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Case Index
Title
Date
ABDUL GAFFAR Vs. STATE OF RAJASTHAN
April 6, 1984
ABDUL HAKIM Vs. STATE
March 20, 1984
ABDUL HAKIM Vs. STATE
March 21, 1984
ABDUL HAKIM AND ORS. Vs. PARAS MAL AND ORS.
September 26, 1984
ABDUL MAZID Vs. ABDUL MAZID
July 25, 1984
ABDUL RASHID Vs. STATE OF RAJASTHAN
January 20, 1984
ABDUL RASHID Vs. RAM DAYAL
August 7, 1984
ABDUL REHMAN Vs. STATE OF RAJASTHAN
March 8, 1984
ABDUL ZABBAR Vs. RAM SWAROOP
August 29, 1984
ACHAL SINGH Vs. STATE OF RAJASTHAN
August 24, 1984
ADARSH MOHNOT Vs. UNIVERSITY OF JODHPUR
February 7, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOOSA BHOY AMIN M K M
January 30, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BHATIA MAHAJAN CONSTRUCTION
January 24, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SHOHANLAL DUGAR LATE
March 23, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOHAMMAD AND SONS
March 7, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAJASTHAN CO OPERATIVE BANK LIMITED
March 9, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE CO OPERATIVE BANK LIMITED
March 13, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SURANA AND COMPANY
February 22, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHEMICAL LIMES
April 16, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAHMAT KHAN FAIZUKHAN
April 17, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INSTRUMENTATION LIMITED
April 20, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BRAHM SWAROOP AND BROS
April 26, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GANESHILAL LAL CHAND
May 3, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. FARASOL LIMITED
August 22, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAJ KUMARI BANGUR
August 10, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. EMERY STONE MFG COMPANY
December 5, 1984
ADDL COMMISSIONER OF INCOME TAX Vs. AMBER CORPORATION
April 3, 1984
ADITYA MILLS LIMITED Vs. UNION OF INDIA
July 2, 1984
AJAN Vs. STATE OF RAJASTHAN
August 14, 1984
ALL INDIA LOCO RUNNING STAFF Vs. UNION OF INDIA
October 29, 1984
AMI CHAND Vs. STATE OF RAJASTHAN
March 28, 1984
AMRA RAM Vs. UNIVERSITY OF JODHPUR
January 17, 1984
ANADA RAM AND SHANKER Vs. STATE OF RAJASTHAN
July 2, 1984
ANANT RAM Vs. STATE OF RAJASTHAN
April 19, 1984
ANIL KUMAR Vs. STATE
May 18, 1984
ANNA Vs. STATE OF RAJASTHAN
February 27, 1984
ANWAR Vs. STATE OF RAJASTHAN
March 8, 1984
ASSISTANT COMMERCIAL TAXES Vs. DELIGHT STEEL FURNITURE
March 5, 1984
ASSISTANT COMMERCIAL TAXES OFFICER WARD E AJMER Vs. HAR NARAIN MOHAN LAL
July 5, 1984
ASSOCIATION OF RADHA SWAMI DERA Vs. PRATAP SINGH
August 10, 1984
AUTOMOBILES CO-OPERATIVE Vs. SUKH SINGH
September 10, 1984
AZIMULLA KHAN Vs. SHANTI DEVI
October 19, 1984
B L OJHA Vs. STATE OF RAJASTHAN
February 8, 1984
BACHHRAJ Vs. STATE OF RAJASTHAN
November 14, 1984
BAL KISHAN Vs. STATE OF RAJASTHAN
January 3, 1984
BAL KRISHAN Vs. STATE OF RAJASTHAN
January 3, 1984
BANSH PRADEEP SINGH Vs. STATE OF RAJASTHAN
January 13, 1984
BANSHIDHAR Vs. APPELLATE OFFICER
February 15, 1984
BAR COUNCIL OF RAJASTHAN Vs. COMMISSIONER OF INCOME TAX
January 9, 1984
BHAGGHA Vs. STATE OF RAJASTHAN
February 3, 1984
BHAGIRATH SINGH Vs. STATE OF RAJASTHAN
July 4, 1984
BHAGIRATHDAN Vs. STATE OF RAJASTHAN
March 7, 1984
BHAGSINGH Vs. STATE OF RAJASTHAN
July 2, 1984
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
July 18, 1984
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
August 28, 1984
BHAGWANA Vs. STATE OF RAJASTHAN
August 17, 1984
BHAGWAT SINGH Vs. STATE OF RAJASTHAN
July 5, 1984
BHAGWATI DEVI Vs. BHERU LAL
July 9, 1984
BHAGWATI LAL Vs. BHEROO LAL
July 31, 1984
BHANWAR LAL Vs. URBAN IMPROVEMENT TRUST
November 7, 1984
BHANWAR LAL Vs. STATE OF RAJASTHAN
May 18, 1984
BHANWAR SINGH Vs. KUNDAN KANWAR
August 30, 1984
BHANWARIYA Vs. STATE OF RAJASTHAN
March 6, 1984
BHANWARLAL Vs. RAJASTHAN STATE ROAD TRANSPORT
March 12, 1984
BHARAT STEEL TUBES LTD Vs. STATE OF RAJASTHAN
December 21, 1984
BHAWANI SHANKAR Vs. STATE OF RAJASTHAN
March 29, 1984
BHAWANI SINGH Vs. PHOOL SINGH
November 9, 1984
BHERA RAM Vs. STATE
October 18, 1984
BHERARAM Vs. STATE OF RAJASTHAN
January 27, 1984
BHERU LAL Vs. SHANTI LAL
January 13, 1984
BHERU LAL AND ANOTHER Vs. THE STATE OF RAJASTHAN
August 16, 1984
BHOLARAM Vs. STATE OF RAJASTHAN
April 4, 1984
BINDER SINGH Vs. STATE OF RAJASTHAN
February 28, 1984
BIRDHI LAL Vs. STATE OF RAJASTHAN
December 4, 1984
BIRLA JUTE AND INDUSTRIES LTD Vs. RAJASTHAN STATE ELECTRICITY BOARDJAIPUR
January 16, 1984
BISHAN DAS Vs. UNION OF INDIA
March 7, 1984
BRIJ KUMAR BHARGAVA Vs. RAJASTHAN HOUSING BOARD
July 16, 1984
BRIJ LAL Vs. STATE OF RAJASTHAN
July 3, 1984
BUDHA RAM Vs. STATE
June 11, 1984
C T O Vs. BABU BAKERY JODHPUR
April 9, 1984
CENTRAL INDIA MACHINERY MFG CO Vs. STATE OF MADHYA PRADESH
March 29, 1984
CHABIL DASS Vs. CHABIL DASS
August 22, 1984
CHAMPA LAL Vs. STATE OF RAJASTHAN
July 3, 1984
CHAND KANWAR Vs. MANNARAM
September 28, 1984
CHANDA RAM ALIAS RAM CHANDRA Vs. STATE OF RAJASTHAN
August 30, 1984
CHANDER RAJ Vs. STATE OF RAJASTHAN
December 3, 1984
CHANDRAKANTA Vs. RAJESH
October 16, 1984
CHARAN SINGH Vs. STATE OF RAJASTHAN
November 14, 1984
CHATUR BHUJ POKAR RAM Vs. COMMERCIAL TAXES OFFICER PALI
January 4, 1984
CHAUTH MAL Vs. STATE OF RAJASTHAN
March 12, 1984
CHHOGA ALIAS CHHOGA LAL Vs. STATE OF RAJASTHAN
March 20, 1984
CHHOTIYA Vs. STATE OF RAJASTHAN
July 12, 1984
CHHUTTAN KHAN AND ANR. Vs. SONI DEVI AND ORS.
