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Title
Date
360 GOTRIYA KHATIK SAMAJ NAVYUWAK SANGH, INDORE Vs. ADMINISTRATOR INDORE MUNICIPAL CORPN. INDORE AND OTHERS
March 24, 1994
5-S LIMITED Vs. UNION OF INDIA
July 28, 1994
A.G. Qureshi Vs. State of M.P.
August 25, 1994
ABDUL HAI Vs. ABDUL SATTAR
August 8, 1994
Abdul Haq Vs. State of M.P.
May 2, 1994
ABDUL RASHEED SIDDIQUI Vs. STATE OF MADHYA PRADESH
March 2, 1994
Abhay Kumar Vs. Chaitanya Kumar
December 13, 1994
Aditya Narayan Vs. Keshar
May 4, 1994
AJAY AGARWAL Vs. STATE OF M P
May 13, 1994
AJMER KHAN Vs. ZILA SAHKARI BHUMI VIKAS BANK MARYADIT, GWALIOR
October 31, 1994
Akhtar Mohammad Vs. National insurance Company Ltd.
August 26, 1994
ALI HUSSAIN Vs. UNION OF INDIA & ORS
September 12, 1994
Ali Mustaffa Abdul Rahman Moosa Vs. State oi Kerala
September 28, 1994
All India Ex-Emergency Commissioned Officers & Short Commd. Officers Welfare Association Vs. Union of India
September 20, 1994
All India Judges Association Vs. Union of India
August 12, 1994
ALL INDIA MOTOR TRANSPORT CONGRESS Vs. STATE OF MADHYA PRADESH
February 18, 1994
Alladin Vs. Munnalal
May 11, 1994
ALLAHABAD BANK KATNI JABALPUR Vs. M P ELECTRICITY BOARD RAMPUR
September 7, 1994
ALTAF NIZAMI Vs. UNION OF INDIA
May 16, 1994
Amar Singh Vs. State of M.P.
July 18, 1994
AMARCHAND PARAKH Vs. LAXMI PRASAD AGRAWAL
December 13, 1994
Ameel Vs. State of M.P.
March 26, 1994
Amna Begum Vs. State of M.P.
February 8, 1994
ANAND PRAKASH UJJAIN Vs. STATE OF MADHYA PRADESH
April 29, 1994
ANAND PRAKASH VERMA Vs. EAST INDIA CARPET CO. LTD.
October 31, 1994
ANAND RAO JOSHI Vs. GANGA BAI
September 23, 1994
ANAND S O CHAMPALAL JAIN Vs. PRINCIPAL INDORE CHRISTIAN COLLEGE INDORE
March 7, 1994
ANAND UPADHYAY Vs. STATE OF MADHYA PRADESH
February 18, 1994
Anar Devi Vs. Nathuram
May 13, 1994
Anil Kumar Soni Vs. Anand Bihari
January 5, 1994
ANITA BHANSALI Vs. MOOLCHAND BHANSALI
January 17, 1994
Antar Bai Jain Vs. State of M.P.
November 7, 1994
Archana Kumar Vs. Purnendu
April 5, 1994
Arijanilal Vs. Shakuntla
September 8, 1994
ARONI CHEMICAL INDUSTRIES LTD Vs. STATE OF M P
May 9, 1994
ARUN KUMAR Vs. STATE OF M P
March 25, 1994
Arvinder Singh Bagga Vs. State of U.P.
October 6, 1994
ASBESTOS KAMGAR UNION Vs. ASBESTOS JANATA MAZDOOR UNION
November 11, 1994
Asha Moyar Vs. Trivenibai Moyar
October 24, 1994
Ashok Vs. State of M.P.
March 29, 1994
ASHOK Vs. STATE OF M.P.
March 23, 1994
Ashok Kumar Vs. Delhi Development Authority
September 9, 1994
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
April 30, 1994
Ashok Kumar Bhutani Vs. MPEB
February 25, 1994
ASHOK KUMAR SAHU Vs. STATE OF MAHDYA PRADESH
February 16, 1994
ASHOK RANGSHAHI Vs. STATE OF MADHYA PRADESH
October 27, 1994
ASHOK TIWARI Vs. JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA
October 31, 1994
ATMARAM Vs. STATE OF MADHYA PRADESH
November 10, 1994
Avinash Vs. State of M.P.
November 29, 1994
AWADHOOT Vs. MOHINI
November 17, 1994
AWANTIKA PRASAD GUPTA Vs. LAXMIBAI SONI
May 25, 1994
AWAS SAMASYA NIWARAN SANSTHA Vs. STATE OF MADHYA PRADESH
April 12, 1994
AZAZ HUSSAIN Vs. STATE OF M P
March 21, 1994
B B PANDE AND SONS HUF Vs. UNION OF INDIA
May 5, 1994
BABLOO ALIAS SUJEET Vs. STATE OF MADHYA PRADESH
September 1, 1994
BABU LAL Vs. JASSU ALIAS YASHWANT SINGH
December 7, 1994
BABU LAL Vs. RAMESH BABU
September 30, 1994
Babu Ram Vs. State of M.P.
August 31, 1994
Babulal Vs. Kailash Chandra
January 24, 1994
BABULAL Vs. SURENDRA KUMAR PATIDAR
April 7, 1994
BABULAL POUJDAR MOTOR SERVICE Vs. STATE TRANSPORT
June 29, 1994
BADDA Vs. STATE OF M P
October 31, 1994
BADDIBAI Vs. BALVINDRA SINGH
May 11, 1994
BADRI LAL Vs. BHARAT SINGH
December 15, 1994
BADRI PRASAD BHAGWANDAS AND CO Vs. COMMISSIONER OF INCOME TAX
October 11, 1994
BAFATI Vs. RAM GOPAL
May 11, 1994
BAJAJ TEMPO LIMITED Vs. UNION OF INDIA
September 9, 1994
BALIRAM LATORI SINGH Vs. PREM TOTARAM
July 13, 1994
Ballu Vs. State of M.P.
March 29, 1994
Balram Vs. Mahila Keshar Bai
December 8, 1994
BAMAN PRASAD MISHRA Vs. STATE OF MADHYA PRADESH
February 28, 1994
BANARASIDAS Vs. RAMKRISHNA
May 24, 1994
BANDNA Vs. RAMNARESH SHIVHARE
January 27, 1994
BANK OF BARODA Vs. SITARAM
March 29, 1994
BANK OF INDIA Vs. MOTI LAL AND ANOTHER
March 7, 1994
BANSIDAS Vs. STATE OF M P
May 10, 1994
BANSIDHAR Vs. STATE OF M P
May 13, 1994
Banwarilal Vs. State of M.P.
February 17, 1994
BAR ASSOCIATION JHABUA Vs. STATE OF MADHYA PRADESH
December 1, 1994
Bate Krishna Damani Vs. Kailash Chand Shrivastava
November 24, 1994
BHAGATSINGH Vs. BHOJSINGH RAO
September 6, 1994
Bhagirath Vs. Chhaganlal
March 26, 1994
Bhagwan Shukla Vs. Union of India
August 5, 1994
Bhagwan Singh Vs. Divisional Forest Officer
June 29, 1994
Bhagwan Singh Vs. State of Punjab
May 13, 1994
BHAGWAT SHARMA Vs. STATE OF M P
September 30, 1994
BHAGWATI PRASAD Vs. USHADEVI
May 27, 1994
BHAIYA MAHENDRA PRATAP SINGH Vs. STATE OF M P
August 5, 1994
Bhanu Pratap Pandey Vs. State of M.P.
October 27, 1994
BHANWAR LAL Vs. GURUDAYAL SHARMA
May 2, 1994
Bhanwarlal Vs. Satyanarain
October 4, 1994
BHARAT LAL LATE ARJUN LAL AWADHIYA Vs. BHANUMATI WD/O LATE ARJUN LAL AWADHIYA
July 29, 1994
BHARATLAL Vs. TOP SINGH
September 30, 1994
Bharatlal Joshi Vs. State of M.P.
May 27, 1994
Bhargava & Co. Vs. Shyam Sunder Seth
July 12, 1994
Bhavsingh Vs. State of M.P.
December 7, 1994
BHERUDAS Vs. SESSIONS JUDGE MANDSSAUR
February 3, 1994
Bhikam Singh Vs. Mohan Singh
April 22, 1994
BHIMRAJ RATHORE Vs. COLLECTOR OF CENTRAL EX AND CUS
February 22, 1994
BHOOMANDAL SINGH Vs. STATE OF M P
September 1, 1994
Bhura Vs. Kashi Ram
January 5, 1994
Bibijan Vs. Murlidhar
November 15, 1994
BIJLI KARMACHARI SANGH Vs. M P ELECTRICITY BOARD
August 31, 1994
BILASPUR SPINNING MILLS AND INDUSTRIES LTD Vs. UNION OF INDIA UOI
June 29, 1994
BillaJagan Mohan Reddy Vs. Billa Sanjeeva Reddy
January 28, 1994
Billu Vs. State of M.P
December 16, 1994
Bimla Devi Vs. State of Bihar
January 20, 1994
Board of Trustees, Calcutta Port Vs. Bombay Flour Mills Pvt. Ltd.
October 7, 1994
BRAJENDRA SINGH CHOUHAN Vs. STATE OF MADHYA PRADESH
May 25, 1994
BRIHASPATI BAI WD/O CHINTARAM SWARNKAR Vs. MOHANLAL CHINTARAM SWARNKAR
April 23, 1994
BRIJMOHAN Vs. COMMISSIONER REGISTRAR CO OPERATIVE SOCIETIES M P
September 24, 1994
Buddha Vs. Bala Prasad
April 28, 1994
Budha Vs. Yadunath Prasad
March 9, 1994
C.L. Nema Vs. Ajjoo
October 20, 1994
CENTRAL BANK OF INDIA Vs. HARISH KUMAR
April 29, 1994
Central Coalfields Ltd. Vs. State of M.P.
