Case Index

Title
Date
A Vs. K PRAKASH IN RE
November 7, 1994
A B SASIDHARAN Vs. K C T S SADHAKA SANGHAM
January 14, 1994
A K ANTO Vs. MUNICIPAL COMMR CHALAKKUDY MUNICIPALITY TRICHUR
February 23, 1994
A K PRAKASH IN RE Vs. STATE
November 7, 1994
A M ISMAIL Vs. UNION OF INDIA
August 17, 1994
A M SHAILA Vs. CHAIRMAN COCHIN PORT TRUST
July 1, 1994
A MOHAMMED Vs. STATE OF KERALA
December 8, 1994
A NARAYANA RAO Vs. LAXMI AMMAFB
June 17, 1994
A P SIVARAMAN Vs. INCOME TAX OFFICER
March 17, 1994
A. ALBERT Vs. STATE OF KERALA AND ORS.
January 12, 1994
ABAD FISHERIES Vs. COMMISSIONER OF INCOME TAX
November 3, 1994
ABDUL JALEE Vs. JOINT REGISTRAR
September 3, 1994
ABDUL KAREEM Vs. COMMR AND SECRETARY TO GOVT
March 21, 1994
ABDUL RAHIMAN Vs. LAKSHMI
June 6, 1994
ABDUL RAZACK Vs. ABOOBACKER
January 7, 1994
ABDULKHADER Vs. HABSATH
December 19, 1994
ABRAHAM Vs. STATE OF KERALA
September 22, 1994
ABRAHAM Vs. KURIAKOSE
March 17, 1994
ABU MOHAMMED Vs. MOHAMMED KUNJU LEBBA
September 9, 1994
ABUBACKER ALIAS BAPPUTTY Vs. STATE OF KERALA
November 10, 1994
ABUBAKER Vs. STATE OF KERALA
August 8, 1994
ACHOOR ESTATE Vs. NABEESA
February 22, 1994
AGRICULTURAL INCOME TAX OFFICER Vs. THAYYIL PLANTATION
February 23, 1994
AGRICULTURAL INCOME TAX OFFICER Vs. MANGODE ESTATE
September 26, 1994
AHMED Vs. PURUSHOTHAMAN
July 6, 1994
AJI KUMAR Vs. NARAYANAN
August 8, 1994
AKHILA KERALA HINDU CHEMMAN SAMAJAM Vs. UNION OF INDIA
September 8, 1994
ALAPPUZHA MUNICIPALITY Vs. T J PAUL
January 14, 1994
ALEXANDER Vs. A E O KOLLAM
February 14, 1994
ALIAS Vs. STATE OF KERALA
July 13, 1994
ALLEPPEY DIST CO OP DEPT STAFF CO OP SOCIETY Vs. JOINT REGISTRAR
January 31, 1994
AMBU Vs. VELLACHI
March 8, 1994
AMINA UNNO Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE NEW DELHI
June 23, 1994
AMRITHA THEATRE Vs. TAHSILDAR
May 24, 1994
ANANDAN Vs. STATE OF KERALA
March 8, 1994
ANITHA Vs. ASST. DIRECTOR OF TEA DEVELOPMENT
August 17, 1994
ARTS AND CINI HOUSE Vs. SALES TAX OFFICER 3RD CIRCLE TRICHUR
March 3, 1994
ARUMUGHAM PILLAI Vs. STATE
October 18, 1994
ASHOK KUMAR Vs. STATE OF KERALA
February 18, 1994
ASHOK TRADERS Vs. STATE OF KERALA
March 7, 1994
ASOKAN Vs. STATE OF KERALA AND OTHERS
August 10, 1994
ASSISTANT COMMISSIONER OF SALES TAX ASSESSMENT SPECIAL CIRCLE-II ERNAKULAM Vs. KRISHAK BHARATHI CO-OP LTD
July 25, 1994
ASST CONTROLLER Vs. JOSCO AUTO SALES
October 18, 1994
AUGUSTINE Vs. ELIZABATH
February 15, 1994
AZHIKODE SERVICE CO OP BANK LTD Vs. NARAYANAN
March 21, 1994
B RADHAMANI AMMA Vs. ASSISTANT COMMISSIONER
February 23, 1994
BABU Vs. JOINT REGISTRAR
August 17, 1994
BABU RAJ Vs. STATE OF KERALA
August 1, 1994
BABY MATHEW Vs. AGRICULTURAL INCOME TAX OFFICER
February 22, 1994
BALAKRISHNA PILLAI Vs. V ABDULLAKUTTY
January 13, 1994
BALAKRISHNA PILLAI Vs. STATE OF KERALA
November 23, 1994
BALAKRISHNA VARIAR Vs. SHERIFFA
February 7, 1994
BALAKRISHNAN Vs. PUBLIC SERVICE COMMISSION
January 24, 1994
BALAKRISHNAN Vs. BABU
March 24, 1994
BALU Vs. STATE OF KERALA
March 29, 1994
BASHEER Vs. KERALA ASSISTANT MOTOR VEHICLES INSPECTORS ASSOCIATION
November 24, 1994
BAVENS Vs. UNION OF INDIA
November 24, 1994
BEENA JOSEPH Vs. KERALA STATE INSURANCE DEPARTMENT
August 23, 1994
BELMONT ENGG CO PVT LIMITED Vs. STATE OF KERALA
December 13, 1994
BHADRAN S O NANU THADATHIL PUTHAN VEEDU Vs. STATE OF KERALA
October 11, 1994
BHALLATHIRIPAD Vs. TAHSILDAR
February 24, 1994
BHARGAVY P SUMATHYKUTTY Vs. JANAKI SATHYABHAMA FB
July 12, 1994
BHIMA JEWELLERS Vs. STATE OF KERALA
November 23, 1994
BINANI ZINC LTD. Vs. ASSTT. COLLECTOR OF CENTRAL EXCISE
October 25, 1994
BINNY LTD Vs. REGIONAL POULTRY OFFICER
July 26, 1994
BINNY LTD Vs. REGL POULTRY OFFICER
August 26, 1994
BOARD OF DIRECTORS Vs. JOINT REGISTRAR OF CO OP SOC
January 31, 1994
BOARD OF DIRECTORS OF KOTTAPPADY Vs. JOINT REGISTRAR AND OTHERS SERVICE COOP. BANK
July 27, 1994
C GANGA Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX
October 25, 1994
C K RAJAN Vs. STATE OF KERALA
January 10, 1994
C T XAVIER Vs. P V JOSEPH
August 4, 1994
C. MOHAMMED Vs. KERALA WAKF BOARD AND ANOTHER
February 15, 1994
C.J. JOHN Vs. ORIENTAL KURIES LTD.
