Case Index

Title
Date
A DEVADASS Vs. MANAGING DIRECTOR KARNATAKA STATE ROADTRANSPORT CORPORATION BANGALORE
June 29, 1994
A GURUMURTHY Vs. STATE OF KARNATAKA
September 15, 1994
A M ESHWARACHAR Vs. EXECUTIVE ENGINEER ELECTRICAL K E B
September 30, 1994
A P JOHN Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
January 18, 1994
AFTAB ABDUL REHMAN CHATRIWALA Vs. STATE OF KARNATAKA
March 1, 1994
AIRBUS INDUSTRIE Vs. LAURA HOWELL LINTON
February 9, 1994
AIRWING PRIVATE LIMITED Vs. VIKTORIYA AIR CARGO OMBH LANGER KORNWEG
August 17, 1994
AMBIKA FOOD PRODUCTS Vs. NEW SWASTIC FLOUR MILL SHIRAGUPPI
January 7, 1994
ANIL KUMAR BHANDARI Vs. UNION OF INDIA
November 18, 1994
ANJALINA DSOUZA Vs. LAXMI VILAS BANK LTD
July 21, 1994
ANNA MARY PINTO Vs. URBAN ANTHONY LOBO
April 18, 1994
ANNAPPA REDDY Vs. S SURESH
April 15, 1994
ANSA ANTHONY Vs. MANAGEMENT OF ST ANNES GIRLS HIGH SCHOOL ULSOOR BANGALORE
October 28, 1994
ASHOK K BABU Vs. STATE OF KARNATAKA
October 3, 1994
ASHRAF ALIAS LAL BASHA Vs. INSPECTOR OF POLICE RAILWAY PROTECTION FORCE HARIHAR
September 29, 1994
ASSISTANT COMMISSIONER Vs. BHEMA SHIDDAPPA NAIK
March 25, 1994
ASSISTANT COMMISSIONER AND LAND ACQUISITIONOFFICER SEDAM GULBARGA DISTRICT Vs. KAZI ATAULLA HARUNI
November 21, 1994
ASSOCIATED COS LIMITED Vs. STATE OF KARNATAKA
March 2, 1994
AVELIN R LUIS Vs. DISTRICT MAGISTRATE MANGALORE
December 7, 1994
B BALACHANDRA RAI Vs. INDIAN TELEPHONE INDUSTRIES LIMITED BANGALOREINDIAN TELEPHONE INDUSTRIES CONDUCT
August 30, 1994
B DOLLAIAH Vs. DEPUTY COMMISSIONER MYSORE
November 9, 1994
B G GANGADHARAPPA Vs. TAHSILDAR SORABA TALUK SORABA
November 16, 1994
B G KARIKANNANAVAR Vs. MANAGING DIRECTOR KARNATAKA STATE ROADTRANSPORT CORPORATION BANGALORE
November 9, 1994
B HARISCHANDRA Vs. ACADEMY OF GENERAL EDUCATION
October 20, 1994
B K GOPINATH Vs. STATE OF KARNATAKA
November 30, 1994
B K IDINABBA Vs. LAND ACQUISITION OFFICER
April 21, 1994
B KRISHNAPPA Vs. STATE OF KARNATAKA
February 15, 1994
B L SHANKAR Vs. CHIEF ELECTION COMMISSIONER
November 24, 1994
B M SATISH Vs. BANGALORE UNIVERSITY
March 22, 1994
B N VISHVESWARIAH Vs. USHA SUBBARAOWILL
April 15, 1994
B P SADASHIVAIAH Vs. PARVATHAMMA
July 27, 1994
B RADHAKRISHNA Vs. GOURAMMA
March 15, 1994
B T KRISHNEGOWDA Vs. KARNATAKA STATE CO OPERATIVE APEX BANK LTD
June 14, 1994
B T SAKKU Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
October 5, 1994
B V GOPALAKRISHNA RAO Vs. P SUSHEELA BAI
February 9, 1994
B V SUBBACHARI Vs. B K JOYAPPA
July 21, 1994
B VASANTHY URS Vs. SHAHTAJKHAN
September 16, 1994
B. S. NAGESHAPPA Vs. REGIONAL TRANSPORT AUTHORITY, SHIMOGA
September 22, 1994
BALAJI RICE MILL BELLARY Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE BELLARY
December 19, 1994
BALAKRISHNA TULJANSA MAGAJI KONDI Vs. STATE OF KARNATAKA
February 8, 1994
BALANGOUDA PATIL Vs. S M KORABU ASSISTANT DIRECTOR OF AGRICULTURE BIJAPUR
April 15, 1994
BANAVASI VYAVASAYA SEVA SAHAKARISANGH LIMITED Vs. N C BAPAT
July 27, 1994
BANGALORE WATER SUPPLY AND SEWERAGE BOARD Vs. WORKMEN
July 29, 1994
BANGALORE WATER SUPPLY AND SEWERAGE BOARD Vs. GENERAL SECRETARY B W S S B EMPLOYEES ASSOCIATION
December 22, 1994
BANK OF INDIA REGIONAL OFFICE BANGALORE Vs. D PADMANABHUDU
February 9, 1994
BASAPPA DATTU HEGADE Vs. STATE OF KARNATAKA
April 3, 1994
BASAPPA DATTU HEGADE Vs. STATE OF KARNATAKA
April 13, 1994
BASAPPA SANGAPPA KORI Vs. NENAMALL
August 29, 1994
BASAPPA SHIVALINGAPPA REVADIGAR Vs. KARNATAKA BANK LIMITED KUNDGOL DHARWAD
September 2, 1994
BASAVARAJ Vs. KAJJARI VYAVASAYA SEVA SAHAKARI SANGHA LTD
September 1, 1994
BASAVARAJ FAKIRAPPA MANVI Vs. MANAGING DIRECTOR KARNATAKA STATE ROADTRANSPORT CORPORATION BANGALORE
June 28, 1994
BASAVARAJ FAKIRAPPA MANVI Vs. MANAGING DIRECTOR KSRTC
June 20, 1994
BEERAPPA GANAPU GOWDA Vs. DEPUTY COMMISSIONER UTTARA KANNADA KARWAR
