Case Index

Title
Date
A A CONSTRUCTION PRIVATE LIMITED Vs. LIFELINE MEDICARE LIMITED
September 20, 1994
A K BANSAL Vs. MUNICIPAL CORPORATION OF DELHI
August 10, 1994
A K MUKHERJEE Vs. STATE
April 8, 1994
A K WALIA Vs. UNION OF INDIA
January 14, 1994
A S PATHANIA Vs. UNION OF INDIA
July 26, 1994
ADDIDAS AC Vs. ADDI WORSTED LIMITED
April 25, 1994
ADITI MARKETING Vs. BIRLA 3M LIMITED
May 6, 1994
AHLUWALIA CONTRACTS INDIA LIMITED Vs. I F S CO OPERATIVE GROUP HOUSING SOCIETY LIMITED
January 10, 1994
AHMED SALIM Vs. LT GOVERNOR N C T OF DELHI
September 8, 1994
AJAY SINGH Vs. STATE
December 2, 1994
AJIT KR CHADHA Vs. CHAMAN LAL GHAI
December 3, 1994
AJIT SINGH Vs. RAM SAROOPI DEVI
September 22, 1994
AKHIL SIBAL Vs. UNION OF INDIA
May 20, 1994
ALL INDIA WOKEYS HOCKEY FEDERATION Vs. INDIAN OLYMPIC ASSOCIATION
August 5, 1994
ALOK P JAIN Vs. SUNITA NARINDER AHUJA
December 1, 1994
AMAR NATH Vs. UNION OF INDIA
November 1, 1994
AMAR NATH Vs. KIRAN WATI
July 28, 1994
AMAR NATH SATYA Vs. AMAR NATH SATYA
September 1, 1994
AMAR SINGH Vs. STATE
May 17, 1994
AMAR SINGH TYAGI Vs. INDRA PAL GAUTAM
September 27, 1994
AMARJIT SINGH Vs. STATE DELHI ADMINISTRATION
December 2, 1994
AMBA PRASHAD Vs. MUNICIPAL CORPORATION OF DELHI
September 21, 1994
AMCO BATTERIES LIMITED Vs. UNION OF INDIA
September 1, 1994
AMJAD KHAN Vs. JAMIA MILLIA ISLAMIA
July 25, 1994
AMMONIA SUPPLIES CORPORATION (P) LTD. Vs. MODERN PLASTIC CONTAINERS (P) LTD. AND ORS.
May 16, 1994
AMMONIA SUPPLIES CORPORATION PRIVATE LIMITED IN LIQIUDATION Vs. MODERN PLASTIC CONTAINERS PRIVATE LIMITED
March 4, 1994
AMRIK SINGH SABHARWAL Vs. KANTA DEVI
February 11, 1994
ANAND GOPAL JHINGRAN Vs. ARJUN DEV
August 23, 1994
ANANT CONSTRUCTION PRIVATE LIMITED Vs. RAM NIWAS
October 3, 1994
ANIL KOHLI Vs. UNION OF INDIA
January 21, 1994
ANIL KUMAR Vs. CYAN DEV
February 22, 1994
ANIL KUMAR KHURANA Vs. UNION OF INDIA
December 20, 1994
ANIL SHARMA Vs. S N MARWAHA
August 19, 1994
ANJU DEVI Vs. COMMISSIONER OF POLICE
May 18, 1994
ANJU DEVI Vs. COMMISSIONER OF POLICE
May 19, 1994
ANOOP SINGH Vs. STATE
July 29, 1994
ANSAL PROPERTIES AND INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
March 22, 1994
APEX SALES AGENCY Vs. UNION OF INDIA
August 1, 1994
APPEAL ADVERTISING AND MARKETING CONSULTANTS Vs. SPANTECH PUBLISHERS PRIVATE LIMITED
February 22, 1994
AROSAN ENTERPRISES LIMITED Vs. FOOD CORPORATION OF INDIA
May 1, 1994
ARROW ELECTRONICS INTERNATIONAL INC Vs. NITUL DATA SYSTEM
March 2, 1994
ARUN KHOSLA Vs. UNION BANK OF INDIA
December 19, 1994
ARUN KUMAR Vs. CHUNNILAL KAPUR
May 3, 1994
ARUN KUMAR GUPTA Vs. CHUNNI LAL KAPOOR
May 3, 1994
ARUN KUMAR VOHRA Vs. RITU VOHRA
November 10, 1994
ARUNA AWASTHY Vs. TRADE DEVELOPMENT AUTHORITY
February 25, 1994
ARUNA BAHREE Vs. R K APARTMENT PRIVATE LIMITED
November 17, 1994
ARVIND KHANNA Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
August 18, 1994
ASA RAM Vs. MUNICIPAL CORPORATION OF DELHI
September 1, 1994
ASA RAM AND ANOTHER Vs. M.C.D. AND OTHERS
September 7, 1994
ASHOK KUMAR Vs. STATE OF DELHI
December 6, 1994
ASHOK KUMAR Vs. STATE
August 19, 1994
ASHOK KUMAR Vs. STATE
February 23, 1994
ASHOK KUMAR PARMAR Vs. D C SANKHLA
October 6, 1994
ASHOK KUMAR VERMA Vs. UNION OF INDIA
September 20, 1994
ASHOK MALHOTRA Vs. STATE
March 25, 1994
ASHOK MALHOTRA Vs. STATE
March 7, 1994
ASHOKA BUILDERS AND PROMOTERS Vs. EDWARD KEVENTER SUCCRS PRIVATE LIMITED
November 28, 1994
ASHOKA MACHINE TOOLS CORPORATION Vs. BHARTIYA UDYOGIC GENERAL KAMGAR UNION
February 16, 1994
ASHOKA PRODUCTS Vs. UNION OF INDIA
May 23, 1994
ASHWANI KUMAR WADHWA Vs. ADARSHWADHWA
November 28, 1994
ASSOCIATED AGRICULTURAL DEVELOPMENT FOUNDATION Vs. COMMISSIONER OF INCOME TAX
January 31, 1994
ASSOCIATED BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
July 6, 1994
ASSOCIATED JOURNALS LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
May 5, 1994
ATMA RAM PROPERTIES PRIVATE LIMITED Vs. P S JAIN COMPANY LIMITED
December 20, 1994
ATTAR SINGH Vs. STATE DELHI ADMINISTRATION
May 1, 1994
ATUL GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
November 28, 1994
AUROCHEM INDIA PRIVATE LIMITED Vs. UNION OF INDIA
May 1, 1994
AUTOMATIC ELECTRIC LIMITED Vs. R K DHAWAN
October 17, 1994
AVS TRAVELS AND TOURS Vs. INDIAN AIRLINES CORPORATION
February 18, 1994
AVTAR KRISHAN GUPTA Vs. COMMISSIONER OF INCOME TAX
August 30, 1994
AVTAR SINGH Vs. STATE
June 1, 1994
B L GUPTA Vs. SUNITA KHANNA
October 6, 1994
B R N SHIP BREAKERS PRIVATE LIMITED Vs. SUPREME ENTERPRISES
April 7, 1994
B S SOKHI Vs. CHAIRMAN CUC MANAGING DIRECTOR PUNJAB AND SIND BANK
September 23, 1994
BABU RAM GUPTA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
November 30, 1994
BACHAN KANWAR Vs. UNION OF INDIA
May 13, 1994
BADRI PRASAD SHARMA Vs. COLLECTOR OF CUSTOMS
August 8, 1994
BAJAJ DEPARTMENT STORES Vs. MUNICIPAL CORPORATION OF DELHI
December 12, 1994
BAL MUKUND NARANG Vs. GULSHAN LAL NARANG
April 29, 1994
BALAK RAM HUF Vs. COMMISSIONER OF INCOME TAX
August 25, 1994
BALDEV PARSAD ARYA Vs. UNION OF INDIA
February 28, 1994
BALDEV STEEL PVT Vs. EMPIRE DYEING AND MFG CO
September 1, 1994
BALESHWAR Vs. UNION OF INDIA
August 30, 1994
BALJIT KAPOOR Vs. COMMISSIONER OF POLICE
October 31, 1994
BALWANT KUMAR Vs. PRABHU DAYAL
February 16, 1994
BANARAS MANUFACTURERS PRIVATE LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
April 5, 1994
BANK OF BARODA Vs. CHANDER VEER
January 31, 1994
BANK OF BARODA Vs. SANSAR CHAND KAPUR
July 28, 1994
BANK OF BARODA Vs. JAILAXMI ROAD SERVICES
October 7, 1994
BANSAL AND COMPANY Vs. SHAGUN STEELS PRIVATE LIMITED
March 8, 1994
BANSAL INDUSTRIES Vs. MUNICIPAL CORPORATION OF DELHI
October 1, 1994
BAWA HARBANS SINGH Vs. VERSHA RANI
July 18, 1994
BEER SINGH Vs. SHER SINGH
February 2, 1994
BEHERE BROTHERS Vs. DELHI DEVELOPMENT AUTHORITY
April 19, 1994
BELA SHARDA Vs. SOM DUTT BUILDERS LIMITED
January 24, 1994
BHAGAT CONSTRUCTION CO PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
February 2, 1994
BHAGWAN DASS Vs. MUNICIPAL CORPORATION OF DELHI
May 1, 1994
BHAJAN SINGH Vs. UNION OF INDIA
October 21, 1994
BHARAT BHUSHAN Vs. STATE
February 23, 1994
BHARAT COMMERCE AND INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
May 16, 1994
BHARAT COMMERCE AND INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL I
