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Case Index
Title
Date
A NAND KISHORE SINGH Vs. STATE OF BIHAR
September 4, 1984
ABDUL GAFOOR Vs. ADDITIONAL MEMBER BOARD OF REVENUE
March 9, 1984
ABDUL KHALIQUE Vs. HEAVY ENGINEERING CORP. LTD. AND ORS.
January 31, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SITARAM RATHI
April 5, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. JANKIDAS MOHANLAL
April 11, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BAHRI BROS PRIVATE LIMITED
April 23, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. UMA DEVI BUDHIA
November 6, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INDIAN COPPER CORPORATION LIMITED
August 30, 1984
AJIT KUMAR SINHA Vs. ANIL KUMAR YADAV AND OTHERS
July 19, 1984
AMARENDRA KR. THAKUR Vs. THE STATE OF BIHAR AND OTHERS
January 12, 1984
ANANDA BAZAR PATRIKA LTD Vs. BISWANATH PRASAD
November 29, 1984
ANANDI PRASAD Vs. NANDAN DAS
April 4, 1984
ANANT KUMAR SINGH Vs. STATE
November 13, 1984
ARAS KHAN Vs. ALI MIAN
April 24, 1984
ARBIND KUMAR AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
December 17, 1984
ASHOK KUMAR DUTTA AND ANOTHER Vs. ALLAHABAD BANK
October 17, 1984
ASHOK KUMAR JAIN AND 23 OTHERS Vs. THE STATE OF BIHAR AND OTHERS
August 16, 1984
ASHOK KUMAR JALAN Vs. COMMISSIONER OF WEALTH TAX
December 18, 1984
ASHOK KUMAR PANDEY Vs. STATE OF BIHAR
August 18, 1984
ASHOK PASWAN Vs. STATE OF BIHAR
January 20, 1984
ASHOK SINGH Vs. STATE OF BIHAR AND OTHERS
March 20, 1984
ASHWINI KUMAR ROY Vs. STATE OF BIHAR
January 10, 1984
ASSTT. GENERAL MANAGER, CENTRAL BANK OF INDIA AND OTHERS Vs. VIJOY NARAIN SINHA & ANOTHER
October 18, 1984
ATIULLAH Vs. BIBI SABRATUN
December 14, 1984
BABA DAI Vs. MUNESHWAR JHA
August 28, 1984
BABULAL MEHTAR Vs. FAKIRA MEHTAR
July 31, 1984
BADAN SINGH Vs. STATE OF BIHAR
August 18, 1984
BAIDYA NATH PRASAD SAH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND OTHERS
January 29, 1984
BAIKUNTH MANDAL Vs. SUNDAR MANDAL
May 9, 1984
BALDEO CHOUDHARY Vs. STATE
November 7, 1984
BALESHWAR PRASAD Vs. ZONAL MANAGER (EAST) FOOD CORPORATION OF INDIA AND OTHERS
April 12, 1984
BALGOVIND RAUT Vs. JAGDISH RAUT
December 12, 1984
BANK OF INDIA Vs. KEKI MODI
January 5, 1984
BASANT SINGH Vs. STATE OF BIHAR
December 10, 1984
BASHISHTA NARAYAN PANDEY Vs. UMA SHANKER LAL AND OTHERS
May 16, 1984
BASUDEO BHAGAT Vs. STATE OF BIHAR
August 29, 1984
BASUDEO RAI Vs. ALTAN RAI
February 15, 1984
BENOY KRISHNA GHOSH Vs. STATE OF BIHAR
February 16, 1984
BHAGELOO SAH Vs. SHEO SHANKAR SINGH AND ORS.