November 9, 1994
BHAGAWANDAS Vs. ROASENE JEROME DSOUZA
September 28, 1994
BHARATH KUMAR A Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
December 16, 1994
Bharath Kumar, A. Vs. Karnatka State Transport Appellate Tribunal and another
December 16, 1994
BHATKAL URBAN CO OPERATIVE BANK LTD Vs. STATE OF KARNATAKA
August 25, 1994
BOSKALIS WESTMINSTER DREDGING Vs. NEW MANGALORE PORT TRUST MANGALORE
November 25, 1994
BRIGADIER M S OBEROI Vs. UNION OF INDIA
October 7, 1994
BRINDAVAN ROLLER FLOUR MILLS PVT LTD Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
June 16, 1994
C BHASKAR Vs. STATE OF KARNATAKA
December 9, 1994
C GANGADHARA MURTHY Vs. STATE OF KARNATAKA
April 21, 1994
C H NARAYANA Vs. BHARAT HEAVY ELECTRICALS LIMITED BANGALORE
December 22, 1994
C M UDASI Vs. STATE OF KARNATAKA FB
June 27, 1994
C MUNIYAPPA Vs. ASSISTANT COMMISSIONER KOLAR SUB DIVISION KOLAR
November 18, 1994
C N Vs. STATE OF KARNATAKA
June 14, 1994
C NARAYANA REDDY Vs. MANAGEMENT OF AJANTHA THEATRE BANGALORE
August 9, 1994
C Y PARTHASARATHY Vs. SYNDICATE OF THE MYSORE UNIVERSITY MYSORE
August 25, 1994
CANARA BANK ANKALI Vs. KRISHNA TUBEWELLS ANKALI
June 10, 1994
Canara Bank, Ankali Vs. M/s. Krishna Tubewells, Ankali and others
June 10, 1994
CASHMIR FERNANDES Vs. B A RAHIMAN
April 19, 1994
CEMENT CORPORATION OF INDIA LIMITED Vs. ADDITIONAL CIVIL JUDGE GULBARGA
September 28, 1994
CHANDRA AND COMPANY SHIMOGA Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION BANGALORE
September 28, 1994
CHANDRAHASA N SHANBHAG Vs. UNION OF INDIA
July 27, 1994
CHANNAMALLAPPA M VIJAPUR Vs. DISTRICT MAGISTRATE DHARWAD
December 9, 1994
CHICKAMUNISWAMY Vs. STATE OF KARNATAKA
August 2, 1994
CHIKKA HUCHAIAH Vs. ASSISTANT COMMISSIONER BANGALORE SUB DIVISION BANGALORE
August 9, 1994
CHRISTINA Vs. MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
November 29, 1994
COMMISSIONER OF INCOME TAX Vs. BHARAT EARTH MOVERS LIMITED
November 7, 1994
COMMISSIONER OF INCOME TAX Vs. KALBURGI WINE DISTRIBUTORS
July 28, 1994
COMMISSIONER OF INCOME-TAX Vs. S KANNAN
March 9, 1994
CORPORATION BANK Vs. D S GOWDA
June 20, 1994
D PADMANABHUDU Vs. BANK OF INDIA
November 15, 1994
D R KODANDARAMA REDDY Vs. DEPUTY COMMISSIONER BANGALORE
October 6, 1994
D SRINIVASA Vs. UNION OF INDIA
January 7, 1994
D. Srinivasan Vs. Union of India (UOI)
January 7, 1994
DAMODAR NARAYANA NAIK GARDIKAR Vs. STATE
July 27, 1994
DASAPPA Vs. STATE OF KARNATAKA
August 9, 1994
DASAPPA Vs. K S SEETHARAM
December 16, 1994
DELHI HARYANA TRANSPORT CORPORATION BANGALORE Vs. TATA TEA LIMITED YESHWANTHPUR BANGALORE
December 19, 1994
DEVIKARANI Vs. VENKATESHA SASTRY
April 21, 1994
DEVIKARANI ROERICH Vs. K T PLANTATION PRIVATE LIMITED BANGALORE
June 22, 1994
DEVILOG SYSTEMS INDIA Vs. COLLECTOR OF CUSTOMS, BANGALORE
June 29, 1994
DIPLOMA ENGINEERS KARNATAKA POWER CORPORATION LIMITED Vs. KARNATAKA POWER CORPORATION BANGALORE
November 25, 1994
DODDAKKA Vs. ASSISTANT COMMISSIONER TUMKUR SUB DIVISION TUMKUR
November 9, 1994
DORAI Vs. STATE OF KARNATAKA
July 27, 1994
DURVASA Vs. CHANDRAKALA
August 1, 1994
DURVASA Vs. CHANDRAKALA
August 11, 1994
E G KUMARAVELU Vs. K R KANAKARATHNAM CHETTY
April 22, 1994
E N SRINIVAS Vs. BANGALORE UNIVERSITY
November 9, 1994
E S RAJAN Vs. R MOHAN
December 22, 1994
EMPLOYEES STATE INSURANCE CORPORATION BANGALORE Vs. D P SHARMA
August 9, 1994
ENGINEERING INSTITUTION Vs. PRESIDENT DISTRICT CONSUMERS REDRESSALFORUM BANGALORE
February 1, 1994
ESTATE OFFICER UNIVERSITY Vs. SAVITRAMMA
October 7, 1994
EXECUTIVE ENGINEER TILARI DAM DIVISION BELGAUM Vs. B T PATIL AND SONS BELGAUM
September 7, 1994
F ABDUL KHADER Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
November 15, 1994
G GANGAPPA Vs. H S RAJANNA
April 15, 1994
G KALAMANI Vs. CHIEF CONSERVATOR OF FORESTS KARNATAKA
January 21, 1994