August 27, 1994
C.P. GIREESAN Vs. DAVID JOHN AND OTHERS
July 29, 1994
CANNANORE DIST BANK JEWEL APPRAISERS ASSOCIATION Vs. MALABAR GRAMIN BANK
June 24, 1994
CHANDINI Vs. UNION OF INDIA
January 1, 1994
CHANDRAHASAN Vs. STATE OF KERALA
June 27, 1994
CHANDRAN Vs. STATE OF KERALA
June 16, 1994
CHANDRASEKHARA MENON Vs. UNION OF INDIA
October 20, 1994
CHANDRASEKHARA PILLAI Vs. STATE OF KERALA
November 3, 1994
CHELLAMMA VARGHESE Vs. CICEY
June 7, 1994
CHELLAMMAL Vs. STATE
March 9, 1994
CHELLAPPAN Vs. STATE OF KERALA
July 26, 1994
CHINNAMMA Vs. STATE OF KERALA
December 20, 1994
CHURAKULAM TEA ESTATES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 23, 1994
CLEETUS VINCENT Vs. SALES TAX INSPECTOR SALES TAX CHECK POST ATHICODE
April 6, 1994
COCHIN PLANTATIONS LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALESTAX
March 3, 1994
COCHIN ROLLER FLOUR MILLS Vs. STATE OF KERALA
June 3, 1994
COMMISSIONER OF GIFT TAX Vs. ELIXIR PLANTATIONS PRIVATE LIMITED
November 21, 1994
COMMISSIONER OF GIFT TAX Vs. C K NIRMALA
November 15, 1994
COMMISSIONER OF INCOME TAX Vs. KHADERS INTERNATIONAL CONSTRUCTIONS LIMITED
November 9, 1994
COMMISSIONER OF INCOME TAX Vs. POPULAR KURIES LIMITED
November 10, 1994
COMMISSIONER OF INCOME TAX Vs. JACOBS PRIVATE LIMITED
November 17, 1994
COMMISSIONER OF INCOME TAX Vs. PREMIER ENGINEERING COMPANY
November 17, 1994
COMMISSIONER OF INCOME TAX Vs. ALUMINIUM INDUSTRIES LIMITED
November 23, 1994
COMMISSIONER OF INCOME TAX Vs. BHIMA BROS
November 22, 1994
COMMISSIONER OF INCOME TAX Vs. MAHAVIR PLANTATIONS LIMITED
November 7, 1994
COMMISSIONER OF INCOME TAX Vs. GEETHA BHAVAN TRUST
November 4, 1994
COMMISSIONER OF INCOME TAX Vs. TRANSFORMERS AND ELECTRICALS LIMITED
November 5, 1994
COMMISSIONER OF INCOME TAX Vs. MAHIM K
November 5, 1994
COMMISSIONER OF INCOME TAX Vs. O E N INDIA LIMITED
November 3, 1994
COMMISSIONER OF INCOME TAX Vs. COCHIN REFINERIES LIMITED
November 3, 1994
COMMISSIONER OF INCOME TAX Vs. JAYACHANDRAN K R
October 26, 1994
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIAN BANK LIMITED
November 1, 1994
COMMISSIONER OF INCOME TAX Vs. ASPINWALL AND CO TRAVANCORE LIMITED
October 21, 1994
COMMISSIONER OF INCOME TAX Vs. PEERMADE TEA COMPANY LIMITED
October 21, 1994
COMMISSIONER OF INCOME TAX Vs. POPULAR AUTOMOBILES LIMITED
October 21, 1994
COMMISSIONER OF INCOME TAX Vs. ZAINALABDEEN MUSALIAR A M
October 21, 1994
COMMISSIONER OF INCOME TAX Vs. COCHIN MALABAR ESTATES AND INDUSTRIES LIMITED
October 18, 1994
COMMISSIONER OF INCOME TAX Vs. OKAY TRANSPORT CORPORATION
October 19, 1994
COMMISSIONER OF INCOME TAX Vs. DAVID JOSEPH TRUST NO 1
October 20, 1994
COMMISSIONER OF INCOME TAX Vs. BHARATHAN R
September 26, 1994
COMMISSIONER OF INCOME TAX Vs. INDIRA RANI B
September 27, 1994
COMMISSIONER OF INCOME TAX Vs. TRICHUR KURI SYNDICATE LIMITED
September 27, 1994
COMMISSIONER OF INCOME TAX Vs. HARRY DENNIS BOUGHMAN
September 27, 1994
COMMISSIONER OF INCOME TAX Vs. KALPETTA ESTATES LIMITED
September 30, 1994
COMMISSIONER OF INCOME TAX Vs. RAJMOHAN CASHEWS I LIMITED
October 4, 1994
COMMISSIONER OF INCOME TAX Vs. BHASKARAN K
October 5, 1994
COMMISSIONER OF INCOME TAX Vs. BHARATHAN R
October 5, 1994
COMMISSIONER OF INCOME TAX Vs. PULICKAL MEDICAL FOUNDATION PRIVATE LIMITED
September 26, 1994
COMMISSIONER OF INCOME TAX Vs. WANDOOR JUPITER CHITS PRIVATE LIMITED
October 6, 1994
COMMISSIONER OF INCOME TAX Vs. SANTHOSH HOSPITAL
October 6, 1994
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LIMITED
October 6, 1994
COMMISSIONER OF INCOME TAX Vs. PALGHAT SHADI MAHAL TRUST
October 6, 1994
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE CEMENTS LIMITED
October 6, 1994
COMMISSIONER OF INCOME TAX Vs. ZAINALABDEEN MUSALIAR A M
October 6, 1994
COMMISSIONER OF INCOME TAX Vs. SEKHARAN C
October 7, 1994
COMMISSIONER OF INCOME TAX Vs. ORION COIR MATS AND MATTINGS MANUFACTURERS I LIMITED
October 7, 1994
COMMISSIONER OF INCOME TAX Vs. PACHI PHILIP AND CO
October 7, 1994
COMMISSIONER OF INCOME TAX Vs. LEKSHMIKUTTY AMMA T
October 7, 1994
COMMISSIONER OF INCOME TAX Vs. VANAJA TEXTILES LIMITED
October 10, 1994
COMMISSIONER OF INCOME TAX Vs. HAILEYBURIA TEA ESTATES COMPANY LIMITED
December 20, 1994
COMMISSIONER OF INCOME TAX Vs. NARAYANA CHANDRIKA TRUST
November 24, 1994
COMMISSIONER OF INCOME TAX Vs. SYED MOHAMMAD SAHEB S M AND BROS
December 13, 1994
COMMISSIONER OF INCOME TAX Vs. DAVID JOSEPH
December 13, 1994
COMMISSIONER OF INCOME TAX Vs. CCANATTU FIRMS
December 14, 1994
COMMISSIONER OF INCOME TAX Vs. P K P MOHAMMED
March 23, 1994
COMMISSIONER OF INCOME TAX Vs. PRAKASHAN V
July 14, 1994
COMMISSIONER OF INCOME TAX Vs. VERIAH P
July 18, 1994
COMMISSIONER OF INCOME TAX Vs. SEA PEARL INDUSTRIES
August 10, 1994
COMMISSIONER OF INCOME TAX Vs. COCHIN REFINERIES LIMITED
July 21, 1994
COMMISSIONER OF INCOME TAX Vs. KRISHNA WARRIER P
February 21, 1994
COMMISSIONER OF INCOME TAX Vs. N C JOHN AND SONS LTD
March 7, 1994
COMMISSIONER OF INCOME TAX Vs. A YUNUS KUNJU
January 12, 1994
COMMISSIONER OF INCOME TAX Vs. THE COCHIN MALABAR ESTATES AND INDUSTRIES LTD.
