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Case Index
Title
Date
MST. AJMER KAUR Vs. BABU MAL AND OTHER
February 28, 1984
ABHAI SINGH Vs. STATE OF HARYANA
February 2, 1984
ABNASH CHANDER Vs. ROORA RAM
January 9, 1984
ACHHAR SINGH Vs. STATE OF PUNJAB
May 21, 1984
ACHHAR SINGH Vs. HAZARA SINGH
February 1, 1984
ACROPOLYMERS P LIMITED Vs. COMMISSIONER OF INCOME-TAX
February 6, 1984
ADMINISTRATORTHANESAR MUNICIPALITY Vs. GURDAS MAL
January 13, 1984
AGGARWAL GLASS FACTORY, SONEPAT Vs. LABOUR COURT, HARYANA AND ANOTHER
October 17, 1984
AGYA WATI Vs. HIRA SINGH (DECEASED) REPRESENTED BY MOHAN SINGH AND OTHER
November 28, 1984
AJAIB SINGH Vs. STATE OF PUNJAB
January 4, 1984
AJAY KUMAR Vs. KRISHAN KUMAR
January 27, 1984
AJAY KUMAR LANDLORD Vs. KRISHAN KUMAR
July 27, 1984
AJAY KUMAR MITTAL Vs. HARYANA AGRICULTURAL UNIVERSITYHISSAR
May 1, 1984
AJIT KUMAR JAIN Vs. JAGIR CHAND
February 21, 1984
AJIT RAM @ AJIT SINGH Vs. STATE OF PUNJAB
March 2, 1984
AJIT SINGH Vs. STATE OF PUNJAB
March 29, 1984
AJIT SINGH EX-SARPANCH Vs. STATE OF PUNJAB
December 11, 1984
AJMER SINGH Vs. STATE OF PUNJAB
October 17, 1984
AJMER SINGH Vs. ATMA SINGH
December 13, 1984
AJMER SINGH AND OTHERS Vs. THE STATE OF PUNJAB THROUGH THE LAND ACQUISITION COLLECTOR URBAN ESTATES, CHANDIGARH
February 28, 1984
AKASH FINANCIERS PVT. LTD. Vs. RAM SINGH KAPUR
August 13, 1984
AKASH KNITTERS Vs. MANOHAR LAL
November 13, 1984
ALL INDIA EX Vs. UNION OF INDIA AND OTHERS
December 3, 1984
AMAR CHAND SOHAL Vs. JASDEV SINGH
September 20, 1984
AMAR KAUR Vs. RAMAN KUMARI
January 17, 1984
AMAR NATH Vs. JOGINDER LAL
November 7, 1984
AMAR NATH Vs. STATE OF U T CHANDIGARH
February 10, 1984
AMAR NATH AND OTHERS Vs. NARAIN DAS
August 30, 1984
AMAR SINGH Vs. SHIV RAM
January 31, 1984
AMAR SINGH CHAHAL Vs. UNION TERRITORY
August 31, 1984
AMARJIT KAUR Vs. WAZIR SINGH
September 27, 1984
AMARJIT KAUR Vs. GOVIND SINGH
September 21, 1984
AMARJIT SINGH Vs. STATE OF PUNJAB
September 4, 1984
AMARJIT SINGH Vs. TRIBUNAL CONSTITUTED UNDER THE TOWN IMPROVEMENT ACT
July 12, 1984
AMARJIT SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 3, 1984
AMINI GEORGE AND ANR. Vs. BHAGAT SINGH AND ORS.
July 18, 1984
AMRAO SINGH Vs. SANATAN DHARAM SABHA
March 5, 1984
AMRIK SINGH Vs. STATE OF PUNJAB
January 10, 1984
AMRIK SINGH Vs. UNION OF INDIA AND OTHERS
July 26, 1984
AMRIK SINGH, DECEASED, REPRESENTED BY HIS LEGAL REPRESENTATIVES MANJIT KAUR AND OTHERS Vs. UNION OF INDIA AND ORS.
January 2, 1984
AMRIT KAUR Vs. MOHAN SINGH
October 11, 1984
AMRIT LAL Vs. SHAKUNTALA RANI
May 3, 1984
ANGLO-FRENCH DRUG CO EASTERN LTD Vs. BELCO PHARMA
March 22, 1984
ANGREZ KAUR Vs. PEPSU ROAD TRANSPORT CORPORATION
September 3, 1984
ANGURI DEVI Vs. KITAB SINGH
May 3, 1984
ANIL KUMAR Vs. RADHEY SHAM
January 2, 1984
APARNA BANERJEE Vs. TAPAN BANERJEE
February 8, 1984
ARJAN SINGH Vs. STATE OF PUNJAB
January 27, 1984
ARJAN SINGH Vs. HARI CHAND AND OTHERS
July 26, 1984
ARUN KUMAR S/O OM PARKASH Vs. STATE OF PUNJAB
December 17, 1984
ASHISH KUMAR Vs. HINDU UNDIVIDED FAMILY OF KEDAR NATH
July 16, 1984
ASHOK KUMAR Vs. INDIRA DEVI
August 3, 1984
ASHOK KUMAR Vs. STATE OF HARYANA
July 10, 1984
ASHOK KUMAR Vs. KALA DEVI AND OTHERS
March 22, 1984
ASHOK KUMAR Vs. STATE OF PUNJAB
March 15, 1984
ASHOK KUMAR GULATI Vs. PARVAISH SAHDEV
May 23, 1984
ASHOK KUMAR OSWAL MINOR Vs. COMMISSIONER OF WEALTH-TAX
March 12, 1984
ASSA SINGH Vs. SHER SINGH AND OTHERS
November 12, 1984
ASU Vs. STATE OF HARYANA
August 24, 1984
ATMA RAM Vs. STATE OF HARYANA
August 2, 1984
ATMA RAM AND OTHERS Vs. HAZARI LAL AND ANOTHER
January 2, 1984
ATMA SINGH Vs. STATE OF PUNJAB
February 15, 1984
ATTRA Vs. RAM SINGH
January 25, 1984
AVINASH CHANDER Vs. MOHAN LAL
February 28, 1984
AVINASH CHANDER Vs. STATE OF HARYANA
February 2, 1984
AVTAR SINGH Vs. STATE OF PUNJAB
April 28, 1984
AVTAR SINGH Vs. COMMISSIONER, JULLUNDUR DIVISION AND OTHERS
April 18, 1984
AVTAR SINGH Vs. AKAL BUS AND TRANSPORT COMPANY (P) LTD. AND ORS.
July 19, 1984
AYUB KHAN Vs. DEEP KAMAL CHAWLA AND OTHERS
December 14, 1984
B N MAKKAR AND ANOTHER Vs. BAWA TIMBERS LTD PATHANKOT AND ANOTHER
January 17, 1984
B.S. GILL, AGRICULTURE OFFICER AND ORS. Vs. PUNJAB NATIONAL BANK AND ANR.
May 17, 1984
BABA DAYA SINGH Vs. JASKARAN SINGH AND OTHERS
February 6, 1984
BABU RAM Vs. HEM CHAND JAIN
October 19, 1984
BABU RAM GOLYANI Vs. STATE OF HARYANA
May 29, 1984
BABU SINGH Vs. DR GURTEJ SINGH
March 16, 1984
BACHAN SINGH Vs. STATE OF PUNJAB
March 9, 1984
BACHAN SINGH Vs. STATE OF PUNJAB
February 10, 1984
BACHAN SINGH AND ANOTHER Vs. PUNJAB NATIONAL BANK AND OTHERS
August 3, 1984
BACHNA RAM Vs. RAM LAL
February 9, 1984
BACHNI DAUGHTER OF KIRPAL SINGH Vs. CHHAJU SINGH AND ORS.
December 11, 1984
BADAMO Vs. STATE OF HARYANA AND OTHERS
May 15, 1984
BADRI PARSHAD Vs. RAMESHWAR DASS
August 13, 1984
BAGGA SINGH Vs. COMMR FEROZEPUR DIVN FEROZEPUR
July 25, 1984
BAISIWALA BROTHERS AND OTHERS Vs. STATE OF HARYANA
February 23, 1984
BAJ SINGH Vs. STATE OF PUNJAB
April 26, 1984
BAKHSHISH SINGH Vs. HARJIT KAUR
February 23, 1984
BAKHSHISH SINGH Vs. STATE OF PUNJAB
May 8, 1984
BAKHSHISH SINGH Vs. DIVISIONAL DY DIRECTOR, PANCHAYAT
November 7, 1984
BAKHSHISH SINGH Vs. REGISTRAR, CO-OP SOCIETIES, PUNJAB
January 19, 1984
BAKHSHISH SINGH AND ORS. Vs. THE REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
January 13, 1984
BAKHSHO Vs. PAKHAR SINGH
December 17, 1984
BAKHTAWAR SINGH Vs. STATE OF PUNJAB
April 4, 1984
BAL KISHAN AND ORS. Vs. KEWAL KRISHAN DUTT (DECEASED) THROUGH L.RS AND ANR.
November 13, 1984
BALAK RAM Vs. NAND SINGH (DIED) AND ORS
January 23, 1984
BALBIR KAUR Vs. AJIT SINGH
November 14, 1984
BALBIR KAUR Vs. MAGHAR SINGH
February 22, 1984
BALBIR KAUR Vs. STATE OF PUNJAB
October 11, 1984
BALBIR SINGH Vs. STATE OF HARYANA
November 20, 1984
BALBIR SINGH Vs. STATE OF PUNJAB
April 25, 1984
BALBIR SINGH Vs. DHANPATI
August 16, 1984
BALBIR SINGH Vs. MOHINDER SINGH
January 13, 1984
BALDEV KAUR Vs. SURINDER SINGH
April 19, 1984
BALDEV KRISHAN Vs. STATE OR PUNJAB
March 5, 1984
BALDEV MITTAR KHULLAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
March 23, 1984
BALDEV RAJ Vs. STATE OF HARYANA
January 30, 1984
BALDEV RAJ Vs. MOHAN LAL
April 18, 1984
BALDEV SINGH Vs. SURMA
August 10, 1984
BALDEV SINGH Vs. STATE OF HARYANA
November 22, 1984
BALDEV SINGH KANG Vs. AVATAR SINGH RANGER
March 19, 1984
BALKAR SINGH Vs. STATE OF PUNJAB
August 16, 1984
BALRAJ BEHL Vs. KANTA
May 18, 1984
BALRAJ SINGH SOOD Vs. CHIEF COMMISSIONER UNION TERRITORY ADMINISTRATION, CHANDIGARH AND OTHERS
December 3, 1984
BALVINDER SINGH Vs. PRITAM KAUR
September 13, 1984
BALWANT SINGH Vs. HARBHAJAN SINGH
May 23, 1984
BALWANT SINGH Vs. CHATIN SINGH
August 2, 1984
BALWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
December 5, 1984
BALWANT SINGH Vs. DHARAM PAL AND OTHERS
February 8, 1984
BALWINDER KAUR Vs. BALDEV SINGH
October 31, 1984
BALWINDER SINGH Vs. STATE OF PUNJAB
October 29, 1984
BALWINDER SINGH Vs. STATE OF PUNJAB
January 23, 1984
BANARSI LAL Vs. UNION OF INDIA
March 19, 1984
BANTI DEVI Vs. JOGA SINGH
August 21, 1984
BANTO Vs. BAL KISHAN
October 16, 1984
BANWARI LAL Vs. STATE OF HARYANA
January 2, 1984
BANWARI LAL Vs. FINANCIAL COMMISSIONER TAXATION PUNJAB
October 23, 1984
BARKAT SINGH Vs. HANS RAJ PANDIT
November 16, 1984
BARKHA RAM Vs. BALVINDER SINGH AND ORS.
November 7, 1984
BASANT SINGH Vs. STATE OF PUNJAB
October 18, 1984
BASANTA MAL TILAK RAM Vs. COMMISSIONER OF INCOME-TAX
May 28, 1984
BASTI RAM Vs. STATE OF HARYANA
September 5, 1984
BAYER INDIA LTD Vs. TARANJIT KAUR
August 17, 1984
BECO ENGINEERING CO LTD Vs. COMMISSIONER OF INCOME-TAX
February 8, 1984
BED RAM Vs. STATE OF HARYANA
January 18, 1984
BEHARI LAL Vs. PURAN CHAND
September 4, 1984
BHAG KUMARI RANA Vs. MANGAT RAI
May 15, 1984
BHAG SINGH Vs. MANAGER SEWAK BUS SERVICE PVT LTD
April 5, 1984
BHAG SINGH Vs. STATE OF PUNJAB
March 24, 1984
BHAG SINGH AND ANR Vs. MULA SINGH
April 15, 1984
BHAGAT RAM SHARMA Vs. UNION OF INDIA (UOI) AND ORS.
May 31, 1984
BHAGAT SINGH Vs. INCOME TAX OFFICER
July 26, 1984
BHAGWAN DASS Vs. ANAND PAL
April 24, 1984
BHAGWAN DASS Vs. STATE OF PUNJAB
November 13, 1984
BHAGWAN SINGH Vs. CHIEF JUDICIAL MAGISTRATE, RUPNAGA
December 4, 1984
BHAGWAN SINGH Vs. NASIB KAUR
February 24, 1984
BHAGWANA Vs. SAVITRI DEVI AND ORS.
November 26, 1984
BHAGWANI DEVI Vs. KRISHNA KUMAR SAINI
July 10, 1984
BHAGWANT KAUR Vs. PEPSU ROAD TRANSPORT CORP.
April 5, 1984
BHAGWANT KAUR AND ANR. Vs. UTTAM CHAND AND ORS.
October 16, 1984
BHAGWANT SINGH Vs. STATE OF PUNJAB
March 6, 1984
BHAGWANTI Vs. HANS RAJ
September 24, 1984
BHAGWATI DEVI Vs. LACHHI RAM
March 19, 1984
BHAI SHAMSHER SINGH AND ANR. Vs. PUNJAB STATE THROUGH G.M., PUNJAB ROADWAYS AND ORS.
March 26, 1984
BHAJAN KAUR Vs. STATE OF PUNJAB
February 24, 1984
BHAKRA BEAS MANAGEMENT BOARD Vs. DHARAM SINGH AND OTHERS
January 19, 1984
BHARAT SINGH AND ORS. Vs. OM PARKASH AND ORS.
February 1, 1984
BHARPOOR SINGH Vs. STATE OF PUNJAB
December 6, 1984
BHAWGAN DASS Vs. STATE OF HARYANA
July 16, 1984
BHILA ALIAS UTTAM SINGH Vs. STATE OF PUNJAB
March 28, 1984
BHIM SAIN Vs. PUSHPA DEVI
February 20, 1984
BICHHE RAM Vs. STATE OF HARYANA
September 18, 1984
BIKRAM SINGH Vs. STATE OF PUNJAB AND OTHERS
November 12, 1984
BIKRAM SINGH AND ORS. Vs. PUNJAB STATE AND ORS.
