
STATE OF PUNJAB Vs. NACHHATTARO
March 3, 1994
STATE OF PUNJAB Vs. GULZAR SINGH
August 25, 1994
STATE OF PUNJAB Vs. R S SHARMA
October 4, 1994
STATE OF PUNJAB Vs. RAGHBIR CHAND SHARMA
January 24, 1994
STATE OF PUNJAB Vs. JASWANT SINGH
May 31, 1994
STATE OF PUNJAB Vs. BAJ SINGH
November 23, 1994
STATE OF PUNJAB Vs. KASHMIR SINGH
January 18, 1994
STATE OF PUNJAB Vs. HARPAL SINGH
August 18, 1994
STATE OF PUNJAB Vs. BAJ SINGH
November 21, 1994
STATE OF PUNJAB Vs. BALWANT SINGH
October 28, 1994
STATE OF PUNJAB Vs. KARNAIL SINGH
July 5, 1994
STATE OF PUNJAB Vs. HARDEV SINGH
November 30, 1994
STATE OF PUNJAB Vs. KESAR SINGH
May 17, 1994
STATE OF PUNJAB Vs. BHUCHAR SINGH
February 23, 1994
STATE OF PUNJAB Vs. JAGTAR SINGH
May 19, 1994
STATE OF PUNJAB Vs. SHAMINDER SINGH
May 5, 1994
STATE OF PUNJAB Vs. SH PARVESH KUMAR
March 31, 1994
STATE OF PUNJAB Vs. KUNDAN SINGH
February 24, 1994
STATE OF PUNJAB Vs. THANA SINGH
February 24, 1994
STATE OF PUNJAB Vs. PATIALA BUS HIGHWAYS P LTD
January 27, 1994
STATE OF PUNJAB AND ANR. Vs. VINOD KUMAR AND ANR.
January 13, 1994
STATE THROUGH THE CENTRAL BUREAU OF INVESTIGATION SECTOR 30 Vs. SHASHI KUMAR GUPTA
August 26, 1994
STEEL STRIPS LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
September 23, 1994
STHANESHWAR HANDMADE PAPERS PCIS LIMITED Vs. STATE OF HARYANA
January 27, 1994
SUBASH CHANDER Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
January 12, 1994
SUBEG SINGH Vs. STATE OF PUNJAB
December 13, 1994
SUBHASH Vs. STATE OF HARYANA
August 30, 1994
SUBHASH Vs. STATE OF HARYANA
August 11, 1994
SUBHASH Vs. NEELAM
February 1, 1994
SUBHASH CHANDER CANAL PATWARI ZILADARI SECTION Vs. STATE OF HARYANA
May 12, 1994
SUBHASH CHANDER KHER Vs. UNION OF INDIA
April 8, 1994
SUCHA SINGH Vs. UNION OF INDIA
July 13, 1994
SUDARSHAN KUMAR BHATIA Vs. DHARAM PAL SHARMA
July 6, 1994
SUDHA YADAVA Vs. STATE OF HARYANA
April 4, 1994
SUDHIR KUMAR Vs. STATE OF PUNJAB
October 27, 1994
SUHINDER KAUR Vs. PUNJAB UNIVERSITY
October 6, 1994
SUKHBIR SINGH Vs. STATE OF PUNJAB
January 20, 1994
SUKHCHAIN SINGH Vs. STATE OF PUNJAB
May 18, 1994
SUKHDEV RAJ ETC Vs. BHAKRA BEAS MANAGEMENT BOARD ETC
January 27, 1994
SUKHDEV SINGH Vs. EXECUTIVE MAGISTRATE
January 12, 1994
SUKHDEV SINGH Vs. UNION OF INDIA
February 22, 1994
SUKHDEV SINGH Vs. CHAJJU
March 3, 1994
SUKHDEV SINGH Vs. STATE OF PUNJAB
April 18, 1994
SUKHDEV SINGH Vs. GURNAM SINGH
November 14, 1994
SUKHDEV SINGH Vs. NACHHATTAR SINGH AND OTHERS