March 26, 1984
BHAJAN SINGH Vs. THE STATE TRANSPORT AUTHORITY
May 17, 1984
BHAROSI SAO Vs. MANIK CHAND GUPTA
September 18, 1984
BHARTIYA SULABH SHAUCHALAYA KARMACHARI SANGH Vs. THE STATE OF BIHAR AND OTHERS
April 19, 1984
BHIMRAJ MADAN LAL Vs. STATE OF BIHAR
April 14, 1984
BHIMRAJ MADANLAL Vs. STATE OF BIHAR
January 23, 1984
BHUP NARAYAN JHA Vs. STATE OF BIHAR
March 28, 1984
BIBI BIRJIS JAHAN Vs. SAYED JAMEEL AHSAN AND OTHERS
June 6, 1984
BIBI JAIBUNNISA Vs. ABDUL GHAFOOR
February 17, 1984
BIBI JAITUN Vs. URMILA KUAR
April 25, 1984
BIBI SALMA KHATOON Vs. JANKI DEVI
August 23, 1984
BIDHU BHUSAN PURCAIT Vs. S A AZIZ
February 22, 1984
BIHAR BHOODAN YAGNA COMMITTEE Vs. TARKESHWAR PRASAD
November 8, 1984
BIHAR STATE COOP MARKETING UNION Vs. PRESIDING OFFICER LABOUR COURT
January 16, 1984
BIHAR STATE ELECTRICITY BOARD Vs. RAMAUTAR
May 23, 1984
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANOTHER
March 27, 1984
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. COMMISSIONER OF INCOME TAX
May 21, 1984
BIHAR STATE SHIA WAKF BOARD Vs. SHEONANDAN PRASAD
December 11, 1984
BIHAR STATE SHIA WAQF BOARD Vs. NANDAN PRASAD
December 1, 1984
BIHAR STATE SMALL INDUSTRIES CORPN Vs. STATE OF BIHAR
November 12, 1984
BIHAR STATE SUNNI WAQF BOARD Vs. SYED BASHIRUDDIN ASHRAF
March 1, 1984
BIJOY KUMAR AZAD Vs. THE STATE OF BIHAR AND OTHERS
February 14, 1984
BINDESHWARI JHA Vs. THE UNION OF INDIA AND OTHERS
July 24, 1984
BINDESHWARI SINGH Vs. BRIJNANDAN SINGH
March 23, 1984
BINDESWARI PARSAD YADAV Vs. THE STATE OF BIHAR AND OTHERS
July 17, 1984
BIPIN BIHARI OJHA AND ORS. Vs. BHUP NARAIN MISHRA AND OTHERS
May 11, 1984
BOKARO ROLLER FLOUR MILLS PVT LTD Vs. UNION OF INDIA
May 4, 1984
BRAHMDEO PRASAD Vs. RAMSAKAL
April 26, 1984
BRAHMDEO SINGH Vs. INDRADEO SINGH
January 11, 1984
BRIJ KUMAR SINGH Vs. KAMLA SINGH
July 5, 1984
CAWNPUR SUGAR WORKS Vs. STATE OF BIHAR AND OTHERS
July 9, 1984
CENTRAL COALFIELDS LTD Vs. STATE
April 13, 1984
CHAMAROO SAO Vs. AMARNATH GOSWAMI
December 11, 1984
CHANDESHWAR KUNWAR Vs. RAMANAND GIRI
November 12, 1984
CHANDESHWAR SHARMA Vs. JAIKISHORE SHARMA
March 12, 1984
CHANDRA BHUSHAN TEWARY Vs. THE UNION OF INDIA AND OTHER
August 16, 1984
CHANDRA SHEKHAR CHAUDHARY Vs. SUB DIVISIONAL OFFICER DARBHANGA
January 13, 1984
CHHABIRANI AGRO-INDUSTRIAL ENTERPRISES LTD. Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
March 23, 1984
CHHEDI PRASAD SINGH Vs. STATE OF BIHAR
May 21, 1984
CHHEDI TANTI AND OTHERS Vs. SRIMATI GANGATI DEVI AND OTHERS
November 22, 1984
CHURABATI AND OTHERS Vs. SURU DEVI AND OTHERS
May 8, 1984
COMMISSIONER OF INCOME TAX Vs. PEARL CONSTRUCTION CO
December 12, 1984
COMMISSIONER OF INCOME TAX Vs. S P VIZ CONSTRUCTION COMPANY
November 21, 1984
COMMISSIONER OF INCOME TAX Vs. SUBHAGCHAND KAPOORCHAND
May 18, 1984
COMMISSIONER OF INCOME TAX Vs. CHANDRIKA SINGH
April 30, 1984
COMMISSIONER OF INCOME TAX Vs. BAHRI BROS PRIVATE LIMITED
April 30, 1984
COMMISSIONER OF INCOME TAX Vs. SAGARMAL RAMAUTAR LAL
April 16, 1984
COMMISSIONER OF INCOME TAX Vs. P N PRASAD
April 16, 1984
COMMISSIONER OF INCOME TAX Vs. ATMA RAM BUDHIA
January 10, 1984
COMMISSIONER OF INCOME TAX Vs. CHANDRADIP NARAIN BARARIA
March 14, 1984