August 9, 1984
CHITTORGARH PRATHMIK SAHKARI Vs. PRESCRIBED AUTHORITY
September 12, 1984
COMMERCIAL TAXES OFFICER Vs. BHOOT OIL MILLS
April 16, 1984
COMMERCIAL TAXES OFFICER Vs. RAJASTHAN SMALL INDUSTRIES CORP
May 7, 1984
COMMERCIAL TAXES OFFICER ANTI-EVASION JAIPUR Vs. SPENCER AND CO LTD
March 7, 1984
COMMERCIAL TAXES OFFICER PALI Vs. RAMDAS AMRITLAL
May 11, 1984
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE I JAIPUR Vs. S ZORASTER AND CO
August 1, 1984
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE II JAIPUR Vs. HARICHARANLAL
November 2, 1984
COMMISSIONER OF INCOME TAX Vs. CHATURBHUJ RADHAKISHAN
August 6, 1984
COMMISSIONER OF INCOME TAX Vs. ADARSH GRAM TRUST
December 3, 1984
COMMISSIONER OF INCOME TAX Vs. PRITHVI RAJ DAGA SUJANGARH
April 25, 1984
COMMISSIONER OF INCOME TAX Vs. RANGNATH BANGUR DECD
April 18, 1984
COMMISSIONER OF INCOME TAX Vs. RAM NIWAS
April 5, 1984
COMMISSIONER OF INCOME TAX Vs. GULAB DAS
May 22, 1984
COMMISSIONER OF INCOME TAX Vs. FORESOLE LIMITED
February 20, 1984
COMMISSIONER OF INCOME TAX Vs. RAM DAYAL MODI AND SONS
January 24, 1984
COMMISSIONER OF INCOME TAX Vs. AYODHYAKUMARI MRS
February 3, 1984
COMMISSIONER OF INCOME TAX Vs. HIND AGENCIES
January 30, 1984
COMMISSIONER OF WEALTH TAX Vs. GOLECHA S K
March 23, 1984
COMMISSIONER OF WEALTH TAX Vs. N T AGRAWAL
April 19, 1984
COMMISSIONER OF WEALTH TAX Vs. GULNAR MARFATIA
December 12, 1984
CONTROLLER OF ESTATE DUTY Vs. JAISINGH
December 4, 1984
CTO Vs. KUNDAN MAL MUKAND MAL
April 3, 1984
DALI CHAND Vs. STATE OF RAJASTHAN
January 2, 1984
DALLU RAM Vs. STATE OF RAJASTHAN
March 22, 1984
DAMODAR Vs. SON DEI
July 18, 1984
DAMODAR LAL Vs. LALLI LAL
March 12, 1984
DARSHAN SINGH Vs. STATE OF RAJASTHAN
May 18, 1984
DAUDAYAL Vs. STATE TRANSPORT APPELLATE
September 24, 1984
DAYA RAM Vs. STATE OF RAJASTHAN
January 3, 1984
DEO KISHAN Vs. STATE OF RAJASTHAN
May 15, 1984
DESH RAJ Vs. UNION OF INDIA
January 13, 1984
DEVA & ANOTHER Vs. STATE OF RAJASTHAN
September 12, 1984
DEVI Vs. STATE OF RAJASTHAN
August 2, 1984
DEVI RAM Vs. UNION OF INDIA
September 5, 1984
DEVI SHANKAR Vs. SUB DIVISIONAL OFFICER BARAN
December 4, 1984
DEVI SINGH Vs. STATE OF RAJASTHAN.
