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Case Index
Title
Date
ANIL KUMAR Vs. JEEVAN BEEMA GRIHVITTA LTD.
June 25, 1994
ANUVIBHAGIYA ADHIKARI, TELEPHONES Vs. JAGESHWAR PRASAD MISHRA
October 24, 1994
ASSISTANT ENGINEER, M.P.E.B. Vs. BRAJENDRA KUMAR GUPTA
August 5, 1994
BABOOLAL Vs. N.S.YADAV
December 9, 1994
BHARATIYA JEEVAN NIGAM Vs. AMNABHAI
June 25, 1994
BHASKAR Vs. MAHENDRA & MAHENDRA LTD.
June 25, 1994
BHOPAL GELATINES (P) LTD. Vs. ORIENTAL INSURANCE CO.LTD.
October 3, 1994
CHAMBAL FERTILIZERS & CHEMICALS LTD. Vs. PURUSHOTTAMDAS AGRAWAL
June 26, 1994
CHAMBAL FERTILIZERS & CHEMICALS LTD. Vs. PURUSHOTTAMDAS AGRAWAL
June 25, 1994
CHIEF ENGINEER, M.P.E.B. Vs. HANUMANT SINGH
June 25, 1994
CHOUDHARI AGENCIES Vs. NASIR ALI
October 7, 1994
CHOUDHARI AGENCIES Vs. NASIR ALI
July 10, 1994
D.K.JAIN Vs. UNITED INDIA ASSURANCE CO.LTD.
June 25, 1994
DINESH CHANDRA DUBE Vs. R.K.VARMA
August 24, 1994
DINESH KUMAR MISHRA Vs. SHAKHA PRABANDHAK, CENTRAL BANK
June 25, 1994
DIRECTOR, GRAMIN VIDYUT SAHAKARI SAMITI Vs. TEJMANI PANDEY
June 25, 1994
DIVISIONAL MANAGER, LIC Vs. SAROJ LAMBA
June 25, 1994
GILT PACK LIMITED Vs. NEW INDIA ASSURANCE CO.LTD.
September 1, 1994
GURBAKSHRAI Vs. NEW INDIA ASSURANCE CO.LTD.
August 3, 1994
INDUSTRIAL ELECTRONICS CORPORATION Vs. HONGKONG BANK
October 24, 1994
J.P.GUPTA Vs. NATIONAL INSURANCE COMPANY
June 25, 1994
JAGDISH KUMAR SHAHANI Vs. MOHANLAL KOTWANI
October 3, 1994
JAIMCA GAS COMPANY Vs. PRAVIN BHAGAT
June 25, 1994
K.C.BAROLIA Vs. SIPANI AUTOMOBILES
July 27, 1994
MEERA SINGH Vs. CHIEF EXECUTIVE OFFICER
August 24, 1994
NEW INDIA ASSURANCE CO.LTD. Vs. JAIRAM PRASAD PACHORI
September 22, 1994
PARABCHAND JAIN Vs. C.E.O., NAGAR PALIKA
June 25, 1994
RAMESH PRASAD Vs. ASSISTANT ENGINEER M.P.E.B.
October 3, 1994
RAMESH PRASAD Vs. ASST.ENGINEER, M.P.ELECTRICITY BOARD
March 10, 1994
SANJEEV GUPTA Vs. M.P.VIDYUT MANDAL, GWALIOR
June 25, 1994
SHUSHIL SHUKLA Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.LTD.
November 11, 1994
SUNNY EMPORIUM Vs. MALA SHARMA
December 16, 1994
UNION OF INDIA Vs. SINDHU PRINTING PRESS
August 5, 1994
UNITED INDIA INSURANCE CO.LTD. Vs. NIMAR KSHETRIYA GRAMIN BANK
December 16, 1994
VIRENDRA MOHAN MEHTA Vs. CHAIRMAN, LIFE INSURANCE CORPN.OF INDIA
April 22, 1994