December 13, 1994
CENTRE OF INDIAN TRADE UNIONS AND ANR. Vs. STATE OF M.P. AND ORS.
October 10, 1994
CHAINSINGH Vs. GENDALAL
January 14, 1994
CHAMPATLAL BAIJNATH PATEL Vs. VRINDAWAN MISHRA
November 8, 1994
CHAND Vs. STATE OF MADHYA PRADESH
July 28, 1994
Chand Kaur Vs. Union of India
February 14, 1994
Chandra Pal Singh Vs. State of M.P.
March 29, 1994
Chandrakanta Vs. Mukesh
February 22, 1994
CHANDRAMANI PRASAD PATWARI Vs. STATE OF MADHYA PRADESH
January 19, 1994
Chandrapal Singh Vs. Prakashwati
March 28, 1994
CHARNA Vs. STATE OF M P
September 28, 1994
Chaudhary and Sons Vs. M.P. Financial Corporation
September 23, 1994
Chellappan Mohandas Vs. State of Kerala
September 29, 1994
Chetak Construction Ltd. Vs. Om prakash
February 11, 1994
CHETRAM GENDLAL GOULI Vs. RAMDIN KUNJI GOULI
April 23, 1994
Chhakki Vs. State of M.P.
May 9, 1994
Chhotelal Vs. Bachhilal
April 22, 1994
CHILIYA Vs. SAHAYAK PANJIYAK
August 24, 1994
CHIRONJILAL Vs. KHATOON BI
May 27, 1994
Chourasia Poultry Farm Vs. State Bank of India
February 2, 1994
CHUNNILAL ONKARMAL PRVATE LIMITED Vs. UNION OF INDIA
March 6, 1994
COMMISSIONER OF INCOME TAX Vs. NANDRAM NARAINDAS
March 13, 1994
COMMISSIONER OF INCOME TAX Vs. RAMA DEVI JAISWAL
April 5, 1994
COMMISSIONER OF INCOME TAX Vs. GANGADIN KEDARNATH
January 12, 1994
COMMISSIONER OF INCOME TAX Vs. GUPTA V C
February 1, 1994
COMMISSIONER OF INCOME TAX Vs. M P ELECTRICITY BOARD
February 9, 1994
COMMISSIONER OF INCOME TAX Vs. GWALIOR TRADERS P LTD
April 29, 1994
COMMISSIONER OF INCOME TAX Vs. GUPTA OIL AND FLOUR MILLS
July 18, 1994
COMMISSIONER OF INCOME TAX Vs. INDIAN ALUMINIUM INDUSTRIES
July 18, 1994
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD ISHAQUE MOHAMMAD GULAM
August 26, 1994
COMMISSIONER OF INCOME TAX Vs. UDHOJI SHRIKISHANDAS
September 14, 1994
COMMISSIONER OF INCOME TAX Vs. UDHOJI SHRI KISHAN DAS
September 15, 1994
COMMISSIONER OF SALES TAX Vs. IRFAN AND CO
August 31, 1994
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. GARG DAL MILL
October 6, 1994
COMMISSIONER OF WEALTH TAX Vs. INDIRABAI
March 7, 1994
CONTROLLER OF ESTATE DUTY Vs. MANNULAL JAGANNATH DAS HOSPITAL TRUST
February 28, 1994
CONTROLLER OF ESTATE DUTY Vs. TARABAI
January 10, 1994
COOLTECH INDUSTRIES Vs. DENA BANK
November 9, 1994
D K PALIWAL Vs. EDITOR DAINIK BHASKAR NEWS PAPER
May 12, 1994
D K SAXENA Vs. COAL INDIA LIMITED
February 8, 1994
D.S. Shrivastava Vs. Udelal
August 5, 1994
D.S. Tiwari Vs. State of M.P.
November 10, 1994
Dakkho Bai Vs. Om Prakash
August 8, 1994
Dallu Vs. State of M.P.
February 11, 1994
Damodar Vs. Maharani Indirabai Holkar Trust
February 22, 1994
DANIRAM Vs. STATE OF MADHYA PRADESH
June 27, 1994
Darshan Singh Vs. Gurdev Singh
September 5, 1994
DARWARI LAL DUBEY Vs. STATE OF MADHYA PRADESH
July 19, 1994
DATARAM Vs. STATE OF M P
July 21, 1994
Daya Ram Vs. Seeta Bai
January 10, 1994
Dayal Laminates (Pvt.) Ltd. Vs. Union of India
July 11, 1994
DAYAL LAMINATES PVT LTD Vs. L K PANDEY DEPUTY LABOUR COMMISSIONER
May 5, 1994
Deep Chand Vs. Land Acquisition
February 2, 1994
DEEP NARAYAN SINGH Vs. STATE OF M.P.
September 30, 1994
DEEP NARAYAN SINGH Vs. STATE OF MADHYA PRADESH
September 29, 1994
Deepak Bansal Vs. State of M.P.
November 29, 1994
DESHRAJ RAMGOPAL Vs. STATE OF MADHYA PRADESH
August 30, 1994
DEVANALLD DIWAN Vs. STATE OF M P
March 18, 1994
DEVENDRA KUMAR Vs. KAMTA PRASAD
September 30, 1994
DEVI SINGH Vs. STATE OF MADHYA PRADESH
September 2, 1994
DEVRAJ SINGH Vs. INDORE ZILA SAHAKARI BHUMI VIKAS BANK MARYADIT INDORE
July 26, 1994
DEWAS TOOLS P.LTD. Vs. STATE OF MADHYA PRADESH
November 25, 1994
Dhanjibhai Aashubhai Vs. State of M.P.
February 15, 1994
Dhanraj Vs. State of M.P.
January 17, 1994
Dharamdeo Vs. Prahlad Singh
August 20, 1994
DHARMENDRA JHAVAR Vs. STATE OF MADHYA PRADESH
September 1, 1994
DHARMENDRA KUMAR Vs. PUSHPA DEVI
November 26, 1994
Dilip Kumar Garg Vs. State of M.P.
February 24, 1994
DILIP KUMAR GUPTA Vs. GHANSHYAM SHARMA
January 20, 1994
DINESH KUMAR SHARMA Vs. MADHYA PRADESH DUGDHA MAHASANGH SAHAKARI MARYADIT BHOPAL
March 16, 1994
DISTRICT CO OPERATIVE LAND DEVELOPMENT BANK LTD Vs. BOARD OF REVENUE
January 25, 1994
Divakar Mishra Vs. State of M.P.
July 15, 1994
DIVISIONAL FOREST OFFICER Vs. BAIJANTI BAI
July 29, 1994
Dolatram Vs. State of Haryana
November 24, 1994
DR. D.P. AGRAWAL AND ORS. Vs. STATE OF M.P.
December 7, 1994
DR. R.B. YADAV Vs. JIWAJI UNIVERSITY, GWALIOR
December 16, 1994
DR. RASHMI GADKARI Vs. STATE OF M.P.
August 31, 1994
DULARI BAI Vs. RAMBABU
February 28, 1994
DURG BRASS METAL WORKS Vs. DINESH KUMAR KHARE
November 7, 1994
Durjan Singh Vs. State of M.P.
February 11, 1994
EASTERN AIR PRODUCTS PVT LTD Vs. COMMISSIONER OF SALES TAX
May 10, 1994
FAKIR DAS Vs. BOARD OF REVENUE M P
April 28, 1994
FAQRUDDIN Vs. STATE OF MADHYA PRADESH
April 18, 1994
FATEH CHAND ISHWARI PD & ORS Vs. STATE BANK OF INDIA
August 12, 1994
FATTU Vs. STATE OF MADHYA PRADESH
September 7, 1994
FERAN SINGH Vs. STATE
August 11, 1994
FOOD CORPORATION OF INDIA Vs. D K ROADLINES
April 5, 1994
G M MADHYA PRADESH STATE ROAD TRANS CORPN Vs. PUSHPA DEVI
April 29, 1994
GAJENDRA SINGH Vs. NAGARPALIKA NIGAM GWALIOR
July 25, 1994
GANGACHARAN Vs. STATE OF MADHYA PRADESH
July 13, 1994
Gangaram Vs. Berat Kunwar
February 21, 1994
GARG ELECTRIC WORKS Vs. STATE OF MADHYA PRADESH
June 16, 1994
GAURI SHANKAR S O GOPILALJI PATIDAR Vs. CENTRAL NARCOTICS BUREAU MANDSAUR
September 20, 1994
Gaya Prasad Vs. State of M.P.
October 20, 1994
George Zacharia Vs. T.K. Varghese
October 25, 1994
Ghanshyam Vs. State of M.P.
February 22, 1994
Ghanshyam Vs. State of M.P.
January 24, 1994
GHUDAN Vs. STATE OF M P
April 22, 1994
GIRDHARILAL AGRAWAL Vs. COMMISSIONER OF INCOME TAX
January 11, 1994
GODREJ FOOD LTD Vs. UNION OF INDIA
April 8, 1994
GOMATI Vs. SARMAN
May 10, 1994
Gopal Sharma Vs. Savitri Devi Ojha
March 23, 1994
Gopichand Vs. State of M.P.
February 3, 1994
GOVERDHAN Vs. STATE OF MADHYA PRADESH
April 5, 1994
Goverdhandas Vs. Rajendra Kumar
February 21, 1994
GOVERNING BODY JAIN SHIKSHAN PRASAR SAMITI MANDASUR Vs. STATE OF M P
August 2, 1994
Govind Vs. State of M.P.
