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Case Index
Title
Date
ANIL KUMAR Vs. VIPRO G.E.MEDICAL SYSTEM LTD.
October 14, 1994
ANJANA KHANDELWAL Vs. LIFE INSURANCE CORPORATION OF INDIA
August 2, 1994
ASHOK KUMAR DHANKA Vs. OVERSEAS TRADE AGENCY
April 11, 1994
ASSISTANT ENGINEER (O & M), R.S.E.B. Vs. HANUMANT SINGH
April 22, 1994
ASSTT.ENGINEER DISPOSAL, SUB DIVN, I, INDIRA GANDHI NAHAR PARIYOJANA, SURATGARH Vs. RADHEY SHAYAM JAIN
March 15, 1994
ASSTT.ENGINEER, R.S.E.B., CHURU Vs. KESRI CHAND
September 9, 1994
ASSTT.ENGINEER, RAJASTHAN STATE ELECTRICITY BOARD Vs. RAM KUMAR
April 28, 1994
BRANCH MANAGER, UNITED INDIA INSURANCE CO. Vs. JAWAI CEMENT PVT.LTD.
February 25, 1994
CANTONMENT BOARD, NASIRABAD, AJMER Vs. SHRI NEMI CHAND SETHI
August 4, 1994
CHAIRMAN, RAJASTHAN HOUSING BOARD Vs. P.C.JAIN
December 23, 1994
CHIEF GENERAL MANAGER, TELEPHONES Vs. MAHESH SETHI, ADVOCATE
May 5, 1994
COMMANDER S.C.JAIN Vs. MANAGER, RAJASTHAN FINANCIAL CORPORATION,
December 12, 1994
COMMISSIONER, RAJASTHAN HOUSING BOARD, JAIPUR Vs. PRAMOD KUMAR KULSHRESTHA
April 8, 1994
DHANPAL SINGH MEHTA Vs. ADD.CHIEF ENGINEER, R.S.E.B.JODHPUR
March 23, 1994
DISTT.TELECOM ENGINEER, TELEPHONE DEPTT., KOTA Vs. USHA SHARMA
February 28, 1994
DY.COMMISSIONER, RAJASTHAN HOUSING BOARD Vs. NITIN KUMAR SINGHVI
November 30, 1994
EISH MADHU TALWAR Vs. CENTRAL BANK OF INDIA
October 6, 1994
EXECUTIVE DIRECTOR SHRI DIGVIJAY CEMENT CO.LTD. Vs. BADRI PRASAD BHATIA
December 7, 1994
EXECUTIVE ENGINEER (O & M), R.S.E.B. Vs. AMAR CHAND
April 13, 1994
EXECUTIVE ENGINEER P.W.D.,SURATGARH Vs. GOPAL DAS
October 21, 1994
EXPO MACHINERY LTD. Vs. DILIP KUMAR
March 11, 1994
GHIYA TRADERS Vs. G.M., DISTRICT TELECOMMUMCATION, JAIPUR
April 15, 1994
GIRDHAR KANWAR Vs. ORIENTAL INSURANCE CO.LTD.
April 26, 1994
GOPAL SWAROOP BHARGAVA Vs. MANAGER, BANK OF RAJASTHAN LTD.
April 5, 1994
HEMANT G.LAKHANI Vs. LIFE INSURANCE CORPORATION OF INDIA
November 8, 1994
HOUSING COMMISSIONER, RAJASTHAN HOUSING BOARD Vs. VIJAY NARAIN SAXENA
August 11, 1994
KAILASH CHANDRA SINGHAL Vs. PRINCIPAL, SOPHYA GIRLS SCHOOL
September 9, 1994
LAL CHAND POKHARNA Vs. UNITED INDIA INSURANCE CO.LTD.