May 6, 1994
BHARAT HEAVY ELECTRICALS LIMITED Vs. BST ENGINEERING SERVICES
September 19, 1994
BHARAT MALIK Vs. NCT OF DELHI
November 17, 1994
BHASIN CONSTRUCTION CO PRIVATE LIMITED Vs. NTPC LIMITED
December 2, 1994
BHASWATA Vs. RAJ KUMAR MANIK
December 1, 1994
BHASWATA AND ANOTHER Vs. RAJ KUMAR MANIK AND ANOTHER
December 12, 1994
BHATIA PLASTICS Vs. PEACOCK INDUSTRIES LIMITED
July 4, 1994
BHISHAM SAWHNEY Vs. UNION OF INDIA
May 23, 1994
BHOOP SINGH Vs. UNION OF INDIA
January 6, 1994
BHUPINDER SINGH CHAUDHART Vs. LT GOVERNOR
May 1, 1994
BHUPINDER SINGH CHAUDHRY Vs. LT GOVERNOR
May 6, 1994
BRAHAM PARKASH Vs. STATE
January 21, 1994
BRAHM PRAKASH DUTTA Vs. RAILWAY PROTECTION FORCE
March 21, 1994
BYFORD LEASING LIMITED Vs. UNION OF INDIA
December 13, 1994
C B AGGARWAL Vs. P KRISHNA KAPOOR
November 28, 1994
C L JAIN WOOLLEN MILLS Vs. UNION OF INDIA
September 9, 1994
C L SHARMA Vs. UNION OF INDIA
February 10, 1994
C P ARORA Vs. UNION OF INDIA
January 24, 1994
CADILA LABORATORIES LIMITED Vs. CUSTOMS EXCISE NAD GOLD CONTROL APPELLATE TRIBUNAL THE COLLECTOR OF CENTRAL EXCISE AND CUSTOMS VADODHAR GUJARAT
December 13, 1994
CALCUTTA SECURITY PRINTER LIMITED Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
October 31, 1994
CANARA BANK Vs. PUSHPA GUPTA
November 28, 1994
CANARA BANK Vs. NAKUL ENTERPRISES
August 31, 1994
CANARA BANK Vs. KANCHAN INDUSTRIES & ORS
March 3, 1994
CANARA BANK Vs. LIGHTWAYS
January 7, 1994
CANARA BANK Vs. STUDYWELL
May 26, 1994
CAPRIHANS INDIA LIMITED Vs. MEYS PHARMACEUTICALS
January 1, 1994
CHAIRMAN SBI Vs. K L SEHGAL
October 19, 1994
CHAND KISHORE Vs. STATE OF DELHI ADMINISTRATION
October 18, 1994
CHAND KISHORE Vs. STATE DELHI ADMINISTRATION
October 1, 1994
CHANDER KANT AND CO Vs. DELHI DEVELOPMENT AUTHORITY
January 28, 1994
CHANDER MOHAN JAIN Vs. STATE BANK OF PATIALA
May 3, 1994
CHANDER MOHAN SAIGAL Vs. LT GENERAL HARWANT SINGH RETD
March 11, 1994
CHANDER SINGH GARDESHI Vs. LT GOVERNOR DELHI
February 23, 1994
CHARAN SINGH Vs. PRINCIPAL
July 8, 1994
CHARAN SINGH SHARMA Vs. DELHI ADMINISTRATION
February 3, 1994
CHARLES BAGGETT RAYFIELD WAFFORD Vs. UNION OF INDIA
April 18, 1994
CHET RAM GUPTA Vs. MOTIAN DEVI LAMBA
August 1, 1994
CHETAN PARKASH MALHOTRA Vs. KRISHAN KUMAR MALHOTRA
May 16, 1994
CHETNA POLYCOTS P LTD Vs. APPELLATE TRIBUNAL SALES TAX
May 10, 1994
CHIC INTERNATIONAL PRIVATE LIMITED Vs. NAINTARA SHARMA
February 1, 1994
CHOPRA DYEING INDUSTRIES Vs. DELHI DEVELOPMENT AUTHORITY
May 27, 1994
COL. E. PADMANABHAN (RETD.) Vs. UNION OF INDIA
December 25, 1994
COLGATE PALMOLIVE COMPANY Vs. HINDUSTAN RAMMER
October 17, 1994
COLLECTOR E PADMANABHAN RETD Vs. UNION OF INDIA
February 21, 1994
COLLECTOR OF CUSTOMS Vs. PRASHANT GLASS WORKS
May 18, 1994
COMM OF INCOME TAX DELHI I Vs. NORTHERN INDIA IRON AND STEEL CO LTD
September 9, 1994
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN MERCANTILE COMPANY LIMITED
September 21, 1994
COMMISSIONER OF INCOME TAX Vs. MODIPON LTD
September 22, 1994
COMMISSIONER OF INCOME TAX Vs. SHAMA MAGAZINE
September 27, 1994
COMMISSIONER OF INCOME TAX Vs. ITHAD MOTOR TRANSPORT PRIVATE LIMITED
September 28, 1994
COMMISSIONER OF INCOME TAX Vs. THAKUR DASS SH
September 28, 1994
COMMISSIONER OF INCOME TAX Vs. C L VERMA
September 28, 1994
COMMISSIONER OF INCOME TAX Vs. DELHI METAL STORE
October 27, 1994
COMMISSIONER OF INCOME TAX Vs. MODIPON LTD
November 10, 1994
COMMISSIONER OF INCOME TAX Vs. DALMIA INDUSTRIES LTD
December 12, 1994
COMMISSIONER OF INCOME TAX Vs. NATIONAL ELECTRIC SUPPLY AND TRADING CORPORATION LIMITED
December 6, 1994
COMMISSIONER OF INCOME TAX Vs. RAVINDRA TUBES LIMITED
February 4, 1994
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MONARK PRIVATE LIMITED
February 16, 1994
COMMISSIONER OF INCOME TAX Vs. PARTAP STEEL ROLLING MILLS PRIVATE LIMITED
January 24, 1994
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LIMITED
April 18, 1994
COMMISSIONER OF INCOME TAX Vs. HAZARI LAL MARWAHA AND SONS
April 29, 1994
COMMISSIONER OF INCOME TAX Vs. DHAWAN M R
March 17, 1994
COMMISSIONER OF INCOME TAX Vs. CEMENT DISTRIBUTORS LIMITED
March 24, 1994
COMMISSIONER OF INCOME TAX Vs. MODI RUBBER LIMITED
March 24, 1994
COMMISSIONER OF INCOME TAX Vs. RELIANCE INTERNATIONAL CORPORATION PRIVATE LIMITED
March 25, 1994
COMMISSIONER OF INCOME TAX Vs. KABIR DAS INVESTMENT LIMITED
May 27, 1994
COMMISSIONER OF INCOME TAX Vs. JYOTSNA HOLDINGS PRIVATE LIMITED
May 23, 1994
COMMISSIONER OF INCOME TAX Vs. S S INDUSTRIES
May 13, 1994
COMMISSIONER OF INCOME TAX Vs. R DALMIA
August 1, 1994
COMMISSIONER OF INCOME TAX Vs. SURINDER KUMAR
July 28, 1994
COMMISSIONER OF INCOME TAX Vs. KELVINATOR OF INDIA LIMITED
August 25, 1994
COMMISSIONER OF INCOME TAX CENTRAL 1 NEW DELHI Vs. MODI RUBBER LTD
March 24, 1994
COMMISSIONER OF INCOME TAX DELHI Vs. MODI INDUSTRIES LTD
April 18, 1994
COMMISSIONER OF INCOME TAX DELHI Vs. DELHI METAL STORE DELHI
October 22, 1994
COMMISSIONER OF INCOME TAX DELHI I Vs. RAVINDRA TUBES LTD
February 4, 1994
COMMISSIONER OF INCOME TAX NEW DELHI Vs. KARACHI TAXI COMPANY NEW DELHI
January 28, 1994
COMMISSIONER OF INCOME TAX NEW DELHI Vs. MODIPON LIMITED
September 22, 1994
COMMISSIONER OF INCOME TAX NEW DELHI Vs. MODIPON LTD
September 2, 1994
COMMISSIONEROF INCOME TAX Vs. M R DHAWAN
May 17, 1994
CONFOSS CONSTRUCTION Vs. MANAVSTHALI CO OPERATIVE GROUP HOUSING SOCIETY LIMITED
November 1, 1994
CONTINENTAL CARRIERS PRIVATE LIMITED Vs. MITTU INTERNATIONAL INC
April 19, 1994
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. OVERSEAS WATER PROOFING CORPORATION
January 17, 1994
COURT ON ITS OWN MOTION Vs. S K AHLUWALIA
December 2, 1994
CROMPTON GREAVES Vs. NATIONAL FERTILIZERS
August 30, 1994
CROMPTON GREAVES LIMITED Vs. NATIONAL FERTILIZERS LIMITED
August 23, 1994
CRUICKSHANK AND COMPANY LIMITED Vs. DA BREWERIES AND DISTILLERIES LIMITED
April 11, 1994
D C M LIMITED Vs. LT GOVERNOR DELHI
April 8, 1994
D C M LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
May 1, 1994
D K TYAGI Vs. ORIENTAL BANK OF COMMERCE
April 6, 1994
D KHOSLA Vs. Y N RAO
August 11, 1994
D MUKHOPADHYAY Vs. DELHI STATE CIVIL SUPPLIES CORPN LIMITED
August 26, 1994
D R PURI Vs. KAMLESH SAWHNEY
May 2, 1994
D V ELECTRICALS Vs. COMMISSIONER OF SALES TAX
May 18, 1994
D.C.M. LIMITED Vs. D.D.A.