G NARAYAN RAO Vs. V R NAGAMANI
December 16, 1994
G R VENKATESHWARA REDDY Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
June 24, 1994
G S VIRUPAKSHAPPA Vs. HANUMANTHA
March 29, 1994
GANAPATHI P HEGDE Vs. GENERAL MANAGER FPU KARNATAKA AGRO INDUSTRIES CORPORATION LIMITED BANGALORE
December 2, 1994
GANDHINAGAR CITIZENS ASSOCIATION BANGALORE Vs. BANGALORE CITY MUNICIPAL CORPORATION BANGALORE
September 15, 1994
GANGADHARA MURTHY Vs. STATE
April 21, 1994
GANGADHARAYYA Vs. BASAPPA
August 4, 1994
GAVI SIDDE GOWDA Vs. STATE OF KARNATAKA
November 11, 1994
GAYATHRI Vs. MANAGING DIRECTOR KARNATAKA STATE ROADTRANSPORT CORPORATION BANGALORE
October 17, 1994
GEETHA Vs. G THIMMAIAH
August 25, 1994
GEETHA B RAO Vs. SECRETARY KARNATAKA STATE TRANSPORT AUTHORITY BANGALORE
June 23, 1994
GEM TRAVELS Vs. SYNDICATE BANK
August 3, 1994
GERARD LASRADO Vs. STATE
September 27, 1994
GIRDHARILAL Vs. PRATAP RAIMEHTA
July 27, 1994
GOKAK MILLS GOKAK FALLS Vs. COMMISSIONER FOR WORKMENS COMPENSATION BELGAUM
June 13, 1994
GOLAPPA Vs. MALAKAPPA
December 8, 1994
GOVINDARAJULU Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
September 28, 1994
GOWRAMMA Vs. STATE OF KARNATAKA
July 7, 1994
GURURAJ GURUNATH GOVIND RAO MUTALIK DESAI Vs. STATE
August 1, 1994
H B VITTALA KAMATH Vs. KRISHNA MOTOR SERVICE SHIMOGA
January 3, 1994
H ERAPPA ALIAS ERAIAH Vs. STATE OF KARNATAKA
June 14, 1994
H HANUMANTHAPPA Vs. M KRISHNAMURTHY
September 19, 1994
H HANUMANTHAPPA Vs. M KRISHNAMURTHY
September 20, 1994
H RAGHAVENDRACHAR Vs. REGISTRAR KARNATAKA UNIVERSITY DHARWAD
July 21, 1994
H S MANJUNATH Vs. STATE OF KARNATAKA
September 29, 1994
H S VASANTASENAIAH Vs. DIVISIONAL CONTROLLER KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
June 14, 1994
H V VENKATESH Vs. ELECTION OFFICER TAHSILDAR MULBAGAL TALUK KOLAR DISTRICT
August 26, 1994
HINDUSTAN MACHINE TOOLS LTD Vs. NEDUNGADI BANK LTD
July 21, 1994
HIRA SUGAR EMPLOYEES CO OPERATIVE CONSUMERS STORES LIMITED Vs. P P KORVEKAR
November 15, 1994
HUBLIMANEKATTUVA SAHAKARI SANGHA LIMITED HUBLI Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES DHARWAD
April 22, 1994
I O L CHEMICALS LIMITED Vs. ASTRA PHARMACEUTICALS AB SWEDEN
March 30, 1994
INDI Vs. EXECUTIVE ENGINEER ELEC KEB
November 18, 1994
J B KARKAD Vs. STATE OF KARNATAKA
February 1, 1994
JABHIULLA COMPLAINANT Vs. CHIEF ENGINEER KARNATAKA ELECTRICITY BOARD
August 25, 1994
JANAB A RIZWANULLA SHARIFF ALIAS GAUVER Vs. STATE OF KARNATAKA
July 28, 1994
JAVEED AHMED KHAN Vs. SYED ALI
June 7, 1994
JAYANAGAR 4TH "T" BLOCK RESIDENTS ASSOCIATION Vs. GNYANA MANDIR TRUST
August 31, 1994
JAYANTHI R PADUKONE Vs. I C D S LTD
May 4, 1994
JAYANTHI R RAI Vs. PAUL D SILVA
October 21, 1994
JOHN Vs. KARNATAKA STATE ROAD TRANSPORT
January 13, 1994
JOSELYN MANIKYA Vs. MANAGEMENT OF HINDUSTAN
April 6, 1994
K A GUNDU RAO Vs. RAMANARAYANA AVADHANI
January 10, 1994
K C ASWATHA REDDY Vs. M ANJANAPPA
April 5, 1994
K D S WILLIAMS Vs. MANAGEMENT OF HINDUSTAN MACHINE TOOLS LIMITED BANGALORE
April 6, 1994
K DASHARATHA Vs. MYSORE CITY MUNICIPAL CORPORATION
July 29, 1994
K G SHENOY Vs. DISCIPLINARY AUTHORITY UNION BANK OF INDIA BOMBAY
March 29, 1994
K J NINGEGOWDA Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
June 1, 1994
K J NTNGEGOWDA Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY BANGALORE
July 1, 1994
K JANARDHAN HOTEL Vs. COMMISSIONER OF COMMERCIAL TAXES
December 23, 1994
K KEMPANNA Vs. STATE OF KARNATAKA
December 15, 1994
K LAKSHMINARAYANA SASTRY Vs. LAND ACQUISITION OFFICER CHIKKABALLAPUR
July 14, 1994
K M MUNIREDDY Vs. B K LAKSHMAIAH
April 21, 1994
K M S RICE AND FLOUR MILLS ANANDAPURAM SAGAR Vs. STATE OF KARNATAKA
February 11, 1994
K N HANUMANTHARAYAPPA Vs. STATE OF KARNATAKA
November 14, 1994
K N RAME GOWDA Vs. ASSISTANT COMMISSIONER SAKALESHPUR SUBDIVISION HASSAN DISTRICT
