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Case Index
Title
Date
BASHEER ALI Vs. COLLECTOR OF CENTRAL EXCISE
March 14, 1984
BINNY LIMITED Vs. COLLECTOR OF CUSTOMS AND
June 13, 1984
COLLECTOR OF CENTRAL EXCISE Vs. GUEST KEEN WILLIAMS LTD
October 30, 1984
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN PIN MFG CO P LTD
August 3, 1984
COLLECTOR OF CENTRAL EXCISE Vs. ORISSA CEMENT LTD
January 28, 1984
COLLECTOR OF CENTRAL EXCISE Vs. POLAR FANS INDUSTRIES NO 2
February 25, 1984
COLLECTOR OF CENTRAL EXCISE Vs. TITAGHUR PAPER MILLS CO
February 29, 1984
COLLECTOR OF CENTRAL EXCISE Vs. BIHAR STATE SUGAR CORPORATION
August 31, 1984
COLLECTOR OF CENTRAL EXCISE Vs. BINNY LIMITED
November 2, 1984
COLLECTOR OF CENTRAL EXCISE Vs. DHARMAPURI DISTRICT CO OPERATIVE SUGAR MILLS LTD
June 23, 1984
COLLECTOR OF CENTRAL EXCISE Vs. HIND TIN INDUSTRIES
March 28, 1984
COLLECTOR OF CENTRAL EXCISE Vs. BIHAR STATE SUGAR CORPORATION
September 1, 1984
COLLECTOR OF CENTRAL EXCISE Vs. NATIONAL CHEMICAL WORKS
August 31, 1984
COLLECTOR OF CUSTOMS Vs. CONTINENTAL EXPORTERS
June 16, 1984
COLLECTOR OF CUSTOMS Vs. GANESH STEEL ROLLING MILLS
November 30, 1984
COLLECTOR OF CUSTOMS Vs. GANESH STEEL ROLLING MILLLS LTD
November 30, 1984
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. SAMUDRAM S/O THANGAVEL NADAR
September 26, 1984
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. GOBIND PRASAD RUIA
November 15, 1984
CONTINENTAL EXPORTERS Vs. COLLECTOR OF CUSTOMS
October 27, 1984
COSMIC DYE CHEM. Vs. COLLECTOR OF CENTRAL EXCISE
May 11, 1984
EVERETT INDIA PVT LTD Vs. COLLECTOR OF CUSTOMS
September 1, 1984
EVERETT INDIA PVT LTD Vs. COLLECTOR OF CUSTOMS
December 31, 1984
EVRETT INDIA PVT LTD Vs. COLLECTOR OF CUSTOMS
September 1, 1984
EVRETT INDIA PVT LTD Vs. COLLECTOR OF CUSTOMS
October 25, 1984
FERRO COATINGS AND COLOURS LTD Vs. COLLECTOR OF CUSTOMS
September 1, 1984
FOODS FATS AND FERTILISERS Vs. COLLECTOR OF CENTRAL EXCISE
June 23, 1984
GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD MARINE DRIVE ENGINE PLANT Vs. COLLECTOR OF CENTRAL EXCISE
September 29, 1984
GILLORAM GAURI SANKAR Vs. COLLECTOR OF CENTRAL EXCISE
November 26, 1984
GREAT EASTERN SHIPPING CO LTD Vs. COLLECTOR OF CUSTOMS
March 23, 1984
HARI CHARAN KAR Vs. COLLECTOR OF CENTRAL EXCISE
March 5, 1984
HARSHADRAY N DOSHI Vs. COLLECTOR OF CUSTOMS
September 1, 1984
HEILGERS LTD Vs. COLLECTOR OF CUSTOMS
April 21, 1984
HEILGERS LTD Vs. COLLECTOR OF CUSTOMS
October 25, 1984
HYDERABAD ALLWYN LTD Vs. COLLECTOR OF CENTRAL EXCISE
April 17, 1984
HYDERABAD ALLWYN LTD Vs. COLLECTOR OF CENTRAL EXCISE
September 19, 1984
HYDERABAD ALLWYN LTD Vs. COLLECTOR OF CENTRAL EXCISE
June 16, 1984
I T C LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
June 21, 1984
INDIAN OIL CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
August 10, 1984
INDIAN OIL CORPORATION LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 30, 1984