December 25, 1994
DALIP KUMAR Vs. STATE DELHI ADMINISTRATION
July 1, 1994
DALIP KUMAR Vs. STATE DELHI ADMN
July 28, 1994
DAMODAR DASS Vs. MEHRAULI DEHAT TRANS CO
February 18, 1994
DAULAT RADHU BHATIJA Vs. STATE
April 22, 1994
DAULAT RAI AND SONS Vs. UNION OF INDIA
May 10, 1994
DAULAT RAM Vs. KALAVATI DEVI
April 22, 1994
DAYA INDUSTRIES Vs. SARDAR JASWANT SINGH
April 18, 1994
DAYAGEN Vs. UNION OF INDIA
September 1, 1994
DEEPAK DEWAN Vs. UNION OF INDIA
February 25, 1994
DEEPAK KAPUR Vs. ASHOK K GHOSE
May 13, 1994
DEEPAK TANDON Vs. STATE
January 12, 1994
DEEPIKA Vs. STATE
January 7, 1994
DELHI ADMINISTRATION Vs. ASHOK SOLOMN
March 21, 1994
DELHI AUTOMOBILES LIMITED Vs. ECONOMY SALES
May 27, 1994
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI
February 14, 1994
DELHI DEVELOPMENT AUTHORITY Vs. CHANDRA KANT AND COMPANY
July 5, 1994
DELHI DEVELOPMENT AUTHORITY Vs. AMBITIOUS ENTERPRISES
July 29, 1994
DELHI DEVELOPMENT AUTHORITY Vs. SURI AND SURI PRIVATE LIMITED
December 13, 1994
DELHI DEVELOPMENT AUTHORITY Vs. SUDHIR BROTHERS
December 15, 1994
DELHI GOODS TRANSPORT ASSOCIATION Vs. CENTRAL BOARD OF DIRECT TAXES
December 20, 1994
DELHI PRADESH JANATA DAL Vs. CHIEF ELECTORAL OFFICER NCT OF DELHI
December 20, 1994
DELHI STATE ENTP ASSOCIATION Vs. DELHI STATE IND DEV CORPORATION
August 24, 1994
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. ANIL KASHYAP
November 16, 1994
DELHI TOURISM AND TRANSPORTATION Vs. AJAY SINGH
September 27, 1994
DELHI TRANSPORT CORPORATION Vs. VEERA BAI
August 26, 1994
DEPARTMENT OF CUSTOMS Vs. EASTERN ROAD CARRIERS
March 25, 1994
DEPUTY COMMANDANT MOHINDER LAL Vs. UNION OF INDIA
September 20, 1994
DERA GHAZI KHAN DISTT REFUGEES CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. REGISTRAR DELHI CO OPERATIVE SOCIETIES
April 1, 1994
DETECON INDIAN PROJECT OFFICE Vs. INCOME TAX OFFICER
May 24, 1994
DEUTACHE RANCO GMBH Vs. MOHAN MURTI
May 24, 1994
DEUTSCHE RANCO GMBH Vs. MOHAN MURTI
March 18, 1994
DEVENDER KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
February 17, 1994
DEVI SARAN LAXMI SARAF Vs. MUNICIPAL CORPORATION OF DELHI
February 21, 1994
DEVINDER KUMAR CHADHA Vs. UNION OF INDIA
August 1, 1994
DEVINDER SINGH Vs. SUNIL JAIN
September 13, 1994
DHAN RAJ BAGARIA Vs. LT GOVERNOR DELHI
May 27, 1994
DHANI RAM Vs. UNION OF INDIA
January 5, 1994
DIMPLE Vs. UNION OF INDIA
September 9, 1994
DINESH DHAR DUBE Vs. STATE
July 21, 1994
DIPLOMATIC ENCLAVE EXTENSION CO OPERATIVE HOUSE BLDG SOCIETY LIMITED Vs. B N KHANNA
July 1, 1994
DORSTENER MASCHINENFABRIC AG Vs. SAND PLAST INDIA LIMITED
December 20, 1994
DUNE LEASING AND FINANCE LIMITED Vs. STATE
April 29, 1994
DURGA DASS UPPAL Vs. UNION OF INDIA
September 2, 1994
DUTT ENGINEERING WORKS Vs. PCA ENGINEERS LIMITED
October 1, 1994
E.S.I.C. Vs. STATE AND OTHERS
September 26, 1994
EAST INDIA HOTELS LIMITED Vs. OBEROI INTERNATIONAL HOTEL EMPLOYEES UNION REGD
October 4, 1994
EAST INDIA HOTELS LIMITED Vs. PB INT HOTEL EMPLOYEES
October 4, 1994
EASTMAN KODAK COMPANY Vs. M R ELECTRONICS
August 1, 1994
EMPLOYEES STATE INSURANCE CORPORATION Vs. TARIQ BUTT
February 24, 1994
ENFIELD INDIA LIMITED Vs. UNION OF INDIA
September 1, 1994
ESSEX FARMS PRIVATE LIMITED Vs. UNION OF INDIA
December 2, 1994
EX. CAPT. INDER SEN SMADDAR Vs. UNION OF INDIA
August 9, 1994
EXPORTOS APPAREL GROUP LIMITED Vs. UNION OF INDIA
October 28, 1994
EXPRESS ENGINEERING AND CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
October 4, 1994
FAQIR CHAND Vs. VED PRAKASH
January 27, 1994
FARMAN ALI Vs. NCT STATE OF DELHI
September 20, 1994
FAROOQ SHEIKH DURRANI Vs. LT GOVERNOR
January 25, 1994
FEDERATION OF ASHOK VIHAR ESIDENTS WELFARE ASSOCIATION Vs. UNION OF INDIA
May 27, 1994
FLORA BOSE Vs. SUPROTIK BOSE
December 1, 1994
FLOWMORE PRIVATE LIMITED Vs. NTPC LIMITED
October 20, 1994
FLY WING TRAVELS PRIVATE LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
April 4, 1994
G D ZILANI Vs. UNION OF INDIA
October 5, 1994
G F KELLNER AND COMPANY LIMITED Vs. UNION OF INDIA
May 27, 1994
G R PADMANABHA Vs. UNION OF INDIA
May 12, 1994
G S BHANGOO Vs. EXPORT INSPECTION COUNCIL
August 5, 1994
G T C INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
May 3, 1994
G.C. JAIN Vs. CBI
August 16, 1994
GANESH ENTERPRISES PRIVATE LIMITED Vs. UNION OF INDIA
May 2, 1994
GANGA BISHAN AND CO Vs. SITA BHATEJ NURSING HOME TRUST
August 9, 1994
GARG BUILDERS AND ENGINEERS Vs. U P RAJKIYA NIRMAN NIGAM LIMITED
July 25, 1994
GARWARE PLASTICS AND POLYSTER LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
August 8, 1994
GAS AUTHORITY OF INDIA LIMITED Vs. SPIE CAPAG S A
December 20, 1994
GAYA CHARAN TRIPATHI AND RAM KISHORE SHUKLA Vs. UNION OF INDIA
May 3, 1994
GENERAL S G NIYOGLAMC Vs. UNION OF INDIA
May 9, 1994
GHANSHYAM Vs. STATE DELHI ADMINISTRATION
February 1, 1994
GIAN CHAND Vs. STATE
February 22, 1994
GIAN CHAND Vs. SECRETARY LABOUR DELHI ADMINISTRATION
March 3, 1994
GIRISH KUMAR JAIN Vs. DELHI NAGRIK SEHKARI BANK LIMITED
September 15, 1994
GOLD STAR CO LTD Vs. GOLD STAR INDUSTRIES
December 20, 1994
GOLD STAR COMPANY LIMITED Vs. GOLD STAR INDUSTRIES
December 1, 1994
GOLDEN HOSIERY MILLS Vs. DELHI DEVELOPMENT AUTHORITY
March 4, 1994
GOPAL DEVI LEGAL REPRESENTATIVE OF DECEASED DINA NATH Vs. KANTA BHATIA
May 3, 1994
GOURHARI DAS Vs. STATE CENTRAL BUREAU OF INVESTIGATION
November 23, 1994
GOVERNMENT OF NATIONAL CAPITAL TERRITORY Vs. KAMLESH
July 7, 1994
GOVIND SINGH Vs. STATE DELHI ADMN
August 30, 1994
GREAVES COTTON AND COMPANY LIMITED Vs. ANAND MACHINERY STORES
August 10, 1994
GUJARAL CONSTRUCTION COMPANY Vs. CENTRAL WAREHOUSING CORPORATION
July 7, 1994
GUJARAT CO OPERATIVE OIL DEEDS GROWERS FEDERATION Vs. RAMESH KANTA JAIN
August 30, 1994
GUPTA INDUSTRIES Vs. VERSUSGUPTA ENTERPRISES
August 4, 1994
GURBACHAN SINGH Vs. STATE
February 22, 1994
GURDAS SEAL Vs. UNION OF INDIA
March 23, 1994
GURDEEP SINGH Vs. STATE
December 1, 1994
GURNAM SINGH Vs. KULBIR SINGH
January 10, 1994
GWALIOR ISPAT PRIVATE LIMITED Vs. STATE BANK OF INDIA
May 11, 1994
H K BAGCHI Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
September 26, 1994
H T PRIMLANI Vs. SHANTA MALHOTRA
August 16, 1994
HAMILTON & CO. AND ANOTHER Vs. NEW DELHI MUNICIPAL CORPORATION AND ANOTHER
October 31, 1994
HANDICRAFTS AND TEXTILES INDUSTRIES Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS
February 25, 1994
HANS CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
March 8, 1994
HANS CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
August 8, 1994
HARBANS KAUR Vs. BHOLA NATH
December 1, 1994
HARBHAJAN KAUR Vs. RATTAN CHAND SHARMA
November 22, 1994
HARBIR SINGH Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
December 19, 1994
HARBIR SINGH Vs. STATE DELHI ADMINISTRATION
February 7, 1994
HARDAI Vs. UNION OF INDIA
May 1, 1994
HARGOVIND JAGGI Vs. DELHI DEVELOPMENT AUTHORITY
March 23, 1994
HARI CHAND Vs. STATE
May 10, 1994
HARI EXPORTS Vs. DIRECTOR GENERAL OF FOREIGN TRADE
May 27, 1994
HARI OM GUPTA Vs. R R SHARMA
December 20, 1994
HARI RAM Vs. STATE
September 14, 1994
HARI SINGH Vs. SANTOSH SETH
August 10, 1994
HARISH JAIN Vs. STATE
September 8, 1994
HARISH UPPAL Vs. J.N. UPPAL
August 17, 1994
HARMINDER SINGH Vs. LAND ACQUISITION COLLECTOR
August 19, 1994
HARWINDER SINGH Vs. UNION OF INDIA
March 4, 1994
HARYANA BREWERIES LIMITED Vs. BOMBAY AMMONIA PRIVATE LIMITED
October 25, 1994
HEM RAJ BHATIA Vs. UNION OF INDIA
October 3, 1994
HIGH COURT BAR ASSOCIATION Vs. CENTRAL BOARD OF DIRECT TAXES
December 5, 1994
HINDUSTAN CIBA GEIGY LIMITED Vs. BINDWELL INDIA PRIVATE LIMITED
August 18, 1994
HINDUSTAN PENCILS LTD Vs. SWAROOP SINGH
August 5, 1994
HOSHIAR SINGH Vs. MANAGEMENT OF DELHI TRANSPORT CORPORATION
March 3, 1994
HOUSSIN KHALAJ Vs. UNION OF INDIA
July 8, 1994
I D P L Vs. VIKRAMJIT
August 5, 1994
ILYAS Vs. MOHAMMAD ADIL
February 14, 1994
IMPERIAL SURGICAL CO PRIVATE LIMITED Vs. UNION OF INDIA
February 10, 1994
INDCON POLYMECH LIMITED Vs. SWITCHING TECHNOLOGIES GUNTHER LIMITED
September 20, 1994
INDER SEN SMADDAR Vs. UNION OF INDIA
August 1, 1994
INDER SINGH Vs. SHANKUTLA DEVI
April 1, 1994
INDERJIT SINGH CHANI Vs. UNION OF INDIA
January 4, 1994
INDERPAL SINGH Vs. STATE DELHI ADMINISTRATION
January 28, 1994
INDERPAL SINGH Vs. UNION OF INDIA
May 1, 1994
INDIA HABITAT CENTRE Vs. MUNICIPAL CORPORATION OF DELHI
July 18, 1994
INDIA LEASE DEVELOPMENT LIMITED Vs. VED PARKASH
July 1, 1994
INDIA TIMBER AND PLYWOOD CO Vs. AKHIL CHIT AND FINANCE PRIVATE LIMITED