October 15, 1994
COMMISSIONER OF WEALTH TAX Vs. V CLEETUS
February 8, 1994
COMMISSIONER OF WEALTH TAX Vs. B INDIRA DEVI
March 7, 1994
COMMISSIONER OF WEALTH TAX Vs. SARALA DEVI
December 12, 1994
COMMISSIONER OF WEALTH TAX Vs. DAVID JOSEPH EXECUTOR OF TRUST NO 1
October 11, 1994
COMMISSIONER OF WEALTH TAX Vs. LUCY KOCHUVAREED
October 18, 1994
COMMISSIONER OF WEALTH TAX Vs. P V JACOB
October 18, 1994
COMMISSIONER OF WEALTH TAX Vs. ANWAR HASIM
November 3, 1994
COMMISSIONER OF WEALTH TAX Vs. NASSER ZACHARIA
November 3, 1994
COMMISSIONER OF WEALTH TAX Vs. DAVID JOSEPH
November 10, 1994
CONTROLLER OF ESTATE DUTY Vs. SETHU PARVATHI BAI H H
November 1, 1994
D L WALTON Vs. COCHIN STOCK EXCHANGE LTD
May 31, 1994
DEPUTY COMMISSIONER OF SALES TAX Vs. CANARA WORKSHOP LIMITED
September 7, 1994
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. PRAKATT JEWELLERS
November 3, 1994
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. CHERIAN P VARGHESE
November 23, 1994
DEVASAHAYAM RAJU Vs. DEVASAHAYAM SOMAN
December 12, 1994
DEVASSY Vs. STATE OF KERALA
February 10, 1994
DILEEPKUMAR Vs. GENERAL INSURANCE CORPORATION
December 13, 1994
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. MURUGAN
July 22, 1994
DY COMMISSIONER Vs. VANIAMPARA RUBBER CO LTD
November 3, 1994
DYNAMIC I AND C SERVICES P LTD Vs. STATE OF KERALA
May 24, 1994
E K JOSE Vs. INCOME TAX OFFICER ADDL AGRL
February 25, 1994
E S I CORPORATION Vs. RAJU
June 9, 1994
ELSYKUTTY DEVASSIA Vs. JOSE
August 23, 1994
EVANS FOOD CORPORATION Vs. UNION OF INDIA UOI
January 20, 1994
F S CHHAJERH Vs. KERALA FINANCIAL CORPORATION AND ANOTHER
September 1, 1994
FAREESA BEGUM S M Vs. STATE OF KERALA
March 17, 1994
FEDERAL BANK LTD Vs. STATE OF KERALA
May 24, 1994
FOOD CORPORATION OF INDIA Vs. THIKKODI PANCHAYAT
July 11, 1994
FOOD CORPORATION OF INDIA Vs. ANGANALI MUNICIPALITY
March 25, 1994
FR THOMAS KUBUKKAT Vs. UNION OF INDIA
April 4, 1994
G KRISHNAN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
May 24, 1994
GAJANANA AGENCIES Vs. INCOME TAX OFFICER
July 12, 1994
GANDHI SONS Vs. ASSISTANT COMMISSIONER SPECIAL CIRCLE PRODUCE MATTANCHERRY
February 24, 1994
GASCO CARRIERS (P) LTD Vs. THOMAS
July 26, 1994
GEETHA KUMARI Vs. RUBBER BOARD
February 11, 1994
GEO SEA FOODS Vs. COMMISSIONER OF INCOME TAX
October 26, 1994
GEORGE C K Vs. AGRICULTURAL INCOME TAX OFFICER
September 20, 1994
GEORGE C.S. Vs. MARIAMMA CHAMPAKASSERIL
February 4, 1994
GEORGE JOSEPH MUNDACKAL Vs. SECRETARY TO THE DEPARTMENT OF HOME (F)
March 24, 1994
GEORGE PHILIP Vs. SALY ELIAS T
October 20, 1994
GEORGE SEBASTIAN Vs. MOLLY JOSEPHSB
July 20, 1994
GOKULDAS SHENOY Vs. BALLAKURAYA
August 18, 1994
GOPALAKRISHNA PILLAI Vs. PHILIPOSE ABRAHAM
July 15, 1994
GOPALAN Vs. RAJAN
September 28, 1994
GOPI Vs. PREMILA
August 31, 1994
GOPI Vs. SHAJU
July 27, 1994
GOPINATHA PILLAI Vs. SUNDARESAN PILLAI
March 1, 1994
GOUTHAMI Vs. INDIRA KUNJAMMA
February 9, 1994
GOVINDA PILLAI Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
January 6, 1994
GRAND BUOY ENTERPRISES Vs. NATIONAL INSURANCE CO LTD
September 27, 1994
GRASIM INDUSTRIES LTD Vs. STATE OF KERALA
May 24, 1994
H O JOHN Vs. STATE OF KERALA
February 22, 1994
HAMEED Vs. ADDL SALES TAX OFFICER
April 4, 1994
HANEEFA Vs. C.T. PAUL
November 11, 1994
HAREENDRAN Vs. SARADA
December 23, 1994
HARISHANKAR Vs. SYNDICATE BANK OF INDIA
November 9, 1994
HARRISONS MALAYALAM LTD Vs. COMMISSIONER OF INCOME TAX
August 3, 1994
HARRISONS MALAYALAM LTD. Vs. NABEESA AND OTHERS
February 22, 1994
HASSAN Vs. MOHAMMED
January 25, 1994
HEADMASTER POILKAV HIGH SCHOOL Vs. MURALI A
March 2, 1994
HEMANT SPICES Vs. ASSISTANT COMMISSIONER
May 24, 1994
HIGH COURT OF KERALA Vs. FAZULLUDIN
January 28, 1994
HIGH COURT OF KERALA Vs. A.K. PRAKASH
November 7, 1994
HINDUSTAN LATEX LTD Vs. MANIAMMA
April 7, 1994
HOWYA BIBI Vs. SALES TAX OFFICER CHENGANNUR
January 28, 1994
IDICULLA K V Vs. COMMISSIONER OF INCOME TAX
November 23, 1994
INCOME TAX OFFICER Vs. BABU P B
October 27, 1994
INCOME TAX OFFICER Vs. YUSUF P K
November 8, 1994
INDIAN BANK Vs. A R INDUSTRIES KOTTAYAM
October 19, 1994
INDIRA RANI B Vs. COMMISSIONER OF INCOME TAX
September 26, 1994
INDO-AMERICAN ELECTRICALS LTD Vs. ASSISTANT COMMISSIONER
August 16, 1994
ISSAC PETER Vs. ISSAC
December 2, 1994
JACOB Vs. STATE OF KERALA
July 28, 1994
JACOB CHERIAN Vs. UNION OF INDIA
November 24, 1994
JACOB CHERIYAN Vs. THANKAMANI JACOB