INDIAN OIL CORPORATION LTD Vs. COLLECTOR OF CUSTOMS
February 22, 1984
J V K RAJU LIQUIDATOR : SHRI T S NAGARAM GUR AND KHANDSARI SUGAR MILLS P LTD Vs. COLLECTOR OF CENTRAL EXCISE
September 21, 1984
JAY ENGINEERING WORKS LTD Vs. COLLECTOR OF CENTRAL EXCISE
January 3, 1984
JYOTSNA RANI GHOSH Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
July 26, 1984
K C P LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
April 9, 1984
K PRABHAVATHI REDDY SMT Vs. COLLECTOR OF CUSTOMS
February 10, 1984
KALLAKURICHI CO OPERATIVE SUGAR MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE
June 22, 1984
KALLATRA MAHIN Vs. COLLECTOR OF CENTRAL EXCISE
September 17, 1984
LAKSHUMAN PRASAD CERTIFIED GOLDSMITH Vs. COLLECTOR OF CENTRAL EXCISE
February 16, 1984
MACKINNON MACKENZIE AND CO LTD Vs. COLLECTOR OF CUSTOMS
September 1, 1984
MACKINNON MACKENZIE AND CO LTD Vs. COLLECTOR OF CUSTOMS
July 18, 1984
MARCANDY PRASAD RADHAKRISHNA PRASAD PVT LTD Vs. COLLECTOR OF CUSTOMS
July 31, 1984
MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. COLLECTOR OF CUSTOMS
February 27, 1984
N S BHAT Vs. COLLECTOR OF CENTRAL EXCISE
August 10, 1984
PEIRCE LESLIE INDIA LTD Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
November 29, 1984
PHILLIPS CARBON BLACK LTD Vs. COLLECTOR OF CUSTOMS
August 16, 1984
PULLMAN ENGINEERING CO PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
March 7, 1984
REKHI ROADLINES PVT LTD Vs. COLLECTOR OF CUSTOMS
July 7, 1984
S G ASWANI Vs. COLLECTOR OF CUSTOMS
January 7, 1984
S K JHUNJHUNWALA Vs. COLLECTOR OF CUSTOMS
October 31, 1984
S RAMAN PARAMAKUDI Vs. COLLECTOR OF CENTRAL EXCISE
January 6, 1984
SALEM CO OPERATIVE SUGAR MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE
June 23, 1984
SANDHUR MANGANESE AND IRON ORES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
March 21, 1984
SANTOSH KUMAR DEY Vs. COLLECTOR OF CENTRAL EXCISE
October 29, 1984
SCINDIA STEAM NAVIGATION CO LTD Vs. COLLECTOR OF CUSTOMS
July 13, 1984
SHIPPING CORPORATION OF INDIA Vs. COLLECTOR OF CUSTOMS
December 1, 1984
SHIPPING CORPORATION OF INDIA LTD Vs. COLLECTOR OF CUSTOMS
July 30, 1984
SOUTHERN PETROCHEMICAL INDUS CORPN LTD Vs. COLLR OF CUS AND C EX
November 30, 1984
SOUTHERN POWER SYSTEMS P LTD Vs. COLLECTOR OF CENTRAL EXCISE
June 23, 1984
STANDARD PAPER INDUSTRIES CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
June 15, 1984
STEEL AUTHORITY OF INDIA LIMITED Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
November 7, 1984
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
July 12, 1984
STEWARTS AND LLOYDS OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
July 28, 1984
T S N GUR AND KHANDSARI SUGAR MILLS PVT LTD Vs. COLLECTOR OF C EX
September 21, 1984
TATA IRON AND STEEL CO LTD Vs. COLLECTOR OF CUSTOMS
July 18, 1984
TATA IRON AND STEEL CO LTD Vs. COLLECTOR OF CUSTOMS
December 28, 1984
THIRU AROORAN SUGARS LTD Vs. COLLECTOR OF CENTRAL EXCISE
February 4, 1984