November 28, 1984
DEVKI NANDAN & ORS. Vs. STATE OF RAJASTHAN
March 20, 1984
DEVKINANDAN Vs. ROSHAN LAL
August 28, 1984
DHANNA & OTHERS Vs. STATE OF RAJASTHAN
October 17, 1984
DHANNA RAM Vs. STATE OF RAJASTHAN
March 28, 1984
Dhanraj Vs. BHANWARLAL
July 25, 1984
DHARAM PAL GUPTA Vs. REGISTRAR OF COMPANIES
August 16, 1984
DHURA Vs. STATE OF RAJASTHAN
September 28, 1984
DILIP KUMAR Vs. UNIVERSITY OF JODHPUR
August 10, 1984
DISTRICT ELECTRICAL ENGINEER Vs. STATE OF RAJASTHAN
March 15, 1984
DOONGAR RAM Vs. STATE OF RAJASTHAN
May 16, 1984
DULHA RAM Vs. STATE OF RAJASTHAN
February 20, 1984
DUNGAR Vs. STATE OF RAJASTHAN
January 6, 1984
DUNGARIA Vs. STATE OF RAJASTHAN
July 27, 1984
DURGA MADIRA SANGH Vs. COMMISSIONER OF INCOME TAX
July 3, 1984
DURGADEVI Vs. SHIVKUMAR
September 9, 1984
ERGEN PLASTIC INDUSTRIES Vs. STATE OF RAJASTHAN
February 15, 1984
EXECUTIVE ENGINEER PH ED Vs. GOVIND RAM
October 19, 1984
FAKIR MOHAMAD Vs. STATE OF RAJASTHAN
September 18, 1984
FAQUIR MOHAMMAD Vs. STATE OF RAJASTHAN
February 14, 1984
FIRM JETHMAL Vs. RAM NATH
August 6, 1984
FIRM SOHAN LAL KISHAN LAL Vs. TALWARIA BROS
July 27, 1984
FOREMOST DAIRIES LTD Vs. STATE
October 23, 1984
GAJANAND Vs. STATE OF RAJASTHAN
May 1, 1984
GALBA Vs. NARPAT RAJ
December 4, 1984
GANESH Vs. STATE OF RAJASTHAN
April 6, 1984
GANESHRAM Vs. PARAS FINANCE CO
May 7, 1984
GANGA Vs. HANUMAN SINGH
September 27, 1984
GANGA SAHAI Vs. STATE
April 7, 1984
GANGUSINGH Vs. STATE OF RAJASTHAN
July 5, 1984
GANPAT Vs. STATE OF RAJASTHAN
March 5, 1984
GAURI SHANKER Vs. LOKESH CHAND
November 12, 1984
GAUTAM RAJ MEHTA Vs. STATE OF RAJASTHAN
March 2, 1984
GIRWAR DAN Vs. RAM PRASAD
January 20, 1984
GOPAL DAS Vs. REGIONAL TRANSPORT AUTHORITY
December 3, 1984
GOPAL LAL Vs. STATE OF RAJASTHAN
December 20, 1984
GOPAL SINGH Vs. STATE OF RAJASTHAN
March 5, 1984
GOPAL SINGH Vs. STATE OF RAJASTHAN
January 2, 1984
GOVIND SINGH Vs. STATE OF RAJASTHAN
March 14, 1984
GULAB Vs. STATE OF RAJASTHAN
September 24, 1984
GULAB CHAND Vs. STATE OF RAJASTHAN
July 4, 1984
GULRAJ POONAMCHAND Vs. COMMISSIONER OF INCOME TAX
February 24, 1984
GUMAN SINGH Vs. STATE OF RAJASTHAN
December 13, 1984
GYAN CHAND JAIN Vs. DISTRICT MAGISTRATE ALWAR
December 17, 1984
GYAN PRAKASH BHARGAVA Vs. BABOO LAL AND ANR.
September 6, 1984
HAMIRA RAM Vs. STATE OF RAJASTHAN
July 3, 1984
HANIF & ORS. Vs. STATE OF RAJASTHAN.
March 8, 1984
HANSIBAI Vs. NATIONAL INSURANCE CO LTD
December 12, 1984
HANSIYA Vs. STATE OF RAJASTHAN
November 7, 1984
HANSIYA AND ORS Vs. THE STATE OF RAJASTHAN
February 7, 1984
HANUMAN NATH Vs. STATE OF RAJASTHAN
January 10, 1984
HARDEEP SINGH Vs. STATE OF RAJASTHAN
February 21, 1984
HARI INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
March 21, 1984
HARI SINGH Vs. STATE OF RAJASTHAN & ANOTHER
March 30, 1984
HARI SINGH Vs. STATE OF RAJASTHAN
December 14, 1984
HARISH Vs. STATE OF RAJASTHAN
May 3, 1984
HARIYA Vs. STATE OF RAJASTHAN
February 2, 1984
HAWA SINGH Vs. STATE OF RAJASTHAN
July 26, 1984
HAZARI LAL Vs. UNION OF INDIA
August 8, 1984
HEERA SINGH Vs. DAYAL SINGH
April 28, 1984
HIRA ROOP CHANDANI Vs. STATE OF RAJASTHAN
March 27, 1984
HUKAM CHAND YADAV Vs. PREM NARAIN
August 7, 1984
HUKAMCHAND SHANKARLAL Vs. COMMISSIONER OF WEALTH TAX
January 13, 1984
I.P. CHOPRA Vs. RAM SAHAI
January 3, 1984
INDER DASS Vs. STATE OF RAJASTHAN
April 3, 1984
INDER LAL Vs. NARENDRA KUMAR
August 7, 1984
INDER SINGH Vs. STATE OF RAJASTHAN
March 7, 1984
ISABELL SINGH Vs. RAM SINGH
July 24, 1984
ISHAR NATH Vs. STATE OF RAJASTHAN
January 2, 1984
ISMAIL KHAN Vs. STATE OF RAJASTHAN
January 16, 1984
J KAMOD Vs. BOARD OF REVENUE
November 7, 1984
J JAGANNATH Vs. SUB DIVISIONAL OFFICER
September 28, 1984
J P SHARMA AND SONS Vs. COMMISSIONER OF INCOME TAX RAJASTHAN
January 9, 1984
JAGAN NATH AND ORS. Vs. STATE OF RAJASTHAN
October 15, 1984
JAGDISH Vs. HARINARAIN