January 13, 1984
BILLA ALIAS BHOLA SINGH Vs. STATE OF PUNJAB
February 10, 1984
BIMLA @ BIMLESH Vs. YOGESHWAR TYAGI
May 9, 1984
BIMLA DEVI Vs. GOPI RAM
October 22, 1984
BIMLA DEVI Vs. RAMESH KUMAR
September 17, 1984
BIMLA DEVI AND OTHERS Vs. JAGAT RAM AND OTHERS
August 7, 1984
BIMLA RANI AGGARWAL Vs. SAMPAT RAI SHARMA
March 30, 1984
BIRU Vs. JAI NARAIN
September 10, 1984
BISHAN DASS Vs. STATE OF PUNJAB
January 3, 1984
BISHANPAL SINGH ALIAS FAUJI Vs. STATE OF PUNJAB
July 16, 1984
BOHAR SINGH, LIFE PRISONER BORSTAL JAIL, FARIDKOT Vs. STATE OF PUNJAB
November 13, 1984
BRIJ MOHAN Vs. STATE OF PUNJAB
May 4, 1984
BUDH RAM Vs. STATE OF HARYANA
August 22, 1984
BUDH RAM Vs. STATE OF HARYANA
July 30, 1984
BUDH RAM Vs. DEEP CHAND
August 9, 1984
BULA RAM Vs. SUPERINTENDING CANAL OFFICER
September 14, 1984
BURI Vs. STATE OF PUNJAB
February 13, 1984
BUTA SINGH Vs. BANWARI LAL
May 11, 1984
BUTI @ BUNTI Vs. MURTI
April 25, 1984
CAWNPORE TEXTILES LTD. Vs. GHERU LAL BAL CHAND
October 29, 1984
CENTRAL BANK OF INDIA Vs. B K NAYAR
November 29, 1984
CENTRAL WAREHOUSING CORPORATION Vs. SHER SINGH ANCHAL AND OTHERS
July 9, 1984
CHAMAN LAL Vs. INDIRA WATI
August 13, 1984
CHAMAN LAL SEHAL Vs. PREM NATH KALIA
July 26, 1984
CHAMPA DEVI Vs. NAND RAM
July 12, 1984
CHANAN KAUR Vs. AJAIB SINGH
August 1, 1984
CHANAN RAM Vs. STATE OF HARYANA
February 14, 1984
CHANAN SINGH Vs. BALWANT KAUR
January 11, 1984
CHANAN SINGH Vs. STATE OF PUNJAB
December 14, 1984
CHAND Vs. STATE OF HARYANA
February 10, 1984
CHAND KISHORE Vs. SATISH KUMAR
January 2, 1984
CHAND RANI Vs. AMAR NATH
September 28, 1984
CHAND RANI ETC Vs. PREM DAI
May 10, 1984
CHAND TARI Vs. SIKANDER
December 6, 1984
CHAND TARI Vs. CHINTA HARAN
December 6, 1984
CHANDAN Vs. RISALA AND OTHERS
May 7, 1984
CHANDER BHAN Vs. STATE OF HARYANA
November 22, 1984
CHANDER KUMAR Vs. STATE OF HARYANA
October 11, 1984
CHANDER PARKASH Vs. ISHAR SINGH
May 24, 1984
CHANDERMA Vs. STATE OF HARYANA
February 21, 1984
CHANDGI Vs. FINANCIAL COMMISSIONER, HARYANA
July 9, 1984
CHANDGI RAM Vs. STATE OF HARYANA
October 16, 1984
CHANDU LAL SOOD Vs. VED PAL
September 27, 1984
CHANNA SINGH Vs. STATE OR PUNJAB
October 26, 1984
CHARAN KAUR Vs. ARJAN SINGH
July 27, 1984
CHARAN SINGH Vs. DALIP SINGH
February 13, 1984
CHARANJIT SINGH Vs. STATE OF HARYANA
August 3, 1984
CHARANJIT SINGH AND OTHERS Vs. ADDITIONAL DIRECTOR, CONSOLIDATION PUNJAB, CHANDIGARH AND OTHERS
November 23, 1984
CHARNO WIDOW OF MILKHI SINGH Vs. SHAMSHER SINGH
March 12, 1984
CHATURBHUJ Vs. STATE OF HARYANA
August 1, 1984
CHHAILU RAM Vs. CHANDI RAM AND OTHERS
November 7, 1984
CHHATAR EXTRACTIONS PVT LIMITED Vs. EXCISE AND TAXATION COMMISSIONER
September 14, 1984
CHHOTA SINGH Vs. GURDEV KAUR ALIAS BHAGTI
November 7, 1984
CHIRANJIT RAI ALIPURIA Vs. MADHUBAN SINGH AND ORS
July 12, 1984
CHUNI LAL Vs. STATE OF HARYANA
August 30, 1984
COL KULDIP SINGH DHILLON Vs. PARAGAON UTILITY FINANCIERS P LTD
May 8, 1984
COMMISSIONER OF INCOME TAX Vs. MOHAN LAL KANSAL
July 19, 1984
COMMISSIONER OF INCOME TAX Vs. SALIG RAM PREM NATH
February 20, 1984
COMMISSIONER OF INCOME TAX Vs. AMAR NATH BHATIA
March 9, 1984
COMMISSIONER OF INCOME TAX Vs. PANBARI TEA COMPANY LIMITED
March 9, 1984
COMMISSIONER OF INCOME TAX Vs. MALAWA RAM HANDA AND SONS
March 30, 1984
COMMISSIONER OF INCOME TAX Vs. JAWAHAR WOOLLEN TEXTILE MILLS
February 3, 1984
COMMISSIONER OF INCOME-TAX Vs. PATRAM DASS RAJA RAM BERI
February 1, 1984
COMMISSIONER OF INCOME-TAX Vs. BAIJ NATH
February 1, 1984
COMMISSIONER OF INCOME-TAX Vs. INDO AFGHAN AGENCIES
February 1, 1984
COMMISSIONER OF INCOME-TAX Vs. LEATHERITE INDUSTRIES LIMITED
January 2, 1984
COMMISSIONER OF INCOME-TAX Vs. METAL PRODUCTS OF INDIA
January 6, 1984
COMMISSIONER OF INCOME-TAX Vs. KRISHAN LAL GOYAL
March 30, 1984
COMMISSIONER OF INCOME-TAX Vs. AGGARWAL TEXTILE MILLS
March 20, 1984
COMMISSIONER OF INCOME-TAX Vs. INDERJIT SINGH
March 5, 1984
COMMISSIONER OF INCOME-TAX Vs. MANOHAR LAL KHANNA
March 12, 1984
COMMISSIONER OF INCOME-TAX Vs. KANHAYA LAL RAM CHAND NO 2
February 27, 1984
COMMISSIONER OF INCOME-TAX Vs. RADHEY MOHAN
March 7, 1984
COMMISSIONER OF INCOME-TAX Vs. MAHENDRA MOHTA SEWA NIDI
February 10, 1984
COMMISSIONER OF INCOME-TAX Vs. MIDDA RAM
February 7, 1984
COMMISSIONER OF INCOME-TAX Vs. CHANDAN LAL NIAMAT SINGH
February 7, 1984
COMMISSIONER OF INCOME-TAX Vs. HARYANA CO-OPERATIVE SUGAR MILLS LTD
July 19, 1984
COMMISSIONER OF INCOME-TAX Vs. PARAGAON UTILITY FINANCIERS P LTD
July 10, 1984
COMMISSIONER OF INCOME-TAX Vs. ANAND PARKASH KAPOOR
July 11, 1984
COMMISSIONER OF INCOME-TAX Vs. MEHAR SINGH
September 5, 1984
COMMISSIONER OF WEALTH TAX Vs. SHAM ICE OIL AND GENERAL MILLS
February 3, 1984
COMMISSIONER OF WEALTH-TAX Vs. JAGIR SINGH
July 12, 1984
COMMISSIONER OF WEALTH-TAX Vs. TARA CHAND KHANNA
March 13, 1984
COURT OF ITS OWN MOTION Vs. RAM LUBHAYA
October 30, 1984
COURT ON ITS OWN MOTION Vs. MOHINDER SINGH
March 26, 1984
COURT ON ITS OWN MOTION Vs. RAM LUBHAYA
April 30, 1984
D K OSWAL SALES CORPORATION Vs. ASSOCIATED TRADERS ENGINEERS LTD AND OTHERS
March 19, 1984
D.L.F. UNIVERSAL, LTD (FORMERLY AMERICAN UNIVERSAL ELECTRIC (INDIA), LTD. Vs. STATE OF HARYANA AND OTHERS
February 17, 1984
DALBIR KAUR Vs. AVTAR SINGH
December 6, 1984
DALBIR SINGH Vs. GOPAL SINGH
October 15, 1984
DALBIR SINGH Vs. STATE OF PUNJAB
February 14, 1984
DALEL SINGH Vs. STATE OF HARYANA
January 23, 1984
DALIMA BISCUIT LTD RAJPURA Vs. NARAIN BISCUIT CO ALIAS NARAIN BAKERY, MUNICIPAL ROAD, RAJGANJ (DISTT W DINAJPUR) W BENGAL
February 23, 1984
DALIP SINGH Vs. STATE OF PUNJAB
January 27, 1984
DALIP SINGH Vs. STATE OF PUNJAB
August 28, 1984
DALIP SINGH Vs. STATE OF HARYANA
December 13, 1984
DALIP SINGH ALIAS DEEPA Vs. SHRIMATI MAYA DEVI
November 15, 1984
DALJIT SINGH Vs. JOGINDER SINGH SEKHON
September 28, 1984
DARSHAN LAL Vs. STATE OF PUNJAB
March 27, 1984
DARSHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
May 1, 1984
DARSHAN SINGH Vs. THE STATE OF PUNJAB
August 30, 1984
DARSHAN SINGH Vs. STATE OF PUNJAB
July 24, 1984
DARSHAN SINGH Vs. STATE OF PUNJAB
July 19, 1984
DARSHAN SINGH Vs. GURNAM KAUR
February 24, 1984
DARSHAN SINGH Vs. GENERAL MANAGER
September 19, 1984
DARSHANA RANI Vs. BACHAN DASS
March 8, 1984
DASS RAM ALIAS RAM DASS Vs. RAMESH KUMAR MANON, ADVOCATE AND OTHERS
August 28, 1984
DAULAT RAM Vs. ROOP RANI
February 23, 1984
DAYA NAND Vs. KAUSHALYA DEVI
May 29, 1984
DAYA RAM Vs. STATE OF HARYANA
December 12, 1984
DAYA RAM S Vs. STATE OF HARYANA
September 10, 1984
DAYAL CHAND ALIAS DAYAL SINGH Vs. VED PARKASH
May 8, 1984
DAYAL DASS Vs. RADHA KISHAN
May 16, 1984
DEBO Vs. JAGIR SINGH
December 4, 1984
DEEP CHAND Vs. STATE OF HARYANA
August 8, 1984
DEEP SNACK BAR Vs. STATE OF HARYANA
March 20, 1984
DEEPAK BAKSHI Vs. ANITA
January 16, 1984
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. STEPAN CHEMICALS LIMITED
September 27, 1984
DENA BANK AND OTHERS Vs. RAMESH K ANEJA AND OTHERS
December 21, 1984
DEPRO FOODS LTD Vs. LOHRI SINGH
December 7, 1984
DEPRO FOODS LTD (IN LIQUIDATION) Vs. HARYANA AGRO
December 17, 1984
DERA KALI KAMBLIWALA Vs. STATE OF PUNJAB
November 14, 1984
DES RAJ Vs. PROMILA KUMARI
September 19, 1984
DES RAJ Vs. TEJ RAM
December 10, 1984
DES RAJ Vs. FOOD CORPORATION OF INDIA
July 24, 1984
DES RAJ Vs. S.S. CHAUHAN
May 16, 1984
DES RAJ MOHARRIR, MUNICIPAL COMMITTEE, LADWA Vs. THE NOTIFIED AREA (COMMITTEE, LADWA) AND OTHERS
February 8, 1984
DEV DALBIR SINGH SANDHU, ADVOCATE, ROPAR Vs. STATE OF PUNJAB
October 31, 1984
DEV PAUL ADVOCATE Vs. MADAN GOPAL, A S I
November 14, 1984
DEVINDER DEV Vs. STATE OF PUNJAB
October 31, 1984
DEVINDER MOHAN Vs. RAM PARKASH KALIA
August 21, 1984
DEVINDER SINGH Vs. STATE OF PUNJAB
April 24, 1984
DEVKI NANDAN Vs. AMAR SINGH
July 13, 1984
DHAN Vs. BHAN KAUR
August 28, 1984
DHAN KAUR AND ORS. Vs. THE STATE OF PUNJAB
January 3, 1984
DHAN RAJ Vs. STATE OF HARYANA
December 12, 1984
DHAN RAJ Vs. KRISHAN LAL
August 13, 1984
DHAN SINGH Vs. STATE OF HARYANA
September 18, 1984
DHANI RAM Vs. THE CHAIRMAN, HARYANA STATE ELECTRICITY BOARD
August 2, 1984
DHANVIR SINGH Vs. STATE OF PUNJAB
November 13, 1984
DHARAM PAL Vs. GANESH DASS
November 19, 1984
DHARAM PAL Vs. JANKI NATH SHARMA
December 6, 1984
DHARAM VIR Vs. VINOD MAHAJAN
November 19, 1984
DHARAMDEV Vs. DES RAJ
February 17, 1984
DHARMA Vs. TARO AND OTHERS
January 16, 1984
DIDAR SINGH Vs. ISHAR SINGH
July 25, 1984
DIDAR SINGH Vs. DAULAT RAM
September 11, 1984
DIDAR SINGH Vs. STATE OF PUNJAB
January 3, 1984
DINESH KUMAR GUPTA Vs. SHIV KUMAR GUPTA
September 27, 1984
DIRECTOR OF DEPARTMENT OF LANGUAGE Vs. SURJIT KAUR
September 4, 1984
DONGAR SINGH Vs. JAI NARAIN
December 19, 1984
DR J S PARWANA Vs. STATE (UNION TERRITORY), CHANDIGARH
November 12, 1984
DR. GAJINDER KUMAR DIWAN Vs. STATE OF PUNJAB AND ORS.
September 7, 1984
DR. YUDHISHTER GUPTA (DEAD) REPRESENTED BY HIS LEGAL REPRESENTATIVES Vs. GURDEEP SINGH
November 6, 1984
DULARI Vs. JAI PAL
August 6, 1984
DULI CHAND Vs. THE STATE OF HARYANA AND ANOTHER
July 9, 1984
DURGA DASS Vs. HARI RAM
May 25, 1984
DURGA DEVI Vs. BAHADUR CHAND
September 18, 1984
DURLAB SINGH Vs. STATE OF PUNJAB
April 5, 1984
DUSHIANT SABHARWAL Vs. MISS SANTOSH GULATI
August 13, 1984
EMPLOYEES STATE INSURANCE CORPORATION Vs. T.C. VERMANI
March 22, 1984
EMPLOYEES STATE INSURANCE CORPORATION AND OTHERS Vs. SURAJ STEEL LTD AND ANOTHER
May 16, 1984
ESS ESS KAY ENGINEERING CO PVT LTD Vs. COMMISSIONER OF INCOME-TAX
March 20, 1984
FARANGI LAL KANSAL Vs. STATE OF PUNJAB AND OTHERS
December 13, 1984
FARIDABAD COMPLEX ADMINISTRATION Vs. STATE OF HARYANA
July 26, 1984
FARMERS FORUM CHANDIGARH Vs. RAM LAL
August 9, 1984
FATEH CHAND Vs. KUNDAL MAL SARDA
August 7, 1984
FATEH SINGH Vs. THE FINANCIAL COMMISSIONER, HARYANA, CHANDIGARH AND OTHERS
October 23, 1984
FIRM DES RAJ CHANDER BHAN THROUGH SHRI TAJ BHAN Vs. SMT RAM LUBHAI AND ORS
August 6, 1984
FREEWHEELS INDIA LTD Vs. STATE OF HARYANA
January 12, 1984
G D VERMA Vs. STATE OF PUNJAB
February 10, 1984
G.K. BHALLA Vs. STATE OF PUNJAB AND ANOTHER
December 18, 1984
G.L. NAGPAL Vs. M.P. RAIZADA
November 13, 1984
GAHLI ALIAS GURDIAL SINGH Vs. STATE OR PUNJAB
January 3, 1984
GAIN CHAND Vs. INDERJIT
August 7, 1984
GANESH FOUNDRY WORKS Vs. BHAGWANTI
March 27, 1984
GAURAN DEVI Vs. PREM NIDHI
January 6, 1984
GIAN CHAND Vs. SURINDER PARKASH MALHOTRA
August 6, 1984
GIAN CHAND Vs. DISTRICT MAGISTRATE, LUDHIANA
August 10, 1984
GIAN CHAND Vs. PARKASH CHAND
January 12, 1984
GIAN CHAND Vs. RAM RAKHA MAL
May 24, 1984
GIAN CHAND Vs. KULTAR SINGH
April 4, 1984
GIAN CHAND SOOD Vs. HARNAM SINGH
January 24, 1984
GIAN INDER Vs. SHRIMATI SHANTI DEVI
May 1, 1984
GIAN PARKASH Vs. STATE OF HARYANA
January 12, 1984
GIAN SINGH Vs. STATE OF PUNJAB
February 14, 1984
GIAN SINGH Vs. MUNICIPAL COMMITTEE, THANESAR
October 12, 1984
GINNA RAM Vs. STATE OF HARYANA
January 27, 1984
GIRDARI LAL Vs. BHAG SINGH
September 18, 1984
GIRDHARI LAL Vs. SIRI KRISHAN AND ORS.
