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Case Index
Title
Date
15TH INCOME TAX OFFICER Vs. M M AGA
February 25, 1994
A D MEHNDROO Vs. ASSESSING OFFICER
November 28, 1994
AGARWAL ICE FACTORY Vs. INCOME TAX OFFICER
December 23, 1994
AGGARWAL AGRICULTURAL INDUSTRIES Vs. INCOME TAX OFFICER
October 10, 1994
AIRTECH PVT LTD Vs. INCOME TAX SETTLEMENT COMMISSION
June 15, 1994
ALPHA ASSOCIATES Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 27, 1994
AMRIT BOTTLERS P LTD Vs. INCOME TAX OFFICER
January 20, 1994
ANIL ENGINEERING CORPN Vs. INCOME TAX OFFICER
January 27, 1994
ARVIND CONSTRUCTION CO LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
July 12, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KANODIA BROS
February 4, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TAKSHILA HANDLOOM INDUSTRIES
October 24, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ANUPAMA GIJRE
August 23, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TRADE LINKS LTD
December 16, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. INTEROCEAN SHIPPING I P LTD
September 30, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. A P TRADING COMPANY
January 31, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NIRMALABEN CHUNILAL
December 21, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHANTIDEVI SARAF
May 31, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AGARWAL CEMENT AND CHEMICALS P LTD
December 29, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. U SHAHUL HAMEED AND BROS
September 29, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. A G C HOSPITAL
January 31, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ORIENTAL
December 8, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AXIA ENGINEERING CO ALSO AXIA ENGG CO V ASSTT CIT
May 13, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. OSWAL SPINNING WEAVING MILLS LTD ; OSWAL SPINNING WEAVING MILLS VS ASSTT
June 10, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. B M SINGH AND SONS
November 24, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. S DUNGARNATH
March 17, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LAXMI VISHNU SILK MILLS
March 18, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. N S GUZDER AND CO P LTD
April 4, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. POORAN PRAKASH GUPTA
November 30, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SUSHILADEVI S AGARWAL
March 11, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BELUR INVESTMENTS P LTD
August 18, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. REKHA MUNJAL
November 14, 1994
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. ANJARIA ESTATE P LTD
December 1, 1994
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF PRINCE MOAZAM JAH TRUST
November 28, 1994
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. SITABAI
October 19, 1994
AUTO BHARTI Vs. INCOME TAX OFFICER
January 4, 1994
AVON CYCLES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 28, 1994
B P L INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER
December 15, 1994
BALARAMAKRISHNA ENGG CONTRS CORPN Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 15, 1994
BALBIR SINGH NARULA Vs. INCOME TAX OFFICER
November 9, 1994
BANGALORE STEEL DISTRIBUTORS Vs. INCOME TAX OFFICER
March 30, 1994
BANGALORE STEEL DISTRIBUTORS Vs. INCOME TAX OFFICER
February 3, 1994
BEE VEE LIQUORS Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 28, 1994
BEERBAL KHAN CHANDAN KHAN AND PARTY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 19, 1994
BELAGODU TRADERS Vs. INCOME TAX OFFICER