COMMISSIONER OF INCOME TAX Vs. THAKUR RAM GANGA PRASAD PRIVATE LIMITED
July 6, 1984
COMMISSIONER OF INCOME TAX Vs. DARBHANGA LAHERIASARAI ELECTRIC SUPPLY COMPANY
July 3, 1984
COMMISSIONER OF INCOME TAX Vs. VARIETIES
May 23, 1984
COMMISSIONER OF INCOME TAX Vs. STANDARD MERCANTILE COMPANY
July 12, 1984
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD QUDDUS AND SONS
July 30, 1984
COMMISSIONER OF INCOME TAX Vs. RAM CHAND GOBIND PRASAD
September 4, 1984
COMMISSIONER OF INCOME TAX Vs. RAJANI MOTORS
August 7, 1984
COMMISSIONER OF INCOME TAX Vs. CHANDMULL RADHAKISHUN
August 7, 1984
COMMISSIONER OF INCOME TAX Vs. PURE DHANSAR COAL COMPANY
August 9, 1984
COMMISSIONER OF INCOME TAX Vs. PATLIPUTRA ENGG CORPORATION
August 9, 1984
COMMISSIONER OF INCOME TAX Vs. BIHAR STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION
November 8, 1984
COMMISSIONER OF INCOME TAX Vs. NATIONAL COAL DEVELOPMENT CORPORATION
November 8, 1984
COMMISSIONER OF INCOME TAX Vs. GANGA DAYAL SARJU PRASAD
September 4, 1984
COMMISSIONER OF INCOME TAX Vs. CHOTANAGPUR ENGINEERING WORKS LIMITED
September 4, 1984
COMMISSIONER OF INCOME TAX Vs. MAHARAJA CHINTAMANI SARAN NATH SAH DEO
October 17, 1984
COMMISSIONER OF INCOME TAX Vs. K L BHASIN AND CO
October 18, 1984
COMMISSIONER OF WEALTH TAX Vs. VARSHNEI S C
October 19, 1984
COMMISSIONER OF WEALTH TAX Vs. SHIVARAM SINGH
November 6, 1984
COMMISSIONER OF WEALTH TAX Vs. SARASWATI DEVI
May 18, 1984
COMMISSIONER OF WEALTH TAX Vs. JAGARNATH SINGH
May 17, 1984
COMMISSIONER OF WEALTH TAX Vs. SHEO KUMAR DALMIA
December 20, 1984
COMMISSIONER, COAL MINES WELFARE ORGANISATION Vs. PARMA NAND THAKUR
March 6, 1984
DAUD MUNDA Vs. STATE OF BIHAR
September 19, 1984
DEB NATH MISHRA Vs. STATE OF BIHAR
August 7, 1984
DEENA NATH BANERJEE Vs. GOVIND SINGH AND OTHERS
October 19, 1984
DEONARAYAN SINGH Vs. COMMR OF BHAGALPUR DIVISION
August 8, 1984
DESHRAJ SOOD Vs. INDUSTRIAL TRIBUNAL
April 24, 1984
DHARMNATH PANDEY Vs. DHUMUN MANJHI
December 10, 1984
DHIRENDRA KUMAR AKELA Vs. BIHAR STATE AGRICULTURE
September 4, 1984
DILIP SINGH Vs. STATE OF BIHAR
December 17, 1984
DINESH PRASAD Vs. STATE OF BIHAR
November 16, 1984
DIPNARAIN CHAUDHARY Vs. STATE OF BIHAR
November 20, 1984
DR. RAMANUGRAH SHARMA Vs. THE VICE CHANCELLOR, MAGADH UNIVERSITY AND ANOTHER
November 28, 1984
DRIGPAL SINGH Vs. WIFE OF LALDHARI OJHA
March 23, 1984
DUKHAN SAH Vs. GAJENDRA SAH
February 27, 1984
DUKHI YADAV Vs. ROHIN MANDAL
February 14, 1984
DURGA PRASAD Vs. LAL BABU SAH
April 19, 1984
DWARIKA PRASAD MARWARI Vs. SUDARSHAN PD CHAUDHARY
January 20, 1984
FAKIRA SINGH Vs. STATE OF BIHAR
May 8, 1984
FULMANI DEVI Vs. SHEO GOVIND PRASAD
May 10, 1984
G L N SHASTRI Vs. STATE OF BIHAR
January 13, 1984
GANESH PRASAD Vs. DEO NANDAN
April 5, 1984
GANESH PRASAD Vs. STATE
September 27, 1984
GEETA YADAV AND ANOTHER Vs. THE STATE OF BIHAR
August 13, 1984
GENAI RAI Vs. STATE
April 27, 1984
GHANSHYAM SINGH Vs. RAM PRASAD SINGH
January 4, 1984
GIRIJA DUBEY Vs. STATE
March 7, 1984
GOBARDHAN PANDIT Vs. S
November 8, 1984
GOBARDHAN SINGH Vs. STATE OF BIHAR
December 17, 1984
GOBIND PRASAD SINHA Vs. KULWANTI
March 15, 1984
GOPAL KRISHNA SINHA Vs. STATE OF BIHAR
March 20, 1984
GOPAL SINGH Vs. STATE OF BIHAR
