Case Index

Title
Date
AB AHAD GANAI Vs. DISTRICT MAGISTRATE, SRINAGAR
September 28, 1984
AB AHAD KHAN Vs. AMMA KHAN
October 11, 1984
AB MAJID Vs. DY COMMISSIONER
October 9, 1984
ABDUL GAFFAR Vs. MOHAMMAD PHAPHOO
September 26, 1984
ABDUL GANI BHAT Vs. STATE OF J AND K
August 7, 1984
ALI MOHAMMAD MIR Vs. STATE
August 4, 1984
AMAR NATH Vs. HANS RAJ
May 1, 1984
AMAR NATH Vs. STATE OF JAMMU AND KASHMIR
August 22, 1984
AMAR SINGH Vs. SOHAN LAL
April 20, 1984
ANGREZ SINGH Vs. CHAMAN LAL GUPTA
December 28, 1984
ANIL KUMAR Vs. STATE OF JAMMU AND KASHMIR
August 28, 1984
AVTAR KRISHEN MENGI Vs. STATE OF J&K
September 13, 1984
BALJEET OBERAIA Vs. STATE
June 1, 1984
BALKAR SINGH Vs. CHAJJU RAM AND ANR.
December 18, 1984
BASHIR AHMAD DAR AND CO Vs. STATE
October 19, 1984
BASHIR AHMED KHAN Vs. STATE OF JAMMU AND KASHMIR
September 13, 1984
BIBI Vs. NOORI
October 12, 1984
BIKRAM INDUSTRY Vs. STATE OF JAMMU AND KASHMIR
December 28, 1984
CHUNI SINGH Vs. REGHUBIR SINGH (SUB )
December 28, 1984
COLLECTOR L A P W D Vs. BALDEV SINGH
December 18, 1984
D N BANJOLA Vs. STATE OF J&K
September 13, 1984
DALBIR KUMAR Vs. GIRDHARI LAL
December 7, 1984
DINA NATH Vs. MOHAN SINGH
January 6, 1984
DINA SHEIKH Vs. STATE
August 29, 1984
DUSHIANT KUMAR RAMPAL Vs. M R PURI (PROF )
April 4, 1984
GH MOHI-UD-DIN Vs. STATE OF J&K
September 28, 1984
GH QADIR BHAT Vs. UNIVERSITY OF KASHMIR
September 14, 1984
GH RASOOL Vs. DY COMMISSIONER, FOOD AND SUPPLIED
December 3, 1984
GHULAM AHMAD Vs. HABIBA
October 29, 1984
GHULAM HASSAN KANROO Vs. STATE OF J AND K
August 2, 1984
GHULAM NABI Vs. DIST MAGISTRATE SRINAGAR
September 28, 1984
GHULAM ZUHRA Vs. HABLA BEGUM
October 15, 1984
HARBANS SINGH Vs. UNION OF INDIA
October 16, 1984
INDU BHUSHAN Vs. GOVT OF J&K
July 21, 1984
JAGDISH CHANDER GUPTA Vs. JAMMU AND KASHMIR BANK LTD
December 19, 1984
JAMAL KHOJA Vs. STATE
August 6, 1984
KAKA RAM Vs. PRABHA SHANKAR
July 21, 1984
KARIM BIBI AND BARKAT BIBI Vs. STATE
June 21, 1984
LAKSHMI DEVI Vs. STATE OF JAMMU AND KASHMIR
September 28, 1984
MADAN AND CO Vs. WAZIR JAI VEER CHAND
December 18, 1984
MADAN LAL Vs. BHOLI DEVI
July 20, 1984
MADANMOHAN Vs. UTTAM SINGH
August 29, 1984
MANAGING DIRECTOR, J&K TOURISM Vs. GH MOHD BHAT
September 23, 1984
MANAGING DIRECTOR, J.&K. TOURISM Vs. GHULAM MOHD BHAT
September 20, 1984
MANSA RAM Vs. VIJAY KUMAR
June 2, 1984
MOHAN KRISHEN Vs. STATE
May 28, 1984
MOHAN LAL BODJ RAJ Vs. DWARKA NATH KULDEEP KUMAR
