Case Index

Title
Date
BALCHAND CHHABRIA Vs. SUDHANSU BHUSAN PANDA
May 24, 1994
DAMODAR PATNAIK Vs. R.M.CHOUDHURY ELECTRONICS
May 26, 1994
DEBRAJ Vs. STATE OF ORISSA
September 16, 1994
DWIJABAR SWAIN, ASSISTANT CIVIL SUPPLIES OFFICER Vs. SANTHOSH KUMAR PANDA
September 22, 1994
JANARDHAN MOHAPATRA Vs. BRANCH MANAGER, BANK OF BARODA
October 6, 1994
K.NETAJI PATNAIK Vs. SHYAMLAL DEY
May 24, 1994
KANHU CHARAN NANDA Vs. NEW INDIA ASSURANCE CO.LTD.
May 26, 1994
KUMKUM MOVIES Vs. SHREE PANCHMUKHI PICTURE
October 21, 1994
MANJARI PATI Vs. CHAIRMAN, ORISSA STATE HOUSING BOARD
March 15, 1994
PRABHAT NALINI DEVI Vs. RASHMI TRAVELS
September 16, 1994
PRAVAT KUMAR SAHOO Vs. COMMISSIONER TRANSPORT
September 16, 1994
SANTILATA PANDA Vs. KRUSHNA CHANDRA DEHURI
May 23, 1994
SUB-DIVISIONAL OFFICER, TELECOMMUNICATION Vs. K.C.PANDA
May 23, 1994
SURENDRA KUMAR BHUNYA Vs. COLLECTOR, CUTTACK
May 24, 1994
SUSHANTA KUMAR MISHRA Vs. ORIENTAL INSURANCE CO.LTD.
September 22, 1994
SWARNA BHUSAN SAHU Vs. ST.PAULS ENGLISH MEDIUM SCHOOL
September 2, 1994