March 26, 1984
GORA CHAND TELI Vs. STATE OF BIHAR
July 27, 1984
GOURHARI MANDAL (DEAD) SUBSTITUTED BY HIS HEIRS KAMLA KANT MANDAL & OTHERS Vs. CHIMANTA BALA DASI & OTHERS
July 6, 1984
GUPTA BRICK WORKS Vs. COMMERCIAL TAXES TRIBUNAL
December 20, 1984
GURU SHARAN RAM Vs. STATE OF BIHAR
April 28, 1984
H R CLUB Vs. STATE OF BIHAR
November 11, 1984
H R CLUB Vs. STATE
November 12, 1984
HARBANS SINGH Vs. STATE OF BIHAR
November 29, 1984
HARDEO NARAYAN SINGH Vs. STATE
July 18, 1984
HARENDRA PRASAD SINGH Vs. STATE
August 6, 1984
HARIBANS SINGH Vs. BASIST KUMAR
February 17, 1984
HARISH CHANDRA NARAIN Vs. STATE OF BIHAR
August 7, 1984
HARISHARAN AHIR Vs. STYATE OF BIHAR
November 13, 1984
HARISHCHANDRA SINGH Vs. STATE OF BIHAR
July 5, 1984
HASAN Vs. ABBAS
January 17, 1984
HOTEL MANGALAM AND ORS. Vs. THE STATE OF BIHAR & OTHERS
September 14, 1984
I T C INDIAN TOBACCO CO LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
May 3, 1984
INDIAN CABLE COMPANY LIMITED Vs. STATE OF BIHAR
May 2, 1984
INDIAN OIL CORPN LTD Vs. KAMLAKAR DUBEY
May 25, 1984
INDRASAN KUER Vs. RAM BARAN PANDIT
August 22, 1984
ISHAQUE HAJAM Vs. ADDL MEMBER BOARD OF REVENUE
November 6, 1984
J C ROY Vs. HALWANT SAHAI
December 20, 1984
JADUNANDAN PRASAD SAH Vs. JAINANDAN PD. CHAUDHARY AND OTHERS
May 25, 1984
JAGAR NATH TRADING CO Vs. STATE OF BIHAR
April 4, 1984
JAGDISH SINGH Vs. STATE OF BIHAR
March 5, 1984
JAGO DEVI Vs. WIDOW NAME NOT KNOWN
February 27, 1984
JAI SANTOSHI BHANDAR Vs. STATE OF BIHAR
July 4, 1984
JAI SHANKAR PRASAD SINGH Vs. STATE OF BIHAR AND OTHERS
August 2, 1984
JAINENDRA KUMAR JAIN Vs. DIRECTOR SECONDARY
September 17, 1984
JAINUL ABDIN Vs. BIBI NISHA KHATOON
October 23, 1984
JAINUL ABEDIN Vs. BIBI NISHA KHATOON
January 23, 1984
JAMUNA SINGH Vs. STATE OF BIHAR
November 9, 1984
JAMUNADAS MANNALAL Vs. COMMISSIONER OF INCOME TAX
May 21, 1984
JANAK PANDEY Vs. SUDAMA SINGH
August 7, 1984
JANAK YADAV Vs. SARBAJIT RAI
April 26, 1984
JANARDAN PRASAD Vs. STATE OF BIHAR
January 24, 1984
JANG BAHADUR SINGH Vs. BAIDYANATH PRASAD
September 20, 1984
JANKI DHOBI Vs. SITARAM SINGH
April 27, 1984
JAUHARI PRASAD MANDAL AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER
March 12, 1984
JAYANTI DEVI Vs. SRICHAND MAL AGRAWAL
February 22, 1984
JEE ROY Vs. STATE OF BIHAR
September 4, 1984
JHABARMAL MUKIM Vs. THE STATE OF BIHAR AND ANOTHER
January 3, 1984
JHAVERBHAI BIHARI LAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
July 11, 1984
JIAWAN PANDEY AND ANOTHER Vs. MAHENDRA RAI
March 5, 1984
JYOTSNA MEHTA Vs. RAM BAHADUR THAKUR AND CO
April 3, 1984
KAILASH PASWAN AND OTHERS Vs. THE UNION OF INDIA AND OTHERS
March 30, 1984
KAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
January 10, 1984
KAMLA KANT ROY Vs. STATE OF BIHAR
November 20, 1984
KAMLESHWARI MANDAL Vs. BALGOVIND THAKUR
January 13, 1984
KAMTA SINGH Vs. RAM AUTAR SINGH
December 5, 1984
KANTI MODIH Vs. BHAGWAT PRASAD
February 8, 1984
KAPIL KUMAR GUPTA Vs. NARAIN RAM
January 3, 1984
KAPILDEO Vs. DY COLLECTOR LAND REFORMS
June 6, 1984
KAUSHALYA DEVI Vs. GOPAL RAM
February 7, 1984
KEDAR SINGH Vs. STATE
September 28, 1984
KESARA DEVI Vs. STATE OF BIHAR
January 3, 1984
KESHAV PAL Vs. STATE