May 6, 1994
SUKHDEV SINGH Vs. STATE OF PUNJAB
January 20, 1994
SUKHDEV SINGH SIDHU Vs. STATE OF PUNJAB AND ANOTHER
November 21, 1994
SUKHMANDER SINGH Vs. STATE OF PUNJAB
April 29, 1994
SUKHMINDER SINGH Vs. STATE OF PUNJAB
November 8, 1994
SUKHNA PAPER MILLS LTD. Vs. STATE OF PUNJAB
November 23, 1994
SUKHRAJ SINGH Vs. STATE OF PUNJAB
September 30, 1994
SUKHTEJ SINGH SIDHU Vs. STATE OF PUNJAB
September 9, 1994
SUKHWINDER KAUR Vs. PUNJAB ROADWAYS
August 12, 1994
SUKHWINDER SINGH Vs. SURINDER PAL
June 1, 1994
SUKHWINDER SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA
May 23, 1994
SUMIT PAL SINGH S/O GURJIT SINGH Vs. STATE OF PUNJAB
July 5, 1994
SUMITI REKHA Vs. STATE OF HARYANA
December 13, 1994
SUNDER LAL Vs. SITA DEVI
August 25, 1994
SUNDER LAL JAIN Vs. STATE OF HARYANA
October 12, 1994
SUNENA GARG Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
August 31, 1994
SUNIL BEHL Vs. BERLINA CONSTRUCTIONS HOUSE
January 20, 1994
SUNIL KUMAR Vs. THE STATE OF HARYANA
February 4, 1994
SUNIL KUMAR Vs. MEENA KUMARI
October 6, 1994
SUNIL KUMAR GUPTA Vs. UNION OF INDIA
May 16, 1994
SUNITA Vs. D C
December 11, 1994
SUNITA RANI Vs. HARDEV SINGH
December 6, 1994
SUPERINTENDENT, DISTRICT JAIL Vs. LIFE CONVICT RANDHIR SINGH
November 9, 1994
SURAJ BHAN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 11, 1994
SURAJ PARKASH POPLI Vs. STATE OF PUNJAB
March 9, 1994
SURENDER SINGH RAO Vs. STATE OF HARYANA
November 30, 1994
SURESH CHANDER Vs. STATE OF HARYANA
December 15, 1994
SURESH KUMAR Vs. STATE OF HARYANA
January 14, 1994
SURESH KUMAR BATRA Vs. VARSHA BATRA
May 30, 1994
SURINDER JIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 5, 1994
SURINDER KUMAR Vs. PUNJABI UNIVERSITY
November 30, 1994
SURINDER KUMAR Vs. PARDIP KUMAR
February 14, 1994
SURINDER KUMAR CHADHA Vs. AJAY PAL SINGH
February 23, 1994
SURINDER KUMAR MEHTA Vs. STATE OF HARYANA
May 24, 1994
SURINDER PAL Vs. PUNJAB PUBLIC SERVICE COMMISSION
August 9, 1994
SURINDER PAL SINGH Vs. PURAN SINGH
November 11, 1994
SURINDER SINGH Vs. PUNJAB STATE
September 3, 1994
SURINDER SINGH Vs. UNION OF INDIA
May 4, 1994
SURINDER SINGH ARORA Vs. STATE OF PUNJAB
August 23, 1994
SURINDER SINGH BANGAR Vs. UNION OF INDIA
September 26, 1994
SURINDER SINGH CONSTABLE Vs. STATE OF HARYANA
January 11, 1994
SURJAN SINGH Vs. PARAS RAM
September 9, 1994
SURJEET SINGH Vs. STATE OF PUNJAB
July 27, 1994
SURJIT ENGINEERING WORKS Vs. INCOME-TAX OFFICER