January 18, 1984
JAGDISH NARAIN Vs. SHYAM SUNDER
August 7, 1984
JAI RAM Vs. STATE OF RAJASTHAN
April 11, 1984
JAIPUR METALS AND ELECTRICALS LTD Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE 1 JAIPUR
July 2, 1984
JAIPUR UDYOG LIMITED Vs. COMMISSIONER OF INCOME TAX
August 29, 1984
JAL SINGH Vs. STATE OF RAJASTHAN
March 13, 1984
JALAL Vs. STATE OF RAJASTHAN
July 17, 1984
JALAM CHAND Vs. STATE
August 25, 1984
JALAM SINGH Vs. NARAIN KANWAR
October 30, 1984
JALAM SINGH Vs. NARAIN KANWAR
February 1, 1984
JASPAL SINGH Vs. STATE OF RAJASTHAN
March 6, 1984
JASWANT SINGH Vs. BOARD OF REVENUE
March 22, 1984
JEEVA Vs. STATE OF RAJASTHAN
March 15, 1984
JEEVAN RAM Vs. STATE OF RAJASTHAN
July 26, 1984
JESA RAM Vs. STATE OF RAJASTHAN
July 10, 1984
JETHA RAM Vs. STATE OF RAJASTHAN
September 3, 1984
JETHMAL Vs. STATE OF RAJASTHAN
September 27, 1984
JETHMAL Vs. KHUSAL SINGH
July 9, 1984
JODH SINGH Vs. STATE OF RAJASTHAN
August 17, 1984
JOHARI Vs. KIRORI
July 1, 1984
JOHARI Vs. KIRORI
July 3, 1984
KACHHWA Vs. STATE OF RAJASTHAN
November 20, 1984
KAILASH CHAND Vs. STATE OF RAJASTHAN
May 1, 1984
KAILASH RAJ Vs. STATE OF RAJASTHAN
July 13, 1984
KAJOD Vs. RAMU
January 31, 1984
KALIYA Vs. STATE OF RAJASTHAN
February 15, 1984
KALIYA Vs. STATE OF RAJASTHAN
November 12, 1984
KALYAN Vs. BOARD OF REVENUE AJMER
May 15, 1984
KAMAD AND ORS Vs. BOARD OF REVENUE AND ORS
November 7, 1984
KANA Vs. STATE OF RAJASTHAN
February 10, 1984
KANA S/O LALU Vs. STATE OF RAJASTHAN
February 3, 1984
KANHAIYA LAL Vs. HARI KRISHAN
January 2, 1984
KANHAIYA LAL PUROHIT Vs. DISTRICT AND SESSIONS JUDGE
November 2, 1984
KANHAIYA SON OF BAL KISHAN, LATOOR S/O MOOLA, KHILADI S/O KANHAIYA AND GORDHAN S/O BHORIYA Vs. STATE OF RAJASTHAN
September 12, 1984
KANHIYALAL RAMESHWAR DAS Vs. COMMISSIONER OF INCOME TAX
September 12, 1984
KARTAR SINGH Vs. STATE OF RAJASTHAN
November 29, 1984
KASTOOR CHAND Vs. STATE OF RAJASTHAN
September 28, 1984
KESA Vs. STATE OF RAJASTHAN
May 16, 1984
KEWAL Vs. STATE OF RAJASTHAN
July 12, 1984
KEWAL RAM Vs. U.I.T. JODHPUR
February 10, 1984
KHEM CHAND Vs. STATE OF RAJASTHAN AND ORS.
September 19, 1984
KIRAN KANWAR Vs. UNION OF INDIA
July 11, 1984
KISHAN LAL Vs. DEO PRASAD
January 2, 1984
KISHAN SINGH Vs. STATE OF RAJASTHAN
May 22, 1984
KISHANSINGH Vs. STATE OF RAJASTHAN
February 15, 1984
KISHORILAL Vs. BUDHI
October 19, 1984
KISTOOR PURI Vs. STATE OF RAJASTHAN
July 30, 1984
KOTA SAND COMPANY AND ANR. Vs. SANTOSH TALWAR AND ORS.
August 30, 1984
KRISHI RIN DATRI SAHKARI SABHA PACHEL KALAN Vs. STATE OF RAJASTHAN
February 3, 1984
KRISHNA DEVI Vs. RAJ KUMAR
August 23, 1984
KRISHNA WEAVING MILLS Vs. CHANDRA BHAGA DEVI WIDOW
October 19, 1984
KUMARI SHIKHA CHOUDHARY Vs. STATE OF RAJASTHAN
September 13, 1984
KUNDAN SINGH JHALA Vs. STATE OF RAJASTHAN
May 21, 1984
KUNJ BEHARI ACHARYA Vs. JEET MAL
July 30, 1984
LADU Vs. STATE OF RAJASTHAN
February 2, 1984
LAKHA SINGH Vs. STATE
April 19, 1984
LAL CHAND Vs. STATE OF RAJASTHAN
February 10, 1984
LAL SINGH Vs. STATE OF RAJASTHAN
January 30, 1984
LALLOO Vs. BACHI
October 31, 1984
LALLU LAL Vs. DIST AND SESSIONS JUDGE JAIPUR
April 25, 1984
LAXMI NARAYAN VYAS Vs. STATE OF RAJASTHAN
November 20, 1984
LEKHA SINGH Vs. STATE OF RAJASTHAN
April 19, 1984
LONDON WINE Vs. STATE AND ORS.
December 14, 1984
M/S CHANDRA BHAN BANSHI LAL RAM RATAN DAGA Vs. MUNICIPAL COUNCIL
December 3, 1984
M/S. LEELA BROTHERS Vs. LADU RAM
May 2, 1984
MADA SINGH Vs. STATE OF RAJASTHAN
July 26, 1984
MAFTA AND 8 ORS. Vs. THE STATA OF RAJASTHAN
September 27, 1984
MAG SINGH Vs. BOARD OF REVENUE AJMER
February 8, 1984
MAHADIA Vs. STATE OF RAJASTHAN
May 16, 1984
MAHANT SHRI MANI RAM DAS ALIAS Vs. THAKUR KISHAN SINGH
March 22, 1984
MAHARAJADHIRAJ HIMMAT SINGHJI Vs. COMMISSIONER OF WEALTH TAX
January 2, 1984
MAHAVIR PRASAD SHARMA Vs. JASWANTI DEVI AND ORS.