August 16, 1994
LAXMI REFRIGERATION WORKS Vs. RAVIZA SHARMA
April 8, 1994
LIFE INSURANCE CORP.OF INDIA Vs. PITAPURI @ PURSHOTTAM PURI GOSWAMI
August 12, 1994
LIFE INSURANCE CORPORATION OF INDIA Vs. MOOLI DEVI
February 12, 1994
M.M.COURIER SERVICE Vs. MITHILESH BANSAL
September 2, 1994
MAHALAKSHMI ENTERPRISES Vs. UNITED INDIA INSURANCE COMPANY LTD
March 8, 1994
MAHENDRA KUMAR ASHOK KUMAR Vs. SECRETARY, R.S.E.B., JAIPUR
April 19, 1994
MANOHAR DEVI Vs. UNITED INDIA INSURANCE CO.LTD.
March 22, 1994
MODERN SYNTEX Vs. ORIENTAL INSURANCE CO.LTD.
August 8, 1994
MUKESH NARAIN Vs. EXECUTIVE ENGINEER, R.S.E.B.
September 12, 1994
NATIONAL INSURANCE CO. Vs. JAGDAMBA TRANSPORT CORPORATION
February 15, 1994
NATRAJ Vs. ORIENTAL INSURANCE CO.LTD.
August 25, 1994
NEW INDIA ASSURANCE CO.LTD. Vs. MANOHAR LAL GUPTA
August 4, 1994
PANNE KHAN Vs. ORIENTAL INSURANCE CO.LTD.
August 9, 1994
PRINCIPAL, SOPHIA HINDI SECONDARY SCHOOL Vs. RAJESH KUMAR GOYAL
August 19, 1994
PRIYADARSHAN SHEEL Vs. SECRETARY, RAJASTHAN HOUSING BOARD
October 14, 1994
PUSHPA DEVI Vs. BRANCH MANAGER, L.I.C.
April 29, 1994
RAJASTHAN HOUSING BOARD Vs. HARBANS SINGH
September 7, 1994
RAJASTHAN HOUSING BOARD Vs. HARBANS SINGH
July 28, 1994
RAJASTHAN STATE ELECTRICITY BOARD Vs. RAJENDRA SINGH
April 21, 1994
RAJASTHAN STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD. Vs. GOYAL ENTERPRISES
September 26, 1994
RAJESH KUMAR GOYAL Vs. RAJESH KUMAR GOYAL
August 19, 1994
RAM MURTI GUPTA, A.E., RSEB Vs. TARA RAM
April 12, 1994
RAMESH CHAND DUBE Vs. RAJASTHAN HOUSING BOARD THROUGH CHAIRMAN
March 23, 1994
RAMRAKH VYAS Vs. RAJASTHAN STATE ELECTRICITY BOARD
November 1, 1994
RESIDENT ENGINEER RAJASTHAN HOUSING BOARD Vs. HEMLATA GOYAL
August 26, 1994
ROHINI DEVI Vs. H.S.CHUDAWAT
October 18, 1994
SANJAY KOTHARI Vs. MADANLAL KURADIA
April 26, 1994
SARLA DEVI Vs. MANAGER, LIFE INSURANCE CORPORATION OF INDIA
December 20, 1994
SATISH POPALI Vs. EXECUTIVE ENGINEER, HOUSING BOARD
April 21, 1994
SECRETARY, RAJASTHAN HOUSING BOARD Vs. GIRIRAJ PRASAD TIWARI
September 9, 1994
SHIV NIWAS PARIHAR Vs. PRINCIPAL, STATE BANGAR COLLEGE
April 11, 1994
SHREE PIPES LTD. Vs. NATIONAL INSURANCE CO.LTD.
August 25, 1994
SITARAM YADAV Vs. RAJASTHAN STATE ELECTRICITY BOARD
June 3, 1994
STATE ROAD TRANSPORT COMPANY Vs. JAG MOHAN SHARMA
July 6, 1994
TELECOM DISTRICT ENGINEER Vs. T.P.SHARMA
April 25, 1994
UNION OF INDIA Vs. RAVINDRA KUMAR VIJAY, ADVOCATE
April 22, 1994
UNITED INDIA INSURANCE CO.LTD. Vs. VIRENDRA KUMAR PRAKASH RAJ MODI
August 9, 1994
VASUNDHARA Vs. RAM SINGH KACHHAVAHA
August 5, 1994
VIMAL KUMAR Vs. KAMLA DEVI
April 15, 1994