October 26, 1994
K P SHENOY Vs. STATE OF KARNATAKA
December 21, 1994
K PUTTASWAMY Vs. STATE OF KARNATAKA
July 22, 1994
K R CHAMAYYA Vs. ACCOUNTANT GENERAL FOR KARNATAKA BANGALORE
August 4, 1994
K R SOMA Vs. STATE OF KARNATAKA
March 4, 1994
K S R T C Vs. VASTHANNA
September 19, 1994
K S R T C STAFF AND WORKERS FEDERATION Vs. K S R T C
October 26, 1994
K S R T CORPN BANGALORE Vs. K S T APPELLATE TRIBUNAL
June 1, 1994
K. Janardhan Hotel Vs. Commissioner of Commercial Taxes and another
December 23, 1994
K.S.R.T.C. Staff and Workers Federation Vs. KSRTC
October 26, 1994
KAHNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. B VASTHANNA
September 19, 1994
KALLAPPA RAMA LONDA Vs. SHIVAPPA NAGAPPA APARAJ
June 7, 1994
KANNAN Vs. DISTRICT MAGISTRATE
December 23, 1994
KANTAPPA Vs. KRISHNABAI
October 25, 1994
KARIBASAPPA KURVATTEPPA MARADIBANAKAR Vs. ASSISTANT COMMISSIONER HAVERI SUB DIVISION DHARWAD DISTRICT
December 15, 1994
KARNATAKA ELECTRICITY BOARD EMPLOYEES UNION Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
July 29, 1994
KARNATAKA ELECTRICITY BOARD ENGINEERS ASSOCIATION Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
November 17, 1994
KARNATAKA HANDLOOM DEVELOPMENT CORPORATION LTD Vs. ADDL DEPUTY COMMISSIONER OF COMMERCIAL TAXES
August 12, 1994
KARNATAKA HANDLOOM DEVELOPMENT CORPORATION LTD Vs. ADDITIONAL DEPUTY COMMISSIONER OF COMMERCIAL TAXES
June 22, 1994
KARNATAKA HOUSING BOARD Vs. VAIJANATH TUBEWELLS LTD
July 21, 1994
KARNATAKA MINERALS AND MFG CO Vs. ASSTT C C AND C E
March 3, 1994
KARNATAKA STATE CABLE T V and DISH OPERATORS WELFARE ASSOCIATION Vs. STATE OF KARNATAKA
February 17, 1994
KARNATAKA STATE CONSTRUCTION CORPORATION LIMITED BANGALORE Vs. COMMISSIONER BANGALORE CITY CORPORATION
August 3, 1994
KARNATAKA STATE JUDICIAL EMPLOYEES HOUSE BUILDING CO OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA
July 15, 1994
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. S KARISIDDAPPA
September 27, 1994
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. JOHN DSOUZA
November 25, 1994
KARNATAKA WINE MERCHANTS ASSOCIATION (R), BANGALORE AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
March 2, 1994
KASIVISWANATHA TRUST GANIGARPET HOSKOTE BANGALORE RURAL DISTRICT Vs. STATE OF KARNATAKA
November 11, 1994
KHALSA MEDICAL AND EDUCATIONAL TRUST Vs. UNION OF INDIA
September 30, 1994
KHATAL SAHEB WD KHADIR SAHEBINAMDAR Vs. AMEER SAHEB
September 21, 1994
KILLICK INDUSTRIES LTD Vs. THIMMAIAH RAMACHANDRAN
June 29, 1994
KOTHARI INTERGROUP LIMITED BANGALORE Vs. D BALDEV
July 29, 1994
KRISHNA CHANDRU PUJAR Vs. STATE OF KARNATAKA
November 18, 1994
KRISHNA MURTHY P Vs. COMMISSIONER OF INCOME TAX
January 13, 1994
KRISHNABAI Vs. KRISHNARAO JANANTRAO DESAI
April 21, 1994
KUMARAVELU Vs. KANAKARATHNAM CHETTY
April 22, 1994
KUMBARA MAHABALESHWARAPPA Vs. G SHAIK SAB
December 12, 1994
L NARASEGOWDA Vs. HUTCHAPPA
August 9, 1994
L. NAGARAJ Vs. CORPORATION OF CITY OF BANGALORE AND OTHERS
August 31, 1994
LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER BIDAR Vs. RAMACHANDER
February 11, 1994
LAXMAPPA Vs. ELECTION OFFICER RANEBENNUR
August 17, 1994
LAXMI Vs. SEETHAMMA
April 15, 1994
LAXMI MKTG CORPN Vs. K S ELECTRONICS DEVELOPMENT CORPORATION LTD
July 5, 1994
LAXMINARAYANA FLOUR MILLS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
July 12, 1994
LEELAMMA SAMUEL Vs. T M FRANCIS
October 18, 1994
LIPTON INDIA LTD Vs. STATE OF KARNATAKA
June 13, 1994
M A INDI Vs. EXECUTIVE ENGINEER ELECTRICAL KARNATAKA ELECTRICITY BOARD BIJAPUR
November 18, 1994
M AZMATHULLA KHAN Vs. THANKAMMA MATHEWS
April 20, 1994
M C BHAT Vs. SYNDICATE BANK MANIPAL
August 24, 1994
M D JOSHI Vs. ASSISTANT COMMISSIONER BAGALKOT SUB DIVISION BAGALKOT
January 13, 1994
M G MALHOTRA Vs. SECRETARY STATE TRANSPORT AUTHORITY KARNATAKA BANGALORE