August 14, 1984
MAHAVIR SINGH Vs. UNION OF INDIA
August 7, 1984
MAHENDRA KAUR Vs. DARSHAN SINGH
November 29, 1984
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
September 6, 1984
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
January 3, 1984
MAHESH CHAND Vs. STATE OF RAJASTHAN
August 28, 1984
MAI SINGH Vs. STATE OF RAJASTHAN
May 7, 1984
MAKBOOL Vs. STATE OF RAJASTHAN
April 3, 1984
MAKHAN LAL MASIH Vs. STATE OF RAJASTHAN
March 14, 1984
MAL SINGH Vs. STATE OF RAJASTHAN
March 21, 1984
MALARAM Vs. STATE OF RAJASTHAN
March 13, 1984
MALU KHAN LALU KHAN Vs. COMMISSIONER OF INCOME TAX
October 22, 1984
MAN INDUSTRIAL CORPORATION LTD Vs. JUDGE INDUSTRIAL TRIBUNAL
April 9, 1984
MAN SINGH DEORA Vs. DAULAT RATHI
July 20, 1984
MANGAL SINGH Vs. STATE OF RAJASTHAN
April 27, 1984
MANGLA RAM Vs. STATE OF RAJASTHAN
January 6, 1984
MANZOOR AHMED Vs. STATE OF RAJASTHAN
December 11, 1984
MARIYAM Vs. GULAM MOHAMMED
May 16, 1984
MATHURA LAL AND BIRDHA Vs. STATE OF RAJASTHAN
August 14, 1984
MILLUMAL Vs. STATE OF RAJASTHAN
April 30, 1984
MINERVA SHIKSHA SAMITI Vs. MITHLESH KUMARI
October 22, 1984
MIRCHALI Vs. STATE OF RAJASTHAN
March 26, 1984
MISS HIRA ROOP CHANDANI Vs. THE STATE OF RAJASTHAN AND ORS
March 27, 1984
MODA RAM Vs. PRITHVI RAJ
May 24, 1984
MOHAMMAD ALI Vs. MOHD. NOOR
September 6, 1984
MOHAN KANWAR Vs. STATE OF RAJASTHAN
January 30, 1984
MOHAN LAL Vs. STATE OF RAJASTHAN
December 17, 1984
MOHAN SINGH GEHLOT Vs. MUNICIPAL COUNCIL
November 15, 1984
MOHANLAL Vs. BALWANT KAUR
October 16, 1984
MOHANLAL AND ANR. Vs. SHANTI DEVI AND ORS.
August 21, 1984
MOHD USMAN Vs. UNION OF INDIA
April 4, 1984
MOOLYA Vs. STATE OF RAJASTHAN
July 11, 1984
MOTI LAL Vs. STATE OF RAJASTHAN
April 17, 1984
MUNILAL SHIVNARAIN KOTHARI Vs. COMMISSIONER OF INCOME TAX
April 16, 1984
MUNNA Vs. STATE OF RAJASTHAN
May 25, 1984
MUNSHI RAM & OTHER Vs. STATE OF RAJASTHAN
April 7, 1984
MUZAFFAR HASAN Vs. SURAJ MAL AND OTHERS.
January 12, 1984
NAKOO SINGH Vs. SONGIR
November 21, 1984
NANA LAL Vs. STATE OF RAJASTHAN
August 2, 1984
NANDLAL SHARMA Vs. CHIEF SECRETARY STATE
March 12, 1984
NANI BAI Vs. STATE
June 3, 1984
NANU RAM Vs. STATE OF RAJASTHAN
September 10, 1984
NAR SINGH Vs. STATE OF RAJASTHAN
May 24, 1984
NARAIN Vs. STATE OF RAJASTHAN
July 19, 1984
NARAIN Vs. STATE OF RAJASTHAN
May 19, 1984
NARAIN LAL Vs. PRABANDHKARINI COMMITTEE
May 15, 1984
NARAIN LAL NIRALA Vs. STATE OF RAJASTHAN
July 11, 1984
NARAINSINGH Vs. STATE OF RAJASTHAN
February 20, 1984
NARAYAN Vs. KALAN BAI
December 19, 1984
NARENDRA KUMAR & OTHERS Vs. STATE OF RAJASTHAN
January 17, 1984
NARNAULI JEWEL CORPORATION Vs. COMMISSIONER OF INCOME TAX
July 20, 1984
NARPAT KARAN Vs. DISTRICT JUDGE BALOTRA
January 27, 1984
NARPAT KARAN Vs. STATE OF RAJASTHAN
August 29, 1984
NATHA Vs. STATE OF RAJASTHAN
December 17, 1984
NATHU MAL Vs. UNION OF INDIA
January 2, 1984
NATHU SINGH Vs. STATE OF RAJASTHAN
May 15, 1984
NATHULAL Vs. SUB-DIVISIONAL OFFICER
September 28, 1984
NAVARATAN SINGH Vs. CHANDI DAN
September 17, 1984
NAVRATAN SINGH Vs. CHANDIDAN
June 17, 1984
NENU RAM AND NATIONAL INSURANCE Vs. BHAGWAN SINGH
July 26, 1984
NEW INDIA ASSURANCE CO Vs. GAURI SHANKER SHARMA
August 16, 1984
NEW INDIA ASSURANCE CO Vs. GALKU
August 10, 1984
NEW INDIA ASSURANCE CO ALWAR Vs. RAM DAYAL
September 3, 1984
NEW INDIA ASSURANCE COMPANY Vs. DEEN DAYAL
September 5, 1984
NIWAS Vs. KESRI CHAND
August 1, 1984
OM PRAKASH Vs. STATE OF RAJASTHAN
August 23, 1984
OM PRAKASH Vs. SPEAKER RAJASTHAN
February 27, 1984
ORIENTAL FIRE AND GENERAL Vs. DH
August 2, 1984
P.T. SHARMA Vs. STATE OF RAJASTHAN
February 7, 1984
PADAM CHAND Vs. GORDHAN DAS
December 20, 1984
PADMA Vs. STATE OF RAJASTHAN
March 6, 1984
PALA RAM Vs. MANGTU RAM
February 22, 1984
PANNA LAL Vs. STATE OF RAJASTHAN
July 4, 1984
PANNA LAL Vs. MOHAN LAL
August 10, 1984
PARAS RAM Vs. MAHARAJ EKLING SINGHJI
July 19, 1984
PARI DEVI Vs. STATE OF RAJASTHAN
April 3, 1984
PARSA ALIAS PARAS RAM Vs. STATE OF RAJASTHAN
February 2, 1984
PHOOL CHAND Vs. GHISI LAL
February 14, 1984
PHUSRAJ GANGABISHAN Vs. COMMISSIONER OF INCOME TAX
February 17, 1984
POKAR RAM Vs. STATE OF RAJASTHAN
July 7, 1984
POKARMAL RAM NARAYAN Vs. RAM SARAN
August 16, 1984
POONAM KANWAR Vs. R T A
August 9, 1984
POONJA Vs. STATE OF RAJASTHAN
July 17, 1984
POOSA RAM Vs. GHASI RAM
July 25, 1984
PRABHULAL Vs. STATE OF RAJASTHAN
August 10, 1984
PRABHULAL Vs. BOARD OF REVENUE
September 26, 1984
PRABHULAL S/O SANWALIA Vs. STATE OF RAJASTHAN
March 29, 1984
PRAKASH CHANDRA AJMERA Vs. STATE OF RAJASTHAN
February 21, 1984
PRAKASH CHANDRA JAIN Vs. ALLADIN AND ORS.