July 20, 1984
MOHD HAFEEZ Vs. STATE OF J AND K
June 11, 1984
MOHD MAQBOOL Vs. AHMED DAR
October 12, 1984
MOHD YAKUB Vs. STATE
May 24, 1984
MOHINDER SINGH MANHAS Vs. STATE OF J AND K
May 25, 1984
MOOL RAJ Vs. ATMA RAM
December 20, 1984
MOTI RAM Vs. NIRANDER KUMAR
May 29, 1984
MUSHTAQ AHMAD KOTWAL Vs. STATE OF J&K
June 21, 1984
NANGIA FINANCE AND CHIT FUND CO Vs. PRITHVI RAJ
August 24, 1984
NEW BANK OF INDIA Vs. RAJ KUMARI
September 26, 1984
NISSAR ALI MIR Vs. STATE
October 16, 1984
P L DUA Vs. HAR DUTT SHARMA
August 10, 1984
PARKASH SONI Vs. J C CHOPRA
July 21, 1984
PEER GHULAM NABI Vs. HEALTH OFFICER
September 26, 1984
PRAKASH CHAND ALIAS PUNJABI Vs. DISTRICT MAGISTRATE, JAMMU
June 12, 1984
PRITAM SINGH Vs. S RAJINDER SINGH
September 26, 1984
PRITHPAL SINGH (EX HAVALDHAR CLERK) Vs. UNION OF INDIA
September 4, 1984
PYARE LAL SHARMA Vs. MANAGING DIRECTOR J AND K INDUSTRIES LTD
August 29, 1984
PYRE LAL SHARMA Vs. MANAGING DIRECTOR, J&K INDUSTRIES LTD
October 16, 1984
RAM CHAND Vs. STATE OF J AND K
December 31, 1984
RAM GANGA RAM Vs. SURESH KUMAR GULHATI
April 25, 1984
RAM NATH Vs. STATE OF J&K
July 9, 1984
RAM NATH Vs. STATE OF J AND K
March 23, 1984
RAMAN KUMAR Vs. STATE OF J&K
February 29, 1984
S. BUDH SINGH Vs. DILBAGH RAI
November 23, 1984
SAMMAD BHAT Vs. STATE OF J&K
February 29, 1984
SAMRIDHI FINANCE PVT LTD Vs. FATEH SINGH
November 20, 1984
SHALLO RAM Vs. KULDIP RAJ
September 4, 1984
SOOBA Vs. AMAR NATH
September 29, 1984
SPEAKER LEGISLATIVE ASSEMBLY Vs. ABDUL JABBAR SHEIKH HASSAN UD DIN BANDAY
July 30, 1984
STATE Vs. NIDHAN SINGH
March 2, 1984
STATE Vs. SHAFIQ AHMAD
May 15, 1984
STATE Vs. RAMZAN WANI
November 2, 1984
STATE Vs. GIAN CHAND
August 24, 1984
STATE Vs. AVTAR KRISHEN MENGI
December 18, 1984
STATE Vs. MAN MOHAN SINGH
September 13, 1984
STATE Vs. PADAM SINGH
October 10, 1984
STATE Vs. ASSAD ULLAH HAJI
September 12, 1984
STATE OF J AND K Vs. GOPI NATH WALI
October 22, 1984
SUDERSHAN KHANNA Vs. STATE OF JAMMU AND KASHMIR
December 24, 1984
SWARAN LAL Vs. STATE OF JAMMU AND KASHMIR
February 4, 1984
SWARAN SINGH Vs. STATE OF J AND K
June 11, 1984
SYED KHURSHID AHMAD Vs. STATE OF J&K
September 13, 1984
TEJ RAM Vs. STATE
October 10, 1984
TEJ RAM Vs. COLLECTOR LAND ACQUISITION
September 26, 1984
UNION OF INDIA (UOI) Vs. SOMA BABILONI AND ORS.
September 28, 1984
VED PARKASH Vs. STATE
August 14, 1984
VIJAY KUMAR Vs. JAGBIR SAGAR JAIN
April 26, 1984