June 17, 1994
M HANUMANTHAPPA Vs. EXECUTIVE DIRECTOR KOLAR DISTRICT MILKCO OPERATIVE PRODUCERS SOCIETY UNION LIMITED
September 12, 1994
M I METAL SECTIONS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
October 28, 1994
M K KURUVILLA Vs. DISTRICT REGISTRAR BANGALORE
July 28, 1994
M L NAGARAJ Vs. STATE OF KARNATAKA
April 13, 1994
M M NIRMALA Vs. NEW MANGALORE PORT TRUST
November 18, 1994
M MUBARAK ALI Vs. CONTROLLER OF EXAMINATION BANGALORE UNIVERSITY
August 9, 1994
M NARAYANASWAMY Vs. STATE OF KARNATAKA
February 16, 1994
M PUNDALIKAPRABHU Vs. ADDITIONAL LAND TRIBUNAL BANTWAL
February 22, 1994
M PUTTARANGANAIKA Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
November 8, 1994
M RAVINDRA Vs. CHAIRMAN COFFEE BOARD
September 28, 1994
M RUNGANARASAIAH Vs. STATE OF KARNATAKA
October 27, 1994
M S SHESHAPPA Vs. STATE OF KARNATAKA
June 23, 1994
M SRIDEVI Vs. SYNDICATE BANK MANIPAL
July 26, 1994
M SUBRAMANYA SHASTRI Vs. CHANDRASEKHARA SHASTRI
September 7, 1994
M TULAJAPPA Vs. DIVISIONAL COMMISSIONER BANGALORE DIVISION BANGALORE
December 8, 1994
M. KENCHAIAH Vs. L.E. FERNANDES
December 2, 1994
M/S. MADURA PEST CONTROL CORP. Vs. LIC OF INDIA
November 14, 1994
MAHADEVAIAH Vs. SCHEDULED CASTE HARIJAN HOUSE BUILDINGCO OPERATIVE SOCIETY LIMITED
November 28, 1994
MAHBOOB PASHA Vs. A R VISWANATHA CHETTY
July 12, 1994
MAHENDERKUMAR PAWANKUMAR Vs. STATE OF KARNATAKA
January 7, 1994
MALIGE MALLAPPA Vs. DEPUTY COMMISSIONER CHITRADURGA
August 3, 1994
MALINI Vs. UNIVERSITY OF MYSOREMYSORE
December 8, 1994
MALLAPPA BHARAMAPPA MADAR Vs. BASAVANTAPPA SHIVARUDRAPPA MALAGI
January 25, 1994
MALLAPPA SANGAPPA DESAI Vs. LAXMANAPPA BASAPPA WHOTI
August 20, 1994
MALLAPPA SANGAPPA DESAI Vs. LAXMANAPPA BASAPPA WHOTI
August 29, 1994
MALLIKARJUN M KALASRAY Vs. COMMR BELGAUM DEVELOPMENT AUTHORITY
June 24, 1994
MANAGEMENT OF STATE BANK OF INDIA REGIONAL OFFICE HUBLI Vs. V M MAHAPURUSH
September 6, 1994
MANAGEMENT OF VISVESWABAYA IRON AND STEEL LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENTINDUSTRIAL TRIBUNAL BANGALORE
April 15, 1994
MANGALA Vs. JAYABAI
April 15, 1994
MANGALORE SATISH BEEDI WORKS BANTWAL SOUTH KANARA Vs. STATE OF KARNATAKA
September 27, 1994
MANIPAL ACADEMY OF HIGHER EDUCATION Vs. STATE
July 22, 1994
MANJUNATHA GOWDA Vs. DIRECTOR GENERAL OF CENTRAL RESERVE POLICE FORCE
October 20, 1994
MARY TERESA MORRIS Vs. MANAGEMENT OF ST ANNES EDUCATIONAL SOCIETY BANGALORE
September 21, 1994
Master Strips (Pvt.) Limited Vs. Deputy Commissioner of Commercial Taxes (Administration) and another
February 23, 1994
MITHILABAI Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
January 31, 1994
MOHINI K Vs. GENERAL MANAGER SYNDICATE BANK MANIPAL
July 1, 1994
MUKAMBIKA FINANCE Vs. N SHANKARA NARAYANA ACHARYA
November 28, 1994
MUKUNDLAL MANCHANDA Vs. PRAKASH ROADLINES LTD
July 8, 1994
MUNIYALLAPPA Vs. STATE OF KARNATAKA
October 21, 1994
MUNIYAPPA Vs. STATE OF KARNATAKA
April 22, 1994
MYSORE CITY CORPORATION MYSORE Vs. CHOTE SAB
September 19, 1994
MYSORE PAPER MILLS OFFICERS ASSOCIATION Vs. STATE OF KARNATAKA
October 24, 1994
MYSORE SURGICAL COTTON (P) LIMITED; FEROZ ASGAR ALI Vs. KARNATAKA STATE FINANCIAL CORPORATION; MYSORE SURGICAL COTTON CO (P) LIMITED
July 13, 1994
N CHANDRASEKHAR Vs. PAPAMMA
November 22, 1994
N DEEPAK Vs. STATE
November 30, 1994
N M PRASAD Vs. DIRECTOR SRI JAYADEVA INSTITUTE OF CARDIOLOGY
September 27, 1994
N M PRASAD Vs. DIRECTOR SRI JAYADEVA INSTITUTE OF CARDIOLOGY
March 1, 1994
N NARASIMHAIAH Vs. STATE
February 3, 1994
NARAYAN Vs. GOVERNMENT OF INDIA
November 28, 1994
NARAYANI RAO Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE
January 20, 1994
NATIONAL INSURANCE COMPANY LIMITED BELGAUM Vs. SAROJINI
February 25, 1994
NAVODAYA EDUCATION TRUST Vs. STATE
August 9, 1994