December 16, 1994
BHARTI BHUSHAN JINDAL Vs. INCOME TAX OFFICER
October 19, 1994
BHASKARACHARYA PRATISHTHANA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 29, 1994
BIRBAL KHAN CHAND KHAN AND PARTY Vs. INCOME TAX OFFICER
December 15, 1994
BLACK DIMOND BEVERAGES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 11, 1994
BOMMISETTI LAKSHMI RAJENDRA PRASAD Vs. INCOME TAX OFFICER
March 31, 1994
BRIG DEWAN SINGH Vs. WEALTH TAX OFFICER
April 12, 1994
BRIJ RAJ SINGH Vs. GIFT TAX OFFICER
October 26, 1994
C G PAUL AND CO Vs. INCOME TAX OFFICER
February 28, 1994
CADILA EXPORTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 26, 1994
CHANDRA CHARITABLE TRUST Vs. INCOME TAX OFFICER
July 20, 1994
CHLORIDE INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 19, 1994
COLOUR HOUSE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 21, 1994
COMMISSIONER OF INCOME TAX Vs. R S AVTAR SINGH AND CO
April 26, 1994
COMMISSIONER OF INCOME TAX Vs. INDO JAVA AND CO
February 18, 1994
COMMISSIONER OF INCOME TAX Vs. K M WADHWANI CONTRACTOR
February 17, 1994
CONTINENTAL FLOAT GLASS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 11, 1994
CONTROLLER OF ESTATE DUTY Vs. GAUTAM SARABHAI
March 4, 1994
CROYDON CHEMICAL WORKS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
October 5, 1994
DEBICHAND MOHALLAL Vs. INCOME TAX OFFICER
March 16, 1994
DECENT DYEING CO Vs. INCOME TAX OFFICER
September 29, 1994
DELHI AUTO AND GENERAL FINANCE P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 10, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. ALARSIN MARKETING P LTD
October 14, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. CONTINENTAL ENGINEERING INDUSTRIES P LTD
April 26, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. A P STATE TEXTILES DEVELOPMENT CORPN LTD
October 31, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. MAJESTIC AUTO LTD
August 31, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. GOWRA PHARMACEUTICALS
February 25, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. SYNDICATE BANK
January 31, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. TOLLYGUNJ CLUB
October 28, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. SCHLUMBERGER SEACO INC
February 28, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. I O L LTD
March 30, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. B N ELIAS AND CO LTD
February 4, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. BHAGEERATHA ENGINEERING CO LTD
January 13, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. PADINJAREKKARA AGENCIES LTD
December 20, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. ADDISON AND CO LTD
May 19, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. COCHIN SHIPPING CO COCHIN LTD
August 23, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. JYOTSANA HOLDING P LTD
February 11, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. MAHAJAN OVERSEAS P LTD
September 30, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. SHAKTIGARH TEXTILES AND INDUSTRIES LTD
June 27, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. ANAND PRAKASH GOENKA
September 30, 1994
DEPUTY COMMISSIONER OF INCOME TAX Vs. M P LAGHU UDYOG NIGAM LTD M P LAGHU UDYOG LTD V DY CIT
May 6, 1994
DEPUTY COMMISSIONER OF WEALTH TAX Vs. KIRANKUMAR J PATEL
June 17, 1994
DEPUTY COMMISSIONER OF WEALTH TAX Vs. SANJAY SINGH SANDHU
October 27, 1994
DEVILAL GHERILAL SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 10, 1994
DHIMANT THAKKAR Vs. FIFTH INCOME TAX OFFICER
September 13, 1994
DIGVIJAY CEMENT CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 16, 1994
