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Case Index
Title
Date
ALLAHABAD BANK LTD. Vs. M.P.SINGH
January 6, 1994
BHARAT BISCUIT CO. P. LTD. Vs. JAIN TRANSPORT & CO
January 7, 1994
BHARAT KUMAR AGARWAL Vs. UNIT TRUST OF INDIA
June 14, 1994
BHOJ RAJ DALMIA & SONS Vs. GENERAL MANAGER, CALCUTTA TELEPHONES
March 3, 1994
C.E.S.C. LTD. Vs. NAND KISHORE JOSHI
January 19, 1994
C.E.S.C.LTD. Vs. RAMJI SINGH
September 18, 1994
C.E.S.C.LTD. Vs. LARICA HOLIDAY RESORT
January 31, 1994
CESC LTD. Vs. RAM PRASAD DAS
August 16, 1994
CHHAYA ROY Vs. CITI BANK
May 3, 1994
D.E.(C.F.) CALCUTTA TELEPHONE Vs. MANIKANA GUPTA BHAYA
July 18, 1994
DHIRAJLAL JAIN Vs. BHARAT DYERS & DRYCLEANERS
December 30, 1994
DHIRENDRA NATH BOSE Vs. CHIEF PMG CALCUTIA CIRCLE, GPO
August 30, 1994
DISTRICT OF CALCUTTA G.P.O Vs. TAPAN ROY
September 26, 1994
FOOD CORPORATION OF INDIA Vs. SECRETARY, WBMR DISTRIBUTORS ASSOCIATION
December 1, 1994
GENERAL POST OFFICE, CALCUTTA Vs. S.BOSE
December 13, 1994
GOPI KRISHNA MUSKARA Vs. S.B.I.CAPITAL MARKETS LTD.
June 23, 1994
GUPTESWAR NATH MISRA Vs. DULESWARI DEVI
September 19, 1994
GYAN SINGH Vs. CARRYON SAVINGS AND INVESTMENT CO.LTD.
April 22, 1994
H.P.MANTRI Vs. CITY BANK
April 27, 1994
HAKIM MAHAMMAD SELIM ASRAFI Vs. DILWAR HOSSAIN
June 15, 1994
HINDUSTAN PETROLIEUM CORPN. LTD. Vs. ANIL TOLASARIA
October 3, 1994
INDIAN SEWING MACHINE CO.LTD. Vs. SUPRIYA MUKHERJEE
February 17, 1994
KAMALENDU GHOSH Vs. PRADIP KUMAR DAS
October 7, 1994
KANWARSAIN AGARWAL Vs. D.E.TELEPHONE
January 18, 1994
MOBARAK GAZI Vs. NEW INDIA ASSURANCE CO. LTD.
January 17, 1994
MUKUNDA LAL GANGULY Vs. ABHIJIT GHOSH
May 10, 1994
MUKUNDA LAL GANGULY Vs. ABHIJIT GHOSH
December 9, 1994
NARAYAN CHANDRA DE DHARA Vs. CALCUTTA MUNICIPAL CORPORATION
September 21, 1994
NEW INDIA ASSURANCE COMPANY LTD. Vs. BUILTWELL INDIA (P) LTD.
September 12, 1994
PARITOSH SINHA Vs. C.G.M.UNITED BANK OF INDIA
August 19, 1994
PRADYUT KUMAR CHANDRA Vs. MOHIT KUMAR CHANDRA
February 3, 1994
PUBLICITY SOCIETY OF INDIA LTD. Vs. CALCUTTA TELEPHONES
September 16, 1994
PUNJAB NATIONAL BANK Vs. RATNA BANERJEE
June 15, 1994
R.P.PROCESSING UNIT Vs. CHOWGOLE INDUSTRIES LTD.
January 18, 1994
RABI GOBINDA GHOSH Vs. GITA SENGUPTA
July 12, 1994
REKA PAL Vs. AUGUSTINE ROBERT DCRUZ
January 6, 1994
SAMBHU NATH MUKHERJEE Vs. C.E.S.C.LTD.
December 2, 1994
SATYA NARAYAN JHUNJJUNWALA Vs. BATLIBOI & CO.LTD.
November 2, 1994
SUDHA DEVI AGARWALLA Vs. UNIT TRUST OF INDIA
June 14, 1994
SUKANTA SARKAR Vs. CANARA BANK
April 21, 1994
UPTRON INDIA LIMITED Vs. SHEEMA
April 25, 1994
V.K.AGARWALLA Vs. UNIT TRUST OF INDIA
June 14, 1994
WEST BENGAL HOUSING BOARD Vs. GOPI BHUSAN DEY
December 7, 1994
WEST BENGAL HOUSING BOARD Vs. GOPI BHUSAN DEY & OTHERS
July 12, 1994
WEST BENGAL STATE ELECTRICITY BOARD Vs. PAHARIMATA COLD STORAGE
September 20, 1994
WEST BENGAL STATE ELECTRICITY BOARD Vs. SUHASARIA OIL & RICE MILLS
September 20, 1994
WEST BENGAL STATE ELECTRICITY BOARD Vs. PAHARIMATA COLD STORAGE
May 3, 1994
WEST BENGAL STATE ELECTRICITY BOARD Vs. SARA BANGLA ELECTRICITY CONSUMER ASSOCIATION
May 11, 1994
WEST BENGAL STATE ELECTRICITY BOARD Vs. TEXDYE
September 12, 1994