September 6, 1984
PRAKASH CHANDRA JOHARI Vs. INDIAN OVERSEAS BANK
October 22, 1984
PRATAP SINGH Vs. STATE OF RAJASTHAN
January 9, 1984
PREM CHAND Vs. JASODA AND ORS.
September 4, 1984
PREM LAL Vs. STATE OF RAJASTHAN AND ORS.
February 15, 1984
PREM SINGH Vs. STATE OF RAJASTHAN
February 6, 1984
PREMA RAM Vs. STATE OF RAJASTHAN
January 4, 1984
PRITHVI SINGH Vs. COMMISSIONER OF WEALTH TAX ADDL
January 10, 1984
PRITHVI SINGH Vs. COMMISSIONER OF WEALTH TAX
February 22, 1984
PRITHVI SINGH Vs. STATE OF RAJASTHAN
March 23, 1984
PROF KRISHNA DATT SINGH Vs. PAWAN KUMAR
July 26, 1984
PUNJAB NATIONAL BANK Vs. OFFICIAL LIQUIDATOR
July 12, 1984
PUSHPA DEVI Vs. OM PRAKASH
August 28, 1984
R J ENGINEERING AND IRON Vs. UNION OF INDIA
November 27, 1984
R S R T C Vs. MOHAN LAL
November 24, 1984
R S R T C Vs. MAHESH KUMAR
September 19, 1984
RADHA BALLABH HALDIYA Vs. PUSHALAL AGARWAL
May 25, 1984
RADHEY SHYAM Vs. STATE
August 31, 1984
RADHIA Vs. STATE OF RAJASTHAN
July 17, 1984
RAGHUVAR DAS Vs. STATE OF RAJASTHAN
April 11, 1984
RAGHUVIR SINGH SOLANKI Vs. BISHAN KUMAR TANDON
January 16, 1984
RAHIM BUX Vs. STATE OF RAJASTHAN
March 6, 1984
RAJ CONSTRUCTION COMPANY Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
July 30, 1984
RAJ KUMAR Vs. STATE OF RAJASTHAN
December 10, 1984
RAJ STATE ROAD TRANSPORT Vs. VIDHYA SHARMA
September 19, 1984
RAJASTHAN CENTRAL STORES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 29, 1984
RAJASTHAN FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
May 15, 1984
RAJASTHAN IRON AND STEEL MERCHANTS ASSOCIATION PVT LTD Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE-II JAIPUR
July 2, 1984
RAJASTHAN LEGISLATIVE ASSEMBLY SECRETARIAT OFFICERS ASSOCIATION Vs. STATE OF RAJASTHAN
September 4, 1984
RAJASTHAN RAJYA SAHKARI Vs. JUDGE INDUSTRIAL
July 5, 1984
RAJASTHAN STATE ELECTRICITY BOARD Vs. STATE
December 4, 1984
RAJASTHAN STATE INDUSTRIAL Vs. STATE OF RAJASTHAN
December 17, 1984
RAJASTHAN STATE ROAD Vs. BARDHI
July 18, 1984
RAJASTHAN STATE ROAD TRANSPORT Vs. SHANTI UPMANNU
September 4, 1984
RAJASTHAN STATE ROAD TRANSPORT Vs. PISTA AGGARWAL
October 19, 1984
RAJASTHAN STATE ROAD TRANSPORT CORPORATION PARIVAHAN MARG JAIPUR Vs. JUDGE INDUSTRIAL TRIBUNAL RAJASTHAN JAIPUR
October 18, 1984
RAJENDRA SINGH Vs. SURESH CHANDRA
July 16, 1984
RAKHA SINGH Vs. STATE
February 20, 1984
RAM CHANDRA AND OTHERS Vs. STATE OF RAJASTHAN
September 12, 1984
RAM CHANDRA RATHI Vs. SUNIL KHOSLA
January 2, 1984
RAM CHANDRA S/O GAJANAND MALI Vs. STATE OF RAJASTHAN
January 31, 1984
RAM GOPAL & OTHERS Vs. SHRI HANUMAN BALIKA HIGHER SECONDARY SCHOOL, RATANGARH & OTHERS
May 18, 1984
RAM KALYAN Vs. STATE OF RAJASTHAN
January 27, 1984
RAM KHILADI Vs. STATE
August 17, 1984
RAM KISHAN ALIAS KISHNA Vs. STATE OF RAJASTHAN
August 8, 1984
RAM KUMAR SINGH Vs. STATE OF RAJASTHAN
July 19, 1984
RAM PAL Vs. STATE OF RAJASTHAN
August 23, 1984
RAM PRAKASH Vs. STATE OF RAJASTHAN
January 27, 1984
RAM PRASAD SHARMA AND SONS Vs. STATE OF RAJASTHAN
August 9, 1984
RAM SINGH Vs. RAM SINGH
August 21, 1984
RAMBILAS CHANDRAM Vs. COMMISSIONER OF INCOME TAX
September 28, 1984
RAMCHANDRA Vs. POKAR RAM
August 29, 1984
RAMDHAN Vs. STATE OF RAJASTHAN
August 2, 1984
RAMESH KUMAR Vs. STATE OF RAJASTHAN
September 12, 1984
RAMESHWAR Vs. STATE OF RAJASTHAN
September 4, 1984
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
July 16, 1984
RAMESHWAR S/O SIVJI Vs. STATE OF RAJASTHAN.
