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Case Index
Title
Date
ABDUL HAMEED Vs. M.D., BIHAR STATE FINANCIAL CORPORATION
September 20, 1994
AKHIL BHARTIYE GRAHAK PANCHAYAT Vs. CHIEF GENERAL MANAGER (TELECOM), BIHAR CIRCLE
June 20, 1994
ASSTT.G.M.CANARA BANK Vs. MAHESH KUMAR
March 21, 1994
BIHAR STATE DAIRY CORPN.PATNA Vs. ABDUL WAJID
September 16, 1994
BIHAR STATE ELECTRICITY BOARD Vs. SHANKAR REFRACTORIES PVT.LTD.
June 3, 1994
CHANDRA SHEKHAR SINGH Vs. NEW INDIA ASSURANCE COMPANY
November 24, 1994
CHIEF GENERAL MANAGER, TELEPHONES Vs. I.S.AHLUWALIA
November 17, 1994
CHIEF POST MASTER GENERAL, BIHAR CIRCLE, PATNA Vs. SRIDHAR JHA
September 21, 1994
DISTRICT MANAGER TELECOM Vs. HARI SHANKAR SHARAN SINGH
May 24, 1994
DISTRICT MANAGER, TELEPHONES Vs. MEENA CHOUDHARY
May 3, 1994
JITENDRA NATH Vs. MANJU GEETA MISHRA
May 11, 1994
KAYNE CONSTRUCTIONS PVT.LTD. Vs. PRINTERS INDIA
November 25, 1994
LIFE INSURANCE CORPORATION Vs. PERMILA SINGH
February 25, 1994
LIFE INSURANCE CORPORATION OF INDIA Vs. B.N.SAHAY
September 20, 1994
MADNANAND SARKAR Vs. S.MUKHERJEE
November 29, 1994
OM PRAKASH PRASAD Vs. NATIONAL INSURANCE COMPANY LTD.
November 24, 1994
RAJ KUMAR AGRAWAL Vs. B.MUKHUPADHYAY
May 17, 1994
RAJAN KUMAR JAISWAL Vs. UNITED INDIA INSURANCE CO.LTD.
April 5, 1994
RAM NARESH SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
September 21, 1994
RAMASHEESH SINGH Vs. NATIONAL INSURANCE COMPANY LTD.
November 29, 1994
S.D.O.TELEPHONES Vs. SHIV SHANKAR PRASAD
May 24, 1994
S.SADRUL HAQUE Vs. INSPECTOR GENERAL OF REGISTRATION
June 14, 1994
STATE BANK OF INDIA Vs. HUKUM CHAND DHINGRA
February 21, 1994
SUNIL KUMAR AGRAWAL Vs. CHIEF GENERAL MANAGER TELECOM, PATNA
November 15, 1994
SUPERINTENDENT OF POST OFFICES Vs. MANOJ KUMAR SHARMA
February 23, 1994
TELECOM DISTRICT MANAGER Vs. RAMANAND ROY
January 2, 1994
TELECOM DISTRICT MANAGER Vs. RAMANAND ROY
February 1, 1994
UGRA MOHAN JHA Vs. DIGHRA, ZONAL MANAGER, CENTRAL BANK OF INDIA
March 7, 1994