March 13, 1984
GIRDHARI LAL KHANNA Vs. BAL KISHAN KHULLAR
November 6, 1984
GIRWAR LAL Vs. OM PARKASH GOYAL
August 21, 1984
GOBIND ALUMINIUM WORKS Vs. OM PARKASH GUPTA
October 11, 1984
GOBIND RAM Vs. STATE OF HARYANA
March 8, 1984
GOPAL OIL MILLS Vs. ASSESSING AUTHORITY
March 22, 1984
GOPAL OIL MILLS Vs. ASSISTANT EXCISE AND TAXATION COMMISSIONER
March 15, 1984
GORDHAN DAS Vs. DHAN MALA DEVI JAIN
February 20, 1984
GRAM PANCHAYAT JOTISAR Vs. TIRATH JOTISAR
December 10, 1984
GRAM PANCHAYAT KEHARPURA Vs. GRAM PANCHAYAT KOHAR
October 10, 1984
GRAM PANCHAYAT OF VILLAGE KHERL Vs. KHEM CHAND AND OTHERS
July 26, 1984
GRIND LAYS BANK Vs. MIKADO WOOLLEN MILLS
March 20, 1984
GUBACHAN SINGH Vs. STATE OF PUNJAB
March 1, 1984
GULAB SINGH Vs. STATE OF PUNJAB
March 8, 1984
GULSHAN KUMAR Vs. BALWINDER SINGH
September 27, 1984
GULTAN Vs. PARMAL AND ANOTHER
February 1, 1984
GULZARI LAL Vs. DESSO ALIAS KULDIP KAUR
March 13, 1984
GURBACHAN KAUR Vs. STATE OF PUNJAB
February 13, 1984
GURBACHAN KAUR Vs. SAVITA KAPOOR
April 25, 1984
GURBACHAN SINGH Vs. MASTAN SINGH, ETC.
March 6, 1984
GURBACHAN SINGH Vs. IRRIGATION DEPARTMENT
March 1, 1984
GURBACHAN SINGH Vs. TIRATH RAM GUPTA
January 17, 1984
GURBACHAN SINGH Vs. STATE OF PUNJAB
November 13, 1984
GURBACHAN SINGH PARDESI Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD
April 5, 1984
GURBANS SINGH Vs. STATE OF PUNJAB AND OTHERS
April 17, 1984
GURBAX RAI Vs. FAUJA SINGH
July 11, 1984
GURBAX SINGH Vs. BHAJAN SINGH
October 10, 1984
GURCHARAN SINGH Vs. STATE OF PUNJAB
May 16, 1984
GURCHARAN SINGH Vs. AMARJIT KAUR
August 7, 1984
GURCHARAN SINGH Vs. SAVITRI DEVI
September 20, 1984
GURCHARAN SINGH Vs. SAVITRI DEVI
December 20, 1984
GURDASS ALIAS THUMI Vs. SMT. HARDEV KAUR
January 23, 1984
GURDEEP KAUR Vs. M.M. ABUJA
August 27, 1984
GURDEV KAUR Vs. BALWINDER SINGH
April 26, 1984
GURDEV SINGH Vs. STATE OF PUNJAB
August 17, 1984
GURDEV SINGH Vs. STATE OF PUNJAB
February 10, 1984
GURDEV SINGH Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE DIVISION
January 1, 1984
GURDEV SINGH Vs. CHIEF SETTLEMENT COMMISSIONER
July 12, 1984
GURDEV SINGH Vs. PUNJAB STATE
April 18, 1984
GURDEV SINGH Vs. BALBIR KAUR
August 14, 1984
GURDEV SINGH Vs. STATE OF PUNJAB
December 11, 1984
GURDIAL SINGH Vs. RAVINDER KAUR
August 22, 1984
GURDIAL SINGH Vs. GOBIND RAM
October 18, 1984
GURDIAL SINGH Vs. FINANCIAL COMMISSIONER
August 31, 1984
GURDIAL SINGH Vs. RAM PAL AND OTHERS
October 31, 1984
GURDIP SINGH Vs. STATE OF PUNJAB
March 20, 1984
GURDIP SINGH Vs. KARTAR SINGH
October 17, 1984
GURDIP SINGH Vs. PARBATI
March 30, 1984
GURDIP SINGH JOHAR Vs. KULWANT KAUR
April 2, 1984
GURDWARA SAHIB DEH AUJLA Vs. INDER SINGH REP BY L RS
March 15, 1984
GURINDER SINGH Vs. STATE OF PUNJAB
April 2, 1984
GURINDER SINGH ALIAS NATTI Vs. STATE OF PUNJAB
September 19, 1984
GURJINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
January 4, 1984
GURJIT SINGH RANDHAWA Vs. STATE
December 21, 1984
GURMAIL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 30, 1984
GURMEJ SINGH Vs. STATE OF PUNJAB
February 6, 1984
GURMEL KAUR Vs. STATE OF PUNJAB
February 8, 1984
GURMEL SINGH Vs. BHARPUR KAUR
October 17, 1984
GURMEL SINGH Vs. STATE OF PUNJAB
August 2, 1984
GURMIT SINGH AND OTHERS Vs. GIAN CHAND AND OTHERS
December 19, 1984
GURMUKH SINGH Vs. BALWLNDER KAUR
November 13, 1984
GURNAM SINGH Vs. STATE OF PUNJAB
December 12, 1984
GURNAM SINGH Vs. STATE OF PUNJAB
August 14, 1984
GURNAM SINGH Vs. JOINT DIRECTOR PANCHAYATS, PUNJAB
August 1, 1984
GURPREET SINGH Vs. U.T. CHANDIGARH
December 11, 1984
GURSHARAN GOYAL Vs. COL. BALDEV INDER SINGH
August 7, 1984
GURTEJINDER SINGH Vs. STATE OF PUNJAB
August 9, 1984
HAKAM SINGH Vs. GURDIAL SINGH
January 19, 1984
HAKAM SINGH Vs. STATE
February 6, 1984
HAKUMAT RAI Vs. ANAND LAL
March 4, 1984
HANIF Vs. STATE OF HARYANA
January 17, 1984
HANS RAJ Vs. RAM PAL PATHAK
March 15, 1984
HANS RAJ AND OTHERS Vs. LAHORI RAM AND OTHERS
May 22, 1984
HANS RAJ AND OTHERS Vs. CHANDIGARH ADMINISTRATION AND ANOTHER
May 9, 1984
HANSA SINGH Vs. STATE OF PUNJAB
May 21, 1984
HARBANS KAUR Vs. BALWANT KAUR
March 27, 1984
HARBANS KAUR Vs. STATE OF HARYANA
December 21, 1984
HARBANS KAUR Vs. NASIB SINGH
November 29, 1984
HARBANS LAL Vs. PUNJAB STATE
December 17, 1984
HARBANS SINGH Vs. KISHAN LAL
July 9, 1984
HARBHAJAN KAUR Vs. MANMOHAN SINGH AND OTHERS
November 16, 1984
HARCHAND SINGH Vs. STATE OF PUNJAB
February 14, 1984
HARCHAND SINGH Vs. STATE OF PUNJAB
March 29, 1984
HARCHARAN SINGH Vs. STATE OF PUNJAB
May 10, 1984
HARDAYAL Vs. PREM NARAIN
September 5, 1984
HARDIP SINGH (DECEASED) REPRESENTED THROUGH L.RS. Vs. UNION OF INDIA AND ANOTHER
July 26, 1984
HARDIT SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
August 27, 1984
HARDUARI LAL AND OTHERS Vs. STATE OF HARYANA
November 14, 1984
HARI CHAND Vs. MANGAL SINGH AND OTHERS
March 22, 1984
HARI CHAND Vs. RAJENDER KUMAR JAIN
September 19, 1984
HARI CHAND Vs. BANWARI LAL AND OTHERS
July 10, 1984
HARI CHAND Vs. DHARAM PAL BHAMBI
September 19, 1984
HARI KRISHAN GARG Vs. DAULAT RAM
May 9, 1984
HARI PARSHAD Vs. MANGAT RAM
December 7, 1984
HARI PARSHAD HANDA Vs. THE STATE OF PUNJAB AND ANR.
July 23, 1984
HARI PAUL AND OTHERS Vs. DEVI DAYAL AND OTHERS
November 28, 1984
HARI RAM Vs. BALWINDER SINGH ALIAS PAPPU
February 13, 1984
HARI RAM Vs. SURJI
August 2, 1984
HARI RAM Vs. STATE OF PUNJAB
November 23, 1984
HARI RAM AND ANOTHER Vs. VISHVA NATH AND OTHERS
July 10, 1984
HARI SINGH AND OTHERS Vs. STATE OF PUNJAB
October 16, 1984
HARIJAN TANNER & SHOE-MAKER CO-OP INDUSTRIAL SOCIETY LTD Vs. STATE OF PUNJAB
September 18, 1984
HARIJAN WOOD WORKERS PRODUCTION CUM SALES CO OPERATIVE SOCIETY LTD Vs. MAYA WATI
February 20, 1984
HARISH CHAND Vs. UDAI BHAN AND OTHERS
April 2, 1984
HARJINDER SINGH Vs. STATE OF PUNJAB
May 9, 1984
HARJIT SINGH DHILLON Vs. THE STATE OF PUNJAB AND OTHERS
July 13, 1984
HARMANJIT TRUST Vs. COMMISSIONER OF INCOME-TAX
January 4, 1984
HARMESH RANI ALIAS RAMESH RANI Vs. RAJENDER KUMAR JAIN
September 19, 1984
HARMINDER SINGH Vs. KARTAR SINGH
July 16, 1984
HARNAM KAUR AND OTHERS Vs. GURBACHAN SINGH AND OTHERS
March 1, 1984
HARNAM SINGH Vs. RAKSHA RANI AND ANR.
March 7, 1984
HARNAM SINGH Vs. AAR PEE AUTO AID
April 4, 1984
HARNEK SINGH Vs. STATE OF PUNJAB
July 16, 1984
HARPAL SINGH Vs. STATE OF HARYANA
August 2, 1984
HARPHOOL SINGH Vs. UNION OF INDIA
May 31, 1984
HARYANA STATE THROUGH SECRETARY Vs. SHANTI DEVI
August 23, 1984
HAWA SINGH Vs. STATE OF HARYANA
February 27, 1984
HAWA SINGH Vs. CHAND KAUR AND ORS.
March 14, 1984
HAZURI ALIAS HAZURA SINGH Vs. LEHNA SINGH AND OTHERS
February 27, 1984
HET RAM Vs. STATE OF PUNJAB
October 11, 1984
HETU Vs. STATE OF HARYANA
September 18, 1984
HINDU EDUCATION SOCIETY ROHTAK AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
September 6, 1984
HUKAM SINGH Vs. JODH SINGH
February 1, 1984
HY-LAY POULTRY FARMS Vs. STATE OF HARYANA
February 24, 1984
I.S. SAHARIA Vs. STATE OF HARYANA
April 23, 1984
I.S. VERMA Vs. HARBHAJAN SINGH KALRA
December 4, 1984
IN RE STERLING STEELS AND WIRES LIMITED Vs. STATE
September 6, 1984
IN RE: FOUR SERVICE APPEALS PREFERRED BY SHRI B.K. BHATIA AND ORS. Vs. STATE
July 12, 1984
INCOME TAX OFFICER Vs. RADHA KISHAN
February 27, 1984
INDER BHAN Vs. STATE OF PUNJAB
February 8, 1984
INDER DEV SINGH BEDI Vs. STATE OF PUNJAB AND ANOTHER
September 5, 1984
INDER JIT AND OTHERS Vs. THE AMBALA BUS SYNDICATE AND OTHERS
October 22, 1984
INDER LAL BATRA Vs. HORI LAL
August 28, 1984
INDER SINGH Vs. UNION OF INDIA AND OTHERS
July 24, 1984
INDERJIT AND OTHERS Vs. NARESH KUMAR AND OTHERS
February 14, 1984
INDERJIT KAUR Vs. PUNJAB STATE AND ORS.
December 20, 1984
INDRO @ INDU Vs. JASBIR SINGH
December 3, 1984
INDU ANAND Vs. STATE OF (UNION TERRITORY, CHANDIGARH)
September 28, 1984
INTRA CHEMICALS AND DRUGS PVT. LTD. Vs. RUPA NARAIN
May 23, 1984
IQBAL KAUR Vs. HARJIT SINGH
January 19, 1984
ISHAR SINGH Vs. STATE OF PUNJAB
September 14, 1984
ISHAR SINGH Vs. KARTAR KAUR
August 17, 1984
ISHWAR CHANDER AND ORS. Vs. RAM DASS
May 29, 1984
ISHWAR PAL ATTRI Vs. DEVINDER SINGH
August 28, 1984
J C T M LTD , PHAGWARA Vs. STATE OF PUNJAB AND ANOTHER
February 22, 1984
J R GUPTA Vs. STATE OF PUNJAB
January 24, 1984
J S SARAON Vs. AMRIT SAGAR
August 23, 1984
JAGAN NATH Vs. DES RAJ
September 25, 1984
JAGAN NATH Vs. BHULIAN
January 13, 1984
JAGAN NATH Vs. FIRM S B NARANG AND CO
March 7, 1984
JAGAN NATH Vs. STATE OF HARYANA
May 17, 1984
JAGAT RAM Vs. JAGIT SINGH
February 27, 1984
JAGAT SINGH Vs. JOGINDER SINGH AMRIK SINGH
March 12, 1984
JAGATJIT SUGAR MILLS COMPANY, LTD. Vs. STATE OF PUNJAB AND OTHERS
October 19, 1984
JAGBIR SINGH AND OTHERS Vs. HUKAM CHAND AND ANOTHER
July 19, 1984
JAGDEV SINGH Vs. STATE OF PUNJAB
August 10, 1984
JAGDEV SINGH TALWANDI Vs. STATE OF PUNJAB
February 9, 1984
JAGDISH CHAND Vs. OM PARKASH
December 10, 1984
JAGDISH CHAND SHARMA Vs. RAM KALI
July 11, 1984
JAGDISH KUMAR Vs. STATE OF PUNJAB
May 29, 1984
JAGDISH LAL Vs. TARA DEVI
October 17, 1984
JAGDISH LAL Vs. SURENDER KUMAR
July 24, 1984
JAGDISH RAI Vs. UJAGAR SINGH
August 9, 1984
JAGE Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS, HARYANA
February 16, 1984
JAGGAR SINGH Vs. STATE OF HARYANA
April 16, 1984
JAGIR SINGH Vs. STATE OF PUNJAB
January 3, 1984
JAGTAR SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
May 10, 1984
JAGTAR SINGH Vs. ADDITIONAL DIRECTORCONSOLIDATION OF HOLDINGS JULLUNDUR AND
February 21, 1984
JAI BHAGWAN Vs. STATE OF HARYANA
September 11, 1984
JAI DEV SINGH Vs. HAZARA SINGH
January 31, 1984
JAI PARKASH @ KAKU Vs. STATE OF SIKKIM
September 7, 1984
JAI RAM Vs. GHISA RAM
January 16, 1984
JAI SINGH KULBIR SINGH Vs. COMMISSIONER OF INCOME TAX
March 15, 1984
JAIPAL Vs. STATE OF HARYANA
February 17, 1984
JAMAN DASS Vs. JIWAN SINGH AND ORS.