March 18, 1994
GOVIND DAS BIYANI Vs. BADRI NARAYAN RATHI
September 7, 1994
GOVIND DAS BIYANI AND ORS. Vs. BADRI NARAYAN RATHI
July 9, 1994
Govind Raikwar Vs. State of M.P.
July 25, 1994
GOVT NEHRU DEGREE COLLEGE Vs. ASHOK KUMAR VERMA
July 21, 1994
GOVT. OF M.P. Vs. KHUSIRAM & CO.
July 28, 1994
Grasim Industries Ltd. Vs. State of M.P.
February 28, 1994
Guddi Vs. Mangal Khan
May 2, 1994
GUDDU ALIAS UMESH Vs. DISTT. MAGISTRATE, INDORE AND OTHERS
April 16, 1994
Gujrati Samaj, Indore Vs. Devi Ahilya Vishwavidalaya, Indore
March 28, 1994
Gulab Bai Jain Vs. Satya Prakash
January 18, 1994
Gulab Singh Vs. State of M.P.
June 23, 1994
Gunmala Jain Vs. Gulabchand
September 2, 1994
GWALIOR CO Vs. CHANDRA PRAKASH DUBEY
September 2, 1994
GWALIOR DISTRICT CO OPERATIVE DEVELOPMENT BANK LTD Vs. CHANDRA PRAKASH DUBEY
September 16, 1994
GYAN KUNWAR Vs. GOPALDAS
July 4, 1994
GYANIRAM Vs. STATE OF MADHYA PRADESH
June 27, 1994
H B NARAYAN Vs. STATE BANK OF INDORE AND OTHERS
December 16, 1994
HAJI MOOSAKHAN Vs. M P WAKF BOARD
September 7, 1994
Haji Zainullah Khan Vs. Nagar Mahapalika, Allahabad
July 13, 1994
HAKIM SINGH Vs. STATE OF MADHYA PRADESH
January 11, 1994
Halke Singh Vs. State of M.P.
July 20, 1994
HANS DAL MILL Vs. SALES TAX COMMISSIONER
April 5, 1994
HANSRAJ SINGH Vs. STATE OF M.P.
September 30, 1994
HAR CHARAN SINGH Vs. TURZA BAI
January 21, 1994
Harabai Vs. State of M.P.
November 22, 1994
Harcharanlal Vs. Ramji
November 21, 1994
Hardeep Kumar Vs. State of M.P.
October 20, 1994
HARGOVIND Vs. BALMUKUND
January 27, 1994
Hargovind Vs. State of M.P.
March 22, 1994
Hari Narayan Sharma Vs. Ramkali
January 10, 1994
HARI PRASAD AGRAWAL Vs. VASANT VIHAR GRIH NIRMAN SAHKARI SANSTHA MARYADIT
September 26, 1994
Hari Ram Vs. Dau Dayal
March 28, 1994
HARI SHANKER BHANDARI Vs. SECRETARY PUBLIC HEALTH AND FAMILY WELFARE DEPT
February 1, 1994
Hari Singh Vs. Sushila Devi
October 3, 1994
HARICHAND BUDHRAM Vs. UNION OF INDIA
December 16, 1994
Harinath Sharma Vs. Jaipur Development Authority
October 3, 1994
HARISH KUMAR SHARMA Vs. PADMABAI
July 28, 1994
HARYANA NAGAR SAHAKARI GRIHA NIRMAN SANSTHA MARYADIT Vs. STATE OF MADHYA PRADESH
July 7, 1994
HASINA Vs. STATE OF MADHYA PRADESH
February 8, 1994
Hasmukh Bhai Vs. Mohanlal
February 28, 1994
HEERALAL Vs. RAVI JAIN
December 7, 1994
HEMANT KUMAR Vs. ASHABAI
February 3, 1994
Hemant Sharma Vs. State of M.P.
September 30, 1994
Hemchand Vs. State of Haryana
October 6, 1994
Hemraj Vs. Bal Bhadra
February 22, 1994
High Court of M.P. Vs. Mahesh Prakash
September 6, 1994
HIRALAL Vs. SANWALDAS JAIN
July 4, 1994
Hiranand Vs. Pavandas
February 14, 1994
HOTEL ASHOKA Vs. UNION OF INDIA
April 22, 1994
Hukum Chand Vs. Nemichand
October 24, 1994
Illahi Shamsuddin Nadaf Vs. Sou. Jaitunbi Makbul Nadaf
July 14, 1994
IMRAN KHAN Vs. STATE OF MADHYA PRADESH
March 24, 1994
INDIRA SAXENA Vs. MUNICIPAL COUNCIL
October 26, 1994
INDORE DUGDHA SANGH SAHAKARI MARYADIT Vs. ASST LABOUR COMMISSIONER
July 6, 1994
INDORE NAGAR NIGAM KARAMCHARI CONGRESS Vs. STATE OF MP
September 29, 1994
Indore Nagar Palik Nigam Vs. Bhatia Motor Transport
October 18, 1994
INDORE-KOLHAPUR ROADLINES Vs. ASSISTANT COMMISSIONER OF SALES TAX
March 21, 1994
Indrajeet Singh Vs. National Textile Corporation Ltd.
May 3, 1994
INDU BAI Vs. RAMESH SAKHRE
July 12, 1994
INJANABAI Vs. RAMNIVAS MITTAL
April 29, 1994
Ismile Vs. State of M.P.
November 10, 1994
J C MILLS LTD Vs. GHAN SHYAM
December 16, 1994
J.B. Mangharam Vs. Asstt. Collector, Excise
May 25, 1994
J.C. MILLS LTD., GWALIOR Vs. MANGILAL
August 26, 1994
J.R. Kapoor Vs. Micronix India
August 10, 1994
JABALPUR CO OPERATIVE MILK PRODUCER UNION Vs. SATNARAYAN SHARMA
July 11, 1994
Jabarchand Vs. Administrator, M.C., Indore
August 5, 1994
JAGANNATH PRASAD Vs. MUNICIPAL COMMITTEE
July 4, 1994
Jagdish Kumar Pathak Vs. Bhagwandas
April 13, 1994
JAGDISH NARAYAN SHARMA Vs. KATORIDEVI
October 31, 1994
Jagdish Prasad Vs. Dropadi Bai
September 16, 1994
Jagdish Pratap Singh Vs. Janakdulari
January 25, 1994
Jagga Singh Vs. State of Punjab
September 20, 1994
JAHINA AKHTAR HASMI Vs. GULJAR SINGH
December 2, 1994
Jai Devi Beej Bhandar Vs. State of M.P.
March 26, 1994
JAIKRISHNA BATRA Vs. M.P.S.R.T. CORPORATION
August 31, 1994
JAIRAJ Vs. PRABHARI ADHIKARI NEEMUCH SAHAKARI VIPANAN SANSTHA MARYADIT
September 5, 1994
JAN KARYA KARAMCHARI GRIHA NIRMAN SAHAKARI SAMITI MARYADIT Vs. DATTATRAYA RAVINDRA NAGAR INDORE
August 2, 1994
JAWAHARLAL Vs. DHURIA
May 19, 1994
Jawaharlal Vs. State of M.P.
September 2, 1994
Jayantilal Vs. State of M.P.
May 27, 1994
Jhelaram Vs. Bhopraj
August 11, 1994
JHINGAI ALIAS CHINGAI Vs. STATE OF MADHYA PRADESH
July 22, 1994
JILA SAHAKARI KENDRIYA BANK MARYADIT MANDSAUR Vs. BOARD OF REVENUE and JOINT REGISTRAR CO OPERATIVE SOCIETIES
May 11, 1994
JITENDRA MAHESHWARIHER Vs. GOVIND ROY
February 4, 1994
JIWAJIRAO SUGAR COMPANY LIMITED Vs. STATE OF MADHYA PRADESH
May 5, 1994
JIWANLAL Vs. STATE OF MADHYA PRADESH
January 19, 1994
JOHANLAL CHANDRAKAR Vs. BOARD OF REVENUE M P GWALIOR
February 28, 1994
Jugal Kishore Vs. Joint Director, Education
May 3, 1994
JUGAL KISHORE CHONKSEY Vs. PRESIDING OFFICER LABOUR COURT
December 15, 1994
Jyoti Sharma Vs. Executive Engineer, M.P.E.B.
October 28, 1994
K C MALHOTRA DR Vs. UNION OF INDIA
March 24, 1994
K. Sasidharan Vs. Kerala State Film Development Corporation
March 17, 1994
K.A. Mohammed Ali Vs. C.N. Prasannan
October 4, 1994
KAILASH CHAND Vs. STATE OF MADHYA PRADESH
April 19, 1994
Kailash Prasad Chourasia Vs. Chhotelal
June 27, 1994
KALE KHAN MOHD HANIF FIRM Vs. MOHAMMED IQBAL KALE KHAN
March 3, 1994
Kalua Vs. State of M.P.
March 26, 1994
KALYAN SINGH Vs. STATE OF MADHYA PRADESH
March 21, 1994
KAMAL RANI Vs. KANHAIYALAL
September 14, 1994
KAMAL SINGH Vs. STATE OF MADHYA PRADESH
December 2, 1994
KAMALSINGH CHAUHAN Vs. CHAIRMAN, INDUSTRIAL COURT, INDORE & ORS.