DILIP KUMAR KALI CHARAN Vs. INCOME TAX OFFICER
November 30, 1994
DUNI CHAND RAM SINGH AND CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 20, 1994
DWARKA PROSAD AGARWAL Vs. INCOME TAX OFFICER
October 27, 1994
EAGLE INTERNATIONAL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 21, 1994
F G P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 5, 1994
FABRKONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 25, 1994
FORAMER S A Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 7, 1994
FOURTH INCOME TAX OFFICER Vs. M Y PAWAR AND SONS
January 28, 1994
G GANGADHARAN NAIR Vs. INCOME TAX OFFICER
December 31, 1994
G MITRA Vs. INCOME TAX OFFICER
February 25, 1994
G WINPENNY Vs. INCOME TAX OFFICER
May 20, 1994
GANESH CHHABABHAI VAALABHAI PATEL FAMILY TRUST Vs. INCOME TAX OFFICER
August 30, 1994
GANESH STEEL INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 4, 1994
GEETANJALI WOOLLENS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 27, 1994
GEEVA FILMS Vs. INCOME TAX OFFICER
September 23, 1994
GENDALAL RAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 27, 1994
GIFT TAX OFFICER Vs. SHAMJIBHAI KHIMJIBHAI PATEL
July 29, 1994
GIFT TAX OFFICER Vs. MRS CHAMPA RANI AGGARWAL
August 4, 1994
GOPAL KRISHAN JAISWAL Vs. GIFT TAX OFFICER
July 5, 1994
GUJARAT STATE FOREST DEVELOPMENT CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 8, 1994
H G NARAYAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 24, 1994
H K MITTAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 16, 1994
HANUMANJI CHARITABLE TRUST Vs. A D I EXEMPTION TRUST
November 30, 1994
HARSHAD J CHOKSI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 19, 1994
HINDUSTAN LEVER LTD Vs. INSPECTING ASSISTANT COMMISSIONER
August 9, 1994
HYUNDAI HEAVY IND CO LTD Vs. INCOME TAX OFFICER
June 30, 1994
INCOME TAX OFFICER Vs. ANJANEYA COLD STORAGE LTD
April 6, 1994
INCOME TAX OFFICER Vs. FOOD SPECIALITIES LTD
February 2, 1994
INCOME TAX OFFICER Vs. R KRISHNASWAMY
December 19, 1994
INCOME TAX OFFICER Vs. GANESH FACTORY
January 31, 1994
INCOME TAX OFFICER Vs. PREM CO
January 5, 1994
INCOME TAX OFFICER Vs. SURENDER SINGH GILL
February 25, 1994
INCOME TAX OFFICER Vs. N JANARDHANA REDDY
March 15, 1994
INCOME TAX OFFICER Vs. N BALASUBRAMANIAM
June 17, 1994
INCOME TAX OFFICER Vs. SIVALINGAM AGENCIES
April 27, 1994
INCOME TAX OFFICER Vs. TRUSTEES OF HEH THE NIZAMS WEDDING GIFT TRUST
April 28, 1994
INCOME TAX OFFICER Vs. T S PADMANABHAN
June 8, 1994
INCOME TAX OFFICER Vs. M SHIMIZU
December 9, 1994
INCOME TAX OFFICER Vs. SATYA KABIR SAHABANI GADI SHRI SATYA KABIR SAHABANI GADI V ITO
July 14, 1994
INCOME TAX OFFICER Vs. ABDUL MAJID VALIMOHMAD DAL
May 30, 1994
INCOME TAX OFFICER Vs. TEK CHAND
November 22, 1994
INCOME TAX OFFICER Vs. B K JAIN
November 22, 1994
INCOME TAX OFFICER Vs. SHAYAM TIMBER TRADERS
August 2, 1994
INCOME TAX OFFICER Vs. LALLS GEM EXPORTS
December 13, 1994
INCOME TAX OFFICER Vs. PATIDAR GINNING AND PRESSING CO LTD
March 2, 1994
INCOME TAX OFFICER Vs. KASTURBA MEDICAL COLLEGE TRUST
March 8, 1994
INCOME TAX OFFICER Vs. M G PLASTICS P LTD
July 7, 1994
INCOME TAX OFFICER Vs. HEMESH FAMILY TRUST
June 22, 1994
INCOME TAX OFFICER Vs. GOPAL PULSE MILLS
September 30, 1994
INCOME TAX OFFICER Vs. JAGDISH RAI
July 22, 1994
INCOME TAX OFFICER Vs. SUKHDEV SUNAR
December 1, 1994
INCOME TAX OFFICER Vs. B NAGESWARA RAO
March 31, 1994
INCOME TAX OFFICER Vs. VIJAY KUMAR KHANDELWAL
February 1, 1994
INCOME TAX OFFICER Vs. A C SARKAR
November 29, 1994
INCOME TAX OFFICER C WARD Vs. BHOIR DREDGING CO PVT LTD
July 19, 1994