August 14, 1984
KESHO PODDAR AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS
August 10, 1984
KESHRI MAL JAIN Vs. STATE
April 12, 1984
KHATO LAL DASS Vs. JAHIRUDDIN BABAR
February 22, 1984
KOKIL PRASAD SINGH Vs. NANDOO RAI
April 4, 1984
KRIPAL RAI Vs. RAM LAKHAN RAI
August 9, 1984
KRISHNA KUMAR SHARMA Vs. THE STATE OF BIHAR AND OTHERS
March 21, 1984
KRISHNA PRASAD Vs. DAHA DEVI
April 2, 1984
KRISHNADEO SINGH Vs. STATE OF BIHAR
November 21, 1984
KUS GORAIN Vs. KHAKU GORAIN
December 20, 1984
KUSHESHWAR PRASAD SINGH Vs. THE STATE OF BIHAR
November 30, 1984
L I C OF INDIA Vs. PARMESHWAR PRASAD
July 17, 1984
LADDU LAL SAHU Vs. DHARNIDHAR SAHU
March 3, 1984
LAKHAN MAHTON ALIAS RAM LAKHAN MAHTON Vs. THE STATE OF BIHAR
March 21, 1984
LAKHAN MAHTON ALIAS RAM LAKHAN MAHTON Vs. THE STATE OF BIHAR
March 1, 1984
LAKSHMAN RAM AND GYANTI DEVI Vs. THE STATE OF BIHAR AND ANOTHER
March 26, 1984
LAKSHMI PRASAD Vs. BADRI RAM
July 26, 1984
LALLAN KISHORE SARAN Vs. TARA CHAND AGARWAL
April 13, 1984
LALLAN SINGH Vs. DULHIN CHANDAMANI DEVI AND OTHERS
March 26, 1984
LAXMAN MANDAL Vs. SARO DEVI
May 16, 1984
LAXMINIA DEVI Vs. LAL BAHADUR KAHAR AND 4 OTHERS
March 12, 1984
M/S KIRAN MACHINERY STORES AND ORS. Vs. THE STATE BANK OF INDIA AND OTHERS
May 31, 1984
M/S. ASHOK INDUSTRIES AND ORS. Vs. THE STATE OF BIHAR & OTHERS AND THE SECRETARY, AGRICULTURAL PRODUCE MARKET COMMITTEE & ANOTHER
November 8, 1984
M/S. BHARAT WAGON & ENGINEERING CO. LTD Vs. ASSISTANT LABOUR COMMISSIONER AND ANOTHER
February 21, 1984
M/S. H.C. PANDYA Vs. REGIONAL LABOUR COMMISSIONER, (CENTRAL) AND OTHERS
July 17, 1984
M/S. SHREE VISHNU BHANDAR Vs. THE STATE OF BIHAR AND OTHERS
August 14, 1984
MADAN KANT MISHRA Vs. THE STATE OF BIHAR AND OTHERS
August 21, 1984
MADAN MOHAN CHOUDHARY Vs. STATE OF BIHAR
June 1, 1984
MAGA RAM RAJAK Vs. STATE OF BIHAR
August 30, 1984
MAHABIR MAHTON Vs. CHANDESHWAR MAHTON
May 10, 1984
MAHALLIRAM RAMNIRANJAN DAS Vs. COMMISSIONER OF INCOME TAX
July 19, 1984
MAHANTH DHANSUKH GIRI Vs. STATE
December 10, 1984
MAHANTH KISHUN DAS Vs. PHOOL KUMARI
March 30, 1984
MAHANTH SAGAR DAS Vs. DEPUTY COLLECTOR LAND REFORMS
November 13, 1984
MAHENDRA SINGH Vs. STATE OF BIHAR AND OTHERS
March 20, 1984
MAIMUN NISA Vs. MOHAMMAD KHODABIN
July 17, 1984
MALI RAM SHARMA Vs. GAYATRI DEVI
January 12, 1984
MANAGEMENT OF MUZAFFARPUR GOSHALA Vs. STATE OF BIHAR AND OTHERS
July 5, 1984
MANAGING DIRECTOR NATIONAL COAL DEVELOPMENT CORPORATION LTD Vs. STATE OF BIHAR
January 12, 1984
MANDIP DUGADH AND 11 OTHERS Vs. THE STATE OF BIHAR
December 11, 1984
MANGNINATH Vs. PHOOL MOHAMMAD DHOBI
October 19, 1984
MANNI DEVI Vs. RAMAYAN SINGH
May 4, 1984
MANU LAL SAH Vs. STATE OF BIHAR
July 11, 1984
MANZARUL HAQUE Vs. STATE
July 27, 1984
MATESHWAR SINGH & OTHERS Vs. THE STATE OF BIHAR & OTHERS
July 4, 1984
MAUJI LAL SAH Vs. JIRA DEVI
May 4, 1984
MD NASEEM AKHTAR Vs. STATE OF BIHAR
January 12, 1984
MD ZAINUL ABDIN Vs. ADDL MEMBER BOARD OF REVENUE
November 28, 1984
MD. ISRAIL Vs. BIBI ASGHARI AND ANOTHER
May 9, 1984
MD. SAIFULLA Vs. MD. HANIF AND OTHERS
March 29, 1984
MD. SARFUDDIN AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
April 13, 1984
MD. SOHRABUDDIN Vs. THE STATE OF BIHAR & ORS.