October 28, 1994
JACOBS PRIVATE LIMITED Vs. THOMAS JACOB
September 28, 1994
JAI BHAGWAN SHARMA Vs. UNION OF INDIA
August 9, 1994
JAMEELA IBRAHIM Vs. STATE OF KERALA
March 17, 1994
JAMES Vs. FR THOMAS VALLAVANCOTT
January 20, 1994
JAMES ALIAS CHACKO Vs. STATE OF KERALA
March 30, 1994
JANU Vs. LAKSHMI AMMA
April 4, 1994
JAYANTHI AMRITLAL Vs. POPATLAL MULJI
January 31, 1994
JOINT REGISTRAR Vs. M R CHERIAN
February 28, 1994
JONEY E.M. Vs. STATE OF KERALA
September 9, 1994
JOSE Vs. GENERAL MANAGER
March 25, 1994
JOSE Vs. NESAMONY
January 14, 1994
JOSE Vs. DEBT RELIEF APPELLATE AUTHORITY
April 8, 1994
JOSE ANTONY Vs. CORPORATION OF COCHIN
December 16, 1994
JOSE T MOOKEN Vs. CONTROLLER OF ESTATE DUTY
August 10, 1994
JOSEPH Vs. GEORGE MOONJELY
April 6, 1994
JOSEPH Vs. STATE OF KERALA
June 9, 1994
JOSEPH Vs. KOTHAMANGALAM CO OP MARKETING SOCIETY LTD
March 17, 1994
JOSEPH Vs. STATE OF KERALA
February 18, 1994
JOSEPH Vs. DIVISIONAL RAILWAY MANAGER AND OTHERS
August 24, 1994
JOSEPH ANTONY Vs. DY COMMR OF AGRL I T AND S T
June 29, 1994
JOSEPH VARGHESE Vs. UNION OF INDIA
October 18, 1994
JOSHI Vs. DEPUTY DIRECTOR OF PANCHAYAT
July 8, 1994
JUSTICE K K NARENDRAN Vs. STATE OF KERALA
November 14, 1994
JUSTIN D ANUJA Vs. DIRECTOR
December 14, 1994
JYOTHISH KUMAR Vs. STATE OF KERALA
July 12, 1994
K ISMAIL S O KHAER ALI Vs. M G SAMUEL
November 25, 1994
K K ABDUL GAFOOR Vs. INTELLIGENCE OFFICER AGRICULTURAL INCOME-TAX AND SALES TAX TELLICHERRY
June 3, 1994
K KOODALINGAM Vs. SUPT ENGINEER
July 20, 1994
K M ABDUL GAFOOR Vs. ADDITIONAL SALES TAX OFFICER-II VADAKARA
December 14, 1994
K M MATHEW Vs. M MURUKANANDAN
October 3, 1994
K M PAREETH LABBA Vs. KERALA LIVESTOCK DEVELOPMENT BOARD LTD
January 20, 1994
K M PAUL Vs. ASSISTANT COMMISSIONER ASSMT SALES TAX OFFICE SPL CIRCLE TRICHUR
February 24, 1994
K MADHU Vs. OMEGA PIPES LIMITED ERNAKULAM
January 18, 1994
K MUHAMMED Vs. STATE OF KERALA
September 23, 1994
K OORMILA MALOOR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 23, 1994
K RAJAPPAN ACHARI Vs. STATE OF KERALA
November 30, 1994
K S E B Vs. KJ JOSEPH
October 6, 1994
K S R T C Vs. PEETHAMBARAN
September 2, 1994
K V ANTONY Vs. CATHOLIC SYRIAN BANK LTD
July 20, 1994
K V BABY Vs. FOOD INSPECTOR WADAKKANCHERY CIRCLE
March 9, 1994
K V FRANCIS Vs. T KARUNAKARAN NAMBIAR
August 17, 1994
K. A. JOSEPH Vs. FLAG OFFICER COMMANDING IN CHIEF
September 24, 1994
K. J. CHACKO Vs. THE COMMISSIONER OF WEALTH TAX
November 23, 1994
K. K. PUSHKARAN Vs. STATE OF KERALA
July 20, 1994
K.C. MOHAMMED MEERAN Vs. LAND BOARD
June 25, 1994
K.J. JOSEPH Vs. K.S.E.B.
October 6, 1994
K.K. KURIAN Vs. K.N. SANTHA
October 10, 1994
K.M. OIL INDUSTRIES LTD. Vs. THE STATE OF KERALA
November 22, 1994
K.V. KUNHIKANNAN Vs. FOOD INSPECTOR, KAYYUR AND ANOTHER
July 15, 1994
KALLARA SUKUMARAN Vs. UNION OF INDIA
April 4, 1994
KALPAKA TRANSPORT CO. (P) LTD Vs. NAGATHOTI MADHAVI AND MATHU
February 16, 1994
KAMALASANAN Vs. VALSALA
March 3, 1994
KAMALESH TANNA Vs. STATE OF KERALA
December 6, 1994
KANHIKKAMTHOPPU PARAMBIL RADHA Vs. KONDARAPPATT VELAYUDHAN
January 18, 1994
KARAPARAMBIL SIDHARTHAN Vs. KALATHINGAL HANSANKUTTY HAJI
July 20, 1994
KARAPPARA ESTATE Vs. SUB REGISTRAR
March 17, 1994
KARTHIYANI AMMA Vs. SUDASUNDARAN
February 3, 1994
KASI CHETTIAR M A M Vs. AGRICULTURAL INCOME TAX OFFICER
April 7, 1994
KEKA NATURE PRESERVATION SOCIETY Vs. PROF LIVESTOCK RESEARCH CENTRE
October 6, 1994
KERALA FINANCIAL CORPORATION Vs. RECOVERY OFFICER
June 22, 1994
KERALA PANCHAYAT EXECUTIVE OFFICERS ASSOCIATION Vs. STATE OF KERALA
November 4, 1994
KERALA RUBBER AND RECLAIMS LTD Vs. SALES TAX OFFICER 1ST CIRCLE ERNAKULAM
February 24, 1994
KERALA SPINNING MILLS WORKERS UNION Vs. KERALA SPINNERS LTD
January 17, 1994
KERALA STATE COIR CORPORATION LIMITED Vs. UNION OF INDIA
April 4, 1994
KERALA STATE COIR CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL
November 29, 1994
KERALA STATE DRUGS AND PHARMACEUTICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 19, 1994
KERALA STATE ELECY BOARD Vs. LABOUR COURT
June 8, 1994
KERALA VYAPARI Vs. E. SAMITHI
November 15, 1994
KERALA VYAPARI VYAVASSAI EKOPANA SAMITHI AND ANOTHER Vs. VELLOOR PANCHAYAT AND OTHERS
November 15, 1994
KESAV CASHEW CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 14, 1994
KESAVAN ANANDAKUMAR Vs. NANGALI AMMA
April 5, 1994
KEYEMYES TRADING AGENCY Vs. STATE OF KERALA AND ORS.