NAVODAYA EDUCATION TRUST RAICHUR Vs. STATE
October 18, 1994
NEELAKANTESHWAR OIL Vs. STATE OF KARNATAKA …
October 27, 1994
NEEMINATH ALIAS RAVINDRA Vs. CORPORATION BANK HUBLI
December 16, 1994
New Hope Granites Vs. Shri Lokanath, The Deputy Conservator of Forest, Bangalore and another
September 27, 1994
NEW HOPE GRANITES BANGALORE Vs. LOKANATH
September 27, 1994
NEW HOPE GRANITES COMPLAINANT Vs. DEPUTY CONSERVATOR OF FOREST BAN GALORE
September 27, 1994
NIJALINGAPPA Vs. STATE OF KARNATAKA
January 19, 1994
NINGAIAH Vs. CAUVERY GRAMIN BANK MYSORE
July 1, 1994
NIRMALA Vs. RUKMINIBAI
February 7, 1994
NIRMALA Vs. NEMICHAND TAVANAPPA KUDCHI
February 23, 1994
OMKAR SAW MILLS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
November 30, 1994
ORIENTAL INSURANCE CO LTD Vs. RUKMINIBAI
March 1, 1994
Oriental Insurance Co. Ltd. Vs. Srinivasa Setty
March 16, 1994
ORIENTAL INSURANCE COMPANY LIMITED Vs. HAZIRA BEGUM
August 26, 1994
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. DHARME GOWDA ALIAS DHARMA
July 8, 1994
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. SYARIBAI
February 23, 1994
ORIENTAL INSURANCE COMPANY LIMITED REGIONAL OFFICE BANGALORE Vs. SRINIVASA SETTY
March 16, 1994
P C DENTAL COLLEGE Vs. DENTAL COUNCIL OF INDIA
March 1, 1994
P D MISTRY Vs. COMMISSIONER OF POLICE BANGALORE CITY BANGALORE
January 17, 1994
P D MISTRY AND Vs. COMMISSIONER OF POLICE BANGALORE
January 7, 1994
P LANKESH Vs. H SHIVAPPA
July 27, 1994
P NAGARESWARA SETTY Vs. P PRABHAKAR SETTY
July 27, 1994
PAKEERA MOOLYA Vs. K R MARI BHAT
February 2, 1994
PARAMESHWARAIAH Vs. DEPUTY COMMISSIONER SHIMOGA
October 3, 1994
PARAMESWARAN Vs. BANGALORE MAHANAGARA PALIKE
August 5, 1994
PARVATHAREDDY Vs. STATE OF KARNATAKA
December 5, 1994
PARVATHI Vs. DAJI RAMU GHATAGE
November 9, 1994
PARVATHI CHITRA MANDIR Vs. ENTERTAINMENT TAX OFFICER
September 22, 1994
PATHANGE POULTRY FARM Vs. COMMISSIONER OF INCOME TAX
July 18, 1994
PATHANGE POULTRY FARM Vs. COMMISSIONER OF INCOME-TAX
March 18, 1994
PRABHU Vs. LIFE INSURANCE CORPORATION OF INDIA
September 28, 1994
PRABHU CHAWLA Vs. A U SHERIFF
October 26, 1994
PRABHU CHAWLAAND Vs. A U SHERIFF
October 27, 1994
PRAKASH ROADLINES LTD. Vs. SUDERSHAN KUMAR MANCHANDA AND OTHERS
July 21, 1994
PREETIG JOSHI Vs. NATIONAL INSTITUTE OF MENTAL HEALTH AND NEUROSCIENCES BANGALORE
July 8, 1994
PRITHVIRAJ ANNASAHEB PATIL Vs. ANNASAHEB NARAYANARAO PATIL
November 17, 1994
PROPRIETOR Vs. MARY
July 26, 1994
PUSHPAVATHI BAI Vs. STATE OF KARNATAKA
January 12, 1994
PUTTASWAMY GOUDA Vs. R C RANGAPPA NAIK
January 25, 1994
R KANNAN Vs. DISTRICT MAGISTRATE SHIMOGA
December 23, 1994
R NEELAKANTA RAO Vs. BANGALORE CITY CORPORATION
March 9, 1994
R NEELAKANTA RAO Vs. BANGALORE CITY CORPORATION
July 14, 1994
R RAJENDRA REDDY Vs. SUJAYA FEEDS
August 1, 1994
R RAMACHANDRA BHATTA Vs. S S S A ASHRAM
June 7, 1994
R S KALAKAPUR Vs. STATE OF KARNATAKA
March 30, 1994
R.RAMACHANDRA BHATTA Vs. SRIMATH SRIAANGAM ANDAVAR ASHRAM
June 7, 1994
RADHAKRISHNA ESTATE SIDDHAPUR KODAGU DISTRICT Vs. MARY
July 26, 1994
RAFIA SHAHEEN Vs. STATE
March 3, 1994
RAMACHANDRA Vs. SUNDARAM SETTY
January 5, 1994
RAMACHANDRAIAH Vs. NAGAPPA NAIDU
November 30, 1994
RAMCHANDRA Vs. A R VIJENDRA
July 29, 1994
RAME GOWDA Vs. ASSISTANT COMMISSIONER
October 26, 1994
RAMESH Vs. STATE OF KARNATAKA
February 21, 1994
RAMKUMAR MILLS LIMITED BANGALORE Vs. TEXTILE COMMISSIONER BOMBAY
April 4, 1994
RANGACHAR Vs. SIDDALINGAMMA
December 2, 1994
RATHNAVATHI Vs. ASSISTANT EXECUTIVE ENGINEER BANGALORE CITY CORPORATION BANGALORE
August 19, 1994
RAVINDER KUMAR Vs. STATE OF KARNATAKA
December 15, 1994
REGIONAL PROVIDENT FUND COMMISSIONER KARNATAKA BANGALORE Vs. WIPRO LIMITED TUMKUR
July 11, 1994
ROBERT DSILVA Vs. DEPUTY COMMISSIONER MADIKERI
September 23, 1994
ROSELYN MANIKYA Vs. MANAGEMENT OF HINDUSTAN AERONAUTICS LIMITED BANGALORE
