Case Index

Title
Date
AJIT GOODS TRANSPORT CO. Vs. PREM SEHGAL
April 6, 1994
AMBALA SARABHAI ENTERPRISES LTD OF BARODA Vs. V.P.DATTA OF AMBALA CANTT.
April 21, 1994
ARJUN LAL AGGARWAL Vs. STATE BANK OF INDIA
January 13, 1994
B.L.BHARDWAJ Vs. GOVERNMENT OF HARYANA
June 2, 1994
BALKAR SINGH Vs. BHAGWATI BEEJ BHANDAR
May 10, 1994
BANK OF INDIA Vs. JAIMALA
June 3, 1994
BHAGWAN DASS Vs. UNIT TRUST OF INDIA
May 11, 1994
BOARD OF SCHOOL EDUCATION HARYANA, BHIWANI Vs. DARSHAN KUMARI
April 25, 1994
BOARD OF SCHOOL EDUCATION, HARYANA Vs. VIKAS KUMAR GARG
May 9, 1994
BRAHAM DUTTA AGARWAL Vs. SAN TUBES LTD.
April 4, 1994
CHIEF GENERAL MANAGER, HARYANA TELECOM CIRCLE Vs. KATAR SINGH CHHOKAR
January 5, 1994
DEEPAK INDUSTRIES LIMITED Vs. NATIONAL INSURANCE COMPANY LTD.
May 9, 1994
DEVINDRA MITTAL Vs. G.M., TELECOM, DISTT.FARIDABAD
March 3, 1994
DILBAGH RAI Vs. HOUSING BOARD, HARYANA
July 26, 1994
DYNAMIC MACHINES (P) LTD. Vs. JAI KARAN MEDICINES
March 23, 1994
EAST INDIA COTTON MFG.CO.LTD. Vs. RAM SAGAR
May 12, 1994
ESTATE OFFICER, HARYANA URBAN ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY Vs. J.K.KHANNA
May 11, 1994
GUPTA TEXTILE MILLS Vs. CHAIRMAN, UNITED INDIA INSURANCE CO.LTD.& ORS.
June 3, 1994
H.U.D.A. OF CHANDIGARH Vs. NARENDER SINGH DOON
March 15, 1994
H.U.D.A.OF CHANDIGARH Vs. NARENDER SINGH DOON
March 15, 1994
HARJIT BROS. Vs. HARYANA STATE ELECTRICITY BOARD
June 3, 1994
HARYANA STATE ELECTRICITY BOARD Vs. DEV RAJ VINAYAK
December 13, 1994
HARYANA STATE ELECTRICITY BOARD Vs. LAXMAN SINGH
January 12, 1994
HARYANA STATE ELECTRICITY BOARD Vs. RANJIT SINGH
March 17, 1994
HARYANA STATE WARE-HOUSING CORPN. Vs. KISAN SEWA SADAN
March 24, 1994
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ANANT BIR SINGH
January 12, 1994
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. HARI DATT
January 5, 1994
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. DEEP KISHORE SINGH
May 3, 1994
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. KHAZANI DEVI
February 21, 1994
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PREM LATA
May 17, 1994
HOUSING BOARD, HARYANA Vs. DHARAM PAL
May 16, 1994
HOUSING BOARD, HARYANA Vs. KARTAR SINGH ETC.OF HISAR
November 8, 1994
HUDA, MANI MAJRA Vs. DHARAM PAL MEHTA
May 9, 1994
I.P.GOYAL Vs. GENERAL MANAGER, HARYANA ROADWAYS
May 9, 1994
INDIAN BANK Vs. SUKHDEV SINGH
February 2, 1994
INDIAN BANK Vs. SUKHDEV SINGH & OTHERS
March 2, 1994
KARAM SINGH Vs. STATE BANK OF INDIA
June 3, 1994
KAUSHAL KHETARPAL Vs. D.E.T.TELEPHONE EXCHANGE
June 2, 1994
KISHORI LAL SONI, VICE PRESIDENT DISTRICT HISAR DEPOT HOLDERS ASSOCIATION Vs. SATYA PAL BISHNOI, DISTRICT MANAGER, CONFED OFFICE
March 23, 1994
KRISHNA KHURANA Vs. ESTATE OFFICER, HUDA, HISAR
March 29, 1994
L.WALAITI RAM Vs. MANAGING DIRECTOR, H.S.M.I.T.C.