January 27, 1984
MOHAMMAD SHAMIMMUDDIN Vs. STATE OF BIHAR
August 9, 1984
MOHAMMAD ZAINUL ABEDIN Vs. STATE
July 25, 1984
MOHAN SINGH Vs. STATE OF BIHAR
December 5, 1984
MOHD HASAN Vs. MOHD ABBAS
January 1, 1984
MOHD ZAFRUL MANNAN Vs. STATE OF BIHAR
January 13, 1984
MOTI MANDAL Vs. STATE OF BIHAR
March 3, 1984
MOTI SINGH Vs. STATE OF BIHAR
November 14, 1984
MRS. F. DHAN Vs. UNION OF INDIA AND ANOTHER
September 25, 1984
MUNILAL Vs. NAWAL KISHORE
July 6, 1984
NAGESHWAR SAHAI Vs. THE STATE OF BIHAR
November 13, 1984
NALINI KANT SINHA Vs. AJOY KRISHNA AND OTHERS
August 6, 1984
NAND KESHWAR SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
May 22, 1984
NARAIN MISHRA Vs. STATE
March 3, 1984
NARAIN SINGH Vs. KANTA SINGH
March 28, 1984
NARAYAN BIJOY KUMAR Vs. COMMISSIONER OF INCOME TAX
July 25, 1984
NARAYAN BIJOY KUMAR Vs. COMMISSIONER OF INCOME TAX
March 25, 1984
NARENDRA PANDEY Vs. STATE OF BIHAR
August 27, 1984
NARENDRA PANDEY AND OTHERS Vs. THE STATE OF BIHAR AND ANOTHER
August 20, 1984
NARSINGH UPADHAYA Vs. KAPILDEO SINGH AND OTHERS
January 25, 1984
NAURANGLAL CHIRANJILAL Vs. COMMISSIONER OF INCOME TAX
August 9, 1984
NAURANGLAL CHIRANJILAL Vs. COMMISSIONER OF INCOME TAX
August 8, 1984
NAWAL KISHORE SHARMA Vs. STATE
December 10, 1984
NEW INDIA ASSURANCE CO LTD Vs. CHANDRA MAULESHWAR PRASAD
September 28, 1984
NITA TANEJA Vs. CONTROLLER OF ESTATE DUTY ASST
May 15, 1984
OM NARAYAN PRASAD Vs. STATE OF BIHAR
March 23, 1984
OM PRAKASH CHOUBEY Vs. THE DIRECTOR (SECONDARY EDUCATION)-CUM-ADDITIONAL SECRETARY, GOVERNMENT OF BIHAR AND ANOTHER
August 21, 1984
OMCHAND SONI AND ANOTHER Vs. MOHAN LAL MARWARI AND OTHERS
September 25, 1984
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD. Vs. MANORAMA DEVI AND ORS.
August 3, 1984
PACHIA PANDITAIN Vs. COMMR OF BHAGALPUR DIVISION
August 31, 1984
PANDEY GANJENDRA PRASAD Vs. KAULESWARI KUER
August 18, 1984
PANNA LAL MAHESHWARI Vs. RAJINDNL KUMAR AGARWALLA
March 29, 1984
PARBATI DEVI Vs. HIRA SHAH
May 4, 1984
PARBATILA DEVI Vs. SAKUNTALA DEVI
May 10, 1984
PARITOSH KUMAR PAL Vs. STATE OF BIHAR
February 15, 1984
PARMESHWAR SINGH Vs. SUKHDEO MAHTON & OTHERS
September 28, 1984
PATLIPUTRA CO OP H C SOCY LTD Vs. KISHO SAO
July 24, 1984
PERMESHWARI DEVI Vs. SOBHA DEVI
May 21, 1984
PRABHAT KUMAR BHATIA Vs. RAM PRAVESH SINGH
April 18, 1984
PRABHU NARAIN SINGH Vs. STATE
July 10, 1984
PRODUCER EXCHANGE CORPORATION Vs. STATE OF BIHAR
April 20, 1984
PURUSHOTTAM SINGH Vs. STATE OF BIHAR
August 31, 1984
RABINDRA NATH CAHUBEY Vs. CHARAI CHAMAR
July 5, 1984
RADHA KISHUN Vs. STATE OF BIHAR
July 4, 1984
RADHA KRISHNA Vs. RAM NIRANJAN
August 10, 1984
RAGHUBIR PRASAD Vs. SURYA NARAYAN
November 8, 1984
RAGHUNATH TIWARY Vs. RIKHIYA
January 24, 1984
RAI MATHURA PRASAD Vs. SPECIAL OFFICER BIHAR HINDU RELIGIOUS TRUST BOARD
February 1, 1984
RAI MATHURA PRASAD Vs. HANUMAN PRASAD
February 2, 1984
RAJ KUMAR KARAK Vs. STATE
May 23, 1984
RAJA RAM SINGH Vs. THE STATE OF BIHAR AND OTHERS
March 22, 1984
RAJENDRA PD. SINGH ALIAS KHIRU SINGH AND ORS Vs. RAMUCHIT SINGH ALIAS CHHOTAN SINGH
July 25, 1984
RAJENDRA PRASAD Vs. RAM PRASAD SAO
September 11, 1984