September 27, 1994
Kamla Bai Vs. Radharani
April 26, 1994
Kamlabai Joshi Vs. Savitri Kala Mandir (Govt. aided School)
March 7, 1994
KAMTA PRASAD Vs. VIDYAWATI
May 3, 1994
Kanhaiyalal Kushwah Vs. Parwatibai
July 11, 1994
KAPIL KHER Vs. STATE BANK OF INDIA
June 24, 1994
Karnataka State Road Transport Corp. Vs. B.K. Doreswamy
July 21, 1994
Kartar Singh Vs. Harbanskaur
January 21, 1994
KASHETRIYA PRABANDHAK M P RAJYA MATSYA VIKAS NIGAM Vs. DINESH KUMAR AGARWAL
August 8, 1994
KERIYA Vs. STATE OF M P
April 6, 1994
Kesharbai Vs. Rajkishore
September 5, 1994
KESHAV SINGH Vs. SHANTABAI SHRIKHANDE
November 24, 1994
Khedut Mazdoor Chetna Sanghathan Vs. State of M.P.
September 9, 1994
KHEMCHAND MOTILAL TOBACCO PRODUCTS LTD Vs. UNION OF INDIA
August 31, 1994
Khilan Singh Vs. Karuna Shankar Trivedi
January 27, 1994
KHITAI Vs. STATE OF MADHYA PRADESH
August 19, 1994
KHUMANO BAI Vs. STATE OF MADHYA PRADESH
July 25, 1994
Khumni Vs. Waliullah Khan
April 15, 1994
KHUSHAL DAS PHATNANI Vs. RAIPUR DEVELOPMENT AUTHORITY
February 1, 1994
KISAN SAHAKARI SHEETGRAH EVAM VARY FACTORY LTD Vs. R C GUPTA
December 5, 1994
Kishan Vs. State of M.P.
October 20, 1994
Kishanlal Soni Vs. Omkar Prasad Agarwal
January 21, 1994
Koduram Vs. State of M.P.
September 1, 1994
Komal Chand Vs. State of M.P.
January 21, 1994
Komal Prasad Patel Vs. Surendra Kumar Jain
November 23, 1994
KOTHARI BOTHERS Vs. STATE OF MADHYA PRADTSH
August 22, 1994
Krishi Upaj Mandi Samiti Vs. Orient Paper and Industries Ltd.
November 9, 1994
KRISHNA DAL MILLS Vs. PUNJAB NATIONAL BANK
November 15, 1994
KU. RUCHI TRIKHA Vs. STATE OF M.P.
October 24, 1994
Kundan Lal Agarwal Vs. Deen Dayal Agarwal
April 29, 1994
Labour Court Bar Association Vs. Government of M.P.
August 17, 1994
LADURAM RAMNIWAS Vs. STATE OF M P
August 16, 1994
Lakhan Singh Vs. State of M.P.
January 20, 1994
LALMANI SINGH Vs. AWADHESH PRATAP SINGH VISHWA VIDYALAYA
January 12, 1994
LALSINGH S/O BHERUSINGH YADAV Vs. STATE OF M.P.
April 26, 1994
LARSEN AND TOUBRO LTD Vs. DIRECTOR OF INDUSTRIAL HEALTH AND SAFETY AND
July 18, 1994
LATA SALUKE Vs. SHIVAJI RAO SALUKE
July 27, 1994
LAXMAN NARAYAN DESHMUKH Vs. RAMRAO SHRAWAN KATWALE
December 9, 1994
LAXMAN RAMKISHAN Vs. STATE OF MADHYA PRADESH
November 8, 1994
LAXMAN SINGH Vs. GOVIND VALLABH PANT GRIH NIRMAN SAMITI
July 4, 1994
Laxmi Bai Vs. Shankarlal Sharma
August 20, 1994
LAXMI CHAND Vs. JAGANNATH AND OTHERS
July 21, 1994
Laxmi Devi Vs. Satya Narayan
August 9, 1994
LAXMI NARAYAN Vs. NAROTTAM DAS & ANR
November 28, 1994
LAXMIBAI Vs. KESHRIMAL JAIN
September 7, 1994
LAXMICHAND Vs. GRAM PANCHAYAT KARARIA CHAURAHA LASHKARPUR
January 10, 1994
LAXMINARAYAN Vs. SUMITRA BAI
March 29, 1994
Leela Devi Vs. State of M.P.
November 21, 1994
LEELA PANDE Vs. SACHENDRA KUMAR PANDE
February 16, 1994
LEKHRAM RAMTEKKAR Vs. STATE OF MADHYA PRADESH
July 29, 1994
Life Insurance Corporation of India Vs. Vishwanath Verma
September 30, 1994
LOKMAN SINGH Vs. STATE OF M P
September 29, 1994
M M BALAN Vs. GENERAL MANAGER CEMENT CORPORATION OF INDIA AND
December 2, 1994
M P COUNCIL FOR CHILD WELFARE BHOPAL Vs. PRESIDING OFFICER
July 29, 1994
M P ELECTRICITY BOARD Vs. HARNAM SINGH IQABAL SINGH
September 8, 1994
M P S R T C Vs. NARAIN SINGH RATHORE
August 17, 1994
M P STATE ROAD TRANSPORT CORPORATION Vs. VAIJANTI
August 10, 1994
M.P. ELECTRICITY BOARD Vs. M.P.S.R.T.C.
March 2, 1994
M.P. Lime Works Vs. Secretary, Central Government
January 13, 1994
M.P. Public Service Commission Vs. Navnit Kumar Potdar
September 19, 1994
M.P. STATE R.T.C. Vs. RAJKUMARI
July 27, 1994
M.P. STATE ROAD TRANSPORT Vs. KAVINDRA PRASAD DIXIT
April 8, 1994
M/S. ASHOK CAB. CON. INDUSTRIES Vs. RAJASTHAN STATE ELECTRICITY BOARD
July 4, 1994
MADAN LAL Vs. PUNJAB NATIONAL BANK & ORS
August 11, 1994
MADHYA PRADESH AGRO-INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
January 17, 1994
MAGANLAL Vs. RAM SINGH
May 13, 1994
Mahant Yajatradas Vs. Ramratandas
February 1, 1994
MAHAVEER Vs. STATE OF M P
July 25, 1994
Mahaveer Kumar Vs. Sanibai
February 15, 1994
Mahaveer Prasad Jain Vs. State of M.P.
March 1, 1994
Mahendra Kumar Vs. Mool Chand
September 7, 1994
Mahendra Kumar Vs. State of M.P.
January 4, 1994
Mahendra Kumar Pyasi Vs. State of M.P.
June 27, 1994
Mahesh Vs. State of M.P.
July 15, 1994
MAHESH CHANDRA CHOUBEY Vs. M M DUBEY
April 21, 1994
Mahesh Joshi Vs. Thottapully Narainan Unni
September 6, 1994
MAHESH KUMAR BHERULAL CHAWADA Vs. STATE OF MADHYA PRADESH
March 30, 1994
MAJOR GENERAL R S TARAGI DY COMMANDANT COLLEGE OF COMBAT Vs. UNION OF INDIA
July 8, 1994
Malia Vs. State of M.P.
November 15, 1994
MALWA GENERAL AGENCY Vs. BANK OF INDIA
April 8, 1994
Managing Director Vs. K. Ramachandra Naidu
September 15, 1994
MANDU DISTILLERIES PVT LTD Vs. MADHYA PRADESH PRADUSHAN NIWARAN MANDAL BHOPAL
August 1, 1994
MANEESH ENGINEERING WORKS Vs. STATE BANK OF INDIA
July 28, 1994
Mangal Amusement Park Pvt. Ltd. Vs. State of M.P.
March 24, 1994
Mangilal Vs. Vidya Bai
April 29, 1994
MANGILAL SHIV LAL PATIDAR Vs. STATE OF MADHYA PRADESH
April 26, 1994
MANJUR AHMED Vs. HABIB KHAN
September 24, 1994
MANNU @ MANMOHAN Vs. STATE OF MADHYA PRADESH
October 31, 1994
MANWANI TRADERS Vs. COMMISSIONER OF SALES TAX
March 29, 1994
MATADIN Vs. STATE OF M P
May 23, 1994
MEERA BAI Vs. BHUJBAL SINGH
January 24, 1994
MEERA BAI Vs. BHUJBAL SINGH AND ORS.
November 24, 1994
Meerabai Vs. State of M.P.
April 7, 1994
MILAN SUPARI STORES Vs. ASSISTANT COMMISSIONER OF SALES TAX
May 5, 1994
MITHILESH SAHU Vs. STATE OF MADHYA PRADESH
July 26, 1994
MOHAMMAD HUSSAIN Vs. BACHHUSINGH
January 11, 1994
MOHAMMAD IBRAHIM MOHAMMAD YUSUF Vs. IMDADULLA HAJI ABDUL SATTAR
July 21, 1994
MOHAN SINGH Vs. STATE OF MADHYA PRADESH
August 23, 1994
MOHANDAS Vs. DEVANDAS
March 16, 1994
Mohd. Salim Vs. State of M.P.
August 11, 1994
Mohd. Yaqub Khan Vs. Dinnu
October 26, 1994
MOHTA ISPAT LTD Vs. RATLAM MUNICIPAL CORPORATION COLLEGE ROAD RATLAM MP
March 24, 1994
MOOL CHAND Vs. PRAKASH CHAND GUPTA
March 4, 1994
MORENA MANDAL SAHKARI SHAKKAR KARKHANA KAILARAS Vs. SATYA PRAKASH
August 5, 1994
MOTI LAL Vs. STATE BANK OF INDIA
August 12, 1994
MOTILAL Vs. THE FACTORY MANAGER, J.C. MILLS, BIRLA NAGAR, GWALIOR
May 12, 1994
MOTILAL JAIN Vs. STATE OF MADHYA PRADESH
January 17, 1994
MPSRTC Vs. Abdul Rahim Khan
August 31, 1994
MRADULA SHARMA Vs. STATE CHIEF COMMISSIONER M P BHARAT SCOUTS AND GUIDES
August 31, 1994
MUKESH KUMAR Vs. MANAGING DIRECTOR M P RAJYA SAHAKARI BANK MARYADIT
October 20, 1994
Munnalal Vs. State of M.P.