May 24, 1994
KHATAISONS Vs. ADDL SALES TAX OFFICER
February 22, 1994
KITTA Vs. KUTTAN
June 8, 1994
KOCHUKUNJU NAIR Vs. KOSHY SOSAMMA
December 20, 1994
KOTTAPPADY SERVICE CO OP BANK Vs. ASST REGISTRAR
July 7, 1994
KRISHNA KUMAR Vs. STALE OF KERALA
February 14, 1994
KRISHNA PILLAI Vs. TAHSILDAR
February 18, 1994
KRISHNAN G Vs. CONTROLLER OF ESTATE DUTY ASST
May 24, 1994
KRISHNAN NAMBUDIRI Vs. THANKAMANI
February 18, 1994
KUDUVAKUZINYIL SUDHAKARAN Vs. STATE
September 30, 1994
KUMARAN Vs. RAMAN
January 17, 1994
KUMARAN Vs. TAHSILDAR
May 24, 1994
KUMARAN Vs. STATE OF KERALA
April 8, 1994
KUMARAN Vs. MOHAMMED KHADER
July 19, 1994
KUNHALAN HAJI Vs. STATE OF KERALA
July 13, 1994
KUNHIMUHAMMED Vs. KHADEEJA
June 24, 1994
KURIAKOSE Vs. STATE OF KERALA
December 14, 1994
KURIAKOSE BABY Vs. KADAVOOR SERVICE CO OP BANK
August 10, 1994
KURIAN Vs. REGISTRAR
June 24, 1994
KURUVILLA ABRAHAM Vs. JOHN
December 15, 1994
KUTTAN PILLAI Vs. UNION OF INDIA
January 3, 1994
LAKSHMANAN Vs. STATE OF KERALA
December 5, 1994
LAKSHMI AMMA Vs. RAJALAKSHMI
April 6, 1994
LALITHA Vs. STATE OF KERALA
March 29, 1994
LAW SOCIETY OF INDIA Vs. FERTILIZERS and CHEMICALS TRAVANCORE LTD
February 14, 1994
LEELAVATHY NAMBIAR Vs. SANKARA KURUP
March 2, 1994
LIFE INSURANCE CORPN OF INDIA TRIVANDRUM Vs. PRASANNA DEVARAJ
August 18, 1994
LOUIS PACHAN Vs. JANAKI AMMA
October 4, 1994
LYYUNNI Vs. ANTO
February 3, 1994
M ABUBACKER KUNJU Vs. R THULASIDAS
November 5, 1994
M RAJAGOPALAN Vs. BABY ALEX
September 8, 1994
M S N MEDICALS THIRUVALLA Vs. K S R T CORPN THIRUVANANTHAPURAM
March 9, 1994
M V MOHAN NAIR Vs. STATE
October 6, 1994
M. BALAKRISHNAN NAIR Vs. STATE OF KERALA
July 18, 1994
M. C. MAMMEN Vs. KSEB
December 13, 1994
M. DEVAKI Vs. STATE
September 20, 1994
M. FARISA BEEVI Vs. SUPDT. OF POLICE
June 1, 1994
M. MUKUNDAN Vs. THE REGIONAL TRANSPORT AUTHORITY, KANNUR AND OTHERS
August 26, 1994
MADHUSOODANAN Vs. CHIEF ELECTION COMMISSION
October 19, 1994
MADRAS FERTILISERS LIMITED Vs. ASSISTANT COMMISSIONER ASSESSMENT SPECIAL CIRCLE II AGRL INCOME TAX AND SALES TAX DEPT ERNAKULAM
April 5, 1994
MAMMACHAN Vs. K S R T C
June 28, 1994
MAMMED Vs. PATHUMMA
July 18, 1994
MANAGER K M M U P SCHOOL PERINTHLMANNA SOUTH Vs. STATE OF KERALA
October 5, 1994
MANAGER, AMRITA SANSKRIT H. S. SCHOOL Vs. STATE OF KERALA
March 9, 1994
MANAGER, RBI Vs. KRISHNAKUMAR
October 18, 1994
MANI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
November 23, 1994
MANI VARGHESE Vs. REGIONAL CONTROLLER T T
January 21, 1994
MANMOHAN MALHOTRA Vs. P M ABDUL SALAM
January 11, 1994
MANSARUDEEN Vs. K S E B
February 17, 1994
MARIAMMA ABRAHAM Vs. ITTY OOMMEN
September 19, 1994
MARIYAPPANASSARI Vs. AMARAVATHY AMMAL
December 12, 1994
MARUTI WIRE INDUSTRIES P LTD Vs. SALES TAX OFFICER
May 24, 1994
MARY Vs. STATE OF KERALA
July 25, 1994
MARYA TERESA MARTIN Vs. E MARTIN MADRAS
February 9, 1994
MATHAI @ BABY Vs. THOMAS
February 23, 1994
MATHAI SYRIAC Vs. KSRTC
March 9, 1994
MATHEW Vs. TAHSILDAR
February 4, 1994
MATHEW Vs. SUPT OF POLICE
July 7, 1994
MATHEW Vs. PLANTATION CORPORATION OF KERALA
October 7, 1994
MATHEW Vs. SARAMMA
November 16, 1994
MATHEW PHILIP Vs. MALAYALAM PLANTATIONS INDIA LTD
June 24, 1994
MATHRI Vs. STATE OF KERALA
May 6, 1994
MEENAKSHY Vs. KAMALAKSHY AMMA
June 7, 1994
MICHAEL Vs. STATE OF KERALA
February 9, 1994
MICHAEL Vs. VICTOR
December 20, 1994
MOHAMMED Vs. RUKKIYA
September 7, 1994
MOHAMMED BASHEER Vs. SALES TAX APPELLATE TRIBUNAL TRIVANDRUM
October 27, 1994
MOHAMMED MEERAN Vs. LAND BOARD
August 25, 1994
MOHAMMED P.C. Vs. CORPORATION BANK
February 11, 1994
MOHAN Vs. PUBLIC SERVICE COMMISSION
August 18, 1994
MOHANAN Vs. THANKAMANI
September 9, 1994
MOHANAN Vs. STATE OF KERALA
December 2, 1994
MOHANAN NAIR Vs. STATE OF KERALA
July 29, 1994
MOIDOO Vs. STATE OF KERALA
June 17, 1994
MOLLY Vs. STATE OF KERALA
March 16, 1994
MOOSA Vs. JOINT REGISTRAR
October 25, 1994
MOOTHORAKUTTY Vs. CHIRUTHAKUTTY
December 23, 1994
Muhammad Vs. State of Kerala
November 30, 1994
MUHAMMED Vs. STATE OF KERALA
January 31, 1994
MUHAMMED Vs. PARUKUTTY AMMA
January 13, 1994
MURALEEDHARAN PILLAI Vs. DIRECTOR GENERAL OF POLICE
January 28, 1994
MURALEEDHARAN R. K. Vs. STATE OF KERALA
November 24, 1994
N V ANTONY Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES THRISSUR
August 12, 1994
N V SHENOY AND CO Vs. SALES TAX OFFICER III CIRCLE ERNAKULAM
June 13, 1994
N.U. MOHANAN Vs. DR. K. P. DHANWANTHARI DAS
February 15, 1994
NACHIMUTHU Vs. SALES TAX OFFICER
May 24, 1994
NAGALINGA NADAR M M SONS Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
March 3, 1994
NAJEEB Vs. BABU
July 21, 1994
NAJEEB Vs. N.K. BABU AND OTHERS
July 31, 1994
NANDANAN Vs. STATE OF KERALA
March 15, 1994
NANDESAN Vs. STATE
March 16, 1994
NARAYANA PILLAI Vs. STATE OF KERALA
March 25, 1994
NARAYANA RAO Vs. LAXMI AMMA
June 12, 1994
NARAYANAN Vs. UNION OF INDIA
March 22, 1994
NARAYANAN Vs. B P L SYSTEMS P LTD
February 14, 1994
NARAYANAN ANANDAN Vs. R RAKESH
January 28, 1994
NARAYANI AMMA Vs. GOVINDAN NAMBI
August 1, 1994
NARAYANI R PRASAD Vs. MAVELIKARA MUNICIPALITY
July 19, 1994
NATIONAL INSURANCE CO LTD Vs. RAMAKRISHNA PILLAI
July 18, 1994
NATIONAL INSURANCE CO LTD Vs. SIVASANKARA PILLAY
November 25, 1994
NELLIAMPATHY TEA AND PRODUCE COMPANY LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
September 20, 1994
NEW INDIA ASSURANCE CO LTD Vs. PENNAMMA KURIEN
December 19, 1994
NEW INDIA ASSURANCE CO LTD Vs. V N THANKAPPAN
August 10, 1994
NEW INDIA ASSURANCE CO. LTD Vs. PANDYAT KUNIYIL PUSHPAVALLY
August 1, 1994
NEW INDIA ASSURANCE CO. LTD Vs. RAJAN
November 29, 1994
NEW INDIA ASSURANCE CO. LTD. Vs. MARY
August 5, 1994
NEYYATTINKARA RAVI Vs. N. MUHAMMED ISMAIL AND ANR.