September 7, 1984
JAMIAT SINGH Vs. STATE OF PUNJAB
January 20, 1984
JAMNA DEVI AND OTHERS Vs. RAM SARUP AND OTHERS
September 17, 1984
JANA RAM Vs. STATE OF PUNJAB
January 6, 1984
JANG SINGH Vs. STATE OF PUNJAB
March 6, 1984
JANKI DEVI Vs. CHITTER LEKHA
May 28, 1984
JANKI DEVI AND OTHERS Vs. TARA CHAND AND OTHERS
May 15, 1984
JARAO KAUR Vs. MANGTOO RAM AND ORS.
February 22, 1984
JARNAIL SINGH Vs. PREM
February 2, 1984
JARNAIL SINGH Vs. NARAIN SINGH
January 18, 1984
JASBIR SINGH Vs. STATE OF PUNJAB
March 1, 1984
JASBIR SINGH Vs. STATE OF HARYANA
March 12, 1984
JASMEET KAUR Vs. ANANT RAM
August 23, 1984
JASWANT KAUR Vs. STATE OF PUNJAB
October 29, 1984
JASWANT KAUR AND ANOTHER Vs. DEVINDER KAUR AND OTHERS
March 19, 1984
JASWANT LAL Vs. BANSI LAL SHARMA
October 17, 1984
JASWANT RAI Vs. HARBANS LAL
August 24, 1984
JASWANT SINGH Vs. GURDARSHAN SINGH BEDI
October 17, 1984
JASWANT SINGH Vs. STATE OF PUNJAB
August 17, 1984
JASWANT SINGH Vs. STATE OF PUNJAB
November 20, 1984
JASWANT SINGH Vs. NIRMALA DEVI
November 22, 1984
JASWANT SINGH AND OTHERS Vs. SURJANT SINGH
October 17, 1984
JASWINDER KAUR Vs. SUKWANT SINGH
February 17, 1984
JASWINDER KAUR AND ORS. Vs. ASHOK KUMAR KHOSLA AND ORS.
May 25, 1984
JASWINDER SINGH S/O DANGAL SINGH Vs. STATE OF PUNJAB
February 2, 1984
JATINDER SINGH Vs. SMT. GURPAL KAUR
August 21, 1984
JAWAHAR LAL Vs. PIARE LAL
May 9, 1984
JESSA RAM Vs. GOBIND LAL
May 9, 1984
JHANGI RAM Vs. STATE OF HARYANA AND OTHERS
May 28, 1984
JINDO AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
May 8, 1984
JITINDER KUMAR Vs. STATE OF HARYANA
February 20, 1984
JIWAN SINGH Vs. R KANT AND ANOTHER
January 12, 1984
JIYA RAM Vs. PURSHOTAM DAS
July 20, 1984
JODH SINGH Vs. JULLUNDUR IMPROVEMENT TRUST JULLUNDUR
April 27, 1984
JOGINDER KAUR Vs. SURJIT SINGH
May 25, 1984
JOGINDER PAL Vs. K.C. SHARMA
December 20, 1984
JOGINDER PAL @ PAPPU Vs. STATE OF PUNJAB
September 25, 1984
JOGINDER SINGH Vs. STATE OF HARYANA
May 23, 1984
JOGINDER SINGH Vs. STATE OF PUNJAB
September 13, 1984
JOGINDER SINGH Vs. STATE OF PUNJAB
February 8, 1984
JOGINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
January 19, 1984
JOGINDER SINGH SANDHU AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
March 27, 1984
JORA SINGH Vs. STATE OF PUNJAB
May 22, 1984
JOSEPH L. MALL Vs. PETTER GILL
September 11, 1984
JOSEPH SON OF SH. NATHI RAM, AMBALA CANTT Vs. R.L. KAPUR
August 6, 1984
JOTI RAM Vs. CHAMAN LAL
July 16, 1984
JUBEDAN BEGUM Vs. SEKHAWAT ALI KHAN
March 6, 1984
JUG LAL Vs. STATE OF HARYANA
May 9, 1984
JUGRAJ SINGH Vs. STATE OF PUNJAB AND OTHERS
January 4, 1984
K K DUGGAL Vs. STATE OF HARYANA
January 9, 1984
K.K. JAGIA, CHIEF ENGINEER, HARYANA, IRRIGATION DEPARTMENT Vs. STATE OF HARYANA AND ANOTHER
August 24, 1984
K.K. SUD Vs. IESH RIKHY
September 6, 1984
K.L. PASRIJA AND ORS. Vs. ORIENTAL FIRE AND GENERAL INS. CO. LTD. AND ORS.
September 27, 1984
K.S. PANCHHI Vs. PUNJAB STATE WAREHOUSING CORPORATION CHANDIGARH AND ANOTHER
January 13, 1984
KACHAULI CO-OP GARDEN SOCIETY LTD Vs. STATE OF HARYANA
December 3, 1984
KAILA ALIAS KAILI Vs. STATE OF HAYRANA
February 13, 1984
KAILASH RANI Vs. MOHINDER LAL
December 5, 1984
KAKA SINGH Vs. COMMISSIONER, FEROZEPORE DIVISION AND ORS.
May 1, 1984
KALA Vs. SURAJ BHAN
November 6, 1984
KALA SINGH Vs. COMMISSIONER HISSAR DIVISION
January 17, 1984
KALAWATI DEVI Vs. NEMI CHAND
September 17, 1984
KALI RAM Vs. STATE OF HARYANA
July 23, 1984
KALU Vs. TARLOKI NATH AND ORS.
March 30, 1984
KALYAN SINGH Vs. SHANKAR LAL
May 15, 1984
KAMA ALIAS KARAN SINGH Vs. PARKASH CHAND
March 16, 1984
KAMLESH Vs. PARAS RAM
July 30, 1984
KAMLESH KUMARI NAGPAL AND ORS. Vs. ORIENTAL FIRE AND GENL. INS. COMPANY LTD. AND ORS.
May 16, 1984
KANS RAJ Vs. STATE OF PUNJAB AND OTHERS
December 18, 1984
KANSHI RAM Vs. ASHOK KUMAR
July 13, 1984
KANTA DEVI Vs. RAJ KUMARI
September 6, 1984
KANTI MOHAN GUPTA Vs. UNION OF INDIA
September 7, 1984
KANWAR SINGH Vs. SAT PARKASH SHARMA
January 30, 1984
KAPURTHALA CENTRAL COOPERATIVE BANK LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
January 23, 1984
KARAM CHAND Vs. SUPERINTENDING CANAL OFFICER
August 2, 1984
KARAM CHAND AND ORS Vs. STATE OF PUNJAB AND ANR
December 7, 1984
KARAM CHAND DOGRA Vs. SHRI D.C. SHARDA
August 8, 1984
KARAM SINGH Vs. MASTAN CHAND
October 20, 1984
KARAMJIT SINGH Vs. STATE OF PUNJAB
May 8, 1984
KARNAIL SINGH Vs. STATE OF PUNJAB
September 7, 1984
KARNAIL SINGH Vs. ANIRUDH PARKASH KAPIL
August 13, 1984
KARNAIL SINGH Vs. JAGIR SINGH
January 17, 1984
KARTAR Vs. STATE OF HARYANA
September 17, 1984
KARTAR KAUR Vs. STATE OF HARYANA
December 15, 1984
KARTAR SINGH Vs. VIKAS STONE CRUSHING CO
December 15, 1984
KARTAR SINGH Vs. DIRECTORATE OF ENFORCEMENT FOREIGN EXCHANGE REGULATION ACT GOVERNMENT OF
March 23, 1984
KARTAR SINGH Vs. DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, SANGRUR AND OTHERS
May 4, 1984
KARTARA Vs. SUBHASH CHANDER AND OTHERS RESPONDENTS
May 9, 1984
KASHMIR SINGH Vs. STATE OF PUNJAB
February 14, 1984
KASHMIR SINGH Vs. STATE OF PUNJAB
May 24, 1984
KASHMIR SINGH Vs. STATE OF HARYANA
January 21, 1984
KASHMIRI LAL Vs. STATE OF PUNJAB
August 13, 1984
KASHMIRI LAL AND OTHERS Vs. GURNAM SINGH
October 18, 1984
KAUSHALYA DEVI Vs. MOHAN LAL
April 2, 1984
KAUSHMBARI MAL DEVI DASS CLOTH MERCHANTS Vs. AMARJIT PAL SINGH PURI
May 1, 1984
KEHAR SINGH Vs. MANGA
January 18, 1984
KESAR RAM S/O SADHU RAM Vs. STATE OF PUNJAB
October 12, 1984
KESHAV DASS Vs. VED VYAS
April 2, 1984
KEWAL GIAN Vs. SOHAN LAL JALOTA
October 6, 1984
KEWAL KRISHAN Vs. AMAR NATH
December 12, 1984
KEWAL KRISHAN KUTHIALA Vs. COMMISSIONER OF GIFT-TAX
March 20, 1984
KEWAL KRISHAN SHARMA AND ORS. Vs. PEPSU ROAD TRANSPORT CORPORATION AND ANR.
December 6, 1984
KEWAL KRISHAN TANDON Vs. STATE OF PUNJAB
January 17, 1984
KEWAL SINGH Vs. STATE OF PUNJAB
January 11, 1984
KHARAITI LAL Vs. MOHAN DEVI
February 7, 1984
KHAZNI Vs. CHHITAR MAL
August 16, 1984
KHEM SINGH Vs. STATE OF HARYANA
April 26, 1984
KHETA Vs. MATADIN AND ANOTHER
March 4, 1984
KHUSHAL SINGH Vs. STATE OF PUNJAB
March 14, 1984
KHUSHI RAM RAGHUNATH RAI Vs. STATE OF PUNJAB
January 31, 1984
KIDAR SINGH Vs. NAR SINGH
May 17, 1984
KIRNI DEVI Vs. DARSHAN LAL AND ORS.
July 31, 1984
KIRORI LAL Vs. AHMED HUSSAIN
November 9, 1984
KIRORI LAL Vs. BABU SAINI
August 30, 1984
KIRPAL Vs. NATHAN
February 21, 1984
KIRPAL SINGH Vs. RAGHBIR SINGH
August 10, 1984
KIRPAL SINGH Vs. STATE OF PUNJAB
August 23, 1984
KIRPAL SINGH Vs. STATE OF PUNJAB
January 24, 1984
KIRPAL SINGH BAJWA Vs. U.T. CHANDIGARH THROUGH HOME SECRETARY
July 18, 1984
KISHAN CHAND Vs. MUNICIPAL COMMITTEESANGAT
March 21, 1984
KISHAN CHAND Vs. SHAM DASS
July 24, 1984
KISHAN CHAND AND OTHERS Vs. H S E B AND ANOTHER
March 19, 1984
KISHAN LAL (DIED) AND OTHERS Vs. KURDA
February 28, 1984
KISHAN SINGH Vs. MITHU SINGH
July 10, 1984
KISHORI LAL Vs. WAZIR CHAND
July 24, 1984
KISHORI LAL Vs. RISHI DEV
March 14, 1984
KRISHAN Vs. CHHAJJU, DECEASED REPRESENTED BY HIS LEGAL REPRESENTATIVES SMT. PARBHI AND OTHERS
April 26, 1984
KRISHAN KUMAR Vs. FINANCIAL COMMISSIONER
August 9, 1984
KRISHAN KUMAR Vs. STATE OF PUNJAB
September 13, 1984
KRISHAN KUMAR Vs. U.T. OF CHANDIGARH
July 24, 1984
KRISHAN KUMAR Vs. STATE OF HARYANA
November 22, 1984
KRISHAN LAL Vs. NARINDER JEET KAUR
January 17, 1984
KRISHAN LAL Vs. JAI DEV
May 21, 1984
KRISHAN LAL Vs. GULAB RAM
March 27, 1984
KRISHAN LAL Vs. STATE OF HARYANA THROUGH LAND ACQUISITION OFFICER P.W.D, B & R BRANCH, AMBALA CANTT
May 2, 1984
KRISHANA DEVI Vs. DOONGAR MAL
March 20, 1984
KRISHNA WANTI AND OTHERS Vs. KAUSHALYA DEVI AND ANOTHER
January 4, 1984
KULDIP CHAND MALHOTRA Vs. SMT. KANTA
January 4, 1984
KULDIP DARSHAN Vs. STATE OF HARYANA
August 21, 1984
KULDIP RAI Vs. PRITAM DASS DUTTA
January 18, 1984
KULDIP SINGH Vs. STATE OF PUNJAB
March 15, 1984
KULDIP SINGH Vs. GURMAIL SINGH
April 27, 1984
KULDIP SINGH SAWHNEY Vs. PARKASH CHAND
December 7, 1984
KULWANT KAUR Vs. JASWANT SINGH
March 20, 1984
KULWANT KAUR Vs. JASWANT SINGH
May 20, 1984
KULWANT KAUR SANDHU Vs. JOGINDER PAL PANDE
May 4, 1984
KULWANT RAI AND ORS. Vs. FIRM M/S. LABHU RAM, RAM PAL AND ANR.
April 5, 1984
KULWINDER SINGH Vs. STATE OF HARYANA
March 8, 1984
KUMARI AVINDER SAMRA Vs. PRIYA VARAT KUMAR
May 1, 1984
KUNDAN LAL Vs. STATE OF PUNJAB
May 10, 1984
KUNDAN LAL ALIAS KUNDAN SINGH Vs. UNION OF INDIA AND OTHERS
December 10, 1984
KUNDAN SINGH Vs. STATE OF PUNJAB
December 6, 1984
KUSHAL SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB, JULLUNDUR
December 11, 1984
L.R. ROOJAN Vs. K. BANARJI AND ANOTHER
August 23, 1984
LABH SINGH Vs. STATE OF PUNJAB
December 18, 1984
LABHU RAM Vs. OM PARKASH MAHESHWARI
April 30, 1984
LACHHMAN SINGH Vs. STATE OF HARYANA
March 13, 1984
LACHHMAN SINGH Vs. STATE
February 23, 1984
LACHMAN SINGH Vs. GURMIT KAUR
January 1, 1984
LADHA RAM Vs. DURGA DEVI
April 23, 1984
LAJO BAI @ LAJWANTI Vs. KHILLU RAM
July 18, 1984
LAJWANT SINGH D.S.P. Vs. STATE OF PUNJAB
August 24, 1984
LAJWANTI Vs. HARYANA STATE
September 3, 1984
LAKHBIR SINGH AND OTHERS Vs. KESAR KAUR AND OTHERS
May 15, 1984
LAKHI RAM Vs. RAM SINGH
September 26, 1984
LAKSHMI NARAIN Vs. MOHAN LAL
October 22, 1984
LAL CHAND Vs. AMAR CHAND
May 1, 1984
LALIT KUMAR Vs. JAIRAM DASS
March 20, 1984
LALITA GUPTA Vs. PARVEEN KUMAR MAHAJAN
August 2, 1984
LAND ACQUISITION COLLECTOR, PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. ADITYA KUMAR AND OTHERS
March 22, 1984
LASHKAR SINGH Vs. STATE OF PUNJAB
January 11, 1984
LASHKAR SINGH Vs. STATE PUNJAB AND OTHERS
December 21, 1984
LAVKUSH HOSIERY Vs. STATE OF PUNJAB
February 8, 1984
LAXMI NARAIN Vs. GULAB CHAND
September 4, 1984
LAXMI NARAIN Vs. RAM CHANDER
January 31, 1984
LIFE INSURANCE CORPORATION OF INDIA Vs. TRIPTA DEVI
September 7, 1984
LOHANI CO-OPERATIVE CREDIT AND SERVICE SOCIETY LTD Vs. BHAGWANPURI
March 12, 1984
LUDHIANA IMPROVEMENT TRUST Vs. HANS RAJ
December 12, 1984
M C FATEHGARH CHURIAN, TEHSIL BATALA, DIST GURDASPUR Vs. DINA NATH
January 3, 1984
M HOLKAR Vs. A P SRIHAN
March 27, 1984
M S CHAUHAN Vs. STATE BANK OF INDIA
September 10, 1984
M/S D. L. F. UNIVERSAL LTD., FORMERLY KNOWN AS AMERICAN UNIVERSAL ELECTRIC (INDIA) LTD. Vs. THE STATE OF HARYANA AND OTHERS
February 13, 1984
M/S DEEP TRACTORS TARN TARAN Vs. PUNJAB STATE WAREHOUSING CORPORATION AND ANR.
