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Case Index
Title
Date
ASHWANI KUMAR KUKKAR, S.D.M.COURT FAZILKA Vs. LARSEN AND TOUBRO LTD.
April 11, 1994
BANARSI DASS Vs. MUNICIPAL COMMITTEE
June 29, 1994
BURLINGTONS HOME SHOPPING PVT.LTD. Vs. BALBIR KAUR
June 8, 1994
DHAMI MANUFACTURERS Vs. HEMKUND SUPER PACK
March 17, 1994
GILL RICE AND GENERAL MILLS Vs. SAGGU AGRICULTURAL INDUSTRIES
February 10, 1994
GOVERDHAN DASS Vs. STATE BANK OF INDIA
June 15, 1994
JAGVINDER SINGH Vs. INSTROMEDIX (INDIA) PVT.LTD.
April 11, 1994
KISHAN LAL SHAM LAL SHELLER Vs. STATE BANK OF INDIA
April 18, 1994
LIC OF INDIA Vs. AJIT SINGH
March 7, 1994
MASTER MOULD WORKS Vs. NATIONAL INSURANCE CO.LTD.
January 10, 1994
PADMA RANI Vs. LIFE INSURANCE CORPORATION OF INDIA
January 4, 1994
PREM LATA Vs. MUNICIPAL COMMITTEE, BATHINDA
August 3, 1994
PUNJAB & SIND BANK Vs. MANPREET SINGH SOOD
May 4, 1994
PUNJAB STATE ELECTRICITY BOARD Vs. AJMER SINGH
January 20, 1994
PUNJAB STATE ELECTRICITY BOARD Vs. ASHOK KUMAR
May 18, 1994
S.S.KAHLON Vs. BAWA HOSPITAL
January 10, 1994
SELEX OFFICE SYSTEMS (P) LTD. Vs. SARITA RANI
April 18, 1994
SHIND ENGINEERING INDUSTRIES Vs. J.S.BIRDI & SONS.
April 12, 1994
STATE OF PUNJAB Vs. KARNAIL SINGH
January 5, 1994
SUBH LATA Vs. CHRISTIAN MEDICAL COLLEGE
June 15, 1994
TELECOM DISTRICT ENGINEER Vs. OM PRAKASH MARWAHA
March 7, 1994
VIRSA SINGH Vs. SANGRUR IMPROVEMENT TRUST
March 16, 1994