RAJENDRA SHARMA Vs. STATE
March 3, 1984
RAJENDRA SINGH Vs. BAHADUR SINGH
February 2, 1984
RAJESH KUMAR Vs. HARI PRASAD
December 11, 1984
RAJESHWARI SINGH Vs. LAKHRAJO KUNWAR
March 2, 1984
RAJIV BHARTI Vs. STATE OF BIHAR
May 8, 1984
RAJNARAYAN SINGH Vs. STATE
December 4, 1984
RAJNATH Vs. STATE
December 13, 1984
RAJU KUMAR PRASAD & ANOTHER, PREM SHANKER PRASAD AND AJOY KUMAR PRASAD & ANOTHER Vs. THE ADDITIONAL MEMBER, BOARD OF REVENUE AND OTHERS
July 30, 1984
RAKESH KUMAR THAKUR Vs. UNION PUBLIC SERVICE COMMISSION
February 28, 1984
RAM AVTAR SHARMA Vs. JAGDISH RAM
January 17, 1984
RAM BACHAN SINGH Vs. STATE OF BIHAR
August 31, 1984
RAM CHANDRA SAH Vs. ABDUL HANNAN
March 8, 1984
RAM GOPAL AGRAWAL Vs. SURENDRA NATH OJHA
September 15, 1984
RAM KALI KUER Vs. INDRADEO CHOUDHARY
August 17, 1984
RAM LAKHAN PRASAD Vs. NARAIN PRASAD
July 30, 1984
RAM NAGENDRA TIWARY Vs. JAGDAMBA OJHAIN
January 30, 1984
RAM RATAN SINGH Vs. STATE OF BIHAR
January 20, 1984
RAMAUTAR CHOUDHARY Vs. MANAGING DIRECTOR BIHAR STATE AGRICULTURAL MARKETING BOARD PATNA
January 10, 1984
RAMCHANDER NONIA Vs. STATE OF BIHAR
August 13, 1984
RAMCHANDRA PRASAD AND ORS. Vs. BIHAR STATE DAIRY CORPORATION AND ORS.
April 12, 1984
RAMDENI SINGH Vs. KAILASH SINGH
April 27, 1984
RAMDHARI LATH Vs. KISHAN LAL AGARWAL
November 28, 1984
RAMESH KUMAR MISHRA Vs. UNION OF INDIA
February 2, 1984
RAMESHWAR SINGH Vs. HEMANTA KUMAR
October 23, 1984
RAMESHWAR SINGH Vs. HARI NARAYAN SINGH AND OTHERS
February 14, 1984
RAMJEE MAHTO Vs. THE STATE OF BIHAR AND OTHERS
August 22, 1984
RAMRUP MANDAL Vs. THE STATE OF BIHAR
July 12, 1984
RANJIT BAHADUR SRIVASTAVA Vs. JAMULUDDIN
August 23, 1984
RATAN CHANDRA GUPTA Vs. THE STATE OF BIHAR AND OTHERS
March 28, 1984
REGISTRAR HIGH COURT PATNA Vs. SUB-DIVISIONAL
April 6, 1984
REYAZUL HAQUE Vs. MOSST. MAIMUN KHATOON AND ANOTHER
February 17, 1984
RUPAK LIMITED Vs. REGISTRAR OF COMPANIES
February 14, 1984
RURAL ENTITLEMENTS AND LEGAL SUPPORT CENTRE AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS
August 30, 1984
SAMU PAHAN Vs. STATE OF BIHAR
September 17, 1984
SARASWATI DEVI Vs. STATE OF BIHAR
January 14, 1984
SARJUG PRASAD Vs. STATE OF BIHAR
January 5, 1984
SARSWATI DEVI Vs. KAUSALYA DEVI
February 11, 1984
SATYA NARAIN Vs. STATE OF BIHAR
May 25, 1984
SAUDAGAR CHAUDHARY Vs. BIPATI
April 25, 1984
SAYEEDA Vs. STATE
November 16, 1984
SEWALAL Vs. MOHD ROJAN
April 17, 1984
SHARDA RANJAN PRASAD SINHA Vs. RANJIT SINGH
September 28, 1984
SHASHIKANT KATHARI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
September 3, 1984
SHEO NATH PRASAD Vs. THE STATE OF BIHAR AND OTHERS
March 26, 1984
SHEO SHANKAR PRASAD AND OTHERS Vs. BARHAN MISTRY AND OTHERS
April 20, 1984
SHEORATAN CHAMAR Vs. RAM MURAT SINGH
August 18, 1984
SHIV KUMAR PRASAD SINGH Vs. STATE OF BIHAR
August 29, 1984
SHIV SHANKAR PRASAD Vs. UNION OF INDIA
April 6, 1984
SHREE RABINDRANATH KUMAR AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
January 11, 1984
SHRI MADHAV MILLS PRIVATE LIMITED Vs. UNION OF INDIA
August 23, 1984
SHRI N. AMANULLAH Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR AND OTHERS