May 13, 1994
SURJIT LAL Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
May 12, 1994
SURJIT SINGH Vs. STATE OF HARYANA
April 29, 1994
SURJIT SINGH Vs. STATE OF PUNJAB
June 3, 1994
SURJIT SINGH Vs. JALANDHAR TRANSPORT CO-OPERATIVE SOCIETY LTD
March 23, 1994
SURMUKH SINGH Vs. JARNIAL SINGH
March 2, 1994
SUSHIL KUMAR Vs. STATE OF HARYANA
May 12, 1994
SUSHILA DEVI Vs. STATE OF HARYANA
May 11, 1994
SUSHMA Vs. STATE OF HARYANA
May 20, 1994
SWADESH RUBBER INDUSTRIES Vs. SARDAR SINGH
January 5, 1994
SWARAN Vs. PRESCRIBED AUTHORITY
March 1, 1994
SWARAN KAUR Vs. SARDARI LAL KAPUR
March 22, 1994
SWARAN KAUR Vs. CHANDIGARH ADMINISTRATION AND OTHERS
May 10, 1994
SWARAN PARKASH Vs. STATE OF HARYANA
July 6, 1994
SWARAN SINGH Vs. STATE OF PUNJAB
August 19, 1994
SWARAN SINGH Vs. STATE OF PUNJAB
May 20, 1994
SWARAN SINGH Vs. UDHAM SINGH
February 8, 1994
SWATANTAR KUMAR LAMBA Vs. STATE OF HARYANA
December 13, 1994
T N CHATURVEDI Vs. KARNAIL SINGH
September 3, 1994
T. N. ROY Vs. THE PUNJAB STATE CO
March 29, 1994
TANNU GALHOTRA ALIAS NEERAJ Vs. STATE OF PUNJAB
July 13, 1994
TANTA Vs. KURA
February 23, 1994
TARA PAUL Vs. STATE OF PUNJAB
November 29, 1994
TARA SINGH Vs. STATE OF PUNJAB
July 22, 1994
TARA WANTI Vs. STATE OF HARYANA
July 5, 1994
TARLOCHAN SINGH Vs. STATE OF HARYANA
February 9, 1994
TARLOK CHAND Vs. STATE OF HARYANA AND ANOTHER
May 17, 1994
TARLOK SINGH BATRA Vs. STATE OF PUNJAB
May 11, 1994
TARSEM LAL Vs. KOER CHAND
February 14, 1994
TARSEM LAL Vs. BALWINDER LAL
September 15, 1994
TARSEM LAL HANS Vs. PREM NATH PALTA
January 27, 1994
TARSEM SINGH Vs. STATE OF PUNJAB
December 1, 1994
TATA DAVY LTD Vs. STEEL STRIPS LTD
April 27, 1994
TAYLOR INSTRUMENTS CO INDIA LTD Vs. STATE OF HARYANA
April 7, 1994
TEHAL SINGH Vs. STATE OF PUNJAB
February 14, 1994
TEJ SINGH Vs. THE STATE OF HARYANA
September 7, 1994
TEJA SINGH Vs. DEV SINGH
July 14, 1994
TEJPAL BAJAJ Vs. NEERU
June 9, 1994
TEK CHAND Vs. BELI RAM
August 23, 1994
TEK CHAND Vs. KESHAV DAYAL
January 18, 1994
TEK CHAND @ TEKI Vs. STATE OF HARYANA
January 27, 1994
TEK CHAND, EX DRIVER Vs. STATE OF HARYANA
May 23, 1994
TELEVISTA ELECTRONICS LIMITED Vs. STATE OF PUNJAB
July 15, 1994
TELU RAM Vs. BADHU RAM
March 4, 1994
THAKAR DWARA GADDI BAWA LAL DIAL JEE Vs. SEWA SINGH
July 7, 1994
THAKUR DASS Vs. HARIJAN SUDHAR SAMITI
November 14, 1994
THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY PATIALA Vs. STATE OF PUNJAB