January 24, 1994
INDIAN ALUMINIUM CABLES LIMITED Vs. POWER GRID CORPORATION OF INDIA LIMITED
February 1, 1994
INDIAN ASSOCIATION OF TOUR OPERATORS Vs. CENTRAL BOARD OF DIRECT TAXES
December 20, 1994
INDIAN INSTITUTE OF ARCHITECTS Vs. CENTRAL BOARD OF DIRECT TAXES
December 5, 1994
INDIAN OIL CORPORATION LIMITED Vs. INDIRA SOOD
November 22, 1994
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED Vs. QUADRICON PRIVATE LIMITED
September 8, 1994
INDIAN RAYON & INDUSTRIES LTD. Vs. UNION OF INDIA
July 13, 1994
INDIAN SEWING MACHINES CO PRIVATE LIMITED Vs. SANSAR MACHINE LIMITED
September 19, 1994
INDO ASAHI GLASS COMPANY LIMITED Vs. JAI MATA ROLLED GLASS LIMITED
December 19, 1994
INDODAN MILK PRODUCTS LIMITED Vs. UNION OF INDIA
January 31, 1994
INDOFIL CHEMICALS LIMITED Vs. UNION OF INDIA
March 1, 1994
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. SUREKHA COATED TUBLES AND SHEETS LIMITED
March 25, 1994
INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
November 17, 1994
INTERNATIONAL BUILDING AND FURNISHING COMPANY CAL PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LIMITED
December 20, 1994
INTERNATIONAL OFFICE MACHINES Vs. UNION OF INDIA
November 1, 1994
IRA PANDIT Vs. UNIVERSITY OF DELHI
March 21, 1994
ISHWAR DASS Vs. HARBANS SINGH
March 22, 1994
ISHWAR DASS SATH Vs. UNION OF INDIA
August 1, 1994
ISHWAR SINGH Vs. UNION OF INDIA
February 7, 1994
ISHWAR SINGH AND SONS Vs. DELHI DEVELOPMENT AUTHORITY
April 21, 1994
ISLAM Vs. STATE DELHI ADMINISTRATION
August 1, 1994
ISLAM Vs. STATE (DELHI ADMINISTRATION)
August 31, 1994
J B TEXTILE INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
May 1, 1994
J JACOB Vs. STATE
July 6, 1994
J S ARNEJA Vs. NATIONAL CO OPERATIVE CONSUMERS FEDERATION OF INDIA LIMITED
February 18, 1994
JAG MOHAN ALIAS BIRJU Vs. STATE
November 15, 1994
JAGAN NATH ASHOK KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
August 1, 1994
JAGDISH CHAND Vs. STATE
August 26, 1994
JAGDISH KUMAR Vs. PUSHPA KALIA
January 10, 1994
JAGDISH KUMAR Vs. STATE
January 14, 1994
JAGDISH PRASHAD Vs. STATE
May 4, 1994
JAGIR SINGH Vs. UNION OF INDIA
May 10, 1994
JAGMOHAN LAL Vs. HARKISHAN LAL
March 9, 1994
JAI BHAGWAN Vs. STATE
January 7, 1994
JAI DURGA INDUSTRIES Vs. SURAJIT SINGH
September 2, 1994
JAI INDER SINGH Vs. UNION OF INDIA
March 16, 1994
JAI LAL Vs. UNION OF INDIA
October 17, 1994
JAI SINGH RANA Vs. MOHINDER MOHAN GOEL
October 6, 1994
JAIDEEP GUPTA Vs. INDER CHAND JAIN
August 5, 1994
JAIN DHARAM SHALA CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
May 9, 1994
JAINA PROPERTIES PRIVATE LIMITED Vs. UNION OF INDIA
March 19, 1994
JAMES RICHARD DONOVAN MR HAFFORD GORDON BAKER MR THOMAS COVENTRY Vs. UNION OF INDIA
October 5, 1994
JAMMU AND KASHMIR BANK LIMITED Vs. GARTEX INTERNATIONAL
November 10, 1994
JANKI DASS Vs. STATE
March 15, 1994
JANTA TRAVELS PRIVATE LIMITED Vs. PUNJAB CHEMI PLANTS LIMITED
March 8, 1994
JARNAIL SINGH Vs. STATE
May 27, 1994
JASPAL SINGH Vs. UNION OF INDIA
August 1, 1994
JASWANT RAI Vs. DELHI DEVELOPMENT AUTHORITY
March 4, 1994
JASWANT SINGH Vs. UNION OF INDIA
February 8, 1994
JASWINDER KAUR Vs. JATINDER PAL SINGH
September 29, 1994
JAYARAM BANAN Vs. GURCHARAN SINGH CHANDHOK
September 19, 1994
JEET SINGH Vs. UNION OF INDIA
August 10, 1994
JINDAL INDUSTRIES LIMITED Vs. NIRMAL STEEL TUBES PRIVATE LIMITED
May 24, 1994
JOGINDER LAL KUTHIALA Vs. BANK OF INDIA
December 20, 1994
JOHN OAKEY AND MOHAN LIMITED Vs. MILLION ABRASIVES PRIVATE LIMITED
September 28, 1994
JOHN OAKEY AND MOHAN LIMITED Vs. MILLION ABRASIVES PRIVATE LIMITED
March 24, 1994
JOTE RAM Vs. STATE
May 2, 1994
JWALA PERSHAD ASHOK KUMAR CHOPRA H U F Vs. NATH TUBES PRIVATE LIMITED
May 24, 1994
K B TANDON Vs. CENTRAL BANK OF INDIA
February 23, 1994
K BALAKRISHNA RAO Vs. VOLGA RESTAURANT
May 18, 1994
K C GOYAL AND CO Vs. DELHI DEVELOPMENT AUTHORITY
May 26, 1994
K G MAL Vs. SHAM BEHARI MAL
July 5, 1994
K G MAL Vs. SHAM BUHARI MAL
January 25, 1994
K K PURI Vs. M K INDUSTRIES
October 19, 1994
K K PURI Vs. M M INDUSTRIES
December 14, 1994
K KHAN Vs. MUNICIPAL CORPORATION OF DELHI
January 5, 1994
K L KATYAL Vs. CENTRAL SECRETARIAT CLUB REGD
August 18, 1994
K L RATHEE Vs. MUNICIPAL CORPORATION OF DELHI
October 20, 1994
KAILASH KUMAR Vs. R L KAPUR
April 21, 1994
KALI CHARAN Vs. STATE DELHI ADMINISTRATION
August 9, 1994
KAMAL PUSHP ENTERPRISES Vs. CHAIRMAN CUM M D G A I L
September 28, 1994
KAMAL THAKUR Vs. STATE DELHI ADMINISTRATION
November 10, 1994
KANWALA RAM Vs. SWARAN KAUR
January 12, 1994
KARAM SINGH Vs. NATHU SINGH
August 8, 1994
KARAN SINGH Vs. UNION OF INDIA
August 11, 1994
KARTAR SINGH Vs. SABHA KAUL
August 8, 1994
KARTAR SINGH Vs. RAMESHWARI KELA DECD
July 27, 1994
KARTAR SINGH Vs. SMT. RAMESHWARI KELA (DECEASED) THROUGH L.R.S
June 27, 1994
KESAR ENTERPRISES Vs. UNION OF INDIA
May 23, 1994
KESAR ENTERPRISES LTD. Vs. UNION OF INDIA
March 23, 1994
KESAR SINGH Vs. LT GOVERNOR OF DELHI
May 9, 1994
KIMTI LAL SETHI Vs. LT. GOVERNOR, DELHI
November 23, 1994
KISHAN CHAND Vs. SECRETARY UNION OF INDIA
September 1, 1994
KISHAN LAL Vs. STATE
November 1, 1994
KISHAN SINGH Vs. MADAN JHA FINANCIAL COMMISSIONER
December 13, 1994
KISHORI LAL KANOO Vs. UNION OF INDIA
December 9, 1994
KM REKHA SIDANA Vs. UNION OF INDIA
May 4, 1994
KOCHAR CONSTRUCTION CO Vs. UNION OF INDIA
January 21, 1994
KOCHAR OIL MILLS LIMITED Vs. CHHATAR EXTRACTIONS LIMITED
December 2, 1994
KONARK CABLES PRIVATE LIMITED Vs. PREMIER ENGG AND ELECTRICAL CORPORATION
August 9, 1994
KONARK CABLES PVT LTD Vs. PREMIER ENGG AND ELEC CORP
September 9, 1994
KRIPAL SINGH KHURANA Vs. UNION OF INDIA
September 1, 1994
KRISHAN Vs. LAXMI DEVI
December 5, 1994
KRISHAN DEV SHARMA Vs. SOM DUTT SHARMA
November 16, 1994
KRISHAN GOPAL ARORA Vs. ROSHAN LAL ARORA
December 20, 1994
KRISHAN LAL Vs. HANUMAN
October 21, 1994
KRISHNA CORPORATION CO Vs. DELHI DEVELOPMENT AUTHORITY
November 30, 1994
KULDIP HARBANS SINGH Vs. KARUNA SINGH
September 27, 1994
KULDIP SINGH Vs. STATE
April 22, 1994
KURE Vs. DELHI ADMINISTRATION
March 15, 1994
KWALITY STEEL Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
December 20, 1994
L I C OF INDIA Vs. BHARAT SALES LIMITED
September 26, 1994
LACHMAN DASS NARANG Vs. VED PRAKASH
August 5, 1994
LAJ BEDI Vs. PARASRAMPURIAS SYNTHETICS LIMITED
May 24, 1994
LAKSHMI CEMENT Vs. CEGAT
October 28, 1994
LALIR MADHAN Vs. BUILDING COMMITTEE COUNCIL OF INSTITUTE OF COMPANY SECRETARIES OF INDIA
July 7, 1994
LALIT KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
September 19, 1994
LALIT MADHAN Vs. BUILDING COMMITTE COUNCIL OF INSTITUTE OF COMPANY SECRETARIES OF INDIA
July 1, 1994
LALIT MOHAN PURI Vs. PURE DRINKS LIMITED
August 19, 1994
LAMBA BROTHERS PRIVATE LIMITED Vs. LAMBA BROTHERS
April 6, 1994
LAMBA STEEL AND ALLOYS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
February 18, 1994
LARSEN AND TUBRO LIMITED Vs. STATE OF RAJASTHAN
January 18, 1994
LAWYERS FORUM FOR CIVIL LIBERTIES Vs. K P S GILL AND
July 1, 1994
LEKH RAJ GROVER Vs. DELHI DEVELOPMENT AUTHORITY
May 1, 1994
LIFE INS CORP Vs. ASHA AMBEKAR
February 28, 1994
LINK TRADE AND TECHNOLOGY INC Vs. UNION OF INDIA
August 26, 1994
LLOYD INSULATIONS INDIA PRIVATE LIMITED Vs. CEMENT CORP OF INDIA LIMITED
August 22, 1994
LOK NATH GROVER Vs. UNION OF INDIA
November 30, 1994
LT COL R N CHOPRA Vs. UNION OF INDIA
August 26, 1994
LT COL TS R C JETLEY Vs. UNION OF INDIA
April 28, 1994
LT GOVERNOR Vs. MAHABIR SINGH
February 28, 1994
LUCKY HOME CO OPERATIVE GROUP HOUSING LIMITED Vs. SHANTI DEVELOPERS AND PROMOTERS INDIA PRIVATE LIMITED
March 4, 1994
M A MERCHANT Vs. STATE CENTRAL BUREAU OF INVESTIGATION
December 15, 1994
M APPLIANCE LIMITED Vs. JOGINDER SINGH
July 18, 1994
M D OSWAL HOSIERY REGD Vs. D D GUPTA
February 25, 1994
M G F INDIA LIMITED Vs. VIJENDER SINGH
July 1, 1994
M GOPALAKRISHNAIAH Vs. UNION OF INDIA
May 10, 1994
M K AGARWAL Vs. UNION OF INDIA
March 2, 1994
M L DALMIYA AND COMPANY LIMITED Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
October 7, 1994
M L DALMIYA AND COMPANY LIMITED Vs. UNION OF INDIA
October 25, 1994
M RAM KUMAR Vs. DIRECTOR GENERAL CISF
April 6, 1994
M T N L Vs. MOHAMMAD MEHDUL
March 18, 1994
M T N L Vs. TATA PRESS
January 11, 1994
M/S UPPAL ENGG. CONSTRUCTION Vs. CENTRAL WARE HOUSING CORP.
September 28, 1994
M/S. ASSOCIATED JOURNALS LTD. Vs. MCD
September 5, 1994
M/S. RUBY ENTERPRISES Vs. NATIONAL PROJECTS CONSTRUCTION CORPN. LTD.