June 14, 1984
SHRI SITABOHAND JAIN Vs. SHYAM NARAIN BARAI AND ANOTHER
August 24, 1984
SHRINIVAS SAH AND OTHERS ETC. ETC. Vs. STATE OF BIHAR AND OTHERS
September 26, 1984
SHYAM BIHARI SINGH Vs. THE CHAIRMAN, STATE BANK OF INDIA AND OTHERS
August 3, 1984
SHYAM BIHARI UPADHYAY Vs. STATE
November 9, 1984
SHYAMLAL SAHU Vs. STATE
April 17, 1984
SITA KUERI Vs. BASISTH NARAIN TIWARY
August 2, 1984
SIYARAM DAS Vs. STATE
November 12, 1984
SK.LATFUR RAHMAN Vs. STATE
December 25, 1984
SOM HEMBROM & OTHERS Vs. SAKAL SOREN & OTHERS
August 2, 1984
SRI NAND GOPAL PRASAD Vs. MOSTT. PREM LATA DEVI AND OTHERS
November 7, 1984
SRI RAM SAGAR PRASAD AND OTHERS Vs. THE AGRICULTURE PRODUCE MARKET COMMITTEE AND OTHERS
October 31, 1984
SRIMATI DIPALI KUNDU Vs. STATE OF BIHAR AND OTHERS
May 3, 1984
STATE Vs. DHAJADHARI RAI
February 22, 1984
STATE BANK OF INDIA OFFICERS ASSOCIATION AND ANOTHER Vs. SHRI S.D. GANDA, CHIEF GENERAL MANAGER AND OTHERS
November 7, 1984
STATE OF BIHAR Vs. SACHCHIDA SINGH
December 14, 1984
STATE OF BIHAR Vs. ANJANI CHAUDHARY
November 8, 1984
STATE OF BIHAR Vs. RAMDARAS AHIR
August 6, 1984
STATE TRADING CORPORATION Vs. VAISHALI SHOE CO LTD
April 4, 1984
STEEL CITY BEVERAGES (P LTD Vs. UNION OF INDIA
October 28, 1984
STEEL CITY BEVERAGES PVT LTD Vs. UNION OF INDIA
October 22, 1984
SUDHIR KUMAR ROY Vs. STATE OF BIHAR
May 23, 1984
SUKHAILAL Vs. SALIGRAM
February 21, 1984
SUKHDEO RAI Vs. CHAMPA DEBI
May 8, 1984
SUNTOSH KUMAR BANERJEE Vs. KRISHNA KANT GUPTA
May 31, 1984
SURAJ MANDAR Vs. DEV MISHRA
April 4, 1984
SURENDRA PRASAD Vs. SHAILENDRA PRASAD
May 23, 1984
TARA PADA ROY Vs. DWIJENDRA NATH SEN
November 15, 1984
TATA ENGINEERING & LOCOMOTIVE CO. LTD. Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
July 25, 1984
THAKUR GRIJA NANDAN SINGH Vs. STATE OF BIHAR
December 10, 1984
THE BIHAR STATE ELECTRICITY BOARD Vs. JAYA DEVI AND OTHERS
April 10, 1984
THE BIHAR STATE ROAD TRANSPORT CORPORATION Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL AND OTHERS
May 16, 1984
TRILOK SINGH Vs. STATE TRANSPORT AUTHORITY BIHAR
May 17, 1984
UJJAL SINGH AND SONS Vs. RAJENDRA KR KEDIA
February 13, 1984
UMA SHANKAR SHARAN SHRIVASTAVA Vs. BIHAR STATE CO OP MARKETING UNION LTD
July 30, 1984
UMESH PRASAD SINGH Vs. STATE OF BIHAR
March 30, 1984
UMESH SINGH Vs. STATE OF BIHAR
January 11, 1984
UNION OF INDIA Vs. ADDL COLLECTOR MONGHYR
March 21, 1984
UNION OF INDIA Vs. AJIT RAM JAIN
April 26, 1984
UPENDRA KUMAR JOSHI Vs. NEW VICTORIA MILLS CO LTD
August 13, 1984
USHA MARTIN INDUSTRIES LTD Vs. ADDITIONAL SUPERINTENDENT OF COMMERCIAL TAXES
March 9, 1984
USHA SALES PVT LIMITED Vs. STATE OF BIHAR
April 6, 1984
VEENA RANI Vs. ISHRATI AMANULLAH
June 14, 1984
VIKASH CHANDRA MISHRA Vs. STATE OF BIHAR
April 13, 1984
VISHWANATH SINGH Vs. UNION OF INDIA
March 6, 1984
WAJUDDIN Vs. STATE
November 12, 1984
YAMUNA RAI Vs. STATE OF BIHAR
January 13, 1984
YAMUNA SHAHI Vs. STATE
November 28, 1984
YOGENDRA DAS Vs. STATE OF BIHAR
July 9, 1984
YOGINDRA SINGH Vs. STATE OF BIHAR
February 20, 1984
YUGESHWAR PRASAD Vs. SURAJ NARAIN PRASAD
February 2, 1984
ZAFFAR KHAN Vs. RAM MAHTO
July 23, 1984