April 6, 1994
S BHASKAR Vs. GULBARGA UNIVERSITY GULBARGA
July 21, 1994
S D DANDAGI Vs. SECRETARY KARNATAKA ELECTRICITY BOARD BANGALORE
November 24, 1994
S GOPALAKRISHNA SHARMA Vs. JYOTHI NAGARAM CHICKAVENKATASHAMAIAH
February 1, 1994
S M RUDRASWAMY Vs. DEPUTY COMMISSIONER CHITRADURGA
July 26, 1994
S MANOHAR Vs. E K GOVINDARAJA SETTY
October 5, 1994
S NARAYANA RAO Vs. R NARASINGA RAO
May 31, 1994
S SHIVASHANKAR Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE
July 18, 1994
S V MUNIAPPA Vs. KARNATAKA SLUM CLEARANCE BOARD
September 23, 1994
S V VENKATASWAMY Vs. ASSISTANT COMMISSIONER BANGALORE SUB DIVISION BANGALORE
August 17, 1994
SAFEGUARD PACKAGING SYSTEMS Vs. STATE OF KARNATAKA
October 31, 1994
SALMA BEGUM Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
September 14, 1994
SANGAWA Vs. JAHARABI
December 16, 1994
SANGEETHA S CHUGH Vs. RAM NARAYAN V
October 7, 1994
SAPAN SHANKAR Vs. DIRECTOR OF TECHNICAL EDUCATION BANGALORE
February 14, 1994
SARASWATHI Vs. STATE OF KARNATAKA
November 17, 1994
SATISCHANDRA and CO Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSTS
September 2, 1994
SAYYAD BADRUDDIN Vs. KARNATAKA STATE BOARD OF WAKFS BANGALORE
August 12, 1994
SELVARAJ Vs. K M NANDAGOPAL
October 21, 1994
SHA JETMAL Vs. GENERAL MANAGER SOUTHERN RAILWAYS
April 12, 1994
SHA VINDICHAND HASTIMAL AND COMPANY Vs. CENTRAL BANK OF INDIA K R CIRCLE MYSORE
October 19, 1994
SHAIK MOHIDDIN Vs. SECTION OFFICER KARNATAKA ELECTRICITY BOARD KAIWARA
August 25, 1994
SHANIMAHATMA SWAMY Vs. C GANGAIAH
April 22, 1994
SHANKAR MAHADEV SASANE Vs. RETURNING OFFICER
March 7, 1994
SHANTA Vs. STATE OF KARNATAKA
July 8, 1994
SHASHTHA INDUSTRIES Vs. ADDITIONAL DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSTS HASSAN
November 15, 1994
SHAZDAH BEGUM SHUSHTARY Vs. KARNATAKA BOARD OF WAKFS
February 23, 1994
SHEKAB BANDU PRABHATH Vs. PRESCRIBED OFFICER ASSISTANT EXECUTIVE ENGINEER MINOR IRRIGATION SUB DIVISION 2 CHIKODI
June 23, 1994
SHREEJEE PLASTICS Vs. KARNATAKA ELECTRICITY BOARD
April 18, 1994
SHYLAJA GUNDU RAO Vs. DISTRICT MAGISTRATE KODAGU MADIKERI
November 30, 1994
SIDDHARTH KEJRIWAL Vs. REGIONAL DIRECTOR EMPLOYEES STATEINSURANCE CORPORATION BANGALORE
November 10, 1994
SOMA Vs. STATE OF KARNATAKA
March 4, 1994
SPECIAL LAND ACQUISITION OFFICER NATIONALHIGH WAYS DHARWAD Vs. GOPAL
June 23, 1994
SREENIVAS SHENOY Vs. VASUDEVA SHENOY
March 17, 1994
SREESHYLA MALLIKARJUNA RICE AND FLOUR MILLS SHIMOGA Vs. TAHSILDAR SHIMOGA
December 20, 1994
SRI NEELAKANTESHWAR OIL INDUSTRIES Vs. STATE OF KARNATAKA
October 27, 1994
STATE Vs. VEERANAGOUDA MALLIKARJUNAGOUDA
October 5, 1994
STATE GOVERNMENT HOUSELESS HARIJAN EMPLOYEESASSOCIATION REGD TUMKUR Vs. STATE OF KARNATAKA
August 31, 1994
STATE OF KARNATAKA Vs. P P MILTAN
September 21, 1994
STATE OF KARNATAKA Vs. H B DEVIDAS
February 4, 1994
STATE OF KARNATAKA Vs. R VARADARAJU
January 31, 1994
STATE OF KARNATAKA Vs. H S REVANASIDDAPPA
April 15, 1994
STATE OF KARNATAKA Vs. PRAGATHI T T I R SRINIVASAPUR TOWN KOLAR DISTRICT
October 11, 1994
STATE OF KARNATAKA Vs. SHIVANAND SHANKARAPPA KULLI
October 17, 1994
STATE OF KARNATAKA Vs. NAVEENA CONSTRUCTIONS GULBARGA
November 18, 1994
STATE OF KARNATAKA Vs. M RAJU
August 25, 1994
STATE OF KARNATAKA Vs. H KOROJI NAIK
December 15, 1994
STEEL SUPPLIERS Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES ADMN
September 2, 1994
SUBBANNA Vs. STATE OF KARNATAKA
March 25, 1994
SUBRAMANIAN BHARATHI S Vs. REGISTRAR EVALUATION BANGALORE UNIVERSITY
March 9, 1994
SUMTIHRA K Vs. STATE OF KARNATAKA
July 15, 1994
SURESH KUMAR MANCHANDA Vs. PRAKASH ROADLINES LTD
July 8, 1994
SURVODAYA MILLS WORKERS UNION Vs. STATE OF KARNATAKA
January 31, 1994
SYED SADIQ Vs. STATE OF KARNATAKA
August 18, 1994
SYNDICATE BANE MOODABIDRI BRANCH Vs. M JEEVANDAR KUMAR