INDIA RICE MILL Vs. INCOME TAX OFFICER
July 18, 1994
INDIAN COMMUNICATION NETWORK LTD Vs. INSPECTING ASSISTANT COMMISSIONER
April 29, 1994
INDIAN COMMUNICATION NETWORK P LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
January 28, 1994
INDIAN MANAGEMENT ADVISERS AND LEASING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 7, 1994
INDIAN SPICES CO Vs. INCOME TAX OFFICER
December 31, 1994
INDUSTRIAL PACKERS AND CO Vs. INCOME TAX OFFICER
September 26, 1994
INSPECTING ASSISTANT COMMISSIONER Vs. RANKA CONSTRUCTION P LTD
September 19, 1994
INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX Vs. INDIAN ART EMPORIUM
June 10, 1994
IQBAL CHAND KHURANA Vs. INCOME TAX OFFICER
August 31, 1994
J N PARABIA TRANSPORT P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 28, 1994
JAGVIJAY AUTO FINANCE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 5, 1994
JAI KUMAR MANI CHAND Vs. INCOME TAX OFFICER
April 11, 1994
JAMSHEDPUR ENGG AND MACHINERY MFG CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 16, 1994
JATTA POLY YARN P LTD Vs. INCOME TAX OFFICER
April 4, 1994
K P DAVIS Vs. INCOME TAX OFFICER
December 15, 1994
K S DATTATHREYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 17, 1994
KAILASH ASSOCIATES Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 23, 1994
KALASA TEA AND PRODUCE CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
February 14, 1994
KAMLA AHLUWALIA Vs. WEALTH TAX OFFICER
February 22, 1994
KANDASWAMY SHOPPING COMPLEX AND LODGING Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 25, 1994
KANTI BROS Vs. INCOME TAX OFFICER
March 9, 1994
KANTILAL AND BROS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 7, 1994
KARTAR SINGH AND CO P LTD Vs. INCOME TAX OFFICER
April 12, 1994
KHIVRAJ MOTORS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 21, 1994
KHODAY INDUSTRIES LTD Vs. INCOME TAX OFFICER
March 3, 1994
L R TALWAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 28, 1994
LAKSHMI VENKATESWARA KALYANA MANDAPAM Vs. INCOME TAX OFFICER
February 25, 1994
LAXMI COTTON MILLS Vs. INCOME TAX OFFICER
November 8, 1994
LOHARU STEEL INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 12, 1994
LOHTSE CO OP HOUSING SOCIETY LTD Vs. SEVENTH INCOME TAX OFFICER
September 5, 1994
M ANANDAN Vs. INCOME TAX OFFICER
June 17, 1994
M P AGRICULTURAL CORPN Vs. INCOME TAX OFFICER
February 7, 1994
M P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 21, 1994
MACHINE TECHNO SALES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 30, 1994
MAHENDRA CHIMANLAL SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 24, 1994
MAHILA SIDH NIRMAN YOJNA Vs. INSPECTING ASSISTANT COMMISSIONER
July 6, 1994
MAINA DEVI NAHATA Vs. INCOME TAX OFFICER
June 29, 1994
MALHOTRA MARKETING P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 7, 1994
MALWA COTTON SPG MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 11, 1994
MANEKLAL SAKARCHAND Vs. INCOME TAX OFFICER
July 29, 1994
MANJU KUMAR Vs. INCOME TAX OFFICER
February 3, 1994
MCDERMOTT INTERNATIONAL INC Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 21, 1994
MEGHJI GIRDHARLAL HUF Vs. WEALTH TAX OFFICER
October 7, 1994
MEKINS AGRO PRODUCTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 30, 1994
MEWAR CHEMICAL PRODUCTS LTD Vs. ASSISTANT COMMISSIONER OR INCOME TAX
January 31, 1994
MIRI LAL MULK RAJ Vs. INCOME TAX OFFICER
December 15, 1994
MOHAN KARKARE Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 28, 1994
MOLA BUX Vs. INCOME TAX OFFICER
October 12, 1994
MOUNT SHIVALIK BREWERIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 31, 1994