September 2, 1994
MURTI SHRI KHOKYAJI HANUMAN Vs. SHAMBHADYAL SAXENA
July 4, 1994
N.R. Khade Vs. Surajlal
August 12, 1994
NAGAR PALIKA PARISHAD, LAHAR DISTT. BHIND Vs. RAM NARESH RAJORIYA
July 21, 1994
Nagendra Pratap Singh Vs. Harmukhrai
March 9, 1994
NANBOO Vs. STATE OF M P
March 28, 1994
NAND KISHORE Vs. STATE OF MADHYA PRADESH
June 28, 1994
Nand Kishore Vs. Kalabai
September 8, 1994
NAND LAL SHARMA Vs. ANUP KUMAR
December 2, 1994
Nandoo Vs. State of M.P.
October 21, 1994
NANDRAM KHEMRAJ Vs. STATE OF MADHYA PRADESH
September 16, 1994
NANIYA NANURAM Vs. STATE OF MADHYA PRADESH
November 17, 1994
NARAINDRA KUMAR Vs. ANIL KUMAR
April 27, 1994
Narayan Prasad Pathak Vs. M.P.S.R.T.C.
October 31, 1994
NARAYANLAL HARKISHANLAL Vs. NATHUA KUNJA
July 30, 1994
Narendra Sharma Vs. State of M.P.
April 8, 1994
NARENDRASINGH Vs. STATE OF MADHYA PRADESH
August 3, 1994
NARESH JATAV Vs. STATE OF M.P.
September 20, 1994
NARESH KUMAR ALIAS NARESH CHANDRA Vs. BALMUKUND
April 25, 1994
Narmada Vs. State of M.P.
July 22, 1994
NATHU SINGH Vs. STATE OF M P
July 25, 1994
Nathuram Sharma Vs. State of M.P.
November 23, 1994
NATIONAL INSURANCE CO LTD Vs. SHEETA SHARMA
December 2, 1994
NATIONAL INSURANCE CO LTD Vs. KAMLA DEVI
April 19, 1994
NATIONAL INSURANCE CO LTD Vs. TARA
September 20, 1994
National Insurance Co. Ltd. Vs. Birani Bai
February 15, 1994
National Insurance Co. Ltd. Vs. Ramswaroop
April 12, 1994
NATIONAL INSURANCE COMPANY JABALPUR Vs. THAGLU SINGH
March 3, 1994
Nattha Khan Vs. Subhash Rathi
March 3, 1994
NAVEEN RAGHUNATH KARNIK Vs. STATE OF MADHYA PRADESH
February 3, 1994
NAZIM KHAN Vs. IDDU KHAN AND ORS.
September 28, 1994
NEELAM Vs. KAILASH BAJPAI
January 10, 1994
Neeraja Saraph Vs. Jayant V. Saraph 14
October 6, 1994
NEETU RAMBALI SHARMA Vs. STATE OF MADHYA PRADESH
November 11, 1994
Nemichand Jain Vs. Ram 8aboo C.
November 30, 1994
NEW INDIA ASSURANCE CO LTD Vs. GIRJABAI
December 2, 1994
NEW INDIA ASSURANCE CO LTD Vs. KASTURIBAI
March 16, 1994
NEW INDIA ASSURANCE CO LTD Vs. GUDDI
March 18, 1994
NEW INDIA ASSURANCE CO LTD Vs. OM PRAKASH
March 29, 1994
NEW INDIA ASSURANCE CO. LTD Vs. BALDEV SINGH
November 26, 1994
New India Assurance Co. Ltd. Vs. Ramesh Chandra
January 14, 1994
NEW INDIA ASSURANCE COMPANY LTD Vs. RAGHUVIR
October 19, 1994
NEW PRECISION INDIA LTD Vs. REGIONAL P F COMMISSIONER
October 5, 1994
NIRBHAY SINGH Vs. STATE OF M P
September 30, 1994
NISHALDAS GOVARDHANDAS AND COMPANY Vs. COMMISSIONER OF INCOME TAX
April 15, 1994
NOHAR PRASAD BUDHUK Vs. STATE OF M P
August 9, 1994
NOORUN NISHA Vs. MAQSOOD AHMAD
March 4, 1994
OM PRAKASH AGRAWAL Vs. STATE OF MADHYA PRADESH
August 4, 1994
OM PRAKESH AGRAWAL Vs. BOARD OF REVENUE GWALIOR
May 11, 1994
ONKARLAL Vs. STATE OF M P
February 2, 1994
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. RAMSINGH
August 12, 1994
ORIENTAL INSURANCE CO LTD Vs. SARASWATI BAI
September 28, 1994
ORIENTAL INSURANCE CO LTD Vs. CHHOTIBAI
April 12, 1994
ORIENTAL INSURANCE CO LTD, NEW DELHI Vs. CHITAMAN
September 29, 1994
ORIENTAL INSURANCE COMPANY LIMITED NAPIER TOWN JABALPUR Vs. ANNAMMA ABRAHIM
September 30, 1994
P T ENTERPRISES Vs. COMMISSIONER OF SALES TAX M P
May 13, 1994
P.V. Sankara Kurup Vs. Leelavathy Nambiar
August 16, 1994
PANDU Vs. STATE OF MADHYA PRADESH
January 27, 1994
Parasuram Patel Vs. State of Orissa
January 14, 1994
PARMA Vs. HALKURAM
May 19, 1994
PEER MOHD Vs. HASINABEE
August 26, 1994
Pendhari Vs. State of M.P.
January 21, 1994
POORAN SINGH Vs. SABOBAI
April 28, 1994
PRABHUDAS KISHOREDAS TOBACCO PRODUCTS LTD Vs. STATE OF MADHYA PRADESH
August 22, 1994
PRADEEP DHAWAN Vs. STATE OF MADHYA PRADESH
September 22, 1994
PRADEEP KUMAR Vs. GENERAL MANAGER
February 15, 1994
PRAHLAD DAS Vs. STATE OF MADHYA PRADESH
October 31, 1994
PRAHLAD DAS CHELA Vs. STATE OF MADHYA PRADESH
September 12, 1994
Prakash Chand Vs. Girraj Surjan
April 7, 1994
Prakash Chandra Vs. Superintendent of Police
March 28, 1994
PRAKASH S O RUSTAM Vs. STATE OF MADHYA PRADESH
August 17, 1994
Pramod Kumar Vs. State of M.P.
July 21, 1994
PRAMOD KUMAR AND 3 OTHERS Vs. STATE OF MADHYA PRADESH
May 25, 1994
Pratap Rao Phalke Vs. State of M.P.
October 21, 1994
PRAVATI MISHRA Vs. JAGADANANDA MISHRA
April 11, 1994
PRAVEEN KUMAR SHRIVASTVA Vs. CHAMBAL KSHETRIYA GRAMIN BANK
August 17, 1994
Praveen Singh Vs. State of M.P.
April 5, 1994
Preetam Vs. State of M.P.
September 16, 1994
PREM KAUR AHUJA Vs. SARDAR KARAM SINGH
December 15, 1994
PREM NARAYAN Vs. USHABAI
June 29, 1994
PREM NARAYAN BHATNAGAR Vs. GYAN PRAKASH BHARDWAJ
December 16, 1994
PREM SINGH Vs. STATE OF M P
March 30, 1994
PRIYA DARSAN AGARBATTI Vs. STATE OF M P
August 25, 1994
Public Union for Civil Liberties Vs. State of T.N.
May 13, 1994
PUNIT SHARMA Vs. STATE OF MADHYA PRADESH
March 29, 1994
PURAN SINGH Vs. UNION OF INDIA
January 20, 1994
PUSHPA SOMANI Vs. STATE OF MADHYA PRADESH
March 25, 1994
PUSHPAK GRAH NIRMAN SAHAKARI SAMITI Vs. STATE OF MADHYA PRADESH
April 12, 1994
PUSHPENDRA KUMAR VERMA Vs. M P ANTYAVASAYEE CO OPERATIVE DEVELOPMENT CORPORATION LTD
February 23, 1994
R G AGARWAL Vs. UNION OF INDIA
January 19, 1994
R J FOUZAR BUS SERVICE HOSHANGABAD Vs. STATE OF MADHYA PRADESH
January 4, 1994
R K TRADERS Vs. STATE OF MADHYA PRADESH
August 4, 1994
R N TIWARI Vs. STATE BAR COUNCIL OF MADHYA PRADESH
January 31, 1994
R R COMPUTERS Vs. M B AND OTHERS
April 19, 1994
R. Kapur Vs. Director of Inspection (P& P) Income Tax
September 29, 1994
RADHACHARAN Vs. OMPRAKASH MISHRA
June 9, 1994
Radhe Shyam Vs. Vinod
March 30, 1994
Radheshyam Vs. Goverdhandas
November 8, 1994
RADHESHYAM Vs. MUNICIPAL CORPORATION, GWALIOR
August 8, 1994
RADHESHYAM AGRAWAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
February 9, 1994
RADHESHYAM RAMVISHAL DUBEY Vs. STATE OF MADHYA PRADESH
February 10, 1994
Radhey Shyam Vs. State of M.P.
