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Case Index
Title
Date
COMPETENT AUTOMOBILES PVT LTD Vs. STATE
September 30, 1994
DELHI PUBLIC SCHOOL Vs. STATE
March 4, 1994
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. RAJASTHAN PATRIKA PVT LTD
February 18, 1994
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. ZANDU PHARMACEUTICAL WORKS LTD
February 15, 1994
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HARYANA DISTILLERY
November 22, 1994
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. RAJASHREE CEMENT
May 31, 1994
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. DEEPAK FERTILIZERS AND PETROCHEMICALS CORPORATION LTD
August 11, 1994
JYOTIRMAY INVESTMENTS PVT LTD Vs. NEW DELHI MUNICIPAL COMMITTEE
January 25, 1994
M BALASUNDRAM Vs. JYOTHI LABORATORIES
October 10, 1994
MAHARASHTRA GENERAL KAMGAR UNION Vs. HINDUSTAN LEVER LTD
September 19, 1994
MEHMOOD PRACHA Vs. VIDEO MASTER
December 23, 1994
PARAS BROTHERS Vs. STATE
March 15, 1994
SEQONDS AND POWLS PVT LTD Vs. STATE
August 30, 1994