N BEAMAN Vs. INCOME TAX OFFICER
September 29, 1994
N KRISHNAN Vs. INCOME TAX OFFICER
May 31, 1994
N T A KAREEM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 13, 1994
NALINIBAI V SARAF Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
August 23, 1994
NARAYAN PRASAD KOTRIWAL Vs. INCOME TAX OFFICER
March 31, 1994
NATHU RAM AND CO Vs. INCOME TAX OFFICER
March 28, 1994
NATIONAL RAYON CORPN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 26, 1994
NAV BHARAT CONSTRUCTION CO Vs. INCOME TAX OFFICER
November 29, 1994
NAVDEEP INVESTMENT P LTD Vs. INCOME TAX OFFICER
March 24, 1994
NAVDEEP INVESTMENT PVT LTD Vs. INCOME TAX OFFICER
March 24, 1994
NAYAN TRUST Vs. INCOME TAX OFFICER
April 19, 1994
NIRFABRICS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 20, 1994
NISHANT HOUSING DEVELOPMENT P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 26, 1994
OSWAL AGRO MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 22, 1994
OYSTER INVESTMENT AND FINANCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 14, 1994
P L CHAUDHARI Vs. INCOME TAX OFFICER
July 26, 1994
PAHWA CYCLES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 31, 1994
PARSIK JANATA SAHAKARI BANK LTD Vs. INCOME TAX OFFICER
April 28, 1994
PATEL BRASS WORKS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 28, 1994
PATEL MANAGEMENT CONSULTANCY PRIVATE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 19, 1994
POLYMER ALLIED CHEMICALS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 17, 1994
POLYMER AND ALLIED CHEMICALS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 17, 1994
PRABHAT SAW MILLS AND TIMBER MERCHANTS Vs. INCOME TAX OFFICER
February 21, 1994
PRABHAVSHALI CHIT FUND CO P LTD Vs. COMMISSIONER OF INCOME TAX
January 19, 1994
PRABODHAN PRAKASHAN Vs. ASSISTANT DIRECTOR OF INCOME TAX
February 10, 1994
PRAKASHCHAND BAHETY HUF Vs. ASSISTANT COMMISSIONER OF WEALTH TAX SUSHILKUMAR BAHETI HUF V ASSTT CWT WTA NOS 59 TO 62/IND/1990; ASST YRS 1978 79 TO 1981 82 GOVINDLAL BAHETI HUF V ASSTT CWT WTA NOS 63 TO 66/IND/1990; ASST YRS 1978 79 TO 1981 82 RAMKISHAN BAHETI HUF V ASSTT CWT WTA NO 67/IND/1990; ASST YR 1978 79
December 20, 1994
PRASANNA ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 16, 1994
PREMIER BRASS AND METAL WORKS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 31, 1994
PROMILA BAJAJ Vs. INCOME TAX OFFICER
September 9, 1994
PUNJAB SMALL INDUSTRIES EXPORT CORPN LTD Vs. INSPECTING ASSISTANT COMMISSIONER DY CIT VS PUNJAB SMALL INDUSTRIES EXPORT CORPORATION LTD ITA NO 239/CHD/1989 ASSTT YR 1984 85
March 9, 1994
PUSHPA B SHETH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 11, 1994
R JAGADISH CHANDRAN IND Vs. INSPECTING ASST COMMISSIONER OF INCOME TAX
December 26, 1994
R T BALASUBRAMANIAM Vs. INCOME TAX OFFICER
January 28, 1994
RADHAKRISHNA RAMNARAIN LTD Vs. INCOME TAX OFFICER
February 16, 1994
RAJENDRA PRASAD AND CO Vs. COMMISSIONER OF INCOME TAX
October 24, 1994
RAJMOTI INDUSTRIES Vs. INCOME TAX OFFICER
November 30, 1994
RAM COMMERCIAL ENTERPRISES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 11, 1994
RAM HARI RAM Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSTT
January 18, 1994
RAMSON BROS Vs. INCOME TAX OFFICER
June 28, 1994
RASAN DETERGENTS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
April 19, 1994
RELIABLE CIGARETTE TOBACCO INDUSTRIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX; DY CIT V RELIABLE CIGARATTE TOBACCO INDUSTRIES P LTD
September 2, 1994
ROSHAN ALIAS RAKESH G SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 22, 1994
ROSHAN D NARIMAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 19, 1994