January 24, 1994
NINAN Vs. RUFUS OLIVERO
March 8, 1994
NIRMALA KUMARI Vs. UNIVERSITY OF KERALA
February 24, 1994
NUCLEAR POWER CORPN. OF INDIA LTD Vs. ASIAN TECHS LTD
March 9, 1994
OCEANIC PRODUCTS EXPORTING CO Vs. COMMISSIONER OF INCOME TAX
February 7, 1994
ORIENTAL INSURANCE CO Vs. MOTHER SUPERIOR S H CONVENT
April 7, 1994
ORIENTAL TRADING COMPANY Vs. STATE BANK OF INDIA
December 9, 1994
OUSEPH ESTHAPANOSE Vs. STATE OF KERALA
July 29, 1994
P D PILLAI Vs. KALIYANIKUTTY AMMAFB
June 29, 1994
P G JOSE Vs. T K MADHU
March 30, 1994
P GOPIDASAN Vs. KERALA STATE ELECTRONICS DEVELOPMENT CORPN LTD
January 13, 1994
P K KUMARAN Vs. IDUKKI JILLA MOTOR MAZDOOR SANGH BMS
March 3, 1994
P K POULOSE Vs. STATE OF KERALA
October 28, 1994
P K SADASIVAN Vs. JOINT REGISTRAR DAIRY
June 24, 1994
P K THANKACHAN Vs. THALANADU SERVICES CO-OP BANK
January 21, 1994
P K VARUGHESE AND SONS Vs. VACCO
April 8, 1994
P K YUSUF Vs. INCOME TAX OFFICER
May 24, 1994
P M ABU Vs. P P SUBAIDA
July 21, 1994
P N MENON Vs. CORPORATION OF CALICUT
July 28, 1994
P P PONNAN Vs. LABOUR COURT
February 21, 1994
P P SONS Vs. ASSISTANT COMMISSIONER
January 13, 1994
P S ABDUL MAJEED Vs. INCOME TAX OFFICER AND STO AGRL
January 4, 1994
P S HAMEED Vs. ADDITIONAL SALES TAX OFFICER
April 4, 1994
P. G. MADHAVAN Vs. P. K. SANTHAKUMARI AMMA
July 7, 1994
P.A. SULAIMAN Vs. MANAGING COMMITTEE AND OTHERS
February 21, 1994
P.C. RAVI Vs. UNION BANK OF INDIA
March 8, 1994
P.D. PILLAI Vs. MRS. KALYANIKUTTY AMMA AND OTHERS
June 24, 1994
P.J. THOMAS Vs. CORPORATION OF COCHIN
December 16, 1994
PACHAN SIVADASAN Vs. INDIRA
February 10, 1994
PALASSERI VELAYUDHAN Vs. PALASSERI ITHAYI
January 27, 1994
PALGHAT DIST CO OP R M SOCIETY LTD Vs. ASST COMMISSIONER
January 14, 1994
PANDAN KRISHNAN Vs. ASST ENGINEER KERALA STATE POLLUTION CONTROL BOARD REGIONAL OFFICE
December 22, 1994
PANDURANGA PRABHU Vs. MUHAMMED KUNHI
August 26, 1994
PANICKER KADAVU CONSUMER CO OPERATIVE SOCIETY LTD Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
August 10, 1994
PAPPOO Vs. KURUVILLA
March 18, 1994
PATHUMMA Vs. COMMR AND SECRETARY TO GOVT
July 13, 1994
PERUMPADAPPU PUTHANPALLI J M H P COMMITTEE Vs. WAKF BOARD
February 15, 1994
PONNAMBALAN Vs. AUTHORITY UNDER MINIMUM WAGES ACT
September 2, 1994
PONNAPPAN Vs. STATE
November 15, 1994
POTTEKARAN AGENCIES Vs. SALES TAX OFFICER SPL CIRCLE PRODUCE MATTANCHERRY
March 21, 1994
POULOSE Vs. STATE OF KERALA
November 7, 1994
PRABHU Vs. INDIRA
June 7, 1994
PRADEEP Vs. STATE OF KERALA
September 7, 1994
PRASEETHAN Vs. SIVARAMAKRISHNAN AND ANR.