April 4, 1984
M/S ELSONS COTTON MILLS LTD. Vs. THE STATE OF HARYANA AND ORS.
February 14, 1984
M/S MODERN EQUIPMENT COMPANY, AMBALA CANTT Vs. THE REGIONAL DIRECTOR, EMPLOYEES, STATE INSURANCE CORPORATION, CHANDIGARH
March 29, 1984
M/S SARAN SINGH WARYAM SINGH Vs. SHRI JIT SINGH
December 25, 1984
M/S. BHIWANI TEXTILE MILLS, BHIWANI Vs. KISHAN CHAND AND ANOTHER
May 10, 1984
M/S. DENA BANK AND OTHERS Vs. RAMESH K. ANEJA AND OTHERS
December 21, 1984
M/S. MAHARAJA (EXPORTS) SPICES AMRITSAR AND OTHERS Vs. UNION TERRITORY CHANDIGARH
July 23, 1984
M/S. NATRAJ STUDIO AND OTHERS Vs. SMT. ANGURI DEVI
April 27, 1984
M/S. R.K. MAHAJAN INDUSTRIES AND ANR. Vs. SHRI TARLOK SINGH BEDI
February 27, 1984
M/S. SARAN SINGH WARYAM SINGH Vs. SHRI JIT SINGH
April 23, 1984
MADAN LAL Vs. STATE OF PUNJAB
August 31, 1984
MADAN LAL Vs. STATE OF PUNJAB
July 10, 1984
MADAN LAL RAMESH CHANDER Vs. JAGDISH SINGH
March 7, 1984
MADAN LAL SAGGI Vs. BRITISH MOTOR CAR COMPANY (1933) PVT. LTD
September 27, 1984
MADAN MOHAN Vs. STATE OF HARYANA
November 21, 1984
MADHAV KUMAR ANAND Vs. SUDESH KUMAR
February 10, 1984
MADHO SINGH Vs. SMT KRISHANA DEVI
April 23, 1984
MADURA COATS LTD Vs. CHETAN DEV
August 1, 1984
MAGHI MAL Vs. KUNDAN LAL
February 3, 1984
MAHABIR GRAM UDYOG MANDAL Vs. STATE OF HARYANA
January 9, 1984
MAHABIR PARSHAD Vs. STATE OF HARYANA
November 13, 1984
MAHABIR SINGH Vs. STATE OF HARYANA
July 20, 1984
MAHABIR SINGH Vs. STATE OF HARYANA
May 30, 1984
MAHANT NARBADA NATH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
March 27, 1984
MAHANT SADHU RAM Vs. STATE OF PUNJAB AND ANOTHER
March 30, 1984
MAHANT SANT SARUP Vs. STATE OF PUNJAB
December 4, 1984
MAHANT SHERYO NATH Vs. STATE OF HARYANA
May 1, 1984
MAHANT SUKHDEV PURI Vs. SMADH BABA MAUZPURI
November 9, 1984
MAHARAJA FASTERNERS Vs. DIRECTOR OF ENFORCEMENT
January 27, 1984
MAHESH CHANDER Vs. VINOD BALA
March 16, 1984
MAHESHWAR Vs. STATE OF HARYANA
April 25, 1984
MAJID SON OF MARRU Vs. SADHU SON OF BONDU
November 20, 1984
MAJIT KAUR AND OTHERS Vs. GURBUX SINGH
January 2, 1984
MAJOR SINGH Vs. GURDEV KAUR
April 18, 1984
MAJOR SINGH Vs. STATE OF PUNJAB
February 8, 1984
MAJOR SINGH Vs. STATE OF PUNJAB
January 18, 1984
MAJOR SINGH AND OTHERS Vs. UNION OF INDIA AND ANOTHER
May 8, 1984
MALERKOTLA AUTO UDYOG NABHA ROAD Vs. STATE THROUGH CENTRAL BUREAU OF INVESTIGATION
February 8, 1984
MALLIAN NEAR GILL MANJ CO-OPERATIVE JOINT FARMING SOCIETY LIMITED Vs. GURDASPUR CENTRAL COOPERATIVE BANK LTD
January 12, 1984
MAMTA RANI Vs. RAJ KUMAR
October 15, 1984
MAN INDERJIT SINGH AND ORS. Vs. SARDAR SINGH AND ORS.
April 25, 1984
MAN SINGH Vs. STATE OF HARYANA
February 9, 1984
MAN SINGH Vs. STATE OF PUNJAB
November 23, 1984
MAN SINGH Vs. PUNJAB FINANCIAL CORPN
September 26, 1984
MAN SINGH Vs. PUNJAB FINANCIAL CORPORATION
September 20, 1984
MANAGING COMMITTEE, AMAR SHAHID BABA AJIT SINGH JUJHAR SINGH MEMORIAL COLLEGE, BELA Vs. B. DUTT AND OTHERS
January 12, 1984
MANDAL KRISHNA SWAMY GOPALAN Vs. MRS. LALITA GOPALAN
January 13, 1984
MANDHOLI KALA Vs. STATE OF HARYANA
November 26, 1984
MANDIP KAUR Vs. RAM LAL AND ORS.
March 26, 1984
MANGE RAM Vs. CHANDER SINGH
February 6, 1984
MANGE RAM Vs. BRIJ MOHAN
May 30, 1984
MANGE RAM Vs. STATE OF HARYANA
February 1, 1984
MANGE RAM AND ANOTHER Vs. DEWAK RAM AND ANOTHER
March 22, 1984
MANGEY RAM Vs. STATE OF HARYANA
September 12, 1984
MANGOO RAM MOHAN LAL Vs. STATE OF HARYANA
August 2, 1984
MANI RAM AND OTHERS Vs. DHAN SINGH
March 2, 1984
MANI SINGH AVTAR SINGH Vs. INSPECTING ASST COMMR OF INCOME-TAX ACQUISITION RANGE
March 21, 1984
MANINDER KAUR Vs. STATE OF PUNJAB
November 6, 1984
MANJIT KAUR Vs. GUIJNAIL SINGH
August 29, 1984
MANJIT KAUR Vs. GURBUX SINGH
January 24, 1984
MANJIT SINGH @ TOTI Vs. STATE OF PUNJAB
January 27, 1984
MANMOHAN PAL Vs. U T OF CHANDIGARH
February 10, 1984
MANMOHAN PAL Vs. UNION TERRITORY OF CHANDIGARH
January 10, 1984
MANMOHAN SINGH BEDI Vs. SANTOSH KUMARI
March 6, 1984
MANOHAR LAL Vs. STATE OF PUNJAB AND ORS.
March 27, 1984
MANOHAR LAL AND OTHERS Vs. BUDH RAM AND OTHERS
September 20, 1984
MANOHAR LAL MULWANI Vs. PUNJAB STATE CO-OPERATIVE BANK
May 22, 1984
MANOHAR LAL NAGPAL Vs. COMMISSIONER OF WEALTH-TAX
February 10, 1984
MANOJ AHUJA Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME-TAX ACQUISITION RANGE
January 31, 1984
MANSA RAM Vs. STATE U.T.
March 7, 1984
MARU Vs. RATTI RAM
January 5, 1984
MATESHWAR DAYAL Vs. OM PARKASH
July 10, 1984
MATHRA DASS Vs. KEWAL KRISHAN
July 25, 1984
MAYA DEVI Vs. RAJINDER KUMAR SHUKLA
September 4, 1984
MAYA RAM JIA LAL Vs. COMMISSIONER OF INCOME-TAX
March 16, 1984
MEGH SINGH Vs. HOSHIAR SINGH
October 18, 1984
MEHAL SINGH Vs. STATE OF PUNJAB
October 17, 1984
MEHAR SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
April 27, 1984
MEHRU Vs. MOHAN LAL
November 9, 1984
MELU RAM Vs. GOVIND RAM
March 8, 1984
MILKHAN SINGH Vs. STATE OF PUNJAB
October 18, 1984
MILKHI Vs. BHAN SINGH
October 13, 1984
MODAN SINGH AND OTHERS Vs. RAGHBIR SINGH AND ANOTHER
August 1, 1984
MODELLA WOOLLEN MILLS LTD Vs. MODELLA TEXTILE WORKERS UNION AND OTHERS
September 6, 1984
MOHAMMAD SHAFFI Vs. TALLAI RAM
September 11, 1984
MOHAN DEVI Vs. DEV RAJ PASSI
January 5, 1984
MOHAN LAL Vs. KALP SHIKHA
July 31, 1984
MOHAN LAL Vs. STATE OF PUNJAB
January 23, 1984
MOHAN LAL Vs. RANJIT RANI
March 9, 1984
MOHAN LAL Vs. STATE OF HARYANA
May 25, 1984
MOHAN SINGH Vs. INDERJIT SINGH
July 26, 1984
MOHAN SINGH Vs. CHUHAR SINGH
August 24, 1984
MOHAR SINGH Vs. HARINDER SINGH
July 31, 1984
MOHINDER KAUR Vs. SUKHDEV SINGH
November 21, 1984
MOHINDER KUMAR Vs. VED PARKASH
April 16, 1984
MOHINDER KUMAR Vs. STATE OF PUNJAB AND ORS.
August 31, 1984
MOHINDER KUMAR Vs. JASWANT LAL
March 16, 1984
MOHINDER KUMAR Vs. STATE OF PUNJAB
November 16, 1984
MOHINDER SINGH Vs. SATBIR SINGH
September 11, 1984
MOHINDER SINGH Vs. RAM NATH
April 16, 1984
MOHINDER SINGH Vs. STATE OF HARYANA
May 25, 1984
MOHINDER SINGH Vs. KASHMIRA SINGH
October 22, 1984
MOHINDER SINGH Vs. STATE OF PUNJAB
August 8, 1984
MOHINDER SINGH Vs. STATE OF PUNJAB
July 25, 1984
MOHINDER SINGH Vs. STATE OF PUNJAB
August 2, 1984
MOHINDER SINGH Vs. MUKHTIAR KAUR
October 15, 1984
MOHINDERGARH CENTRAL CO Vs. STATE OF HARYANA AND OTHER
September 21, 1984
MOTI RAM Vs. SARDHU RAM AND OTHERS
September 25, 1984
MOTI RAM SINGLA Vs. OM PARKASH TAILOR MASTER
October 22, 1984
MRS. TARA SARUP C/O AMARTARA INDUSTRIES, BOMBAY Vs. M/S PIARA SINGH GURMAIL SINGH AND OTHER
May 28, 1984
MST. BACHNI Vs. MANGAL SINGH
July 19, 1984
MUJHAIL SINGH Vs. JAGIR KAUR
March 30, 1984
MUKANDI LAL Vs. STATE OF HARYANA
September 18, 1984
MUKHTIAR Vs. AMARJIT KAUR
September 4, 1984
MUKHTIAR SINGH Vs. STATE OF PUNJAB
August 28, 1984
MULKH RAJ Vs. RAM ROOP
November 28, 1984
MULKH RAJ Vs. AMAR NATH
October 23, 1984
MULLA Vs. SUB DIVISIONAL MAGISTRATE PANIPAT
October 29, 1984
MUNICIPAL COMMITTEE BAHADURGARH Vs. RIZK RAM AND OTHERS
February 23, 1984
MUNICIPAL COMMITTEE MUKERIAN Vs. SUB-DIVISIONAL OFFICER
August 3, 1984
MUNICIPAL COMMITTEE, AMBALA CITY Vs. VIKRAMJIT KUMAR
February 28, 1984
MUNICIPAL COMMITTEE, AMRITSAR AND ANOTHER Vs. PIARA SINGH
January 10, 1984
MUNICIPAL COMMITTEE, REWARI, THROUGH ITS ADMINISTRATOR Vs. PARKASH CHAND
January 12, 1984
MUNICIPAL CORPORATION Vs. DES RAJ PAUR
October 1, 1984
MUNICIPAL CORPORATION, AMRITSAR Vs. DES RAJ PAUR
October 10, 1984
MUNSHI RAM Vs. STATE OF PUNJAB
October 22, 1984
MURTI HANUMAN BRAJMAN HANUMAN MANDIRHISSAR Vs. PUNJAB WALKAF BOARD
January 17, 1984
N.D. PRABHAKAR AND OTHERS Vs. P.C. KANSAL AND OTHERS
September 12, 1984
NACHHATAR SINGH Vs. STATE OF PUNJAB
November 13, 1984
NAHAR SINGH Vs. STATE OF PUNJAB
February 13, 1984
NAIB SINGH Vs. STATE OF PUNJAB
October 11, 1984
NAIB SINGH AND OTHERS Vs. KARNAIL KAUR AND ANOTHER
May 31, 1984
NAKAM RAI Vs. STATE OF HARYANA
May 10, 1984
NAKUL AND OTHERS Vs. LAL SINGH
January 17, 1984
NAND KISHORE Vs. JAGDISH CHANDER JAIN
December 4, 1984
NAND SINGH Vs. TAXING OFFICER (PUNJAB AND HARYANA HIGH COURT) AT CHANDIGARH
April 30, 1984
NANDU Vs. SURENDER KUMAR (MAJOR) AND OTHERS
September 28, 1984
NANHI BAI Vs. SHEO DEVI AND OTHERS
January 16, 1984
NANHU AND ANOTHER Vs. KRISHAN LAL AND OTHERS
November 30, 1984
NAR SINGH Vs. STATE (U T CHANDIGARH)
January 31, 1984
NARAIN KUMAR Vs. NEKI RAM
February 14, 1984
NARAIN SINGH Vs. STATE OF HARYANA
October 30, 1984
NARAIN SINGH AND OTHERS Vs. VIRU AND OTHERS
November 30, 1984
NARAN DASS RAJA RAM AND COMPANY Vs. PUNJAB STATE
January 16, 1984
NARESH KUMAR MITTAL AND ORS. Vs. PRITAM CHAND AND ORS.