August 19, 1994
MADAN LAL Vs. JASWANT BATRA
January 7, 1994
MADAN LAL Vs. SARMUKH SINGH
July 12, 1994
MADAN MOHAN Vs. STATE
May 23, 1994
MAGADH STEEL PRODUCTS Vs. COLLECTOR OF C. EX.
July 20, 1994
MAHABIE SINGH Vs. STATE
February 1, 1994
MAHABIR Vs. STATE
May 11, 1994
MAHABIR Vs. VIJAY KUMAR GUPTA
December 2, 1994
MAHAVIR SINGH Vs. DELHI TRANSPORT CORPORATION
May 12, 1994
MAHESH CHANDER DEWAN Vs. KANTI CHANDER DEWAN
March 15, 1994
MAHINDER SINGH Vs. UNION OF INDIA
May 1, 1994
MAHINDER SINGH JAGDEV Vs. UNION OF INDIA
March 22, 1994
MAHIPAL SINGH Vs. UNION OF INDIA
March 23, 1994
MAMU LAL Vs. STATE
October 1, 1994
MANAGEMENT OF BALDEV SOAP FACTORY Vs. DELHI ADMINISTRATION
January 16, 1994
MANAGEMENT OF GURU HARKRISHAN PUBLIC SCHOOL Vs. ONKAR SINGH
February 7, 1994
MANAGEMENT OF RONEO VICKERS INDIA LIMITED Vs. LT GOVERNOR
February 11, 1994
MANAK CHAND JAIN Vs. STATE
September 5, 1994
MANAN SHEIKH Vs. STATE
October 27, 1994
MANAVJIT SINGH SANDHU Vs. RAM COLLEGE OF COMMERCE
October 5, 1994
MANEKA GANDHI Vs. UNION TERRITORY OF DELHI
March 18, 1994
MANEKA GANDHI Vs. UNION TERRITORY OF DELHI
April 7, 1994
MANGAL SINGH Vs. STATE
November 10, 1994
MANGAT RAM Vs. STATE
June 3, 1994
MANINDER KAUR Vs. DELHI HIGH COURT
August 3, 1994
MANISHA DEVI Vs. UNION OF INDIA
August 31, 1994
MANJIT SINGH Vs. PUNJAB AND SIND BANK
September 6, 1994
MANMOHAN SERVICE STATION Vs. MOHAMMAD HAROON JAPANWALA
May 17, 1994
MANOJ Vs. STATE
February 17, 1994
MANOJ @ MANNU Vs. NEMO
February 17, 1994
MANSA RAM Vs. SOHAN SINGH
April 29, 1994
MANSUKH CHHAGAN LAL BHATT Vs. UNION OF INDIA
November 2, 1994
MANSUKH CHHAGAN LAL BHATT Vs. UNION OF INDIA
October 20, 1994
MARUTI UDYOG LIMITED Vs. FILM CENTRE
September 19, 1994
MASTER GOKUL MAHANA MINOR V K MAHANA Vs. UNION OF INDIA
February 28, 1994
MASTER NITIN GOEL Vs. RAJ SYNTHETIC
January 1, 1994
MASTER NITIN GOEL Vs. RAJ SYNTHETIC POLYCHEM
January 18, 1994
MATSAYA METAL UDYOG Vs. D E S U
October 1, 1994
MAX SPALECK GMBH AND CO K G Vs. UNION OF INDIA
November 29, 1994
MAYA Vs. STATE
April 8, 1994
MAYUR TRAVELS Vs. MERCURY TRAVELS INDIA LIMITED
March 1, 1994
MAZAHIR ABBAS Vs. UNION OF INDIA
December 1, 1994
MEGHNA EXPORTS Vs. CEGAT
April 28, 1994
MEHTA TEJA SINGH AND CO Vs. DELHI DEVELOPMENT AUTHORITY
February 21, 1994
MICHAEL GORDON KINGSBURY Vs. NARCOTIC CONTROL BUREAU
May 26, 1994
MIDLAND FRUIT AND VEGATABLE PRODUCTS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI
January 28, 1994
MINNY ENTERPRISES Vs. GENERAL MANAGER I T D C
September 26, 1994
MISRILAL DHARAMCHAND PRIVATE LIMITED Vs. UNION OF INDIA
January 18, 1994
MODI ALKALIES AND CHEMICALS Vs. K LINE
December 1, 1994
MODI CARPETS LIMITED Vs. UNION OF INDIA
December 14, 1994
MOHAMMAD ASLAM Vs. STATE
February 21, 1994
MOHAMMAD ZAMIL,MOHAMMAD ASLAM Vs. STATE OF DELHI
February 21, 1994
MOHAMMADD SHABBIR NADVI Vs. JAMIA MILLA ISLAMIA
September 21, 1994
MOHAN EXPORTS I PRIVATE LIMITED Vs. D E S U
May 1, 1994
MOHAN EXPORTS INDIA LIMITED Vs. TARUN OVERSEAS PRIVATE LIMITED
April 21, 1994
MOKHA LIGHT HOUSE Vs. CENTRAL POLLUTION CONTROL BOARD
December 20, 1994
MORGAN STANTEY MUTUAL FUND Vs. PIYUSH AGGARWAL
January 4, 1994
MOTI LAL Vs. STATE
April 5, 1994
MOTI LAL Vs. STATE
May 5, 1994
MOTOR AND GENERAL FINANCE LIMITED Vs. RADHA MOHAN SINGH
April 22, 1994
MUKESH Vs. STATE DELHI ADMINISTRATION
August 30, 1994
MUKESH ALIAS MUKI Vs. STATE
November 29, 1994
MUKESH ARORA Vs. UNION OF INDIA
September 6, 1994
MUKUL KUMAR SAXENA Vs. UNION OF INDIA
August 10, 1994
MUNICIPAL CORPORATION OF DELHI Vs. NEW LIGHT MANUFACTURING COMPANY
July 19, 1994
MUNICIPAL CORPORATION OF DELHI Vs. SUKHVIR SINGH
February 14, 1994
MUNICIPAL CORPORATION OF DELHI Vs. P L SINGH
September 1, 1994
MUNICIPAL CORPORATION OF DELHI Vs. SHYAM LAL & ORS.
August 10, 1994
MUNICIPAL CORPORATION OF DELHI Vs. P.L. SINGHLA AND ANR.
September 2, 1994
MUNNI LAL Vs. STATE
November 30, 1994
MUNSHI RAM Vs. UNION OF INDIA
January 14, 1994
MUTHOOT M GEORGE CHITS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
August 31, 1994
N K SAREEN Vs. PUNJAB NATIONAL BANK
May 18, 1994
N K TEXTILE MILLS Vs. UNION OF INDIA
October 31, 1994
N K VERMA PROPRITOR OF PIECO INTERNATIONAL ENGINEARING CO Vs. PUSHPA BUILDING LIMITED
April 22, 1994
N N DESWANI Vs. P N JAIN
July 28, 1994
N R AJWANI Vs. UNION OF INDIA
July 8, 1994
N R JYOTSHI Vs. LT GOVERNOR OF DELHI
April 6, 1994
N S S MANI Vs. DELHI GYMKHANA CLUB LIMITED
November 2, 1994
N S TIWANA Vs. UNION OF INDIA
March 25, 1994
N S YADAV Vs. UNION OF INDIA
May 27, 1994
NAIB SUBEDAR JAI NARAIN Vs. UNION OF INDIA
May 6, 1994
NAJMUDDIN Vs. KHATIJA BEGUM
July 8, 1994
NANAK CHAND Vs. AMAR SINGH
November 1, 1994
NAND LAL Vs. STATE
February 28, 1994
NANU MAL Vs. BHAGWATI PERSHAD
March 8, 1994
NARAIN SINGH Vs. FINANCIAL COMMISSIONER
July 11, 1994
NARAINDAS R ISRANI Vs. DELHI DEVELOPMENT AUTHORITY
August 3, 1994
NARESH KAKKAR Vs. STATE
September 7, 1994
NARESH KUMAR Vs. UNION OF INDIA
December 2, 1994
NARINDER LAL SETH Vs. STATE
July 1, 1994
NARINDER LAL SETHI Vs. STATE
July 15, 1994
NARINDER NATH Vs. MAHINDER NATH
October 1, 1994
NATARAJ TOBACCO PRODUCTS CO Vs. M D PATEL TOBACCO PRODUCTS CO
September 28, 1994
NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
March 17, 1994
NATIONAL FEDERATION OF RAILWAY PORTERS AND BEARERS Vs. UNION OF INDIA
May 18, 1994
NATIONAL INSURANCE COMPANY LIMITED Vs. KUMUD KHOSLA
August 22, 1994
NATIONAL RESEARCH DEVELOPMENT CORPORATION Vs. VIBRONICS PRIVATE LIMITED
April 29, 1994
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
March 16, 1994
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. BHASIN CONSTRUCTION COMPANY PRIVATE LIMITED
December 2, 1994
NATIONAL TRADING CO Vs. MONICA CHAWLA
May 24, 1994
NAVIN PANWAR Vs. STATE
February 14, 1994
NAZAR MOHD Vs. STATE OF DELHI
February 22, 1994
NAZAR MOHD @ HANUMAN Vs. STATE OF DELHI
January 22, 1994
NEELAM Vs. STATE
April 29, 1994
NESTLE S A Vs. I D KANSAL
May 19, 1994
NETWORK LIMITED Vs. COLLECTOR OF CENTRAL
October 4, 1994
NEW ERA INDUSTRIES Vs. INDIAN TOURISM DEVELOPMENT CORP LIMITED
July 26, 1994
NICHIMEN CORPORATION Vs. ATLANTIC ENGINEERING SERVICES
January 1, 1994
NIGAM ENTERPRISES Vs. DELHI FINANCIAL CORPORATION
April 12, 1994
NIHAL SINGH Vs. DALIP SINGH LAMBA
August 8, 1994
NIRMALA KAPOOR Vs. ARUN KUMAR SHARMA
July 18, 1994
NISHA RAJ Vs. PRATAP K KAULA
December 20, 1994
NIZAMUDDIN Vs. STATE
September 14, 1994
NUSRAT HUSSAIN Vs. STATE
January 18, 1994
O P BISHONI Vs. UNION OF INDIA
April 11, 1994
O P KAPOOR Vs. UNION BANK OF INDIA
February 11, 1994
OF INCOME TAX DELHI Vs. CEMENT DISTRIBUTORS LTD
March 24, 1994
OIL & NATURAL GAS CORPORATION LTD Vs. CEGAT
May 18, 1994
OLYMPUS INDIA PRIVATE LIMITED Vs. DELHI ELECTRICITY SUPPLY UNDERTAKING
October 24, 1994
OM PRAKASH JAIN Vs. HANS RAJ
August 3, 1994
OM PRAKASH SAWHNEY Vs. DELHI DEVELOPMENT AUTHORITY
August 5, 1994
P H ABDUL KAREEM Vs. UNION OF INDIA
July 1, 1994
P H ABDUL KAREEM Vs. UNION OF INDIA
July 28, 1994
P K DUTTA RETD Vs. UNION OF INDIA
May 24, 1994
P K JAIN DISTT AND SESSN JUDGE Vs. GOVERNMENT OF N C T OF DELHI
November 30, 1994