July 17, 1984
RAMJU Vs. STATE OF RAJASTHAN
December 11, 1984
RAMKARAN & OTHERS Vs. STATE OF RAJASTHAN
August 29, 1984
RAMKUMARI SHARMA Vs. RAMKISHAN AND ORS.
July 30, 1984
RATAN LAL Vs. STATE OF RAJASTHAN
January 25, 1984
REDHEY SHYAM Vs. SOHAN SINGH MANOHAR SINGH
April 16, 1984
REGISTRAR OF COMPANIES Vs. JAI AGRO INDUSTRIES LTD
November 22, 1984
RISHIKUMAR Vs. STATE OF RAJASTHAN
February 10, 1984
ROOP NARAIN CONTRACTOR Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
March 29, 1984
ROOPA Vs. STATE OF RAJASTHAN
February 3, 1984
ROSHAN LAL Vs. STATE OF RAJASTHAN
March 28, 1984
S K GHOSH Vs. STATE OF RAJASTHAN
November 16, 1984
SADRA Vs. STATE OF RAJASTHAN
May 15, 1984
SADULLA Vs. STATE OF RAJASTHAN
April 20, 1984
SALIM Vs. STATE OF RAJASTHAN
February 29, 1984
SALLA RAM Vs. STATE OF RAJASTHAN
July 6, 1984
SAMBHAR SALTS LTD Vs. COMMISSIONER OF INCOME TAX
February 8, 1984
SAMPAT RAJ Vs. SHARAT CHANDRA ADITYA
November 29, 1984
SANGHI G G Vs. COMMISSIONER OF INCOME TAX
March 30, 1984
SANTA SINGH Vs. STATE
March 23, 1984
SANTOSH Vs. STATE OF RAJASTHAN
February 3, 1984
SANTOSH KUMAR Vs. R T A
November 20, 1984
SANWALIYA Vs. STATE OF RAJASTHAN
April 23, 1984
SANWAR MAL Vs. STATE OF RAJASTHAN
January 16, 1984
SARDARA Vs. STATE OF RAJASTHAN
July 30, 1984
SAROJ DEVI Vs. WEALTH TAX OFFICER
February 7, 1984
SATISH KUMAR Vs. MURLIDHAR ISHARDAS
November 12, 1984
SATYA NARAIN Vs. STATE OF RAJASTHAN
July 2, 1984
SAVIA Vs. STATE OF RAJASTHAN
November 16, 1984
SAVITA MOHAN NAGPAL Vs. COMMISSIONER OF INCOME TAX
April 4, 1984
SAWITA Vs. CHANDRA PRAKASH
December 10, 1984
SECRETARY U I T Vs. KARAMCHARI SANGH U I T
September 14, 1984
SHAHABUDDIN Vs. DAYALA AND ANR.
August 21, 1984
SHANTI DEVI Vs. RAGHAV PRAKASH
October 29, 1984
SHANTI LAL OJHA Vs. STATE OF RAJASTHAN
November 28, 1984
SHARMA J P AND SONS Vs. COMMISSIONER OF INCOME TAX
January 3, 1984
SHARMA J P AND SONS Vs. COMMISSIONER OF INCOME TAX
January 9, 1984
SHIKHA CHOUDHARY Vs. STATE OF RAJASTHAN
September 13, 1984
SHISHPAL Vs. STATE OF RAJASTHAN
February 7, 1984
SHIV KUMAR Vs. STATE OF RAJASTHAN
July 19, 1984
SHIV SHANKER RICE AND GENERAL MILLS Vs. MANGI LAL
January 11, 1984
SHIVDA RAM Vs. DEVELOPMENT COMMISSIONER
April 26, 1984
SHIVNARAIN & OTHERS Vs. STATE OF RAJASTHAN
November 19, 1984
SHRAINI DAN Vs. STATE
February 21, 1984
SHRI RAM AGRAWAL Vs. UNION OF INDIA
July 16, 1984
SHRIBUX SYAM Vs. STATE OF RAJASTHAN
January 19, 1984
SHRIGOPAL INDUSTRIES Vs. STATE OF RAJASTHAN
March 27, 1984
SHRILAL JANVA Vs. UDAI RAM DHAKAD
January 4, 1984
SHYAMA ALIAS SHYAMLAL Vs. STATE OF RAJASTHAN.