January 8, 1994
PREMIER BREWERIES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 12, 1994
PSC Vs. MOHAN
August 18, 1994
PURUSHOTHAMAN Vs. THULASI
November 28, 1994
R BALAKRISHNA PILLAI Vs. STATE
November 23, 1994
R BALAKRISHNA PILLAI Vs. STATE OF KERALA
November 17, 1994
R RATHEESAN Vs. STATE OF KERALA
March 3, 1994
R THULASEEDHARAN Vs. STATE OF KERALA
March 25, 1994
R. PADMANABHAN Vs. UNION OF INDIA
July 19, 1994
RABECCA Vs. STATE OF KERALA
February 8, 1994
RADHA RAJU T S Vs. COMMISSIONER OF INCOME TAX
December 12, 1994
RADHAMONY Vs. SECRETARY DEPT OF HOME AFFAIRS
October 20, 1994
RAGHAVAKURUP Vs. PADMAVATHI AMMA
November 8, 1994
RAGHUNATHAN Vs. F A C T LTD
January 28, 1994
RAHILA BEEVI Vs. INDIRA DEVI
February 8, 1994
RAHILA BEEVI Vs. INDIRA DEVI AND ANOTHER
February 9, 1994
RAJAN N C J Vs. COMMISSIONER OF WEALTH TAX
November 23, 1994
RAJEEVAN Vs. EXCISE INSPECTOR
August 9, 1994
RAJENDRAN Vs. SYNDICATE BANK
April 4, 1994
RAJENDRAN Vs. ASST ENGINEER KERALA STATE POLLUTION CONTROL BOARD REGIONAL OFFICE
December 22, 1994
RAJENDRAN Vs. STATE OF KERALA
August 18, 1994
RAJESWARI EXPORT HOUSE Vs. COMMISSIONER OF INCOME TAX
July 14, 1994
RAJMOHAN NAIR Vs. STATE OF KERALA
November 23, 1994
RAMACHANDRA RAO Vs. RAJENDRA RAO
November 16, 1994
RAMACHANDRAN AND CO Vs. INCOME TAX OFFICER
May 24, 1994
RAMAKRISHNAN NAIR Vs. GURUVAYOOR DEVASWOM
October 11, 1994
RAMESH KUMAR Vs. STATE OF KERALA
November 14, 1994
RAMESH PAI Vs. STATE OF KERALA
October 31, 1994
RANI MATHEW Vs. THE REGIONAL TRANSPORT OFFICER AND OTHERS
December 5, 1994
RAVEENDRAN Vs. R T O KANNUR
December 22, 1994
RAVI Vs. MOHD ISMAIL
January 24, 1994
RAVI ABRAHAM Vs. CONTROLLER OF ESTATE DUTY
March 9, 1994
RAVIKUMAR Vs. ELIZABETH MATHEW
September 20, 1994
REMADEVI Vs. CALICUT UNIVERSITY APPELLATE TRIBUNAL
November 16, 1994
RENGANATHA PAI Vs. D I G OF POLICE
July 20, 1994
RENUKA JAYAPAL Vs. KERALA STATE HOUSING BOARD
August 25, 1994
ROSAMMA Vs. STATE OF KERALA
April 8, 1994
ROSAMMA THOMAS Vs. INCOME TAX OFFICER
June 28, 1994
S JAYAKUMARI Vs. S KRISHNAN NAIR
September 23, 1994
S RAJENDRAN Vs. ASST GENERAL MANAGER STATE BANK OF TRAVANCORE
February 7, 1994
S. LALITHAMBAL AND OTHERS Vs. SECY. CENTRAL BOARD OF EXCISE AND CUSTOMS
January 6, 1994
SADASIVAN NAIR Vs. COMMISSIONER AND SECRETARY TO GOVT HOME DEPARTMENT
August 18, 1994
SALAY MOHAMAD IBRAHIM SAIT Vs. INCOME TAX OFFICER
May 24, 1994
SALMA BEEVI Vs. NASIMUDEEN
March 30, 1994
SAMUEL Vs. MADHAVAN
December 9, 1994
SAMUEL Vs. PONNACHEN
December 9, 1994
SANDEEP MAKHNI Vs. TABE TREATMENT CLINICS INDIA PRIVATE LIMITED
October 7, 1994
SANJEEVI Vs. STATE OF KERALA
June 17, 1994
SANTHA Vs. 1ST ADDL DISTRICT JUDGE
February 3, 1994
SANTHAKUMARAN Vs. PRINCIPAL SUB JUDGE
July 5, 1994
SAROJINI AMMA Vs. DAKSHAYANI AMMA
December 8, 1994
SATHYABHAMA AMMA Vs. VIJAYA AMMA
October 3, 1994
SAVANI TRANSPORT PVT LTD Vs. SAVANI TRANSPORT EMPLOYEES ASSOCIATION
January 25, 1994
SEBASTIAN JOSEPH Vs. CHERIAN VARGHESE
February 3, 1994
SESSIONS JUDGE KALPETTA Vs. STATE
June 16, 1994
SHAJAN Vs. RAMAN PILLAI
July 22, 1994
SHIPPING CORPORATION OF INDIA LTD Vs. ORIENTAL INSURANCE CO LTD
October 3, 1994
SHIVMONI STEEL TUBES LTD Vs. STATE OF KERALA
March 30, 1994
SHYAM ELECTRICALS Vs. STATE OF KERALA
May 24, 1994
SIDHARTHAN Vs. HASSANKUTTY HAJI
July 20, 1994
SIRAJUDEEN Vs. DIRECTOR OF PUBLIC INSTRUCTION
January 12, 1994
SISCO Vs. STATE OF KERALA
April 5, 1994
SIVANANDAN Vs. STATE OF KERALA
May 24, 1994
SIVARAMAKRISHNAN Vs. STATE OF KERALA
May 24, 1994
SOBHA MENON Vs. PUBLIC SERVICE COMMISSION
April 7, 1994
SOMAN PILLAI Vs. STATE
September 6, 1994
SOUTH INDIA CORPORATION Vs. ASST COMMR OF SALES TAX
March 19, 1994
SOUTHERN INDIA MARINE PRODUCTS Vs. K S E B
October 6, 1994
SREE KANDAKARNA KSHETHRA Vs. KARUNAKARA THANDAR
March 2, 1994
SREEKUMARAN NAIR Vs. VELAYUDHAN NAIR
February 3, 1994
STATE BANK OF INDIA Vs. T R SEETHAVARMA
June 3, 1994
STATE BANK OF INDIA Vs. VISWANATHA NIRYATH (P) LTD
February 28, 1994
STATE OF KERALA Vs. P. K. SATHEESH
November 21, 1994
STATE OF KERALA Vs. JOSE @ SAJU
September 5, 1994
STATE OF KERALA Vs. KOCHITTIAMMA
May 27, 1994
STATE OF KERALA Vs. C V ANTONY
June 22, 1994
STATE OF KERALA Vs. PAILY MANI
July 29, 1994
STATE OF KERALA Vs. NAVAB RAJENDRAN
January 18, 1994
STATE OF KERALA Vs. THOMAS
January 20, 1994
STATE OF KERALA Vs. RAJAYYAN
September 2, 1994
STATE OF KERALA Vs. RAMAKRISHNAN
September 19, 1994
STATE OF KERALA Vs. WOLF HANG KANNAD FINERT
November 14, 1994
STATE OF KERALA Vs. STANDARD RMO INSTRUMENTS
November 4, 1994
STATE OF KERALA Vs. CHELLAM
November 8, 1994
STATE OF KERALA Vs. AJIT KUMAR
March 30, 1994
SUBBAMMAL P Vs. COMMISSIONER OF GIFT TAX
November 23, 1994
SUBENDRAN Vs. STATE OF KERALA
November 3, 1994