March 2, 1994
LIFE INSURANCE CORPORATION OF INDIA Vs. SIS RAM
June 3, 1994
M.L.BAJAJ Vs. Y.P.GOYAL
April 28, 1994
MADHU TREHAN Vs. ASSTT.EXECUTIVE ENGR./S.D.O., H.S.E.B., PANCHKULA
June 3, 1994
MAM CHAND Vs. HARYANA STATE ELECTRICITY BOARD
June 1, 1994
MANAGER, ASHOK PIPE UDHYOG Vs. SALOOK RAM
January 14, 1994
MUNICIPAL COMMITTEE OF NARWANA Vs. MUNSHI RAM
March 16, 1994
NATIONAL INSURANCE CO.LTD. Vs. U.C.DHIMAN
May 10, 1994
NEW INDIA ASSURANCE CO.LTD. Vs. NEW GULMARG RESTAURANT
June 3, 1994
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BHAVNESH KUMAR
March 15, 1994
NEW YAMUNA COLD STORAGE Vs. JAGDISH
April 11, 1994
ORIENTAL INSURANCE CO.LTD. Vs. RACHPAL SINGH
March 2, 1994
PANKAJ OIL MILLS Vs. EXECUTIVE ENGG H.S.E.B., KAITHAL
April 4, 1994
PRESIDENT R.S.SAILANI, SOPAN SAHITYIK MUNCH, HISAR Vs. BALBIR SINGH
April 7, 1994
R.P.KAPUR, I.C.S.(RETD.), MADHUBAN Vs. AMARJIT SINGH SANDHU, I.T.O.
April 4, 1994
R.S.DHULL Vs. SUPERINTENDENT OF POST OFFICES
April 6, 1994
RAJ NARANG Vs. MODERN AUTOMOBILE
March 31, 1994
RAJINDER SINGH Vs. VARINDER
March 29, 1994
RAM PAL SINGH Vs. HARYANA STATE ELECTRICITY BOARD
December 5, 1994
RAMA DEVI Vs. LIFE INSURANCE CORPORATION
April 28, 1994
RANDHIR SINGH Vs. KARTAR SINGH
May 2, 1994
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SHIV KUMAR JOSHI
March 1, 1994
S.D.O.(T) OF NARWANA Vs. CH.TEK CHAND NAIN
March 16, 1994
S.D.O., H.S.E.B., FARRUKH NAGAR, GURGAON Vs. PRABHY DAYAL
June 3, 1994
S.D.O., H.S.E.B., GURGAON Vs. RAM KISHAN
June 1, 1994
S.D.O., H.S.E.B.DISTT.GURGAON Vs. RAM RATTAN
May 1, 1994
S.D.O./AEPO, TELEGRAPH TELEPHONE Vs. SUDHIR KUMAR MEHTA
November 4, 1994
S.D.O./AEPO, TELEGRAPH TELEPHONE Vs. SUDHIR KUMAR MEHTA
April 11, 1994
SATENDER YADAV Vs. SOMKO AUTOMOBILES
April 28, 1994
SHAKSHI TRADERS Vs. NATIONAL INSURANCE CO.LTD.
January 10, 1994
STAR AUTO & ENGINEERS Vs. UNITED INDIA INSURANCE CO.
January 10, 1994
STATE BANK OF PATIALA Vs. RAM S.GOYAL
February 22, 1994
SUB DIVISIONAL OFFICER (O.P.) SUB DIVISION, H.S.E.B. Vs. PREM LAL SAINI
January 6, 1994
SUB-DIVL.OFFICER, HSEB Vs. JAGDEV SINGH & RAJBIR SINGH
March 31, 1994
SUB.DIV.OFFICER, H.S.E.B., HISAR Vs. JAIMAL SINGH, ADVOCATES
March 29, 1994
SYNDICATE BANK Vs. BALDEV SINGH SAINI
September 21, 1994
T.D.M.HISAR Vs. RAJESH GUPTA
May 9, 1994
TELEPHONE DISTRICT MANAGER Vs. PUNJAB NATIONAL BANK
June 1, 1994