July 31, 1984
SOHAN SINGH Vs. STATE OF RAJASTHAN
January 31, 1984
SOHANLAL Vs. STATE OF RAJASTHAN
January 16, 1984
SOM SINGH Vs. STATE OF RAJASTHAN
February 8, 1984
SONA DISTILLERIES LTD Vs. EXCISE COMMISSIONER
July 2, 1984
SONWARIA Vs. STATE OF RAJASTHAN
May 21, 1984
STATE Vs. SAHACHARI UDHYOG MANDIR
April 9, 1984
STATE Vs. RUDIA
August 9, 1984
STATE Vs. KARNI SINGH
August 1, 1984
STATE BANK OF BIKANER AND JAIPUR Vs. PRAHLAD RAI KHEMKA
March 30, 1984
STATE BANK OF BIKANER AND JAIPUR Vs. FIRM BALLABH DAS AND SONS
March 12, 1984
STATE OF RAJASTHAN Vs. MAGNUS DRUG HOUSE
March 7, 1984
STATE OF RAJASTHAN Vs. ORIENTAL AGENCIES
March 26, 1984
STATE OF RAJASTHAN Vs. LICHMAN
February 9, 1984
STATE OF RAJASTHAN Vs. LIBERTY SPORTS
March 6, 1984
STATE OF RAJASTHAN Vs. ASHARAM
February 24, 1984
STATE OF RAJASTHAN Vs. GULAM ABBAS KAMRUDDIN
January 6, 1984
STATE OF RAJASTHAN Vs. CHAMPA LAL
April 26, 1984
STATE OF RAJASTHAN Vs. RAMSWAROOP
July 17, 1984
STATE OF RAJASTHAN Vs. JAIMAL SINGH AND CO
July 16, 1984
STATE OF RAJASTHAN Vs. GOPI NATH GAUR
July 25, 1984
STATE OF RAJASTHAN Vs. KAMI SINGH
August 1, 1984
STATE OF RAJASTHAN Vs. SEWAK RAM
August 10, 1984
STATE OF RAJASTHAN Vs. RUDIA
August 8, 1984
STATE OF RAJASTHAN Vs. GHISIA
August 9, 1984
STATE OF RAJASTHAN Vs. RAMESHWARLAL
October 22, 1984
STATE OF RAJASTHAN Vs. BIRLA JUTE AND INDUSTRIES LTD
August 21, 1984
STATE OF RAJASTHAN Vs. S O KOHALI
August 21, 1984
STATE OF RAJASTHAN Vs. FIRM JAIMAL SINGH AND CO
July 16, 1984
STATE OF RAJASTHAN Vs. MUNSI RAM AND OTHERS
February 6, 1984
STATE OF RAJASTHAN Vs. HARI S/O KALOO AND ORS.
March 22, 1984
STATE OF RAJASTHAN Vs. DURGA LAL
April 17, 1984
STATE OF RAJASTHAN Vs. RAMESHWARLAL
November 22, 1984
STATE OF RAJASTHAN Vs. HARISH CHANDRA
September 28, 1984
STATE OF RAJASTHAN Vs. JOGENDRA PAL BHATIA
September 20, 1984
STATE OF RAJASTHAN Vs. PRITAM SINGH AND OTHERS
December 7, 1984
SUALAL AND ORS. Vs. SATYA NARAIN AGARWAL AND ANR.
October 15, 1984
SUBHASH MEDICAL STORES Vs. COMMISSIONER OF INCOME TAX
February 17, 1984
SUBUDHI Vs. STATE OF RAJASTHAN
December 7, 1984
SUKHDEO CHARITY ESTATE Vs. COMMISSIONER OF INCOME TAX
April 16, 1984
SUNDER DASS JINDAL AND COMPANY Vs. STATE OF RAJASTHAN
January 16, 1984
SUPERINTENDING ENGINEER CANAL Vs. PHOOLA
August 1, 1984
SURAJ MAL Vs. JAFFARULLAH
April 7, 1984
SURAJ MAL Vs. STATE
July 10, 1984
SURAJ NARAIN Vs. SNEH LATA JAIN
August 24, 1984
SURESH CHANDRA JAIN Vs. STATE OF RAJASTHAN
January 4, 1984
SURJA RAM Vs. STATE OF RAJASTHAN
July 2, 1984
SUSHILA DEVI Vs. RAJASTHAN STATE CO OP TRIBUNAL
July 11, 1984
SUZAN MAL Vs. BHANWAR LAL
July 24, 1984
TEEJA Vs. RAM RATAN
August 21, 1984
TEJ SINGH Vs. STATE OF RAJASTHAN
January 20, 1984
TEJPAL SINGH Vs. RAJASTHAN STATE ROADWAYS
September 19, 1984
THAKUR VIKRAM SINGH Vs. CONTROLLER OF ESTATE DUTY
July 17, 1984
THE STATE OF RAJASTHAN AND ORS Vs. HARISH CHANDRA AND ANR
September 28, 1984
TIWARI KANHAIYA LAL Vs. COMMISSIONER OF INCOME TAX
May 19, 1984
TOLAPURI Vs. STATE OF RAJASTHAN
July 3, 1984
TOLIYA Vs. STATE OF RAJASTHAN
December 21, 1984
TULSI RAM Vs. STATE
August 8, 1984
TULSIRAM Vs. STATE OF RAJASTHAN
December 11, 1984
UDAI CHAND SHARMA Vs. STATE OF RAJASTHAN
July 18, 1984
UDALAL Vs. STATE OF RAJASTHAN
March 30, 1984
UMED CLUB Vs. STATE OF RAJASTHAN
July 19, 1984
UMED SINGH Vs. DEVI SINGH
July 20, 1984
UMMAIDA RAM Vs. STATE OF RAJASTHAN
January 3, 1984
UNITED INDIA INSURANCE CO. LTD. Vs. HARBHAJAN LAL AND ORS.
September 23, 1984
VANIA Vs. STATE OF RAJASTHAN
February 20, 1984
VEERA ALIASBALVEER SINGH Vs. STATE OF RAJASTHAN
January 6, 1984
VIIAY RAI SINGH RAJAWAT Vs. STATE OF RAJASTHAN
April 3, 1984
VIJAY RAMAWAT Vs. STATE OF RAJASTHAN
October 20, 1984
VIPIN BEHARI Vs. STATE OF RAJASTHAN
August 6, 1984
VIPIN BEHARI AND ANR Vs. STATE OF RAJASTHAN
July 31, 1984
VISHWAKARMA TIMBER MART Vs. STATE OF RAJASTHAN
May 1, 1984
WAFATAN Vs. JAMIL AHMED
February 20, 1984
YASHODA KUMARI Vs. RAJASTHAN STATE ROAD TRANSPORT
August 8, 1984