P K RUIA Vs. STATE
November 30, 1994
P K THAPAR Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
February 22, 1994
P M DIESELS PRIVATE LIMITED Vs. S M DIESELS
February 21, 1994
P S BEDI Vs. PROJECT AND EQUIPMENT CORPORATION OF INDIA LIMITED
February 20, 1994
P S BEDI Vs. PROJECT AND EQUIPMENT CORPORATION OF INDIA LIMITED
February 28, 1994
P S L ENGINEERING PRIVATE LIMITED Vs. HONGKONG AND SHANGHAI BANKING CORPORATION LIMITED
September 29, 1994
P S PUN Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
April 8, 1994
PAHARPUR COOLING TOWER LIMITED Vs. BANBAIGAON REFINERY AND PETROCHEMICALS LIMITED
January 7, 1994
PAMPA MUKHERJEE Vs. SURI CIVIL CONTRACTOR A B
October 6, 1994
PANNA LAL Vs. STATE
May 4, 1994
PARAMJIT KAUR Vs. MUNICIPAL CORPORATION OF DELHI
December 1, 1994
PARAMOUNT FOODS CORPORATION Vs. DELHI DEVELOPMENT AUTHORITY
July 8, 1994
PARAMOUNT PUBLICITY PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
December 15, 1994
PARAS RAM SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
September 25, 1994
PARENT FORUM FOR MEANINGFUL EDUCATION Vs. CENTRAL BOARD OF SECONDARY EDUCATION
May 1, 1994
PARVEEN KUMAR JAJU Vs. DELHI DEVELOPMENT AUTHORITY
July 19, 1994
PARVESH KUMAR MALHOTRA Vs. NEW DELHI MUNICIPAL COMMITTEE
November 1, 1994
PAWAN KUMAR Vs. UNION OF INDIA
May 1, 1994
PAYAL GUPTA Vs. LT GOVERNOR OF DELHI
August 8, 1994
PETROLEUM AND PETROCHEMICAL PURVEYOR Vs. UNION OF INDIA
March 23, 1994
PHARMACHIM Vs. CUREWEL INDIA LIMITED
September 9, 1994
PHIRA RAM Vs. UNION OF INDIA
August 1, 1994
PHOOLAN DEVI Vs. SHEKHAR KAPOOR
December 1, 1994
PHOOLAN DEVI Vs. SHEKHAR KAPOOR
December 20, 1994
PHOOLAN RANI Vs. RATAN LAL
May 4, 1994
POLSON LIMITED Vs. POLSON DAIRY LIMITED
September 1, 1994
POORAN CHAND Vs. DELHI DEVELOPMENT AUTHORITY
April 12, 1994
POTATO AND ONION MERCHTS ASSOCIATION Vs. CHAIRMAN DELHI AGRICULTURAL MARKETING BOARD
August 22, 1994
POWER PERSONNEL TRAINERS ASSOCIATION Vs. UNION OF INDIA
January 4, 1994
PRABHA CONSTRUCTION PRIVATE LIMITED Vs. SHAN TRILOCHAN SINGH
February 28, 1994
PRADEEP KUMAR Vs. STATE
January 7, 1994
PRADEEP KUMAR Vs. STATE
September 8, 1994
PRAKASH SINGH Vs. STATE
May 9, 1994
PRAMILLA PURI Vs. RAJINDER SINGH
July 11, 1994
PRAMOD KUMAR GARG ALIAS RAVINDER CHANDHOK Vs. UNION OF INDIA
May 24, 1994
PRANJAL VERMA AND SAWALIA SAURABH Vs. UNION OF INDIA
July 18, 1994
PRASAD AND CO Vs. SATISH GUPTA
October 6, 1994
PRASHANT GLASS WORKS PVT LTD Vs. COLLECTOR OF CUSTOMS
January 31, 1994
PRATAP SINGH Vs. MUNICIPAL CORPORATION OF DELHI
July 29, 1994
PREET PUBLIC SECONDARY SCHOOL Vs. ADMINISTRATOR OF NCT OF DELHI
November 28, 1994
PREETI SRIVASTAVA Vs. C B S E
August 23, 1994
PREM KANKHEDIA Vs. RAJINDER KUMAR KANKHEDIA
January 24, 1994
PREM KUMAR KHULLAR Vs. VIJAY KUMAR GUPTA
July 18, 1994
PREM LATA MEHTA Vs. J S SOD
August 9, 1994
PREM PANDIT Vs. UNION OF INDIA
August 1, 1994
PREM SETH Vs. NATIONAL INDUSTRIAL CORPORATION LIMITED
May 17, 1994
PREM SHAMSHER SINGH Vs. COMMISSIONER OF WEALTH TAX
July 22, 1994
PREM SINGH Vs. STATE (DELHI ADMN )
November 22, 1994
PREM SINGH Vs. STATE DELHI ADMINISTRATION
November 1, 1994
PRITAM SINGH Vs. UNION OF INDIA
December 1, 1994
PRITHVI SINGH Vs. INDIAN OIL CORPORATION LIMITED
October 20, 1994
PRITPAL SINGH SETHI Vs. UNION OF INDIA
July 20, 1994
PRIYA NATH MEHTA Vs. MANJU AGGARWAL
March 1, 1994
PRIYA NATH MEHTA Vs. MANJU AGGARWAL
March 18, 1994
PROGRESSIVE NEWSPAPER PRIVATE LIMITED Vs. SHARDA MOTOR INDUSTRIES LIMITED
November 10, 1994
PRUSHOTTAM TRADERS PRIVATE LIMITED Vs. UNION OF INDIA
August 9, 1994
PUNJAB AND SIND BANK Vs. MANJIT SINGH
January 24, 1994
PUNJAB NATIONAL BANK Vs. G S INDUSTRIES INDIA
March 1, 1994
PUNJAB NATIONAL BANK Vs. N R AYYANGER AND CO
May 1, 1994
PURAN CHAND Vs. COMMISSIONER OF POLICE
May 18, 1994
PUSHPA GUPTA Vs. CHAIRMAN AND MANAGING DIRECTOR ENGINEERS INDIA LIMITED
December 3, 1994
PUSHPANJALI CO OP GROUP HOUSING SOCIETY LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
August 3, 1994
R B JODHMAL AND COMPANY PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
December 20, 1994
R C FABRICS PRIVATE LIMITED Vs. UNION OF INDIA
October 17, 1994
R K ANTANI Vs. R N CHOPRA
September 5, 1994
R K KHANNA Vs. I A A I
December 15, 1994
R L BHARDWAJ Vs. SHIVALIK CO OPERATIVE GROUP HOUSING SOCIETY LIMITED
November 22, 1994
R L KOHLI Vs. BEENA GUPTA
August 8, 1994
R M BAGAI Vs. UNION OF INDIA
January 13, 1994
R S BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
July 20, 1994
R S MISRA Vs. UNION OF INDIA
September 19, 1994
R.S. BUILDERS Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD
February 25, 1994
RADHEY SHYAM Vs. UNION OF INDIA
September 1, 1994
RADHEY SHYAM Vs. RAM KISHAN
October 6, 1994
RADHIKA FASHIONS Vs. DIRECTOR GENERAL APPAREL EXPORT PROMOTION COUNCIL
September 2, 1994
RADHIKA WOOLEN AND SILK MILLS PRIVATE LIMITED Vs. M PRAKASH AND SONS
September 1, 1994
RAGHBIR SINGH JAIN Vs. HANSAM INDUSTRIAL CORPORATION
March 4, 1994
RAGHUBIR SINGH AGGARWAL Vs. VIRENDER KUMAR JAM
February 11, 1994
RAGHUNANDAN GUPTA Vs. STATE CENTRAL BUREAU OF INVESTIGATION
May 1, 1994
RAGHUNANDAN SHARMA Vs. DELHI TRANSPORT CORPORATION
April 19, 1994
RAJ KISHAN AND COMPANY Vs. CHAIRMAN AND MANAGING DIRECTOR NTPC
December 19, 1994
RAJ KUMAR Vs. STATE
May 26, 1994
RAJ KUMAR GUPTA Vs. STATE
May 17, 1994
RAJ RANI JAIN Vs. HARISH CHAND SINGLA
May 10, 1994
RAJESH AGGARWAL Vs. BALBIR SINGH
August 24, 1994
RAJESH ALIAS VIMAL KUMAR Vs. STATE DELHI ADMINISTRATION
December 8, 1994
RAJESH KUMAR Vs. STATE DELHI ADMINISTRATION
October 18, 1994
RAJINDER KAUR Vs. STATE
May 27, 1994
RAJINDER PRESHAD Vs. NATHU RAM
October 27, 1994
RAJINDER SINGH Vs. DELHI SIKH GURWAR PRABANDHAK COMMITTEE
July 26, 1994
RAJNI JAIN Vs. LT GOVERNOR OF DELHI
January 20, 1994
RAKESH GOEL Vs. MEHAR SINGH SURA CHARITABLE HOSPITAL TRUST
February 7, 1994
RAKESH KUMAR Vs. STATE
February 9, 1994
RAKESH KUMAR AGARWAL Vs. DIRECTOR GENERAL OF INCOME TAX
November 23, 1994
RAKESH KUMAR GUPTA Vs. UNION OF INDIA
December 1, 1994
RAKSHA ARORA Vs. S D TECHNICAL SERVICES PRIVATE LIMITED
September 5, 1994
RAM CHANDER Vs. STATE
May 5, 1994
RAM CHANDER AGGAIWAL Vs. COMMISSIONER OF INCOME TAX
May 18, 1994
RAM KISHAN Vs. INDIAN ELECTRIC WORKS LIMITED
March 23, 1994
RAM KISHAN DASS Vs. ANIL KUMAR
November 1, 1994
RAM KISHORE Vs. STATE
December 16, 1994
RAM KISHORE Vs. STATE
December 12, 1994
RAM KUMAR TYAGI Vs. STATE
October 7, 1994
RAM KUSHAN Vs. UNION OF INDIA
May 27, 1994
RAM MURTI SHARMA Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
February 22, 1994
RAM NARAIN Vs. VED PRAKASH
November 8, 1994
RAM NARAIP YADAV Vs. UNION OF INDIA
December 5, 1994
RAM NARAYAIN Vs. VED PRAKASH
September 8, 1994
RAM NATH Vs. STATE
July 29, 1994
RAM NATH MANDAL Vs. UNION OF INDIA
July 15, 1994
RAM NATH MONGA Vs. STATE
February 1, 1994
RAM PARKASH PANDEY Vs. STATE DELHI ADMN
March 21, 1994
RAM PERSHAD & SONS Vs. COMMISSIONER OF INCOME TAX
December 6, 1994
RAM SARUP PROP BHAGWATI SALES METAL CORPORATION Vs. UNION OF INDIA
August 5, 1994
RAMAN MAHAJAN Vs. STATE
February 24, 1994
