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Case Index
Title
Date
ADVOCATE GENERAL OF GOVT.OF H.P. Vs. LEELA DEVI
March 20, 1984
AJMER SINGH Vs. STATE OF HIMACHAL PRADESH
June 1, 1984
AMAR MASALA CO. THROUGH YATINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
April 5, 1984
AMAR SINGH Vs. KEHAR SINGH
May 31, 1984
AMAR SINGH Vs. STATE OF H P
September 4, 1984
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
July 30, 1984
AMBALIKA SHARMA Vs. HIMACHAL PRADESH UNIVERSITY
March 28, 1984
AMIN CHAND Vs. STATE OF HIMACHAL PRADESH
December 19, 1984
ANIL CHOPRA Vs. STATE OF HIMACHAL PRADESH
January 10, 1984
ANITA PANWAR Vs. STATE OF HIMACHAL PRADESH
December 12, 1984
ARSHAD AHMED Vs. STATE OF H P
March 29, 1984
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
June 29, 1984
ATAM SALES CORPORATION Vs. STATE OF HIMACHAL PRADESH
September 21, 1984
BHAGO DEVI Vs. JAI SINGH
June 26, 1984
BHAGTI PRAKASH SHARMA Vs. HIMACHAL PRADESH HIGH COURT THROUGH THE REGISTRAR
June 18, 1984
BHAGWANT SARUP Vs. HIMALAYA GAS CO
August 7, 1984
BHARI LAL GUPTA Vs. STATE OF HIMACHAL PRADESH
May 15, 1984
BHUPINDER SINGH Vs. STATE
August 24, 1984
BIDHIA ALIALL BIDHI CHAND Vs. STATE OF HIMACHAL PRADESH
September 5, 1984
BIHARI LAL GUPTA Vs. STATE OF HIMACHAL PRADESH
August 15, 1984
BIMLA PODDAR Vs. UNION OF INDIA
September 4, 1984
BIR SINGH Vs. STATE OF HIMACHAL PRADESH
December 26, 1984
BROOKE BOND TEA INDIA LTD Vs. STATE OF H P
March 6, 1984
BUDHI RAM Vs. STATE OF HIMACHAL PRADESH
May 14, 1984
CHAIN RAM ALIAS CHAINI Vs. STATE OF HIMACHAL PRADESH
January 11, 1984
CHET RAM Vs. SAWANU RAM
August 30, 1984
COURT ON ITS OWN MOTION Vs. AMAR NATH
August 14, 1984
D N KAUL Vs. STATE
August 14, 1984
DARSHAN SINGH SETHI Vs. SHIMLA MUNICIPAL CORPORATIONSHIMLA
March 26, 1984
DASAUNDHI RAM Vs. HANS RAJ
November 28, 1984
DEV ASHISH BHATTACHARYA Vs. PUNJAB NATIONAL BANK
July 19, 1984
DHAJU RAM Vs. STATE OF HIMACHAL PRADESH
August 2, 1984
GANESHI LAL Vs. JAGDISH CHANDER GUPTA
March 5, 1984
GIAN CHAND Vs. STATE OF H.P.
May 21, 1984
GIAN CHAND Vs. STATE OF H P
March 22, 1984
GIAO CHAND Vs. STATE OF HIMACHAL PRADESH
August 12, 1984
GIRDHARI LAL Vs. UNION OF INDIA
September 17, 1984
HANS RAJ Vs. STATE OF HIMACHAL PRADESH
September 28, 1984
HANS RAJ Vs. STATE OF HIMACHAL PRADESH
July 17, 1984
HEM RAJ Vs. STATE OF HIMACHAL PRADESH
April 13, 1984
HIGH COURT ON ITS OWN MOTION Vs. SUNDER SINGH
June 1, 1984
HIMACHAL ROAD TRANSPORT CORPN Vs. SUSHILA DEVI
August 23, 1984
INCOME TAX OFFICER Vs. RAMA NAND AND CO
March 27, 1984
ISHWAR SINGH Vs. SAWARU SINGH
August 23, 1984
J.N. BEHAL AND ETC. Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
March 12, 1984
JAGDISH CHAND Vs. UNION OF INDIA
August 28, 1984
JAGDISH KUMAR Vs. STATE OF H P
July 13, 1984
JAGDISH KUMAR Vs. STATE OF H.P.