May 29, 1984
NARESH KUMAR S/O DIAL SINGH Vs. STATE OF PUNJAB
March 29, 1984
NARGIS Vs. MAJOR RANBIR SINGH SANGHA
July 27, 1984
NARINDER NATH MALHOTRA Vs. SIRI RAM VERMA
May 30, 1984
NARINDER PAL Vs. NATHA SINGH AND ANOTHER
April 26, 1984
NARINDER SINGH Vs. STATE OF PUNJAB
August 2, 1984
NARINDER SINGH Vs. STATE OF PUNJAB
August 28, 1984
NARINDER SINGH RANDHAWA Vs. HARDIAL SINGH DHILLON
August 7, 1984
NARPAT SINGH Vs. STATE OF HARYANA
December 5, 1984
NATHA SINGH Vs. BIKKAR SINGH
January 4, 1984
NATHU RAM Vs. STATE OF HARYANA
January 12, 1984
NATIONAL INSURANCE CO. LTD Vs. JASWINDER KAUR
May 25, 1984
NATIONAL INSURANCE COMPANY LIMITED Vs. KUNDAN SINGH
August 31, 1984
NAURANG SINGH Vs. JANGIR SINGH
December 18, 1984
NAVAL KISHORE Vs. STATE OF HARYANA
January 12, 1984
NAWAB SINGH Vs. REGISTRAR COOP SOCIETIES HARYANA
September 6, 1984
NEELAM RANI Vs. YASH PAUL
October 10, 1984
NEW INDIA ASSURANCE CO Vs. BASANTI
May 3, 1984
NEW INDIA ASSURANCE CO LTD Vs. SWARAN KANTA
September 28, 1984
NEW INDIA ASSURANCE CO LTD Vs. JOLLY ENGINEERS AND CONTRACTORS P LTD
November 20, 1984
NEW INDIA ASSURANCE CO. LTD Vs. PADAM KUMAR JAIN
July 30, 1984
NEW INDIA ASSURANCE COMPANY LTD. Vs. SAMUNDRI ROADWAYS COMPANY (P) LTD. AND ORS.
February 23, 1984
NILA RAM Vs. STATE OF PUNJAB
August 30, 1984
NILOKHERI BONE MILLS Vs. STATE OF HARYANA
February 1, 1984
NINDER SINGH Vs. JASWANT KAUR
September 26, 1984
NINDRO DEVI Vs. RAJPAL
July 12, 1984
NIRANJAN SINGH Vs. STATE OF HARYANA
March 12, 1984
NIRDOSH KUMAR Vs. PADMA RANI ALIAS MEENA
July 24, 1984
NIRMAL SINGH Vs. STATE OF PUNJAB
August 3, 1984
NIRMALA TEXTILE FINISHING MILLS PRIVATE LIMITED Vs. INCOME TAX OFFICER
November 30, 1984
NIVEDITTA ARORA AND ORS. Vs. PREM SINGH AND ORS.
July 23, 1984
NOHAR CHAND GUPTA Vs. STATE OF PUNIAB
March 14, 1984
NORTHERN CARRIERS PVT LTD Vs. UNITED INDIA INS CO LTD
March 8, 1984
OM PARKASH Vs. GIRI RAJ KISHORE
October 13, 1984
OM PARKASH Vs. D N KALIA
August 17, 1984
OM PARKASH Vs. RAM SARUP
August 21, 1984
OM PARKASH Vs. SOHAN LAL AND OTHERS
August 30, 1984
OM PARKASH Vs. SHARMA ELECTRIC COMPANY
November 22, 1984
OM PARKASH AND ANOTHER Vs. RAMESHWAR PARSHAD AND OTHERS
February 13, 1984
OM PARKASH AND OTHERS Vs. MAN MOHAN AND OTHERS
May 7, 1984
OM PARKASH DHIR Vs. ASSISTANT COLLECTOR CENTRAL EXCISE
August 27, 1984
OM PRAKASH Vs. EXECUTIVE ENGINEER S Y L CANAL DIVISION NO
March 15, 1984
ORIENTAL F and G INSURANCE CO LTD Vs. BEASA DEVI
September 27, 1984
ORIENTAL FIRE AND GENERAL Vs. BHAJAN KAUR
August 29, 1984
ORIENTAL FIRE AND GENERAL Vs. SWARNA RANI
May 22, 1984
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. RAJ RANI
July 19, 1984
OSWAL WOOLLEN MILLS LTD Vs. UNION OF INDIA
November 12, 1984
P.C. WADHWA Vs. THE STATE OF HARYANA AND ANR.
August 10, 1984
P.P. KAPOOR SUPERINTENDENT AND ORS. Vs. STATE OF HARYANA AND ORS.
August 30, 1984
P.R. VELAYUDHIAN Vs. STATE OF PUNJAB
July 10, 1984
PAL SINGH Vs. STATE OF PUNJAB
July 26, 1984
PARAM SHANTA NAND ALIAS JAI KUMAR Vs. STATE OF PUNJAB
July 31, 1984
PARAMJIT KAUR Vs. NARINDER SINGH
September 11, 1984
PARAMJIT SINGH AND ORS Vs. HARI CHAND AND ORS.
July 24, 1984
PARBATI ALIAS PARO Vs. KHIALI RANI
July 26, 1984
PARDEEP AGGARBATTI Vs. STATE OF PUNJAB
May 2, 1984
PARDEEP SINGH Vs. STATE OF PUNJAB
August 24, 1984
PARGAT SINGH Vs. STATE OF PUNJAB
August 28, 1984
PARMA NAND Vs. STATE OF HARYANA
April 24, 1984
PARMALI ALIAS RAMALI Vs. ARJAN SINGH AND ANOTHER
March 29, 1984
PARMALI ALIAS RAMALI Vs. ARJAN AND ANR.
September 6, 1984
PARMESHRI Vs. NAURATA
May 10, 1984
PARO Vs. PREM SINGH
March 20, 1984
PARTAP CHAND Vs. MANGAT RAI
April 30, 1984
PAT RAM SON OF JYOTI RAM Vs. HARI CHAND AND OTHERS
November 22, 1984
PATASI DEVI Vs. RAJ DEEP SINGH
May 15, 1984
PAWAN KUMAR Vs. STATE OF HARYANA
May 10, 1984
PAWANTA SAHIB CEMENT WORKS (P) LTD Vs. ANIL SAINI
April 11, 1984
PEHLAD AND ANOTHER Vs. COLLECTOR AND OTHERS
January 17, 1984
PEPSU ROAD TRANSPORT CORPN PATIALA Vs. QIMAT RAI JAIN
April 30, 1984
PEPSU ROAD TRANSPORT CORPORATION Vs. GURNAM SINGH
April 23, 1984
PEPSU ROAD TRANSPORT CORPORATION Vs. SATYA WANTI
May 10, 1984
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. SHRI P.C. PURI AND OTHERS
July 25, 1984
PERA RAM RAHEJA Vs. MURTI SIRI KRISHAN CHADER JI SATHAPITSH. THAKUR DOWARA, MOHALLA JAMALPURA, SONEPAT
January 6, 1984
PHAGWARA IMPROVEMENT TRUST Vs. STATE OF PUNJAB
October 22, 1984
PHOOL SINGH Vs. LADWA CO-OPERATIVE MARKETING-CUM-PROCESSING SOCIETY LTD , LADWA
May 1, 1984
PHOOSA RAM Vs. ASHOK KUMAR & ORS.
January 27, 1984
PIARA SINGH Vs. STATE OF PUNJAB
December 18, 1984
PIARA SINGH Vs. BADAN SINGH
February 21, 1984
PIARE Vs. STATE OF HARYANA
February 22, 1984
PITAMBER LAL Vs. RAM LAL
May 28, 1984
POHLU RAM Vs. RAJASTHAN STATE ROAD TRANSPORT
September 4, 1984
PRABHA KHANNA Vs. SATISH CHANDRA
November 28, 1984
PRADEEP KUMAR Vs. HARYANA FINANCIAL CORPN CHANDIGARH
February 27, 1984
PRAHLAD SINGH Vs. COL. SUKHDEV SINGH
October 19, 1984
PREM CHAND Vs. LEGAL REPRESENTATIVES OF NEKI RAM DECEASED, SMT. PUNI
September 26, 1984
PREM CHAND JAIN. Vs. DEV KARAN AND ORS.
May 11, 1984
PREM KAUR Vs. PREM SINGH AND OTHERS
July 12, 1984
PREM LATA AND OTHERS Vs. MOHAN LAL
April 18, 1984
PREM NATH MAYOR Vs. COMMISSIONER OF INCOME-TAX
March 8, 1984
PREM SAGAR Vs. SHAM LAL
April 24, 1984
PRITAM SINGH Vs. STATE OF PUNJAB
February 3, 1984
PRITAM SINGH Vs. BACHAN KAUR
July 9, 1984
PRITAM SINGH Vs. STATE OF PUNJAB
May 25, 1984
PRITAM SINGH Vs. SATYA DEVI
May 17, 1984
PRITHI Vs. YATINDER KUMAR
December 12, 1984
PRITMA SHARMA Vs. MOHINDER S BHARDWAJ
January 24, 1984
PUNEET CHOPRA Vs. STATE OF HARYANA
August 6, 1984
PUNJAB AND SIND BANK CANNAUGHT PLACE, NEW DELHI Vs. DALJIT SINGH MANAGER PUNJAB AND SIND BANK
July 19, 1984
PUNJAB CONCAST STEELS LTD Vs. MUNICIPAL CORPN LUDHIANA
May 1, 1984
PUNJAB EXPORT CORPORATION LIMITED, CHADIGARH Vs. M/S B.C. FOUNDARY ENGINEERS AND FOUNDERS, AGRA
February 7, 1984
PUNJAB FINANCIAL CORPORATIONCHANDIGARH Vs. STYLO INDUSTRIES
May 4, 1984
PUNJAB FINANCIAL CORPORATIONCHANDIGARH Vs. GARG RICE AND GENERAL MILLSSAMANA
February 17, 1984
PUNJAB GUN HOUSE Vs. STATE OF PUNJAB
March 20, 1984
PUNJAB STATE Vs. HUKAM CHAND
May 10, 1984
PUNJAB STATE Vs. OM PARKASH
November 20, 1984
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT PATIALA AND ANOTHER
January 31, 1984
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. CHANDIGARH Vs. SURINDER SINGH VIRDI EX. TECHNICAL MEMBER AND OTHERS
January 20, 1984
PUNJAB STATE THROUGH COLLECTOR, AMRITSAR Vs. BAHADUR SINGH
September 21, 1984
PUNJAB WAKF BOARD Vs. TARA CHAND AND OTHERS
August 3, 1984
PURAN CHAND Vs. HARJINDER SINGH AND OTHERS
January 2, 1984
PURAN SINGH Vs. STATE OF HARYANA
April 25, 1984
PURAN SINGH Vs. AJIT SINGH
March 1, 1984
PURNIMA VINDAL Vs. CHATAR MAL
July 30, 1984
PUSHPA Vs. PIARA SINGH
October 11, 1984
PUSHPA DEVI Vs. BHIM SAIN
February 20, 1984
PUSHPINDER KAUR SEKHON Vs. CORPORAL SHARMA
May 31, 1984
PYARA SINGH AND OTHERS Vs. GURBACHAN SINGH AND OTHERS
April 10, 1984
PYARE LAL Vs. STATE OF PUNJAB
July 16, 1984
R.K. JAIRATH Vs. K.S. SINGLA
November 22, 1984
R.L. DOGRA Vs. JANKI DASS
October 18, 1984
R.S. AHLAWAT Vs. OM DUTT
November 5, 1984
RACHHPAL CHAND Vs. STATE OF PUNJAB
March 14, 1984
RACHHPAL SINGH Vs. STATE OF PUNJAB
February 15, 1984
RACHHPAL SINGH Vs. GURDARSHAN SINGH
November 6, 1984
RACHHPAL SINGH Vs. GURDARSHAN SINGH
July 10, 1984
RADHA KRISHAN Vs. SHASHI BANSAL
April 30, 1984
RADHEY SHAM AND OTHERS Vs. KAUSHALYA DEVI W/O BEHARI LAL
March 6, 1984
RAGHBIR Vs. STATE OF HARYANA
March 8, 1984
RAGHBIR KAUR Vs. GURMEJ SINGH
September 28, 1984
RAGHBIR SINGH Vs. COMMISSIONER OF INCOME TAX
May 22, 1984
RAGHBIR SINGH Vs. NACHHATAR KAUR
April 5, 1984
RAGHBIR SINGH BULHARA Vs. UNION TERRITORY OF CHANDIGARH
February 10, 1984
RAGHUBAR DASS Vs. STATE OF PUNJAB
May 22, 1984
RAGHUBIR SINGH CHAUDHARY Vs. STATE OF HARYANA
August 29, 1984
RAJ BAHADUR Vs. STATE OF PUNJAB
January 17, 1984
RAJ CHOPRA Vs. S SANGARA SINGH
March 16, 1984
RAJ CHOPRA AND ORS. Vs. STATE OF HARYANA AND ANR.
December 21, 1984
RAJ KUMAR Vs. KRISHNA KUMARI
October 13, 1984
RAJ KUMAR Vs. STATE OF PUNJAB
August 8, 1984
RAJ KUMAR Vs. STATE OF PUNJAB
October 20, 1984
RAJ KUMARI Vs. PUNJABI UNIVERSITY PATIALA
August 22, 1984
RAJ KUMARI Vs. HARISH CHANDER
April 17, 1984
RAJ KUMARI Vs. CHANDER LAL
October 31, 1984
RAJ KUMARI ALIAS RAJ WANTI Vs. SADHU RAM
September 19, 1984
RAJ RANI Vs. JAI KISHAN
May 31, 1984
RAJ RANI Vs. TILAK RAJ
May 8, 1984
RAJ RANI Vs. RAMESH KUMAR
January 18, 1984
RAJ RANI Vs. CHAMAN LAL
February 7, 1984
RAJ RISHI Vs. SUDESH KUMARI
August 21, 1984
RAJA RAM Vs. GURBAX SINGH
August 13, 1984
RAJASTHAN STATE ROAD TRANSPORT Vs. KANTI DEVI
September 7, 1984
RAJBALA Vs. SATBIR SINGH
February 9, 1984
RAJESH AGGARWAL Vs. MAHARSHI DAYANAND UNIVERSITY ROHTAK
October 15, 1984
RAJESH GARG Vs. THE MANAGEMENT OF THE PUNJAB STATE TUBE WELL CORPORATION LTD. AND ANR.
September 12, 1984
RAJINDER KAUR AND ORS. Vs. AVTAR SINGH AND ORS.
May 11, 1984
RAJINDER KAUR SONI Vs. PUSHPINDER KUMAR GUPTA
September 28, 1984
RAJINDER KUMAR Vs. RAJWANT RAI SOOD
February 14, 1984
RAJINDER KUMAR Vs. STATE OF HARYANA
February 11, 1984
RAJINDER KUMARI Vs. PADAM PARKASH
May 25, 1984
RAJINDER SINGH Vs. STATE OF HARYANA
November 23, 1984
RAJIV KUMAR SHARMA Vs. BIMLA RANI AGGARWAL
March 30, 1984
RAJKUMAR Vs. STATE OF PUNJAB
May 22, 1984
RAJNISH CHOPRA Vs. RAN SINGH AND ORS.
August 31, 1984
RAJWANT KAUR AND OTHERS Vs. SH. RUPINDER SINGH AND ANOTHER
April 5, 1984
RAJWANT KAUR MANN AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 3, 1984
RAKESH BHATIA Vs. ASHWANI KUMAR
March 7, 1984
RAKESH KUMAR Vs. DAULAT RAM AND OTHERS
April 24, 1984
RAKESH RAJ Vs. MUNISH BIALA PARTNER
July 23, 1984
RAKHA RAM Vs. A R DARSHI AND OTHERS
January 3, 1984
RAM BHAGAT Vs. KULWANT RAI
May 8, 1984
RAM CHAND Vs. STATE OF PUNJAB
April 19, 1984
RAM CHAND Vs. STATE OF PUNJAB
February 20, 1984
RAM CHANDER Vs. BANWARI LAL AND OTHERS
January 5, 1984
RAM DASS AND BISHAN DASS Vs. DIRECTOR AND OTHERS
March 21, 1984
RAM DAYAL Vs. RAM CHARAN DASS
January 9, 1984
RAM KALI Vs. SOHAN LAL
August 23, 1984
RAM KISHAN Vs. SHEO NARAIN
January 20, 1984
RAM KISHAN Vs. STATE OF HARYANA
February 1, 1984
RAM KUMAR Vs. DHARAM VIR
November 14, 1984
RAM KUMAR Vs. MALLA
May 3, 1984
RAM KUMAR Vs. BHIM SINGH
February 1, 1984
RAM LABHAYA Vs. STATE OF HARYANA
March 29, 1984
RAM LAKHAN Vs. STATE OF HARYANA
March 15, 1984
RAM LAL Vs. NANDI BAI
September 26, 1984
RAM LAL Vs. GURBAKSH SINGH
April 30, 1984
RAM LUBHAYA Vs. RAVINDER NATH
December 3, 1984
RAM NIWAS YADAV Vs. STATE OF HARYANA
November 12, 1984
RAM PARKASH Vs. GURDEV KAUR
October 30, 1984
RAM PARKASH Vs. STATE OF PUNJAB
March 27, 1984
RAM PARKASH Vs. DAYAL CHAND
August 28, 1984
RAM PARKASH Vs. AMAR NATH AND ANR.