March 29, 1994
Radhika Vs. Aghnu Ram Mahto
September 7, 1994
Raghubir Singh Vs. Surjit Singh
August 22, 1994
RAGHUNANDANSINGH UDAYSINGH Vs. STATE OF MADHYA PRADESH
July 26, 1994
RAGHUVERSINH SISODIA Vs. RAMCHANDRA
August 22, 1994
Rainbow Industries Vs. Collector of Central Excise
October 4, 1994
RAISA Vs. STATE OF MADHYA PRADESH
April 30, 1994
Rajabai Vs. State of M.P.
March 18, 1994
Rajaram Vs. Sharad Kumar
April 25, 1994
RAJARAM Vs. STATE OF MAHARASHTRA PRADESH
May 5, 1994
RAJDHAR SINGH Vs. STATE OF M P
April 13, 1994
RAJENDRA Vs. ANITA
February 3, 1994
RAJENDRA BISSANI Vs. UNION OF INDIA
August 9, 1994
Rajendra Chaturvedi Vs. State of M.P.
April 13, 1994
RAJENDRA KUMAR Vs. STATE GOVT OF M P
July 7, 1994
Rajendra Kumar Vs. State of M.P.
April 13, 1994
RAJENDRA KUMAR MISHRA Vs. SUSHILA DEVI
January 10, 1994
RAJENDRA RAJU MATKI Vs. STATE OF M P
March 28, 1994
RAJENDRA S O PRAHLAD DAS BANSAL Vs. INDORE CLOTH MARKET CO OP BANK LTD
April 23, 1994
RAJENDRA SINGH Vs. STATE OF MADHYA PRADESH
September 28, 1994
RAJENDRA SINGH Vs. KUSUMA DEVI
December 1, 1994
RAJENDRA VIPNAN SAHAKARI SAMITI LTD Vs. HARCHARAN KADA
March 4, 1994
RAJESH Vs. STATE OF M.P.
September 1, 1994
RAJESH AMARSINH RAJPOOT Vs. STATE OF M P
September 1, 1994
RAJESH HIRODKAR Vs. STATE OF MADHYA PRADESH
February 3, 1994
Rajesh Kumar Verma Vs. State of M.P.
January 21, 1994
Rajesh Strips Ltd. Vs. H.L. Sabbarbal
September 22, 1994
Rajkishore Hardia Vs. State of M.P.
August 31, 1994
Rajkumari Vs. Susheela Devi
March 2, 1994
Rajni Sharma Vs. Nathoo Ram Sharma
September 1, 1994
Raju Vs. State of M.P.
November 11, 1994
RAKESH KUMAR SAXENA Vs. SADHNA SAXENA
May 2, 1994
Ram Chandra Soni Vs. Prabhu Dayal Jha
January 18, 1994
RAM GOPAL Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
January 20, 1994
RAM KARAN Vs. VIJAYANAND AND VIRJANAND
July 4, 1994
RAM KRISHNA BALOTHIA Vs. UNION OF INDIA
March 25, 1994
RAM NARESH SINGH Vs. STATE OF M P
April 25, 1994
Ram Snehi Vs. State of M.P.
November 8, 1994
RAMA Vs. STATE OF M P
April 5, 1994
Ramankutti Guptan Vs. Avara
February 3, 1994
RAMAWTAR Vs. STATE OF M P
August 20, 1994
RAMBHAROSE SINGH Vs. HEMLATA AATHLE
May 23, 1994
RAMCHANDRA Vs. STATE OF M P
September 27, 1994
Ramchandra Vs. Central Provident Fund Commissioner
October 7, 1994
RAMCHANDRA Vs. STATE OF M P
October 20, 1994
RAMCHANDRA JAGDISH VIJAYWARGIYA Vs. STATE OF MADHYA PRADESH
July 29, 1994
RAMCHANDRA KESHARWANI Vs. STATE OF MADHYA PRADESH
November 30, 1994
RAMCHANDRA SHRILAL Vs. STATE OF MADHYA PRADESH
September 27, 1994
Ramcharan Vs. Kasera
April 22, 1994
Ramdulari Vs. Virendra singh
February 11, 1994
RAMESH Vs. STATE BANK OF INDORE
July 5, 1994
Ramesh Vs. State of M.P.
September 16, 1994
RAMESH CHANDRA Vs. BOARD OF REVENUE and ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES
June 28, 1994
RAMESH KUMAR Vs. J P SINGH
March 15, 1994
RAMESH KUMAR Vs. STATE OF MADHYA PRADESH
November 11, 1994
Rameshchadra Bansal Vs. M.P.S.R.T.C.
December 13, 1994
RAMGOPAL RAGHUVAR PRASAD Vs. SUPERINTENDENT CENTRAL JAIL
November 22, 1994
RAMJI Vs. LALIT KUMAR BARDIYA
January 10, 1994
Ramkinker Vs. Manoj Commercials.
February 8, 1994
RAMKISHAN Vs. SAMRAT ASHOK TECHNICAL INSTITUTE
June 7, 1994
Ramkishan Vs. State of M.P.
January 19, 1994
RAMKRIPAL ALIAS BHALLU Vs. STATE OF MADHYA PRADESH
January 24, 1994
RAMKRISHNA CHAURASIA Vs. M P S R T C
July 25, 1994
Rampal Vs. State of M.P.
November 17, 1994
Ramprasad Sharma Vs. Union of India
August 23, 1994
RAMRATAN Vs. NANBAI
July 11, 1994
RAMSHER Vs. BIRAJO BAI
January 25, 1994
Ramsingh Vs. State of M.P.
October 25, 1994
RAMSINGH Vs. STATE OF MADHYA PRADESH
May 24, 1994
RAMSWAROOP Vs. STATE OF M P
July 15, 1994
RAMSWAROOP NONELAL RAJPUT Vs. STATE OF MADHYA PRADESH
July 15, 1994
RANA PRATAPSINGH Vs. COTTON CORPORATION OF INDIA LTD
September 7, 1994
RANJIT NARAYAN HAKSAR Vs. SURENDRA VERMA
September 7, 1994
RASHMI GADKARI Vs. STATE OF M P
August 31, 1994
Ratan Singh Vs. State of M.P.
December 7, 1994
RATANSINGH Vs. STATE OF MADHYA PRADESH
April 30, 1994
Ravi Chandra Vs. Madhu Arora
October 20, 1994
RAVI SHANKAR Vs. STATE OF MADHYA PRADESH
July 25, 1994
RAVISHANKAR Vs. VIITH ADDITIONAL DISTRICT JUDGE
January 31, 1994
REFERENCE U/S 113 OF CIVIL PROCEDURE CODE Vs. KRISHNA DEO SINGH
May 13, 1994
Renu Sharma Vs. Editor Weekly Newspaper Shilalekh
February 4, 1994
Rewaram Vs. State of M.P.
November 26, 1994
Richa Gupta Vs. State of M.P.
March 1, 1994
ROHINI PRASAD LAL BIHARI RAM Vs. UNION OF INDIA
October 18, 1994
RUBBER PRODUCTS Vs. UNION OF INDIA
May 13, 1994
RUFEENA Vs. ELEZZANDER SEVASTEEN
October 19, 1994
RUSOMA LABORATORIES PVT LTD Vs. UNION OF INDIA
March 22, 1994
S N AWASTHI Vs. UNION OF INDIA
March 2, 1994
S N SUNDERSON MINERALS LTD Vs. SUPTD PREVENTIVE C EX
March 3, 1994
S P ANAND Vs. HONBLE MR S K JHA CHIEF JUSTICE
March 3, 1994
S S RATANCHAND BHOLANATH Vs. COMMISSIONER OF INCOME TAX
April 13, 1994
S.P. Anand Vs. Union of India
November 26, 1994
S.P. Anand Vs. Union of India
February 22, 1994
S.P. Anand Vs. Digvijay Singh
January 19, 1994
Sadri Vs. State of M.P.
December 6, 1994
SAGAR CO-OP MILK PRODUCERS UNION Vs. KU NEELOFER ANJUM
February 9, 1994
SAGAR SINGH Vs. STATE OF MADHYA PRADESH
April 25, 1994
SAJID AKHTAR Vs. NARGIS BI
April 30, 1994
SAJJAN LAL Vs. PUNJAB NATIONAL BANK
October 25, 1994
SALEEM KHAN Vs. STATE OF M P
May 12, 1994
SALIM Vs. UNION OF INDIA
November 16, 1994
Sampat Bai Vs. Mishri Bai
January 14, 1994
SAMTA LOK SANSTHAN REGISTERED PUBLIC TRUST, GWALIOR Vs. STATE OF M.P.
November 30, 1994
SANDEEP PAPPI Vs. STATE OF M P
March 25, 1994
SANGHI BROTHERS INDORE LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
August 3, 1994
SANJAY DALL MILL Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
July 19, 1994
SANJAY TRADING CO Vs. COMMISSIONER OF SALES TAX
February 10, 1994
SANJEEV PRAKASH Vs. STATE
August 8, 1994
SANT RAM Vs. STATE OF M P
September 21, 1994
Santlal Rajput Vs. Tarabai
February 14, 1994
SANTOSH KUMAR Vs. STATE OF M. P.
August 10, 1994
SANTOSH KUMAR BHARTI Vs. STATE OF MADHYA PRADESH
July 26, 1994
Santosh Kumar Chaturvedi Vs. State of M.P.
February 28, 1994
SANTOSH KUMAR GUPTA Vs. K P SINGH DEV
April 15, 1994
Santosh Kumar Jaiswal Vs. Joseph
December 12, 1994
Sardar Deorao Krishnarao Jadhav Vs. Shankarlal
January 27, 1994
SARDAR SURJIT SINGH VIRK Vs. STATE TRANSPORT
June 30, 1994
SARJUBAI Vs. FAJALKHANBHAI
July 1, 1994
SARJUBAI Vs. GURUDIP SINGH
September 2, 1994
SARMISHTHA DEVI SURVE Vs. LAL SAHEB SURVE
May 3, 1994
SARNAM SINGH Vs. RAJA RAM
July 8, 1994
SAROJ BAI JAI KUMAR JAIN Vs. JAI KUMAR JAIN
August 11, 1994
SATISH CHANDRA GUPTA Vs. STATE BANK OF INDIA
October 7, 1994
Satya Prakash Sharma Vs. State of M.P.