July 31, 1984
JAGIR SINGH Vs. STATE OF HIMACHAL PRADESH
May 29, 1984
JAU RAM Vs. STATE
June 27, 1984
JINDU Vs. MAHANT RAM
March 20, 1984
KAKA RAM Vs. FINANCIAL COMMR H P
January 12, 1984
KAMAL SINGH Vs. STATE OF H P
August 7, 1984
KAMLESH Vs. STATE OF HIMACHAL PRADESH
January 20, 1984
KESAR SINGH Vs. STATE OF HIMACHAL PRADESH
June 27, 1984
KHEM CHAND Vs. ROMESH CHAND
October 16, 1984
KISHORI LAL Vs. STATE OF HIMACHAL PRADESH
August 1, 1984
LABDI RAM Vs. STATE OF H P
January 9, 1984
LALIT SEN Vs. STATE
August 30, 1984
LALL CHAND Vs. STATE OF HIMACHAL PRADESH
May 2, 1984
LEELA DEVI Vs. RANGILA RAM RAO
May 3, 1984
M L SONDHI Vs. R BIDHI SINGH
August 24, 1984
MADAN LAL Vs. STATE
October 17, 1984
MANGAL CHAND Vs. FOREST DEPARTMENT
May 18, 1984
MEELA DEVI Vs. GAJINDER SINGH
March 5, 1984
MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH
August 2, 1984
MOHINDER SINGH Vs. CHANDER MAW
July 25, 1984
NANKI Vs. DHALU RAM
August 14, 1984
NARESH KUMAR VARMANI Vs. STATE OF HIMACHAL PRADESH
March 12, 1984
NAWAL THAKUR Vs. BRAHMU RAM
July 10, 1984
NAWAL THAKUR Vs. STATE OF HIMACHAL PRADESH
September 6, 1984
NETAR Vs. JAGTA
August 1, 1984
NOKHIA Vs. STATE
December 5, 1984
O F AND G INSURANCE CO SHIMLA Vs. CHITRA GUPTA
May 17, 1984
OM PRAKASH Vs. STATE
August 3, 1984
PARAS RAM Vs. STATE OF HIMACHAL PRADESH
August 30, 1984
PARKASH CHAND ANANDMANDI Vs. STATE OF HIMACHAL PRADESH
January 4, 1984
PARKASH CHAND MEHTA Vs. STATE
September 5, 1984
PHILIP JOHN Vs. STATE OF HIMACHAL PRADESH
June 4, 1984
PIAR SINGH Vs. UNION OF INDIA
August 21, 1984
PRADEEP TIMBER CO Vs. H P STATE FOREST CORPN LTD
May 2, 1984
PRITHVI CHAND Vs. CHHAJU
December 27, 1984
PUSHPA DEVI Vs. STATE OF HIMACHAL PRADESH
October 17, 1984
RADHA SOAMI SATSANG BEAS Vs. STATE OF H P
May 30, 1984
RAJ PAUL Vs. STATE OF HIMACHAL PRADESH
December 10, 1984
RAJINDER KUMAR Vs. R.S. PARMAR
March 21, 1984
RAM ASRA Vs. CHINTI
August 3, 1984
RAM DASS Vs. KISHAN DEV
November 29, 1984
RAMESH CHAND Vs. STATE OF H.P.
August 17, 1984
RATTI RAM Vs. BASANTI
August 1, 1984
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
August 28, 1984
ROSHAN LAL Vs. DALIPA
April 9, 1984
S.K.BHALLA Vs. H.P.KRISHI VISHVA VIDYALAYA
September 19, 1984
S.N.BHATIA Vs. STATE OF HIMACHAL PRADESH
March 12, 1984
SALO Vs. MUNSHI RAM
September 21, 1984
SANT RAM Vs. FAQUIROO
June 21, 1984
SAT PAUL Vs. STATE OF HIMACHAL PRADESH
May 31, 1984
SATISH KUMAR Vs. STATE OF HIMACHAL PRADESH
March 6, 1984
SECRETARY MARKETING COMMITTEE Vs. AMIN CHAND
April 30, 1984
SHAKTI CHAND Vs. CHAMARU
December 28, 1984
SITA RAM SHARMA Vs. NARAIN SINGH SWAMI
March 5, 1984
STATE HIMACHAL PRADESH Vs. LOKI NAND
April 26, 1984
STATE OF H P Vs. SUKHDEV CHAND
July 26, 1984
STATE OF H.P. Vs. HARYANA DAIRY DEVELOPMENT CORPORATION
May 8, 1984
STATE OF HIMACHAL PRADESH Vs. MAHARANI KAM SUNDARI
July 26, 1984
STATE OF HIMACHAL PRADESH Vs. JAI DEV RAM
April 13, 1984
STATE OF HIMACHAL PRADESH Vs. ARJUN SINGH
August 10, 1984
STATE OF HIMACHAL PRADESH Vs. TELU RAM
July 31, 1984
STATE OF HIMACHAL PRADESH Vs. SHAKTI PARSHAD ACCUSED
April 24, 1984
SUDESH KUMAR Vs. H P KRISHI VISHVA VIDYALAYA
September 19, 1984
SUNDER SINGH Vs. STATE OF H P
July 25, 1984
SUNKA RAM Vs. GRAM PANCHAYAT PATTA
May 1, 1984
SURINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
October 23, 1984
SURINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
May 28, 1984
SURMA RAM Vs. DES RAJ
September 9, 1984
TARSEM KUMAR SOOD Vs. CHIEF ENGINEER
March 13, 1984
TEJ SINGH Vs. UNION OF INDIA
January 9, 1984
WALLAITI RAM Vs. STATE OF HIMACHAL PRADESH
March 5, 1984
YOGESH SETH Vs. STATE OF H P
January 20, 1984