November 22, 1984
RAM PARKASH AND ANR. Vs. KANTA SURI AND ORS.
August 22, 1984
RAM RATTAN Vs. STATE OF HARYANA
April 16, 1984
RAM RATTAN Vs. STATE OF HARYANA
June 1, 1984
RAM RISHPAL Vs. SANT LAL
August 14, 1984
RAM SARAN Vs. STATE OF HARYANA
December 21, 1984
RAM SARUP Vs. SUNDER
February 27, 1984
RAM SARUP Vs. STATE OF HARYANA
January 5, 1984
RAM SARUP Vs. HARISH CHANDER
April 17, 1984
RAM SHAH Vs. RAM MURTI
May 16, 1984
RAM SINGH Vs. STATE OF PUNJAB
March 27, 1984
RAMA KRISHNA RICE MILLS Vs. MUNICIPAL COMMITTEE AND ANR.
November 12, 1984
RAMAN MAL Vs. FAQUIR CHAND
January 6, 1984
RAMAN NARANG Vs. STATE OF PUNJAB
September 5, 1984
RAMBIR S/O BIS RAM Vs. STATE OF HARYANA
December 12, 1984
RAMESH Vs. STATE OF HARYANA
January 12, 1984
RAMESH CHANDER Vs. BHUSHAN LAL
May 8, 1984
RAMESH KUMAR Vs. NATIONAL INSURANCE CO LTD
August 10, 1984
RAMESHWAR DAYAL Vs. MAHADEV PARSHAD & OTHERS
September 19, 1984
RAMJI DASS Vs. NATHI RAM
November 5, 1984
RAMJI LAL Vs. STATE OF HARYANA
March 15, 1984
RAMO Vs. COLLECTOR LAND ACQUISITION URBAN ESTATE
November 28, 1984
RAMZAN KHAN Vs. STATE OF HARYANA
September 10, 1984
RAN SINGH Vs. CHIEF SALES COMMISSIONER REHABILITATION DEPTT JULLUNDUR
October 30, 1984
RAN SINGH MALIK Vs. STATE OF HARYANA
August 8, 1984
RANG LAL Vs. STATE OF HARYANA
July 7, 1984
RANJIT KAUR Vs. AJAIB SINGH
March 16, 1984
RANJIT PAUL Vs. STATE OF PUNJAB
February 9, 1984
RANJIT SINGH Vs. STATE OF PUNJAB
September 10, 1984
RANJIT SINGH Vs. STATE OF PUNJAB
March 6, 1984
RANJIT SINGH Vs. SUNDER
September 12, 1984
RANJIT SINGH Vs. KANTA VANSAL
August 16, 1984
RANJIT SINGH AND OTHERS Vs. ARJAN SINGH
November 30, 1984
RANJIT SINGH GILL Vs. GULWANT SINGH
September 18, 1984
RANJIT SINGH OBEROI Vs. STATE OF PUNJAB AND OTHERS
September 7, 1984
RANJIT SINGH, ADVOCATE Vs. AMARJIT KAUR
July 11, 1984
RATTAN Vs. STATE OF HARYANA
November 14, 1984
RATTAN CHAND KRISHAN LAL Vs. COMMISSIONER OF INCOME TAX
March 9, 1984
RATTAN CHAND, A.S.I. Vs. ESTATE OFFICER, UNION TERRITORY, CHANDIGARH
January 18, 1984
RATTAN CLOTH HOUSE LUDHIANA Vs. P S E B PATIALA
February 2, 1984
RATTAN SARUP Vs. DES RAJ
May 24, 1984
RATTAN SINGH Vs. HARBHAJAN KAUR ALIAS HARDIP KAUR
May 21, 1984
RATTAN SINGH Vs. STATE OF PUNJAB
September 4, 1984
RATTI RAM Vs. KRISHAN CHAND
April 19, 1984
RAVI GHAI Vs. STATE OF PUNJAB
September 13, 1984
RAVINDER KAUR Vs. GURMIT SINGH
December 5, 1984
RESHAM SINGH AND ANOTHER Vs. KARTAR SINGH AND OTHERS
May 1, 1984
RIKHI RAM Vs. TARA CHAND
March 14, 1984
RIKHI RAM BANARSI DASS Vs. THE STATE OF HARYANA AND ANR.
December 10, 1984
RITA ADVANI Vs. JASWINDER GREWAL AND OTHERS
August 16, 1984
ROMESH RANI ANAND Vs. MOHAN LAL GUPTA
November 6, 1984
RONGLU Vs. BEHARI LAL
February 23, 1984
ROSHAN LAL Vs. HANS RAJ
April 4, 1984
ROSHAN LAL Vs. STATE OF HARYANA
August 21, 1984
ROSHAN LAL Vs. DHARAM PAL
April 26, 1984
ROSHAN LAL Vs. DHARAM PAL
September 26, 1984
RULDU Vs. STATE OF PUNJAB
February 23, 1984
RUTH CHOWDHARY Vs. BAKHTAWAR CHOWDHRY
May 21, 1984
S I GURBUX SINGH, POLICE, AMRITSAR Vs. OM PARKASH, D S P , AMRITSAR
May 17, 1984
S K ANAND Vs. AVNASH CHANDER
July 19, 1984
S K. BERI, MONO OPERATOR Vs. THE UNION OF INDIA AND OTHERS
February 2, 1984
S. MOHINDER SINGH SAIANWALA Vs. STATE OF PUNJAB
December 4, 1984
S. R. BATRA AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS
March 2, 1984
S. VIKRAMJIT SINGH Vs. S. GURDEV SINGH
January 20, 1984
SABROSE FINANCE CORPORATION Vs. HARYANA STATE
May 15, 1984
SADHA SINGH Vs. BAHADUR SINGH
May 23, 1984
SADHU RAM Vs. GRAM PANCHAYATPASTANA
January 6, 1984
SADHU SINGH AND OTHERS Vs. PUNJAB STATE, THROUGH CHIEF SECRETARY, PUNJAB GOVERNMENT
April 16, 1984
SAFAAT KHAN Vs. STATE OF HARYANA
February 10, 1984
SAGLI RAM Vs. STATE OF PUNJAB
February 23, 1984
SAHAJ RAM Vs. CHHAJU RAM AND OTHERS
September 21, 1984
SAHYOGATA DEVI Vs. LALIT KUMAR KHURANA
September 24, 1984
SAIN DASS AND OTHERS Vs. BRIJ LAL AND ANOTHER
July 24, 1984
SAJAN SINGH Vs. STATE OF HARYANA
November 22, 1984
SAJJAN SINGH Vs. MUKAND SINGH
August 6, 1984
SAJJAN SINGH Vs. STATE OF PUNJAB
February 13, 1984
SAKATTAR SINGH Vs. STATE OF PUNJAB
January 20, 1984
SAMITRA DHAWAN Vs. JASWANT SINGH
October 11, 1984
SAMPURAN SINGH Vs. HARYANA FINANCIAL CORPORATION
October 17, 1984
SANT KUMAR SHARDA Vs. STATE OF PANJAB
April 17, 1984
SANT LAL Vs. BHAGWATI PARSHAD
August 27, 1984
SANT PARKASH SINGH Vs. LABH SINGH
July 13, 1984
SANTA SINGH Vs. STATE OF PUNJAB
April 4, 1984
SANTOKH SINGH Vs. JAGTAR SINGH
May 10, 1984
SANTOKH SINGH Vs. AMAR SINGH
March 28, 1984
SANTOSH JAIN Vs. STATE OF PUNJAB
November 22, 1984
SANTOSH KUMARI Vs. NIRMAL PAL
April 30, 1984
SANTRO DEVI Vs. PARTAP SINGH
August 29, 1984
SARABJIT SINGH Vs. STATE
February 15, 1984
SARDAR AMARJIT SINGH Vs. STATE OF MADHYA PRADESH
July 12, 1984
SARDARA Vs. STATE OF HARYANA
May 10, 1984
SARDARI LAL GUPTA Vs. SIRI KRISHAN AGGARWAL
May 1, 1984
SARWAN KUMAR Vs. STATE OF PUNJAB
February 23, 1984
SARWAN SINGH Vs. STATE OF PUNJAB
August 9, 1984
SARWAN SINGH Vs. STATE
May 31, 1984
SASHI LATA SHARMA Vs. CHETAN SARUP
April 25, 1984
SAT PAL Vs. SARDAR SINGH
February 7, 1984
SAT PAL Vs. USHA RANI
January 6, 1984
SATBIR Vs. STATE OF HARYANA
December 17, 1984
SATBIR Vs. STATE OF HARYANA
May 8, 1984
SATBIR SINGH Vs. DISTRICT MAGISTRATE
August 3, 1984
SATINDER PAL SINGH Vs. STATE OF PUNJAB
July 25, 1984
SATISH KUMAR Vs. STATE OF PUNJAB
March 20, 1984
SATNAM SINGH Vs. TARN TARAN PRIMARY LAND MORTGAGE BANK LTD TARAN TARAN
January 11, 1984
SATNAM SINGH Vs. STATE OF PUNJAB
April 26, 1984
SATWANT KAUR Vs. POST
July 11, 1984
SATWANT SINGH Vs. STATE OF PUNJAB
April 19, 1984
SATYA WATI BHARGAV Vs. PEHLAD RAI
April 24, 1984
SAVATRI DEVI Vs. STATE OF HARYANA
March 28, 1984
SAVITA SHARMA Vs. J.N. SHARMA
September 10, 1984
SAWAN RAM Vs. STATE OF HARYANA
April 28, 1984
SEWA RAM Vs. RAJ RANI
July 27, 1984
SEWA RAM AHMEDNAGAR Vs. RAJ RANI
August 27, 1984
SEWA SINGH, GRAM SEWAK Vs. RANJIT KAUR ALIAS BILO
October 12, 1984
SHAIALU SINGH REPRESENTED Vs. MOHINDER SINGH AND ANOTHER
March 15, 1984
SHAKLANAND Vs. PREM CHAND
February 14, 1984
SHAKTI CHAND Vs. STATE OF PUNJAB AND OTHERS
September 18, 1984
SHAM LAL Vs. STATE OF HARYANA
October 13, 1984
SHAM LAL Vs. SANT RAM
September 21, 1984
SHAM LAL INDER SEN Vs. AMAR SINGH
February 7, 1984
SHAMBHU DAYAL Vs. SMT. PUSHPA KANTA
May 21, 1984
SHAMSHER SINGH Vs. STATE OF PUNJAB
January 2, 1984
SHANKAR LAL Vs. BHAGO
July 24, 1984
SHANKER DASS SHARMA Vs. HARISH CHANDER
August 16, 1984
SHANTA NAGPAL AND ORS. Vs. BHAGWAN SINGH AND ORS.
March 23, 1984
SHANTA TANGRI Vs. STATE OF PUNJAB
September 18, 1984
SHANTI Vs. BHAGWANI
February 14, 1984
SHARDA DEVI AND ORS. Vs. BAHADUR SINGH AND ORS.
March 23, 1984
SHAROMANI GURDWARA PARBANDHAK COMMITTEE Vs. JATHEDAR HARKIAT SINGH AND OTHERS
May 22, 1984
SHASHIKANT Vs. A.K. SHARMA
May 29, 1984
SHEILA SHAMSHER SINGH Vs. RAVINDER KUMAR NAGPAL
September 25, 1984
SHEILAWATI Vs. SUKHDEV KAUR
March 13, 1984
SHEO NARAIN Vs. RAWAT
July 23, 1984
SHER SINGH Vs. STATE OF U T (CHANDIGARH)
August 22, 1984
SHINDER PAUL SINGH @ SAUDAGAR SINGH Vs. GIAN KAUR
March 28, 1984
SHIROMANI G P COMMITTEE AMRITSAR Vs. JALAUR SINGH
November 14, 1984
SHIV CHANDER NATH Vs. USHA RANI
December 21, 1984
SHIV DAYAL Vs. ISHWAR DASS
February 3, 1984
SHIV KUMAR SHARMA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 20, 1984
SHIV LAL Vs. KANTA DEVI
August 16, 1984
SHIV SINGH Vs. VIJAY KUMAR AND OTHERS
December 20, 1984
SHRI AMAR NATH Vs. AMAR SUDHA
January 31, 1984
SHRI HANBANS LAL Vs. SHRI S.P. MALHOTRA
February 8, 1984
SHRI JANG BAHADUR Vs. STATE OF PUNJAB
February 15, 1984
SHRIMATI RAMA MANOCHA Vs. SURINDER SINGH
May 14, 1984
SHYAM LAL AND OTHERS Vs. NATHI AND ANOTHER
January 12, 1984
SHYAM LATA Vs. SURESH KUMAR
May 22, 1984
SINGHU AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
May 4, 1984
SIRHIND CO-OPERATIVE MARKETING-CUM-PROCESSING SOCIETY LTD Vs. REGISTRAR
November 12, 1984
SIRI RAM Vs. IQBAL KAUR
September 28, 1984
SITA DEVI Vs. CHAMAN LAL
October 13, 1984
SITA RAM SHROFF Vs. RESHMO DEVI
January 6, 1984
SITAL SINGH Vs. CHELA @ SARJIT SINGH
May 11, 1984
SITARA LAL Vs. SHIV KUMAR
September 10, 1984
SMT PARKASH WATI Vs. JAGDISH CHAND
July 13, 1984
SMT. JAGIR KAUR Vs. MUJHAIL SINGH
December 4, 1984
SMT. LAXMI DEVI AND OTHERS Vs. SMT. RATTAN DEVI
August 1, 1984
SMT. NARESH KUMARI @ NEERU GULATI Vs. DHARAM PAL GULATI
September 12, 1984
SMT. PHOOLO Vs. STATE OF HARYANA AND ANOTHER
April 18, 1984
SMT. PREM MULLICK AND ANOTHER Vs. S.S. BINDRA
November 20, 1984
SMT. SANTRO DEVI Vs. PHOOL SINGH
May 16, 1984
SMT. SATYA RANI Vs. OM PARKASH
December 12, 1984
SMT. SHAKUNTALA Vs. SHIV DAYAL
January 5, 1984
SMT. SHAMA TIWARI Vs. SMT. GAYATRI DEVI ALIAS LALI SHAHNI ETC.