RAMESH G BHATIA Vs. GOPALA GASES PRIVATE LIMITED
March 1, 1994
RAMESH KUMAR Vs. STATE CENTRAL BUREAU OF INVESTIGATION DELHI REGION NEW DELHI
April 1, 1994
RAMESH KUMAR Vs. STATE (C B I /DELHI REGION/NEW DELHI)
April 18, 1994
RAMESHWAR DAYAL Vs. DELHI DEVELOPMENT AUTHORITY
May 3, 1994
RAMJI LAL Vs. STATE
February 24, 1994
RAMMESH B JADEJA Vs. STATE
March 1, 1994
RANJINI MOORTHY Vs. MURSHID ABDULLAD MOHD
May 24, 1994
RANJIT SINGH THAPAE Vs. SIMRAN THAPAR
May 10, 1994
RATANDEP SHANTI SYAM EDUCATIONAL AND PROFESSIONAL TRUST Vs. EDUCATION SOCIETY OF PROFESSIONALS AND VOCATIONALS
March 16, 1994
RATANLAL GOBINDRAM Vs. STATE
February 1, 1994
RATTAN Vs. RAJESH KHANNA
September 28, 1994
RAVI KUMAR Vs. MISHA VADHERA
November 16, 1994
RAVI RAJ GUPTA Vs. ACME GLASS MOSAIC INDUSTRIES
November 21, 1994
RAVINDER KUMAR MATHUR Vs. UNION OF INDIA
April 8, 1994
RAWAT MAL JAIN Vs. DELHI DEVELOPMENT AUTHORITY
September 8, 1994
REHABILITATION MINISTRY EMPLOYEES COOPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. UNION OF INDIA
September 14, 1994
RENU SHARMA Vs. DELHI UNIVERSITY
July 13, 1994
RISH PRABHAT Vs. DELHI DEVELOPMENT AUTHORITY
February 2, 1994
ROSHAN LAL DULI CHAND Vs. GANESH FLOUR MILLS COMPANY LIMITED
October 31, 1994
RUBY RANJAN Vs. HEAD OF DEPARTMENT ZOOLOGY UNIVERSITY OF DELHI
January 12, 1994
RUKMANI DEVI Vs. FEDERAL AUTO STORE
January 20, 1994
S C BAJPAI Vs. UNIVERSITY OF DELHI
January 21, 1994
S C GARG Vs. D E S U
April 6, 1994
S D MADAN Vs. STATE
May 4, 1994
S GURBACHAN SINGH Vs. DELHI DEVELOPMENT AUTHORITY
May 18, 1994
S HARCHARAN SINGH Vs. DELHI CANTONMENT BOARD
August 9, 1994
S K AGGARWAL Vs. DELHI DEVELOPMENT AUTHORITY
September 7, 1994
S K BAI Vs. MUNICIPAL CORPORATION OF DELHI
July 14, 1994
S K BHALLA Vs. STATE
October 21, 1994
S K PURI Vs. SARLA CHAWLA
December 6, 1994
S M BHATIA Vs. BUREAU OF INDIAN STANDARDS
December 3, 1994
S M GULATI Vs. DREAM LAND HOUSE
October 20, 1994
S NIRANJAN SINGH Vs. PARKASH WATI
August 1, 1994
S P BHATNAGAR Vs. INDIAN OIL CORPORATION
July 12, 1994
S P KOHLI Vs. CONSUMER DISPUTES REDRESSAL FORUM
July 12, 1994
S R F FINANCE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
September 28, 1994
S S JETLY Vs. DELHI DEVELOPMENT AUTHORITY
January 18, 1994
S S RANADE Vs. UNION OF INDIA
August 25, 1994
S S SIDHU Vs. RAMKISHAN KHANDUJA
November 1, 1994
S.S. PURI Vs. R. CHANDER SHEKHAR
December 13, 1994
SADA NAND Vs. UNION OF INDIA
July 1, 1994
SALES TAX OFFICER Vs. MEMBER APPELLATE TRIBUNAL
May 4, 1994
SAMGEETA SHARMA Vs. UNIVERSITY OF DELHI
December 2, 1994
SAMI YAR KHAN Vs. USMAN KHAN
May 24, 1994
SAMYUKTA BHARAT HOUSING DEVELOPMENT Vs. SMRITHI GRIH NIRMAN SAHAKARI SANSATHA
December 12, 1994
SAMYUKTA BHARAT HOUSING DEVELOPMENT CORPORATION PRIVATE LIMITED Vs. SMRITHI GRIH NIRMAN SAHAKARI SANSATHA
December 1, 1994
SANDEEP OJHA Vs. UNION OF INDIA
May 27, 1994
SANGEETA SHARMA Vs. RAJIV SHARMA
March 24, 1994
SANJAY BANSAL Vs. SANGEETA
May 12, 1994
SANJAY GUPTA Vs. VED KANTI GUPTA
September 30, 1994
SANJAY KUMAR Vs. UNION OF INDIA
May 7, 1994
SANJAY KUMAR TALWAR Vs. VARSHA PROMOTERS AND DEVELOPERS
April 4, 1994
SANJAY SANDHYA Vs. STATE
January 31, 1994
SANJAY SAPRA Vs. STATE
April 29, 1994
SANJEEV DIKSHIT Vs. UNIVERSITY OF DELHI
July 1, 1994
SANJEEV PURI Vs. STATE
December 2, 1994
SANTOSH TULI Vs. RAM NATH PASI
March 7, 1994
SANYUKT NIRMATA Vs. DELHI DEVELOPMENT AUTHORITY
October 20, 1994
SARABJIT SINGH Vs. UNION OF INDIA
July 18, 1994
SARASWATI CONSTRUCTION CO Vs. CO OPERATIVE GROUP HOUSING SOCIETY LIMITED
September 12, 1994
SARBATI DEVI Vs. UNION OF INDIA
April 12, 1994
SARDAR SINGH Vs. ADDL DISTT MAFIS
August 1, 1994
SARLA DEVI Vs. DAYA RAM
November 22, 1994
SAROJ SATIJA AND ASHOK KUMAR BATRA Vs. STATE
April 18, 1994
SARVA HITKARI CO OPERATIVE SOCIETY Vs. SURJEET SINGH MALHOTRA
March 15, 1994
SATNAM SINGH Vs. BOLAKI MAL AND SONS
October 1, 1994
SATYA GUPTA Vs. MUNSHI RAM AGGARWAL
July 25, 1994
SATYAWATI G MOHATTA Vs. UNION OF INDIA
September 1, 1994
SATYENDRA KUMAR Vs. UNION OF INDIA
January 6, 1994
SAVITRI DEVI Vs. MUNICIPAL CORPORATION OF DELHI
July 14, 1994
SAVITRI DEVI Vs. APPROPRIATE AUTHORITY
May 2, 1994
SAW PIPES LIMITED Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
February 28, 1994
SCHOOL OF NURSING HOLY FAMILY HOSPITAL SOCIETY Vs. JACQULINE NISHA
April 26, 1994
SCINDIA POTTERIES AND SERVICES LIMITED Vs. DEPUTY LAND AND DEV OFFICER
September 29, 1994
SDR GURDEV SINGH Vs. SUNDER KAUR
November 22, 1994
SELECTED MARBLE HOME Vs. ARUN KUMAR GUPTA
August 31, 1994
SELVEDGE Vs. UNION OF INDIA
July 18, 1994
SHAFI Vs. MEHMOODA BEGUM
April 21, 1994
SHAH BUILDERS PRIVATE LIMITED Vs. THAPAR AGRO MILL
March 17, 1994
SHAHID Vs. UNION OF INDIA
July 19, 1994
SHAHID ALIAS M SHAHID ALIAS SHAHID Vs. UNION OF INDIA
December 9, 1994
SHAKTI SINGH Vs. STATE
December 15, 1994
SHAKUNTALA DEVI Vs. R K MEHRA
December 20, 1994
SHAKUNTALA GUPTA Vs. SURINDER KUMAR
February 10, 1994
SHAKUNTLA Vs. UNION OF INDIA
October 1, 1994
SHAM LAL Vs. RAJMDER KUMAR
August 5, 1994
SHAMBHU PRASAD Vs. UNION OF INDIA
January 10, 1994
SHANKARIA ALIAS SHANKAR Vs. STATE DELHI ADMINISTRATION
November 23, 1994
SHANTI BEHAL Vs. STATE DELHI ADMINISTRATION
January 20, 1994
SHANTI DEVI Vs. DELHI DEVELOPMENT AUTHORITY
April 8, 1994
SHANTI DEVI Vs. MAQSOOD ALI
July 21, 1994
SHANTI RANI JAIN Vs. STATE
July 1, 1994
SHARAN DASS CHAWLA Vs. COMMISSIONER OF POLICE
May 26, 1994
SHARBATI DEVI Vs. KRISHNA GUPTA
April 1, 1994
SHARIF KHAN Vs. ARUN KUMAR SAXENA
July 1, 1994
SHASHI PAHUJA Vs. DELHI DEVELOPMENT AUTHORITY
March 2, 1994
SHEELA BISHT Vs. DELHI DEVELOPMENT AUTHORITY
September 2, 1994
SHIV NARAIN Vs. STATE
October 1, 1994
SHIV SHANKAR Vs. STATE
November 1, 1994
SHIVAM LEATHERITE PRIVATE LIMITED Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
May 16, 1994
SHIVDEV SINGH Vs. STATE DELHI ADMINISTRATION
July 26, 1994
SHREE GANESH ROLLING MILLS LTD Vs. UNION OF INDIA
May 30, 1994
SHREEYUT SHRI GOPAL BANSAL Vs. THAPAR BUILDERS PRIVATE LIMITED
August 1, 1994
SHRIRAM INDUSTRIAL ENTERPRISES LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
November 28, 1994
SIDDHA RAJ DHADDA Vs. UNION OF INDIA
November 10, 1994
SILVERTORE MANUFACTURING COMPANY OF INDIA Vs. USHA SOI
August 22, 1994
SINGH RAM Vs. FOOD CORPORATION OF INDIA
January 14, 1994
SIRI RAM SHARMA Vs. STATE
November 22, 1994
SKIPPER Vs. ATMA RAM PROPERTIES PRIVATE LIMITED
September 14, 1994
SOHAN LAL S O RAM TAKAYA Vs. DELHI ADMINISTRATION
May 27, 1994
STANDARD CHARTERED BANK Vs. M S HANDA
July 7, 1994
STANDARD CHARTERED BANK Vs. M S HANDA
September 8, 1994
STAR INDUSTRIAL AND TEXTILE ENTERPRISES LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
March 18, 1994
STATE Vs. K CHANDRA
September 13, 1994
STATE (DELHI ADMINISTRATION) Vs. T NARAYANAN
January 23, 1994
STATE BANK OF BIKANER AND JAIPUR Vs. SUBHASH CHANDER JAIN
November 1, 1994
STATE BANK OF INDIA Vs. SANJEEV MALIK
October 3, 1994
STATE BANK OF INDIA Vs. INDER RAJ MALIK
October 6, 1994
STATE BANK OF INDIA Vs. PUNJAB NATIONAL BANK
December 13, 1994
STATE BANK OF INDIA Vs. JAGDAMBA PACKERE
August 8, 1994