June 7, 1994
Satyabhama Bai Vs. Nanda Singh
March 9, 1994
SAWA SAHKARI SANSTHA LTD Vs. STATE OF MADHYA PRADESH
September 3, 1994
Sawanliya Prasad Rathore Vs. Mohan Lal Rathpre
November 8, 1994
SEEMA MITRA Vs. LOTIKA MITRA
September 27, 1994
SESHASAYEE PROPERTIES LTD. Vs. NAGDA, M.P.
May 13, 1994
Sewaram Vs. Madan Mohan
November 26, 1994
SHAHID HUSSAIN ZAHID HUSSAIN Vs. MUNICIPAL COUNCIL
July 26, 1994
SHAIL KUMARI WD/O BHUVNESHWAR PRASAD GUPTA Vs. DINESH SINGH
August 17, 1994
SHAKIR Vs. STATE OF MADHYA PRADESH
May 11, 1994
SHAKUN Vs. STATE OF MADHYA PRADESH
May 27, 1994
SHAKUNTALABAI Vs. NAND KISHORE JOSHI
July 20, 1994
Shankar Vs. State of M.P.
January 20, 1994
SHANKAR MAHADEO TRADERS Vs. SALES TAX OFFICER
March 1, 1994
Shankar Rao Vs. Baburad
October 24, 1994
SHANKARLAL Vs. STATE OF MADHYA PRADESH
June 14, 1994
Shankarlal Vs. Maltibai
March 21, 1994
Shankarlal Vs. State of M.P.
May 26, 1994
Shanta Bai Vs. Ganesh
August 18, 1994
Shantilal Vs. Babulal
May 12, 1994
SHANTILAL ASHOK KUMAR Vs. STATE OF M.P.
December 7, 1994
SHANTIPRAKASH SHRIVASTAVA Vs. SHRINIWAS
May 13, 1994
Sharat Chandra Tiwari Vs. Union of India
April 7, 1994
SHAW LEINER LIMITED Vs. ADDITIONAL ASSISTANT COMMISSIONER OF SALES TAX
March 7, 1994
SHEETAL PRASAD GAUR Vs. BHAGWANDAS
April 25, 1994
SHEIKH SAID Vs. KIRAN DEVI
January 12, 1994
SHEIKH SAMIM Vs. NARMADA SAHAKARI TAL PRAKRIYA SAMITI MARYADIT BARWAH
June 24, 1994
SHERBABE Vs. STATE TPT.
July 7, 1994
SHIRKRISHNA MISRA Vs. BANK OF INDIA
April 27, 1994
SHIV DUTT Vs. POORAN CHANDRA
April 21, 1994
SHIV NARAIN Vs. DASODIYA
July 27, 1994
Shivcharan Vs. State of M.P.
July 12, 1994
Shobha Vs. State of M.P.
February 21, 1994
SHOBHARAM Vs. STATE OF MADHYA PRADESH
September 20, 1994
SHRI GUJRATI SAMAJ, INDORE Vs. DEVI AHILYA VISHWAVIDYALAYA, INDORE AND ANOTHER
March 28, 1994
Shrichand Makhija Vs. State of M.P.
February 1, 1994
Shrinivas Rajendra Prasad (Firm) Vs. Channpmal
May 9, 1994
SHRIPAT RAO Vs. RAGHUVIRSINGH
July 4, 1994
SHRIRAM FOOD & FERTILIZER INDUSTRIES Vs. ALPINE SOLVEX LTD
March 30, 1994
SHRIYANA KUMAR JAIN Vs. STATE OF MADHYA PRADESH
July 25, 1994
SHUBHA KAUSHIK Vs. RAM KUMAR
March 2, 1994
Shyam Vs. State of M.P.
March 23, 1994
Shyam Vs. State of M.P.
July 26, 1994
Shyam Sunder Vs. State of M.P.
February 4, 1994
Shyamsunder Doar Vs. M.P. Rajya Krishi Vipnan Board
August 2, 1994
SIDDHANATH AND ANOTHER Vs. M/ S. CHOTELAL & CO.
March 9, 1994
Simmobai Vs. State of M.P.
January 17, 1994
SINDHI SAHITI MULTI PURPOSE and TRANSPORT CO OPERATIVE SOCIETY LTD Vs. STATE OF MADHYA PRADESH
April 15, 1994
SIREMAL BURAD Vs. SHAKUNTALA DEVI BURAD
February 16, 1994
Sita Devi Vs. M.P.E.B.
August 31, 1994
SITABEN Vs. UNION OF INDIA
January 25, 1994
SITARAM Vs. RAM CHARAN
April 23, 1994
SITARAM RATHORE Vs. COMMISSIONER OF INCOME TAX
August 26, 1994
SIYABAI Vs. STATE OF M.P.
December 16, 1994
SIYARAM Vs. STATE OF M.P.
September 30, 1994
SMT. KANTABAI DHANGAR Vs. STATE OF M.P., AND ANOTHER
May 19, 1994
SOBHARAM SHIVHARE Vs. OM PRAKASH
April 21, 1994
SOHANLAL Vs. STATE OF MADHYA PRADESH
April 12, 1994
SOHANLAL RADHESHYAM YADAV Vs. STATE OF M P
July 29, 1994
SOMENDRA PANT Vs. STATE OF M P
September 19, 1994
SOUTH EASTERN COAL FIELDS LTD Vs. AZAD KOYLA SHRAMIK SABHA
December 12, 1994
State Bank of India Vs. Ganjam Distt. Tractor Owners' Association
June 20, 1994
State of A.P. Vs. P. Narasimha
April 29, 1994
STATE OF M P Vs. OMPRAKASH IKBAL NARAYAN
September 5, 1994
STATE OF M P Vs. ANILKUMAR
August 31, 1994
STATE OF M P Vs. TRILOKCHANDRA GOYAL
August 5, 1994
STATE OF M P Vs. KESHARIMAL
August 3, 1994
STATE OF M P Vs. RAMDEO AGRAWAL
July 13, 1994
STATE OF M P Vs. RAKESH KUMAR
June 14, 1994
STATE OF M P Vs. HAKAMSINGH
June 30, 1994
STATE OF M P Vs. SHIVPUJAN SINGH
April 12, 1994
STATE OF M P Vs. LALIT SHANKAR
March 21, 1994
STATE OF M P Vs. MANMOHAN CHOUBEY
January 18, 1994
State of M.P. Vs. Raghuveer Singh Yadav
August 8, 1994
State of M.P. Vs. Rameshwar
August 5, 1994
State of M.P. Vs. Maganlal Jain
April 5, 1994
State of M.P. Vs. Miland Joshi
July 14, 1994
State of M.P. Vs. Hardeo Shrinath
July 11, 1994
State of M.P. Vs. Balla
April 8, 1994
STATE OF M.P. Vs. R. S. BAJWA & CO.
July 19, 1994
State of M.P. Vs. Arun Kumar Gupta
January 25, 1994
State of M.P. Vs. L.P. Tiwari
May 5, 1994
State of M.P. Vs. Rajendra Prasad
January 17, 1994
State of M.P. Vs. Subhash
March 4, 1994
State of M.P. Vs. Krishnadas Tikaram
September 21, 1994
State of M.P. Vs. Tularam
September 19, 1994
State of M.P. Vs. Sunder Singh
January 25, 1994
State of M.P. Vs. Shivram Singh
January 18, 1994
State of M.P. Vs. G.B. Subba Rao
November 9, 1994
State of M.P. Vs. Ghasiram
October 31, 1994
State of M.P. Vs. Mullu
November 17, 1994
STATE OF M.P. Vs. PHOOL SINGH
July 14, 1994
State of M.P. Vs. Prem Kumar
June 28, 1994
STATE OF M.P. Vs. LALIT SHANKAR
March 3, 1994
STATE OF M.P. Vs. SANTOSH JAYASWAL
August 26, 1994
STATE OF MADHYA PRADESH Vs. SAYED YAHYA ALI
December 6, 1994
STATE OF MADHYA PRADESH Vs. PRESIDING OFFICER LABOUR COURT
November 29, 1994
STATE OF MADHYA PRADESH Vs. PRASAD JORAVARSINGH
November 8, 1994
STATE OF MADHYA PRADESH Vs. JYOTI KAUL
August 18, 1994
STATE OF MADHYA PRADESH Vs. SAMAYLAL
January 19, 1994
STATE OF MADHYA PRADESH Vs. VISHAL SINGH
February 3, 1994
STATE OF MADHYA PRADESH Vs. ASHOK KUMAR
March 15, 1994
STATE OF MADHYA PRADESH Vs. GARUD CHATURVEDI
March 28, 1994
State of Orissa Vs. Radheshyam Meher
December 14, 1994
State of Orrisa Vs. Sudhir Kumar Biswal
August 16, 1994
State of U.P. Vs. Abhai Kishore Masta
December 1, 1994
STEEL FURNACE ASSOCIATION OF INDIA Vs. M P ELECTRICITY BOARD
October 20, 1994
Subedar Singh Vs. Mahavir Prasad Jain
August 8, 1994
SUBODH KUMAR AWASTHY Vs. STATE OF MADHYA PRADESH
October 19, 1994
SUDAMA PRASAD Vs. SHAIL BALA
April 4, 1994
Sudama Prasad Pyasi Vs. Shail Bala
April 15, 1994
Sudhir Kumar Vs. Mangal Murti Agarwal
January 25, 1994
Sudip Mazumdar Vs. State of M.P.
