Case Index

Title
Date
ASSOCIATED ENGINEERING CORPN. Vs. NEW INDIA ASSURANCE CO.LTD.
February 7, 1994
ATMARAM S. PARAB CHAPORA Vs. SIPANI AUTOMOBILE LTD
March 1, 1994
BHASKAR RAMKRISHNA, VASCO Vs. MANAGER, GOA URBAN CO-OP.BANK LTD.
August 23, 1994
GENERAL MANAGER, DEPTT. OF TELECOM, PANAJI Vs. ZAHEDA SHAIK NABI, VASCO
February 2, 1994
HAPPY HOME APTS. Vs. RAWAL BUILDERS & REAL ESTATE DEVELOPERS
January 31, 1994
JOSE MARIO DSOUZA Vs. NEW INDIA ASSURANCE CO.LTD.
February 2, 1994
LALSAB A.NAIKODI, PONDA Vs. DELTA ASSOCIATES, PONDA
March 1, 1994
NILKANT R.AMONKAR, VASCO Vs. NEW INDIA ASSURANCE CO., VASCO
January 10, 1994
RAMESH DADWAL Vs. TELECOM DISTRICT MANAGER, PANAJI
January 10, 1994
SARVISHTRA GAONKAR Vs. BRANCH MANAGER, STATE BANK OF INDIA, PANAJI
February 15, 1994