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Case Index
Title
Date
A. HAQUE AND CO. Vs. AL-HAJ ZAKIR HOSSAIN
January 18, 1984
ABDUL GAFUR KHAN Vs. GOVERNMENT OF BANGLADESH
January 24, 1984
ABDUL KADER Vs. A. K. NOOR MOHAMMAD
January 10, 1984
ABDUL MATIN CHOWDHURY Vs. CHAPALA RANI SEN
August 15, 1984
ALI JAN KHAN Vs. GOVERNMENT OF BANGLADESH
November 20, 1984
COMMISSIONER OF INCOME TAX Vs. ABDUL AZIZ
March 22, 1984
COMMISSIONER OF TAXES Vs. GHAUS-I-PAK-I-AZAM WELFARE TRUST
February 6, 1984
ELLAL TEXTILE MILLS LTD. Vs. MD. ABDUL AWAL
August 22, 1984
GANNYSONS LTDS Vs. SONALI BANK
August 20, 1984
GEETA RANI ALIAS SHAMIMA KHATUN Vs. BANGLADESH
March 28, 1984
GOLAM ATHER CHOWDHURY Vs. ADMINISTRATOR OF WAQFS
April 2, 1984
GOVERNMENT OF BANGLADESH Vs. ABUL KAISER CHOWDHURY
November 13, 1984
HOUSE BUILDING FINANCE CORPORATION Vs. COMMISSIONER OF INCOME TAX
July 6, 1984
JARINA KHATUN Vs. PULIN CHANDRA DAS
July 29, 1984
JONAB ALI SARDER Vs. TASER ALI FAKIR
August 9, 1984
LIU YING PING Vs. LEON FANG AI
January 4, 1984
MAQBUL HOSSAIN Vs. BANGLADESH MILK PRODUCERS CO-OPERATIVE UNION LTD.
June 3, 1984
MD. BADRUL ALAM CHOWDHURY Vs. MD. ABDUL MANNAN
January 19, 1984
MD. JOYNAL Vs. MD. RUSTAM ALI MIA
August 23, 1984
MD. OSMAN GANI Vs. MST. KULSUM BIBI
July 17, 1984
MEHAR KHATUN Vs. SARAT KUMAR KANUNGOE
March 5, 1984
MOULVI ABDULLA WELFARE TRUST Vs. K.A. GANI, ADVOCATE
January 11, 1984
PARESH CHANDRA BHOWMICK Vs. HIRALAL NATH
January 1, 1984
PLANTERS (BANGLADESH) LTD. Vs. MAHALUXMI BANK LTD.
February 9, 1984
RAHIMA AKHTER Vs. ASIM KUMAR BOSE
April 10, 1984
RAM CHANDRA DAS Vs. MD. KHALILUR RAHMAN
February 5, 1984
REAZUDDIN Vs. JATINDRA KISHORE MALAKER
December 4, 1984
SANTOSH KUMAR CHAKRABORTY Vs. M.A. MOTALEB HOSSAIN
April 25, 1984
UMMU KAWSAR SALABIL Vs. SHAMS CORPORATION (PVT.) LTD.
December 4, 1984