March 18, 1994
Sugan Vs. State of M.P.
February 7, 1994
Sukaluram Gond Vs. State of M.P.
August 5, 1994
SUKHLAL Vs. STATE OF MADHYA PRADESH
August 23, 1994
Sukhpal Singh Vs. Punjab State Agr. Mrkt. Board
September 7, 1994
SUKHRAM Vs. STATE OF MADHYA PRADESH
October 21, 1994
Sulekh Chand Vs. Commissioner of Police
September 30, 1994
Suman Sharma Vs. Divisional Manager, M.P.S.R.T.C.
January 17, 1994
Sumer Sai Vs. State of M.P.
February 2, 1994
Sunder Adivasi Vs. State of M.P.
September 20, 1994
SUNDER LAL Vs. KAMLABAI
May 5, 1994
Sunder Ram Vs. State of M.P.
January 20, 1994
SUNIL BRIJMOHAN BAWA Vs. UNION OF INDIA
January 25, 1994
Sunita Bai Vs. Rishabh Kumar Jain
February 7, 1994
Supreme Court Legal Aid Committee Vs. State of M.P.
May 10, 1994
Surendra Gupta Vs. Bhagwandevi
April 5, 1994
SURENDRA KUMAR Vs. KANTA
April 23, 1994
SURENDRA KUMAR Vs. STATE OF MADHYA PRADESH
August 4, 1994
Surendra Kumar Pandey Vs. State of M.P.
October 27, 1994
Suresh Vs. State of M.P.
September 2, 1994
SURESH Vs. STATE OF MADHYA PRADESH
March 26, 1994
SURESH BABU NATH Vs. HARGOVIND BATHAM
July 4, 1994
SURESH CHANDRA Vs. STATE OF MADHYA PRADESH
August 11, 1994
Suresh Chandra Vs. Magan
April 4, 1994
Suresh Kumar Vs. State of M.P.
July 4, 1994
Suresh Kumar Sharma Vs. Municipal Council, Ambah
February 25, 1994
Surya Prakash Sharma Vs. State of U.P.
August 9, 1994
SURYA RESTAURANT Vs. UNION OF INDIA
April 22, 1994
SUSHIL MANDAL Vs. STATE OF M P
April 13, 1994
SWAROOP VEGETABLES PRODUCT INDUSTRIES LIMITED Vs. VINDHYA SOYA LIMITED
November 8, 1994
SWAROOP VEGETABLES PRODUCT INDUSTRIES LTD Vs. VINDHYA SOYA LTD
November 8, 1994
SWEETY KHANDELWAL Vs. DIVISIONAL SECRETARY BOARD OF SECONDARY EDUCATION INDORE
July 14, 1994
Syed Abdul Rajack Vs. Matadin Agarwal
March 28, 1994
T MARTIBAI Vs. KAMAL PURI
August 19, 1994
TAKHAT SINGH Vs. DEOLAL
July 4, 1994
TARA RE-ROLLING MILL Vs. STATE OF MADHYA PRADESH
January 25, 1994
TARABAI Vs. MOHAN SINGH
February 22, 1994
TARACHAND Vs. STATE OF M.P.
August 3, 1994
TARAMATI NANDKISHORE SHARMA Vs. CANTONMENT BOARD
September 1, 1994
Tarapore and Co. Vs. State of M.P.
February 16, 1994
TEHSILDAR SINGH Vs. STATE OF MADHYA PRADESH
July 30, 1994
TEJPAL K JAIN Vs. UNION OF INDIA
December 12, 1994
Thakkar Vrajlal Bhimjee Vs. Thakkar Jamnadal Valjee
May 11, 1994
Thakur Kishan Singh Vs. Arvind Kumar
September 7, 1994
Tinku Vs. State of M.P.
July 7, 1994
TOTA Vs. STATE OF MADHYA PRADESH
February 28, 1994
TRANSWAYS OF INDIA Vs. STATE OF MADHYA PRADESH
September 23, 1994
TRILOK CHAND SWARUP CHAND JAIN Vs. COMMISSIONER OF SALES TAX
September 21, 1994
Trilok Pal Singh Vs. Banshi
December 9, 1994
Tulsiram Vs. Third Addl. Motor Accident Claims Tribunal, Gwalior
April 21, 1994
U.P. Bhumi Sudhar Nigam Ltd. Vs. Shiv Narain Gupta
July 11, 1994
Udai Singh Yadav Vs. Depot Manager, MPSRTC
January 14, 1994
UJJAIN MUNICIPAL CORPORATION Vs. RAMCHANDRA MOOLCHAND SAHU
August 22, 1994
Umrao Singh Choudhary Vs. State of M.P.
May 2, 1994
UMRAO SINGH CHOUDHARY Vs. STATE OF MADHYA PRADESH
February 22, 1994
UNION OF INDIA Vs. M P ELECTRICITY BOARD
March 17, 1994
UNION OF INDIA Vs. STATE OF MADHYA PRADESH
July 28, 1994
Union of India Vs. Prabhat Chandra Mallick
November 30, 1994
Union of India Vs. Sayed Muzaffar Mir
September 20, 1994
UNION OF INDIA Vs. LAXMIPATI AND ANOTHER
August 26, 1994
Union of India Vs. Asha Bhatia
January 20, 1994
UNION OF INDIA Vs. ASHOK KUMAR SHARMA
October 31, 1994
UNION OF INDIA UOI Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL
August 2, 1994
UNITED INDIA INSURANCE CO LTD Vs. HUKUMSINGH
October 31, 1994
UNITED INDIA INSURANCE CO LTD Vs. PRATIBHA RATHI
November 17, 1994
United India Insurance Co. Ltd. Vs. Narendra Pandurang Kadam
December 16, 1994
USHA DEVI Vs. STATE OF MADHYA PRADESH
July 15, 1994
USHABAI Vs. DHANANJAYA
February 9, 1994
Uttam Singh Vs. State of M.P.
July 13, 1994
V. Lakshmanan Vs. B.R. Mangalagiri
December 13, 1994
V.R. Tripathi Vs. Rampyari
March 1, 1994
Vasudev Vs. Tikaram
February 22, 1994
VASUNDHARA Vs. STATE OF MADHYA PRADESH
March 22, 1994
Ved Singh Vs. State of M.P.
September 16, 1994
VEDPRAKASH TARACHAND BHAIJI Vs. STATE OF MADHYA PRADESH
April 23, 1994
VENTAC ASSOCIATES, ENGINEER AND CONTRACTORS Vs. STATE OF M.P.
July 20, 1994
Vidyabai Vs. Santosh Kumar Rai
April 6, 1994
Vijay Singh Vs. State of M.P.
June 25, 1994
VIJAY SINGH Vs. LAKCHHMAN SINGH PARIHAR
September 24, 1994
VIJAYA RAJA KUM Vs. UNION OF INDIA
September 27, 1994
Vijayalakshmi Vs. Kunnath Kumaran's son Vasudevan
April 5, 1994
VIJAYASHREE FANS & COOLERS (P) LTD Vs. M P FINANCIAL CORPORATION
August 24, 1994
Vikas Vs. Shri Vaishnav S.K.M.T. Education Society
March 18, 1994
VIKAS Vs. ALL CONCERNED
April 7, 1994
VIKAS S O KRISHNARAO PUNDLIK Vs. STATE OF M P
April 6, 1994
VIKRAM SINGLYL Vs. RAM BALLABHJI KASAT
April 28, 1994
VIMALCHAND PRAKASHCHAND Vs. BOARD OF REVENUE M P
July 14, 1994
Vimla Devi Vs. State of M.P.
September 23, 1994
VIMLA GANGOTIA Vs. NATIONAL INSURANCE COMPANY LTD
May 13, 1994
Vinayak Rao Thite Vs. Parwati Bai
February 2, 1994
VINOD INDUSTRIES Vs. PUNJAB NATIONAL BANK
March 7, 1994
Vinod Sharma Vs. Bank of India
December 2, 1994
VINODILAL Vs. UPBHOKTA SAHKARI BHANDAR LTD.
July 4, 1994
Virendra Vs. State of M.P.
July 26, 1994
VIRENDRA NARAD Vs. AMRA RAM CHAUDHARY
July 22, 1994
VIRENDRA SINGH BHANDARI Vs. NANDLAL BHANDARI AND SONS PVT LTD
December 5, 1994
Virendra Singh Bhandari Vs. State Bank of Indore
February 28, 1994
Virendra Singh Rana Vs. Dinesh Cooking Gas Agency
July 25, 1994
VISHAL PHARMACEUTICAL LABORATORIES Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE
July 4, 1994
VISHAL PHARMACEUTICAL LABORATORIES Vs. SALES TAX OFFICER
July 13, 1994
Vishnu Kumar Chaturvedi Vs. State of M.P
September 22, 1994
vishwas Anna Sawant Vs. M.C. of Greater Bombay
April 22, 1994
VIVEK JAIN Vs. PROFESSIONAL EXAMINATION BOARD MADHYA PRADESH BHOPAL
February 8, 1994
WESTERN COALFIELDS LTD Vs. NOTITIED AREA COMMITTEE DONGAR PARASIA
July 19, 1994
YASHPAL GAUR Vs. MEENA SURI
March 18, 1994
ZEBUNNISA Vs. DISTRICT MAGISTRATE JABALPUR
May 13, 1994
Zulekhabi Vs. District Magistrate, Jabalpur
January 18, 1994