November 15, 1994
SYNDICATE BANK Vs. JAISHREE INDUSTRIES
January 20, 1994
SYNDICATE BANK BANGALORE Vs. R S R ENGINEERING WORKS BANGALORE
February 24, 1994
SYNDICATE BANK BANGALORE Vs. R VEERANNA
February 18, 1994
T B GUDDALLI Vs. STATE OF KARNATAKA
July 21, 1994
T GOVINDARAJU Vs. STATE OF KARNATAKA
April 19, 1994
T K RAMACHANDRA REDDY Vs. UNIVERSITY OF AGRICULTURAL SCIENCES DHARWAD
December 15, 1994
T L CHANNEGOWDA Vs. STATE OF KARNATAKA
August 10, 1994
T MANOHAR Vs. SELECTION COMMITTEE OF POST RADUATE DEGREEAND DIPLOMA COURSE OF MEDICAL EDUCATION BANGALORE
June 17, 1994
T RAMACHANDRAIAH Vs. G NAGAPPANAIDU
November 30, 1994
T VENKATESH Vs. MYSORE ELECTRICAL INDUSTRIES LIMITED
November 18, 1994
TAMMANNA Vs. STATE
January 3, 1994
TAMMANNA GOWDA Vs. DY COMMISSIONER GULBARGA
January 5, 1994
THULUVANURVENKATARAMANNA Vs. ASSISTANT COMMISSIONER CHIKKABALLAPUR
July 18, 1994
TIMES PUBLISHING HOUSE LIMITED BANGALORE Vs. FINANCIAL TIMES LIMITED LONDON
April 19, 1994
TONESTA ELECTRONICS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
November 29, 1994
TRACSTAR INVESTMENTS PVT LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
April 13, 1994
U SREENIVASA SHENOY Vs. U VASUDEVA SHENOY
March 17, 1994
UNION OF INDIA Vs. VIDYA R BIJUR
February 7, 1994
UNION OF INDIA Vs. B M KRISHNAMURTHY
November 24, 1994
UNITED BREWERIES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
August 26, 1994
UNITED INDIA INSURANCE CO LTD Vs. H B SIDDAPPA
March 9, 1994
United India Insurance Co. Ltd. Vs. H.B. Siddappa and another
March 9, 1994
UTTARADHIMATH Vs. RAGHAVENDRASWAMY MATH
November 29, 1994
V B NAIDU Vs. DIRECTOR GENERAL CENTRAL POWER RESEARCHINSTITUTE BANGALORE
November 24, 1994
V GOVINDARAJA NAICKER Vs. SAPTHAGIRI COMPLEX BANGALORE
June 10, 1994
V K GOPAL Vs. H M T LIMITED BANGALORE
August 30, 1994
V N SAMANT Vs. K G N TRADERS
August 12, 1994
V RAJAGOPALAN Vs. ERANNA
June 15, 1994
V VENKATESH Vs. MANAGEMENT OF KARNATAKA SILK INDUSTRIES CORPORATION LIMITED
November 15, 1994
V VENKATESH Vs. MANAGEMENT KARNATAKA SILK
November 15, 1994
V. N. Samant Vs. K.G.N. Traders and another
August 12, 1994
v. VERGHESE and another Vs. DEPUTY Commissioner of Income Tax and another (NO. 2).
March 18, 1994
V.B. Naidu Vs. Director General, Central Power Research Institute
November 24, 1994
VENEER MILLS Vs. ADDL COMMR OF COMMERCIAL TAXES MYSORE
February 16, 1994
VENEER MILLS MYSORE Vs. UNION OF INDIA
March 21, 1994
VENKATARAMANA REDDY Vs. REGIONAL TRANSPORT AUTHORITY
September 27, 1994
VENKATASWAMY Vs. STATE OF KARNATAKA
April 20, 1994
VENKATASWAMY Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION
November 16, 1994
VENKATESWARA AGRICULTURAL FARM JAKKARAKUPPA BANGARPET Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
April 5, 1994
VERGHESE V Vs. DEPUTY COMMISSIONER OF INCOME TAX NO 2
July 18, 1994
VIJAYA COLLEGE TRUST Vs. KUMTA CO OP ARECANUT SALES SOCIETY LTD
March 8, 1994
VOKKALIGARA SANGHA VISHWESWARA PURAM BANGALORE Vs. S PRADEEP
March 3, 1994
VORION DISTILLERIES INC Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
December 12, 1994
VRISHENDRAMANI Vs. K VENUGOPAL RAI
October 18, 1994
VRISHENDRAMANI Vs. K VENUGOPALRAI
October 28, 1994
WIPRO INFOTECH LIMITED Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
September 30, 1994
WOODLANDS HOTEL P LTD Vs. STATE OF KARNATAKA
December 16, 1994
WORKMEN KAMPLI CO OPERATIVE SUGAR FACTORY LIMITED Vs. MANAGEMENT OF KAMPLI CO OPERATIVE SUGAR FACTORY LIMITED
April 15, 1994
WORKMEN OF KAMPLI CO-OPERATIVE Vs. MGT OF KAMPLI CO-OPERATIVE SUGAR
April 15, 1994
Workmen of the Kampli Co-operative Sugar Factory Ltd. Vs. Management of the Kampli Co-operative Sugar Factory Ltd.
April 15, 1994
YELLAPPA RANGAPPA Vs. KAMALAVVA
December 13, 1994
ZAHEERA BANU KAREEM Vs. GOMATHI BAI G KAMATH
June 14, 1994