SUBHADRA Vs. STATE OF KERALA
November 30, 1994
SUDHAKARAN Vs. STATE
September 30, 1994
SUJATHA Vs. JOSE AUGUSTINE
March 29, 1994
SUJATHA WEAVING MILLS Vs. SYNDICATE BANK
January 13, 1994
SUJIR GANESH Vs. BOARD OF REVENUE
February 21, 1994
SUKUMARAN POTTI Vs. MUNSIFF
April 8, 1994
SULAIMAN Vs. BROADWAY HANAFI JUMA ATH PALLI
December 21, 1994
SULAIMAN Vs. TRAN PLYWOOD INDUSTRIAL
November 15, 1994
SULAIMAN RAWTHER A Vs. STATE OF KERALA
November 23, 1994
SUPDT OF POLICE Vs. FIROSE
March 30, 1994
SURESH Vs. STATE
December 21, 1994
SURESH KUMAR Vs. STATE OF KERALA
April 8, 1994
SUSAN VARGHESE Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY
March 28, 1994
SUSEY JOSE Vs. G JANARDHANA KURUP
March 2, 1994
SYED MOHAIN S M Vs. INCOME TAX OFFICER
November 28, 1994
SYLVESTER P NETTO Vs. BOARD OF REVENUE
April 6, 1994
SYMON Vs. STATE OF KERALA
May 24, 1994
T M DEVASSY SECRETARY-CUM-FINANCE MANAGER Vs. MANAGING DIRECTOR PERIYAR LATEX P LTD
July 1, 1994
T PRASAD Vs. P D PUNNOOSE
March 11, 1994
T RAJAN Vs. STATE
January 25, 1994
T V ABDUL LAEF Vs. DISTRICT COLLECTOR KASARGOD
January 4, 1994
T. MAMMED AND ORS. Vs. TALUK LAND BOARD AND ORS.
July 18, 1994
T. VELAYUDHAN Vs. STATE OF KERALA AND OTHERS
July 21, 1994
T.V. MADHUSOODANAN Vs. THE CHIEF ELECTION COMMISSIONER AND ANOTHER
January 19, 1994
TEMPLES IN THE ERSTWHILE MALABAR AREA Vs. STATE OF KERALA
July 21, 1994
THAMARAPPALLY RUBBER PRODUCTS Vs. ADDITIONAL SALES TAX OFFICER
February 8, 1994
THANKAPPAN Vs. REJI XAVIER
December 21, 1994
THE CO-OPERATIVE SUGARS LTD. Vs. GOVT OF KERALA
May 30, 1994
THE COMMONWEALTH TRUST (INDIA) LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 25, 1994
THEKKANATTU FIRMS Vs. COMMISSIONER OF INCOME TAX
November 23, 1994
THOMAS Vs. BABU
September 24, 1994
THOMAS Vs. STATE OF KERALA
April 12, 1994
THOMAS JOHN Vs. P KOCHAMMINI AMMA
July 8, 1994
THOMASKUTTY Vs. UNION OF INDIA
July 11, 1994
TILAK ASSOCIATES Vs. UNION OF INDIA
July 8, 1994
TOMY GEORGE Vs. STATE
December 23, 1994
TRAVANCORE ELECTRO CHEMICAL INDUSTRIES Vs. C I T
November 11, 1994
TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX NO 1
November 11, 1994
U GOPALAKRISHNA KUNIKULLAYA Vs. STATE
February 1, 1994
UDAYA TRADERS Vs. SALES TAX OFFICER
June 20, 1994
ULAHANNAN GEORGE Vs. PAILO KURIAN
June 8, 1994
UMMERKUTTY Vs. STATE OF KERALA
January 19, 1994
UNIQUE ALLIANCE INDUSTRIES GOA Vs. ANUPAMA AGENCIES TRICHUR
March 11, 1994
UNIQUE THREAD MILLS Vs. SALES TAX OFFICER
February 17, 1994
UNITED CONSTRUCTION CONTRACTORS Vs. COMMISSIONER OF INCOME TAX
March 7, 1994
UNITED INDIA INSURANCE CO LTD Vs. POOPPALLY COIR MILLS
June 27, 1994
UNIVERSITY OF KERALA Vs. VIDYADHIRAJA CHARITABLE SOCIETY
November 21, 1994
UNNEERIKUTTY M A Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
March 18, 1994
USHA ARAVIND Vs. THE SALES TAX OFFICER
March 23, 1994
V KALPAKAM AMMA Vs. MUTHURAMA IYER MUTHURKRISHNA LYER
July 28, 1994
V M KURIAN Vs. STATE OF KERALA
October 25, 1994
V MUHAMMED BASHEER Vs. STATE OF KERALA
November 30, 1994
V O DEVASSY Vs. PERIYAR CREDITS
March 17, 1994
V P MADHAVAN VYDIAR Vs. AJITH SIMHUN
January 14, 1994
V RAMAN Vs. STATE OF KERALA
January 21, 1994
V SANTHOSH Vs. JOINT REGISTRAR OF CO OP SOCIETIES THIRUVANANTHAPURAM
June 17, 1994
V V SAMUEL Vs. STATE OF KERALA
May 25, 1994
V. D. JOSEPH Vs. RASHTRA DEEPIKA LTD
January 25, 1994
V.A. MUHAMMED Vs. STATE
March 21, 1994
VALLY ESTATE Vs. INCOME TAX OFFICER ADDL AGRL
January 28, 1994
VAREED POULOSE Vs. STATE OF KERALA
March 18, 1994
VARGHESE Vs. M G UNIVERSITY
November 25, 1994
VARKEY Vs. DISTRICT COLLECTOR
June 30, 1994
VARKEY Vs. HEAD MASTER
January 20, 1994
VARKEY ABRAHAM Vs. WILD LIFE PRESERVATION OFFICER THEKKADY
January 5, 1994
VARKEY K. P. Vs. A.E.O. AND OTHERS
January 20, 1994
VARKI THOMAS Vs. FORWARD BANK LTD.
August 16, 1994
VASAVAN Vs. UNNIKRISHNAN
April 8, 1994
VASUDEV SHENOY Vs. GOVERNMENT OF INDIA
January 20, 1994
VATTAKAM PURATH PARAMBIL ANANDA BHAI Vs. KANAKA BHAI
January 28, 1994
VAZHAKKALA ESTATES PRIVATE LIMITED Vs. STATE OF KERALA
June 24, 1994
VEERAPPAN Vs. MUTHAMMA
August 18, 1994
VETTIMOODU MILK PRODUCERS COOP. SOCIETY LTD Vs. CATHOLIC SYRIAN BANK LTD
July 4, 1994
VIJAYAKUMAR Vs. STATE
August 25, 1994
VIJAYALAKSHMI Vs. RAJASEKHARAN NAIR
November 11, 1994
VIJAYASANKAR Vs. UNION OF INDIA
August 18, 1994
VRINDA Vs. INDIRA DEVI
January 20, 1994
VYPPIN BAR AND RESTAURANT EMPLOYEES UNION Vs. BHARGAVI
October 21, 1994
YACOB Vs. STATE OF KERALA
October 6, 1994
YUSUF KUNJU THAJUDEEN Vs. PADMANABHARY NARAYANARU AND ORS.
December 22, 1994
YUSUF P K Vs. INCOME TAX OFFICER
May 24, 1994
ZAINALABDEEN MUSALIAR A M Vs. COMMISSIONER OF INCOME TAX
November 4, 1994
ZUBAIRE P Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
November 28, 1994