S B GOWDIAH AND SONS Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 3, 1994
S N BHARGAVA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 24, 1994
S PREMALATA Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 31, 1994
SARVARAYA TEXTILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 17, 1994
SATINDER BHALLA Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 25, 1994
SATINDERJIT KAUR Vs. INCOME TAX OFFICER ITO V SMT SALINDERJIT KAUR ITA NO 919/CHD/1989; ASST YR 1985 86 SMT SATINDERJIT KAUR V ITO C O NO 83/CHD/1989 IN ITA NO 919/CHD/1989; ASST YR 1985 86
June 8, 1994
SHAHABAD CO OPERATIVE SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 5, 1994
SHAHIBAG ENTREPRENEURS Vs. INCOME TAX OFFICER
February 21, 1994
SHAUKAT SHAH KHAN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
March 31, 1994
SHIVJI MANJI AMBA Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 28, 1994
SHIVNATHSINGH CHOUDHARY ORS Vs. INCOME TAX OFFICER ITO V SHIVANATHSINGH CHOWDHARY ORS ITA NOS 891 892/IND/1989; ASST YR 1982 83
August 31, 1994
SHOBHA TRADING CO P LTD Vs. INCOME TAX OFFICER
October 17, 1994
SIDHIVINAYAK CHEMICALS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 14, 1994
SILVER AND ARTS PALACE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 22, 1994
SINGARENI COLLIERIES CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 30, 1994
SITA EXPORTS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
September 28, 1994
SITARAM ARVIND KUMAR HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 21, 1994
SITARAM PARITA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 18, 1994
SIVA PARVATHI TRADERS Vs. INCOME TAX OFFICER
January 31, 1994
SOUTH INDIA PRODUCE CO Vs. INCOME TAX OFFICER
October 5, 1994
SRI HANUMAN TRADERS Vs. INCOME TAX OFFICER
February 25, 1994
SRINIVASAN CO Vs. INCOME TAX OFFICER
April 12, 1994
STARTRONICS ENTERPRISES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 24, 1994
SUBHASH CHAND DINESH CHAND Vs. DEPUTY COMMISSIONER OF WEALTH TAX
December 13, 1994
SYNDICATE BANK Vs. ASSTT CIT
March 2, 1994
T ASHOK PAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 25, 1994
TARA AGENCIES Vs. INCOME TAX OFFICER
February 28, 1994
THAKUR DEVI INVESTMENTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 28, 1994
TIRUSELVI Vs. INCOME TAX OFFICER
April 11, 1994
TRUSTEES OF WEDDING GIFTS TRUST OF HEH THE NIZAMS TWO GRAND DAUGHTERS Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
December 23, 1994
U P CERAMICS AND POTTERIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 10, 1994
UNITED INDIA PERIODICALS P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
March 9, 1994
UNITIKA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 29, 1994
V ANANDMULL JAIN INDL Vs. ASSISTANT COMMISSIONER
October 28, 1994
V BANKA Vs. WEALTH TAX OFFICER
June 14, 1994
V M SALGAOCAR AND BRO P LTD Vs. INCOME TAX OFFICER
February 10, 1994
V M SALGAOCAR AND BROS P LTD Vs. INCOME TAX OFFICER
June 29, 1994
VED PARKASH LOONA Vs. INCOME TAX OFFICER
August 12, 1994
VERMA FERTILIZERS Vs. INCOME TAX OFFICER
March 29, 1994
VIJAY KUMAR MUNJAL Vs. WEALTH TAX OFFICER
November 23, 1994
VIKAS CHEMICALS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 21, 1994
VIR KHANNA Vs. INSPECTING ASSISTANT COMMISSIONER
December 8, 1994
WEALTH TAX OFFICER Vs. RAVINDRA M PATEL
January 28, 1994
WEALTH TAX OFFICER Vs. SARDAR HARDIT SINGH
October 5, 1994
WEALTH TAX OFFICER Vs. K M MISTRY
December 20, 1994
WEALTH TAX OFFICER Vs. BRIG DEWAN SINGH
May 4, 1994
WEALTH TAX OFFICER Vs. H N VISHALAKSHAMMA ANR
December 5, 1994