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Case Index
Title
Date
ABUL FATA MAHOMED ISHAK Vs. RUSSOMOY DHUR CHOWDHRY
December 15, 1894
BALA GOURI VALLABHA TEVAR Vs. ZEMINDAR OF SHIVAGANGA
April 20, 1894
BETI MAHARANI Vs. COLLECTOR
December 15, 1894
BOMBAY BURMAH TRADING CORPORATION, LIMITED Vs. SMITH
June 20, 1894
CHATRAPAT SINGH DURGA Vs. DWARKANATH GHOSE
July 28, 1894
CHERUKUNNETH MANUKEL NILAKANDHEN NAMBUDIRAPAD Vs. VENGUNAT SIVARUPATHI PADMANABHA REVI VERMA VALIA NAMBIDI
July 28, 1894
CHOTEYNARAIN SINGH; KARORPATI NARAIN SINGH Vs. MUSSAMAT RATAN KOER; MUSSAMAT RATAN KOER
December 8, 1894
DEO KUAR Vs. MAN KUAR
July 14, 1894
IMAMBANDI BEGUM Vs. KAMLESWARI PERSHAD
June 9, 1894
KADER MOIDEEN Vs. C. W. NEPEAN
June 9, 1894
KALKA SINGH Vs. PARASRAM
December 8, 1894
KISHORE BUN MOHUNT Vs. DWARKANATH ADHIKARI AND OTHERS; PROSUNNO COOMAR ADHIKARI
February 28, 1894
LUCHMUN LAL CHOWDHARY Vs. KANHYA LAL MOWAR
December 15, 1894
MAKUND RAM SUKAL Vs. SALIQ RAM SUKAL
January 27, 1894
MUSSUMMAT LACHHAN KUNWAR Vs. ANANT SINGH
November 2, 1894
PONNAMBALA TAMBIRAN Vs. SIVAGNANA DESIKA GNANA SAMBHANDA PANNARA SANNADHI
April 28, 1894
PRIT KOER Vs. MAHADEO PERSHAD SINGH
July 14, 1894
RAM RANJAN CHUCKERBUTTY Vs. RAM NARAIN SINGH
December 8, 1894
RANI HEMANTA KUMARI DEBI; HEM CHUNDER CHOWDHRY Vs. MAHARAJAH JAGADINDRA NATH ROY BAHADUR
June 12, 1894
SAYAD MUHAMMAD Vs. FATTEH MUHAMMAD
November 6, 1894
SIRDAR GURDYAL SINGH Vs. RAJAH OF FARIDKOTE
July 28, 1894
SYED MUZHAR HUSEIN Vs. BODHA BIBI
December 8, 1894
THAKUR PRASAD Vs. FAKIR-ULLAH
November 24, 1894
UMRAO BEGAM Vs. IRSHAD HUSAIN
June 30, 1894