STATE CBI Vs. PRATAM SINGH
July 6, 1994
STATE DELHI ADMINISTRATION Vs. MITHLESH
March 16, 1994
STATE DELHI ADMINISTRATION Vs. T NARAYANAN
February 23, 1994
STATE DELHI ADMINISTRATION Vs. PREM CHAND
February 24, 1994
SUBHASH AND COMPANY Vs. KRIBHCO
May 11, 1994
SUBHASH CHANANA Vs. STATE
March 15, 1994
SUBHASH CHANDER Vs. STATE
September 20, 1994
SUBHASH VERMA Vs. NEELAM
February 9, 1994
SUDARSHAN KUMAR Vs. DELHI TRANSPORT CORPORATION
October 18, 1994
SUDHIR CHADHA Vs. UNION OF INDIA
February 3, 1994
SUDHIR KUMAR JAIN Vs. STATE
May 9, 1994
SUKHBIR SINGH Vs. MUNICIPAL CORPORATION OF DELHI
July 4, 1994
SUKHBIR SINGH Vs. UNION OF INDIA
February 22, 1994
SUKHDEV CHAND PAUL Vs. S K SHARIEF
April 8, 1994
SUKUMAR CHAND JAIN Vs. DELHI DEVELOPMENT AUTHORITY
November 23, 1994
SUNAIR HOTELS LIMITED Vs. NEW DELHI MUNICIPAL CORPORATION
October 7, 1994
SUNDER LAL KHATRI Vs. DELHI DEVELOPMENT AUTHORITY
September 1, 1994
SUNDER NAGAR ASSOCIATION REGD Vs. WELFARE CULTURAL CLUB REGD
October 20, 1994
SUNEET KALRA Vs. BAL RAJ AHUJA RETD
November 28, 1994
SUNEHRI LAL Vs. UNION OF INDIA
February 8, 1994
SUNIL CHAND JAIN Vs. STATE
December 16, 1994
SUNIL KUMAR Vs. STATE
November 17, 1994
SUNSHINE TRAVELS AND TOURS PRIVATE LIMITED Vs. UNION OF INDIA
April 8, 1994
SUPER ENGINEERE Vs. NEW DELHI MUNICIPAL COMMITTEE
February 3, 1994
SURENDER KUMAR Vs. STATE
March 25, 1994
SURENDER PAL Vs. UNION OF INDIA
September 6, 1994
SURESH KUMAR AND CO Vs. UNION OF INDIA
October 3, 1994
SURESH PAHWA Vs. UNION OF INDIA
July 13, 1994
SURI CONSTRUCTIONS Vs. DELHI DEVELOPMENT AUTHORITY
July 7, 1994
SURINDER SINGH AHLUWALIA Vs. UNION OF INDIA
January 7, 1994
SURMDER KUMAR Vs. UNION OF INDIA
November 8, 1994
SURYA AGRO OILS LTD Vs. SURYA COCONUT OIL INDUSTRIES
May 1, 1994
SURYA COCONUT OIL INDUSTRIES Vs. SURYA AGRO OILS LIMITED
May 6, 1994
SURYA ROSHNI LIMITED Vs. ELECTRONIC SOUND COMPONENTS CO
February 8, 1994
SUSHIL KUMAR Vs. STATE
February 21, 1994
SUSHIL KUMAR SANGI Vs. STATE
September 23, 1994
SUSHILA PRASAD Vs. HARSHA TRACTORS LIMITED
October 19, 1994
SWAMI DHIRENDRA BRAHAMACHARI Vs. SHAILENDRA BHUSHAN
February 4, 1994
SWAMI DHIRENDRA BRAHAMCHARI Vs. SHAILENDAR BHUSHAN
January 4, 1994
SWARANSINGH Vs. UNIVERSITY OF DELHI
March 17, 1994
SWARN SINGH Vs. STATE
May 1, 1994
SYNDICATE BANK Vs. SPENCER AND BLACKSMITH
July 4, 1994
T A GEORGES Vs. DELHI DEVELOPMENT AUTHORITY
July 7, 1994
TARAQI AHMED Vs. STATE DELHI ADMINISTRATION
July 28, 1994
TARLOK CHAND Vs. NATIONAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
July 7, 1994
TECHNICAL WORKS AND INDUSTRIAL LINK LIMITED Vs. RAJESHWARI HOOJA
March 4, 1994
TEXTILE HOUSE Vs. GANGA RAM AND SONS
September 27, 1994
TOSH APARTMENTS PRIVATE LIMITED Vs. PRADEEP KUMAR KHANNA
April 5, 1994
TRADE AND INDUSTRIAL CORPORATION Vs. INDIA TOURISM DEVELOPMENT CORPORATION
October 1, 1994
TRINAGAR SHIKSHA PRACHARINI SABHA REGD Vs. DELHI DEVELOPMENT AUTHORITY
March 17, 1994
TRISHUL CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
September 8, 1994
U KASHYAP Vs. DELHI DEVELOPMENT AUTHORITY
April 29, 1994
U P STATE SUGER CORPORATION LIMITED Vs. UNION OF INDIA
May 11, 1994
UDAI SINGH Vs. UNION OF INDIA
November 22, 1994
UNIKOL BOTTELERS LIMITED Vs. DHILLON KOOL DRINKS
February 7, 1994
UNION OF INDIA Vs. HIND WIRE INDUSTRIES LIMITED
February 3, 1994
UNION OF INDIA Vs. COSMIQUE INERNATIONAL
February 9, 1994
UNION OF INDIA Vs. R P BUILDERS
May 27, 1994
UNION OF INDIA Vs. KHEHRI
August 1, 1994
UNION OF INDIA Vs. SOHAN SINGH SETHI AND SONS
December 12, 1994
UNION OF INDIA Vs. RATTAN LAL BRIJ MOHAN
December 8, 1994
UNION OF INDIA Vs. R S SHARMA
December 5, 1994
UNION OF INDIA Vs. R.P. BUILDERS
March 27, 1994
UNITED COMMERCIAL BANK LIMITED Vs. DEEKOR
November 28, 1994
UNITED DECORATIVES PRIVATE LIMITED Vs. PREM TRADER
October 3, 1994
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BEENA RAWAT
January 7, 1994
UNIVERSAL WOOLEN MILLS Vs. UNION OF INDIA
August 30, 1994
UPPER INDIA COUPER PAPER MILLS COMPANY LIMITED Vs. APPELLATE AUTHORITY INDUSTRIAL AND FINANCIAL RECONSTRUCTION
May 27, 1994
URI CIVIL CONTRACTOR AB Vs. PAMPA MUKHERJEE
November 1, 1994
USHA INDIA LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
August 10, 1994
USHA LATA Vs. DELHI DEVELOPMENT AUTHORITY
March 8, 1994
USHA SUBRAMANIAM Vs. DAIJIT KUMAR BHANDARI
April 25, 1994
UTTAM SINGH Vs. LAND ACQUISITION COLLECTOR ME
September 20, 1994
V D SHARMA Vs. STATE
October 18, 1994
V K CONST WORKS LIMITED Vs. ARMY WELFARE HOUSING ORG
December 14, 1994
V K DEWAN AND CO Vs. MUNICIPAL CORPORATION OF DELHI
August 3, 1994
V K DEWAN AND CO Vs. MUNICIPAL CORPORATION OF DELHI
May 16, 1994
V K GUPTA Vs. P K KHULLAR
December 1, 1994
V N SHARMA Vs. LT GOVERNOR
December 1, 1994
V P CHETAL AND M P GOGIA Vs. UNION OF INDIA
May 23, 1994
V PRABHA Vs. STATE
August 11, 1994
V S MURTHY Vs. STATE
July 1, 1994
V S RAHI Vs. LT GOVERNMENT OF DELHI
December 8, 1994
VANDANA SHIVA Vs. UNION OF INDIA
April 22, 1994
VARSHA POLY PRODUCTS PRIVATE LIMITED Vs. C C KANDLA
May 1, 1994
VED PRAKASH Vs. STATE CENTRAL BUREAU OF INVESTIGATION
January 18, 1994
VED PRAKASH Vs. SAMIR KUMAR
August 1, 1994
VIJAYA C GURSAHANEY Vs. DELHI DEVELOPMENT AUTHORITY
May 10, 1994
VIKASH ENGG CO Vs. DELHI DEVELOPMENT AUTHORITY
February 15, 1994
VIKASH POLYMER Vs. UNION OF INDIA
July 6, 1994
VILLAYATI RAM MITTAL Vs. UNION OF INDIA
February 22, 1994
VINOD KRISHAN KAUL Vs. UNION OF INDIA
March 23, 1994
VINOD KUMAR Vs. STATE
May 1, 1994
VINOD KUMAR Vs. STATE
May 27, 1994
VIPIN GUPTA Vs. CHITRA ADVERTISING PRIVATE LIMITED
August 11, 1994
VIR SINGH CHAUHAN Vs. STATE
February 21, 1994
VIRENDER GOPAL Vs. MUNICIPAL CORPORATION OF DELHI
August 16, 1994
VISHNU DUTT SHARMA Vs. STATE
July 1, 1994
VIVEK VIHAR RESIDENTIAL ASSOCIATION REGD Vs. NIWAS SHARMA
August 10, 1994
VIVEK VIHAR RESIDENTIAL ASSOCIATION REGD Vs. ARVACHIN SHIKSHA SAMITI
August 10, 1994
VRAT PAUL GUPTA Vs. BOARD OF GOVERNORS IIT DELHI
February 15, 1994
WAISUDDIN Vs. STATE
April 22, 1994
WAZIR CHAND & SONS Vs. COLLECTOR OF CUSTOMS
April 26, 1994
WEBER SYSTEMS INCORPORATED Vs. S K W ENTERPRISES
July 7, 1994
WESTON ELECTRONICS LIMITED Vs. RAJESH AND COMPANY
July 7, 1994
WHIRPOOL CO Vs. N R DONGRA
October 31, 1994
WILLIAM GRANT AND SONS LIMITED Vs. MCDOWELL AND COMPANY LIMITED
May 27, 1994
WIMCO LIMITED Vs. SIDVINK PROPERTIES PRIVATE LIMITED
April 15, 1994
WIPRO PRODUCTS LIMITED Vs. STATE TRADING CORPORATION OF INDIA
November 2, 1994
WORLD WILD FUND FOR NATURE INDIA Vs. UNION OF INDIA
April 11, 1994
WWF INTERNATIONAL Vs. MAHAVIR SPINNING MILLS LIMITED
October 7, 1994
WWF INTERNATIONAL Vs. MAHAVIR SPINNING MILLS LTD
September 7, 1994
Y D KHANNA Vs. DELHI ADMINISTRATION
February 1, 1994
Y P ASSOCIATES Vs. PAWAR TEXTILES PVT LIMITED
February 3, 1994
Y P S MATHUR Vs. FRUIT AND VEGETABLE PROJECT
April 6, 1994
YASH PAL BHATIA Vs. DELHI DEVELOPMENT AUTHORITY
February 7, 1994
YASHODHA Vs. STATE
April 25, 1994
YUDHVIR SINGH Vs. STATE DELHI ADMINISTRATION
May 1, 1994
ZAMIL Vs. STATE
February 21, 1994
ZENITH CHEMICALS Vs. GOVT OF INDIA
May 27, 1994
ZIAUDDIN Vs. BANSI LAL
July 11, 1994