September 2, 1994
THE STATE OF PUNJAB Vs. DR. VED BHUSHAN
February 22, 1994
TILAK RAJ Vs. STATE OF PUNJAB
December 15, 1994
TILAK RAJ Vs. USHA RANI
April 6, 1994
TILAK RAJ SOOD Vs. SUDESH SOOD
February 21, 1994
TIRATH RAM Vs. STATE OF PUNJAB
May 4, 1994
TIRKHA RAM Vs. RAM BILAS
January 11, 1994
TIRLOK GUPTA Vs. ENGINEER
June 1, 1994
TRILOK CHAND JAIN Vs. SWASTIKA STRIPS PVT LTD
September 13, 1994
TRILOK NATH GUPTA DISTRICT AND SESSIONS JUDGE-CUM-JUDGE DESIGNATED COURT Vs. STATE OF PUNJAB
May 18, 1994
TRILOK SINGH MOHAN SINGH Vs. STATE OF HARYANA
February 7, 1994
TULSI DEVI Vs. SHEESH PAL PUJARI
December 21, 1994
U.T. CHANDIGARH ADMINISTRATION Vs. ANIL RISHI
October 4, 1994
UJAGAR SINGH Vs. STATE OF PUNJAB
December 9, 1994
UJAGAR SINGH Vs. GRAM PANCHAYAT BALLON
May 31, 1994
UJAGAR SINGH Vs. MANOHAR LAL ANAND
July 5, 1994
UMA RANI Vs. VAISH ARYA KANYA MAHAVIDALAYA, BAHADURGARH
April 21, 1994
UMED SINGH Vs. BALWAN SINGH
October 11, 1994
UNION OF INDIA Vs. PAL SINGH
July 5, 1994
UNION OF INDIA Vs. SATNAM SINGH
April 27, 1994
UNION OF INDIA & ANOTHER Vs. DHAN DEVI
September 7, 1994
UNION TERRITORY Vs. RAM PARKASH
January 5, 1994
UNITED INDIA INSURANCE CO LTD Vs. PARAMJIT SINGH
May 17, 1994
UNITED INDIA INSURANCE CO LTD Vs. AMAN SINGH MUNSHI LAL
March 16, 1994
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NARINDER MOHAN ARYA
March 16, 1994
UNITED INDIA INSURANCE COMPANY LTD Vs. HARBIR KAUR
June 3, 1994
URMAL KANTA Vs. KISHAN CHAND
July 8, 1994
USHA RANI Vs. STATE OF HARYANA
October 26, 1994
USHA TANDON Vs. STATE OF HARYANA
December 15, 1994
V K CONSTRUCTION WORKS LTD Vs. COMMISSIONER OF INCOME-TAX
July 20, 1994
V K JAIN Vs. STATE OF PUNJAB
October 26, 1994
V. K. CONSTRUCTION WORKS LTD. Vs. COMMISSIONER OF INCOME TAX.
March 20, 1994
V.K. PAHWA Vs. STATE OF PUNJAB
August 9, 1994
VARENDER GAUR Vs. STATE OF HARYANA
January 7, 1994
VARSHA SPINNING MILLS LTD Vs. STATE OF HARYANA
October 28, 1994
VED PARKASH Vs. FINANCIAL COMMISSIONER HARYANA
February 4, 1994
VED PARKASH Vs. AMAR SINGH
March 21, 1994
VED PARKASH SOKRI Vs. STATE OF HARYANA AND ANOTHER
September 22, 1994
VEE KAY OILS PVT LTD Vs. STATE OF PUNJAB
February 15, 1994
VEENA KUMARI Vs. DIRECTOR OF HIGHER EDUCATION, HARYANA, CHANDIGARH
November 14, 1994
VEENA RANI Vs. GIAN CHAND
August 11, 1994
VEENA RANI Vs. ROMESH KUMAR
May 20, 1994
VICTOR KUMAR Vs. SHAKUNTLA DEVI
September 21, 1994
VICTOR S FERNANDES Vs. SHIRLEY FERNANDES
April 27, 1994
VICTOR S FERNANDESE Vs. RAMAN DAS
April 27, 1994
VIJAY KUMAR Vs. PUNJAB UNIVERSITY
March 8, 1994
VIJAY KUMAR Vs. STATE OF PUNJAB
October 26, 1994
VIJAY KUMAR Vs. STATE OF PUNJAB
November 9, 1994
VIJAY PRAKASH Vs. GENERAL MANAGER HARYANA ROADWAYS DEPOT AND
November 2, 1994
VIJAY SINGH Vs. CENTRAL BANK OF INDIA
February 4, 1994
VIKAS GUPTA Vs. STATE OF HARYANA
February 18, 1994
VIKRAM BHARGAV Vs. ASHISH PAL KHATRI
October 3, 1994
VINEY KUMAR ASHTA Vs. NEW BANK OF INDIA
January 6, 1994
VINOD KUMAR Vs. STATE OF HARYANA AND ANOTHER
May 9, 1994
VINOD KUMAR SETHI Vs. UNION TERRITORY OF CHANDIGARH
March 17, 1994
VINOD WALIA Vs. KRISHAN GOPAL
August 16, 1994
VIRENDER SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
January 31, 1994
VIRENDER SINGH MALIK Vs. HARYANA STATE REMOTE SENSING APPLICATION CENTRE
July 4, 1994
VIRSA SINGH Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA
September 30, 1994
VISHWA NATH Vs. KHALIFA GIRI
August 26, 1994
WACHITTAR SINGH Vs. STATE OF PUNJAB
January 27, 1994
WING COMMANDER R L SHARMA Vs. UNION OF INDIA
July 8, 1994
YASHBIR GULATI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
April 30, 1994
YASHPAL Vs. STATE OF PUNJAB
July 28, 1994
YASHWINDER SINGH RANA Vs. STATE OF PUNJAB
September 28, 1994
YOGESH SOOD Vs. STATE OF PUNJAB
August 10, 1994
ZORA SINGH Vs. STATE OF HARYANA
January 20, 1994
ZORA SINGH Vs. GURMEL KAUR
January 6, 1994
ZORA SINGH Vs. HARNARAIN SINGH
May 3, 1994
ZORAWAR SINGH Vs. STATE OF HARYANA
December 16, 1994