September 19, 1984
SMT. SURINDER KAUR LIBRARIAN Vs. STATE OF PUNJAB AND OTHERS
August 10, 1984
SMT. SURJIT KAUR Vs. SHRI PARAM JIT SINGH
December 14, 1984
SOHAN LAL Vs. STATE OF HARYANA
April 2, 1984
SOHAN LAL Vs. KAMLESH
February 6, 1984
SOHAN LAL AHUJA Vs. STATE OF PUNJAB
June 1, 1984
SOHAN SINGH Vs. HARI SINGH
May 1, 1984
SOM NATH Vs. STATE OF HARYANA
July 25, 1984
SOMA ALIAS SAHIB KAUR Vs. GURNAM SINGH
May 23, 1984
SOMESH CHAUDHARY Vs. STATE OF PUNJAB
April 19, 1984
STATE BANK OF INDIA Vs. HARYANA RUBBER INDUSTRIES P LTD
December 14, 1984
STATE BANK OF INDIA, SAS NAGAR, MOHALI Vs. BHAKOO INDUSTRIES AND ORS
August 23, 1984
STATE BANK OF PATIALA Vs. RAM CHANDRA MANGAL CHAND, BHIWANI
October 19, 1984
STATE CHANDIGARH ADMINISTRATION Vs. GURCHARAN SINGH TOHRA
April 5, 1984
STATE OF HARYANA Vs. NARENDRA KUMAR AND OTHERS
August 2, 1984
STATE OF HARYANA Vs. HUKAM CHAND
January 27, 1984
STATE OF HARYANA Vs. SATYA DEVI AND OTHERS
August 2, 1984
STATE OF HARYANA Vs. RAM NIWAS
October 17, 1984
STATE OF HARYANA Vs. RAGHBIR SINGH
October 18, 1984
STATE OF HARYANA Vs. O P SINGHAL AND CO
February 23, 1984
STATE OF HIMACHAL PRADESH AND ANR. Vs. RAM KUMAR AND ANR.
October 23, 1984
STATE OF PUNJAB Vs. HARI RAM SARWAL, RETIRED S.D.O.
August 9, 1984
STATE OF PUNJAB Vs. P.N. KAPAHI (PRAN NATH KAPAHI)
November 21, 1984
STATE OF PUNJAB Vs. GURDARSHAN SINGH GREWAL
March 28, 1984
STATE OF PUNJAB Vs. SHRI PARDUMAN SINGH, EXECUTIVE ENGINEER
July 17, 1984
STATE OF PUNJAB Vs. CHARANJI LAL
January 23, 1984
STATE OF PUNJAB Vs. HARNAM SINGH BEHAL
January 31, 1984
STATE OF PUNJAB Vs. DALIP SINGH
February 9, 1984
STATE OF PUNJAB Vs. PRITAM SINGH
December 18, 1984
STATE OF PUNJAB Vs. KISHAN SINGH
May 17, 1984
STATE OF PUNJAB Vs. SEWA SINGH
September 20, 1984
STATE OF PUNJAB Vs. TEJ KAUR
November 12, 1984
STATE OF PUNJAB Vs. JASWANT SINGH
July 27, 1984
STATE OF PUNJAB Vs. DALBARA SINGH
February 9, 1984
STATE OF PUNJAB Vs. WASSAN SINGH
February 10, 1984
STATE OF PUNJAB Vs. GURDIAL SINGH
March 29, 1984
STATE OF PUNJAB Vs. HIMACHAL GOVERNMENT TIMBER DEPOT
March 29, 1984
STATE OF PUNJAB Vs. PIARA SINGH
September 21, 1984
STATE OF PUNJAB Vs. BALWANT KAUR
January 17, 1984
STATE OF PUNJAB Vs. HANS RAJ
October 15, 1984
STATE OF PUNJAB Vs. LAXMI GINNING AND OIL MILLS
January 18, 1984
STATE OF PUNJAB Vs. BHAGWANT SINGH
July 19, 1984
STATE OF PUNJAB Vs. HAZARA SINGH
February 3, 1984
STATE OF PUNJAB Vs. KISHAN CHAND SANDHIR
April 19, 1984
STATE OF PUNJAB Vs. SHRI GIAN CHAND
November 6, 1984
STATE OF PUNJAB AND ANOTHER Vs. GURDIAL SINGH
December 20, 1984
STATE OF PUNJAB AND ANR. Vs. SURAT SINGH AND ANR.
April 23, 1984
STATE OF PUNJAB AND OTHERS Vs. D N RAMPAL
March 29, 1984
STEPAN CHEMICALS LTD Vs. STATE
August 17, 1984
STEPHEN CHEMICAL LIMITED Vs. INNOSEARCH LIMITED
July 25, 1984
STEPHEN CHEMICALS LTD Vs. DELHI CLOTH AND GENERAL MILLS CO LTD
November 19, 1984
SUBA SINGH Vs. STATE OF PUNJAB
September 11, 1984
SUBA SINGH Vs. STATE OF PUNJAB
January 31, 1984
SUBHASH CHANDER GUPTA Vs. BRIJ BALA AND ANOTHER
July 9, 1984
SUBHASH GRANDER Vs. THE STATE OF U.T. CHANDIGARH
April 30, 1984
SUBHASH SINGH Vs. HARYANA PINJRA POLE GAUSHALA ROHTAK
March 13, 1984
SUCHA SINGH Vs. STATE OF PUNJAB
May 18, 1984
SUKHA SINGH Vs. CHAND SINGH AND OTHERS
February 3, 1984
SUKHA SINGH Vs. STATE OF HARYANA
January 20, 1984
SUKHBIR SINGH Vs. STATE OF PUNJAB
May 2, 1984
SUKHCHAIN SINGH AND COMPANY AND ORS. Vs. THE FOOD CORPORATION OF INDIA AND ORS.
March 2, 1984
SUKHDEV CHAND ASST CIT ACQUISITION RANGE Vs. KASHMIR SINGH BHULLAR
February 3, 1984
SUKHDEV SINGH Vs. STATE OF PUNJAB
November 29, 1984
SUKHDEV SINGH Vs. STATE OF PUNJAB
March 21, 1984
SUKHJINDER SINGH Vs. STATE OF PUNJAB
June 21, 1984
SUKHMINDER KAUR Vs. SADHU SINGH
January 11, 1984
SUKHMINDER SINGH Vs. STATE OF PUNJAB
September 10, 1984
SUKHPAL SINGH HUF Vs. COMMISSIONER OF INCOME-TAX
September 12, 1984
SUKHPAL SINGH RATTAN AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
May 23, 1984
SUMARTI DEVI Vs. JAI PARKASH
September 12, 1984
SUNHERA Vs. HAR NARAIN (DECEASED) AND ORS
May 16, 1984
SUNITA SUMAN Vs. VINOD KUMAR
October 10, 1984
SUPEAR KANWAR AND ORS. Vs. DEVI SINGH AND ORS.
January 30, 1984
SURA SINGH @ MANJIT SINGH Vs. SURINDER KAUR @ AMRIK KAUR
January 17, 1984
SURAIN CHAND Vs. SUBA SINGH
February 23, 1984
SURAJ BHAN Vs. PHOOL SINGH
July 31, 1984
SURESH CHOPRA Vs. PUNJAB ROADWAYS AND ORS.
March 16, 1984
SURINDAR KAUR Vs. RAJINDER SINGH SAHOTA
July 19, 1984
SURINDER KAUR Vs. DIRECTOR PANCHAYATS, PUNJAB
March 29, 1984
SURINDER KUMAR Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD CHANDIGARH AND OTHERS
July 19, 1984
SURINDER KUMAR Vs. INSPECTOR GENERAL OF PRISONS, PUNJAB
November 28, 1984
SURINDER NATH JOSHI Vs. THE PUNJAB PUBLIC SERVICE COMMISSION AND ORS.
July 24, 1984
SURINDER PAL SINGH Vs. GEOLOGIST DIRECTOR OF INDUSTRIES
August 27, 1984
SURINDER SINGH Vs. AVTAR SINGH BAKSHI
December 10, 1984
SURINDER SINGH Vs. STATE OF PUNJAB
January 2, 1984
SURINDER SINGH Vs. STATE OF PUNJAB
September 20, 1984
SURINDER SINGH Vs. HARI RAM AND ANOTHER
December 18, 1984
SURJA RAM Vs. SOHAN LAL
January 30, 1984
SURJA RAM Vs. STATE OF HARYANA
February 13, 1984
SURJA RAM Vs. STATE OF HARYANA
March 13, 1984
SURJEET KAUR Vs. GURMEET SINGH
April 27, 1984
SURJEET KAUR BRAICH Vs. GENERAL PUBLIC
September 6, 1984
SURJIT KAUR Vs. CHAND SINGH
February 9, 1984
SURJIT KAUR Vs. PRITAM SINGH
September 11, 1984
SURJIT SINGH Vs. RAJ RANI
April 5, 1984
SURJIT SINGH Vs. PRITAM KAUR
July 24, 1984
SURJIT SINGH Vs. DIALPURA BHAIKA CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD
March 6, 1984
SURJIT SINGH Vs. KARTAR SINGH
November 9, 1984
SURJIT SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
October 30, 1984
SURJIT SINGH, PUNJABI TEACHER G H S HARPALPUR, TEH RAJPURA, DISTT PATIALA Vs. STATE OF PUNJAB
March 7, 1984
SUSHIL KUMAR JAIN Vs. JOGINDER SINGH
March 15, 1984
SUSHILA DEVI Vs. BHAWANI SHANKER
September 26, 1984
SWAMI SOMESHWARANAND UDASI, CHELA OF SWAMI GANGEHSWARANAND, ADHYAKSHA GITA BHAWAN, NAWANSHEHAR, DIST. JULLUNDUR Vs. DARSHAN SINGH AND OTHERS
October 17, 1984
SWARAN KAUR Vs. GURNAM SINGH
May 3, 1984
SWARAN KAUR Vs. PREM CHAND OF AMRITSAR
August 3, 1984
SWARAN SINGH Vs. JASMEL KAUR
September 6, 1984
SWARANJIT SINGH Vs. STATE OF PUNJAB
July 30, 1984
SWASTIKA INDUSTRIES & LABORATORIES, AMRITSAR Vs. THE STATE OF PUNJAB
November 9, 1984
TAJ FINANCING AND TRADING CO Vs. INDER DEV
September 13, 1984
TARA CHAND Vs. KISHAN LAL ALIAS KISHAN
April 24, 1984
TARA CHAND Vs. STATE OF HARYANA
September 13, 1984
TARA SINGH Vs. STATE OF PUNJAB
July 19, 1984
TARA SINGH Vs. BALBIR SINGH
November 12, 1984
TARA SINGH ALIAS KARTAR SINGH AND OTHERS Vs. GURDIAL SINGH AND OTHERS
February 27, 1984
TARLOK SINGH AND ANOTHER Vs. DILBAGH RAI AND OTHERS
September 4, 1984
TARLOK SINGH CHELA MAHANT ISHAR SINGH Vs. STATE OF PUNJAB
September 10, 1984
TARSEM LAL Vs. STATE OF PUNJAB
November 30, 1984
TARSEM SINGH Vs. SATWANT KAUR
August 8, 1984
TEHAL SINGH Vs. STATE OF PUNJAB
May 1, 1984
TEJ SINGH Vs. GURDIAL KAUR
September 17, 1984
TEJA SINGH Vs. DISTRICT MAGISTRATE
August 29, 1984
TEK BAHADUR SINGH Vs. STATE OF PUNJAB
May 23, 1984
THAKUR DASS Vs. PARKASH CHAND
May 22, 1984
THAMAN SINGH (DIED) Vs. DIAL SINGH
April 17, 1984
THE AMBALA BUS SYNDICATE Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
May 1, 1984
THE DOABA INDUSTRIAL AND TRADING COMPANY (PVT.) LTD. Vs. THE EMPLOYEES STATE INSURANCE CORPORATION
March 28, 1984
THE FARIDABAD CENTRAL CO Vs. THE DEPUTY REGISTRAR (PLANNING), CO
July 24, 1984
THE MANAGING COMMITTEE OF KALGIDHAR KHALSA GIRLS HIGHER SECONDARY SCHOOL, KAMRAN ROAD, LUDHIANA AND ANOTHER Vs. KISHAN SINGH AND OTHERS
January 19, 1984
THE PADMASHREE TEXTILE INDUSTRIES LTD. AND ANOTHER Vs. PUNJAB NATIONAL BANK AND OTHERS
October 10, 1984
THE SAINIK REST HOUSE AND OTHERS Vs. RAMJI LAL AND OTHERS
August 24, 1984
THE STATE OF HARYANA AND OTHERS Vs. DAYA RAM AND OTHERS
March 2, 1984
TILAK RAJ BAKSHI Vs. PREM CHAND
August 14, 1984
TILAK RAJ SETH Vs. RAJ KUMAR SETH AND ORS.
January 20, 1984
TILAK SUNDRI AND OTHERS Vs. PUNJAB POULTRY CORPN LTD
September 20, 1984
TIRATH SINGH Vs. SATISH CHAND
May 22, 1984
TIRATH SINGH Vs. BAL KISAN
April 4, 1984
TIRATH SINGH Vs. VARINDER PAL
May 22, 1984
TIRLOK SINGH Vs. KAILASH BHARTI AND ORS.
September 10, 1984
TOTA RAM Vs. DULI CHAND
November 16, 1984
TRIPTA Vs. SAT PARKASH
August 9, 1984
TULSI RAM Vs. RAM LAL
January 2, 1984
UDHAM DEVI Vs. TRIPTA
August 10, 1984
UDHAM SINGH Vs. GURDIP SINGH
January 17, 1984
UJJAGAR SINGH NUMBERDAR Vs. HARBHAJAN SINGH
July 18, 1984
UMA WANTI Vs. RAM DAYAL
October 19, 1984
UMED SINGH Vs. STATE OF HARYANA
August 31, 1984
UMRAO Vs. NIHALI
August 3, 1984
UNION OF INDIA Vs. BHAGIRATH AND ANOTHER
October 17, 1984
UNION OF INDIA Vs. ATUL KUTHALIA AND OTHERS
February 27, 1984
UNION OF INDIA Vs. SURINDER CHAND
July 16, 1984
UNION OF INDIA Vs. SAHIB DAYAL
August 1, 1984
UNION OF INDIA Vs. EXCHANGE REGULATION APPELLATE BOARD
March 26, 1984
UNION OF INDIA Vs. DHARAM SINGH
December 18, 1984
UNION OF INDIA AND OTHERS Vs. JANAK RAJ AND OTHERS
September 26, 1984
UNION TERRITORY OF CHANDIGARH Vs. V K KHANNA
May 21, 1984
UNISYSTEMS PRIVATE LIMITED Vs. STEPAN CHEMICAL LIMITED
July 20, 1984
UNITED INDIA INSURANCE CO LTD Vs. DARBARA WOOLLEN MILLS
January 6, 1984
UPDESH RANI Vs. SWARANA DEVI
May 11, 1984
USHA AGGARWAL Vs. UNION OF INDIA
November 30, 1984
USHA RANI Vs. STATE OF HARYANA
May 3, 1984
VAID AMAR NATH AGGARWAL Vs. RAM CHANDER
May 29, 1984
VAID BANARSI DASS Vs. HARKEWAL SINGH
January 2, 1984
VARIETY HOSIERY MILLS Vs. COMMISSIONER OF INCOME TAX
January 2, 1984
VARINDER KUMAR Vs. PARSINI DEVI
September 10, 1984
VAS DEV Vs. STATE OF HARYANA
December 14, 1984
VED PARKASH Vs. U T OF CHANDIGARH
February 1, 1984
VED PARKASH Vs. HARBANS LAL
March 15, 1984
VED SINGH Vs. STATE OF HARYANA
November 12, 1984
VEENA Vs. ROMESH KUMAR
October 18, 1984
VIDYA Vs. SUKHDEV JASSI
March 20, 1984
VIDYA SAGAR ANAND Vs. UNION OF INDIA AND OTHERS
February 6, 1984
VIJAY KUMAR Vs. STATE OF PUNJAB
October 15, 1984
VIJAY KUMAR Vs. RAM MURTI
January 11, 1984
VIJAY KUMAR DHANDA Vs. SEHGAL PAPER LTD
August 16, 1984
VIJAY KUMAR KAPOOR Vs. PISHORI LAL
December 18, 1984
VIJAY SWARUP Vs. RAMEL DASS
February 2, 1984
VIJINDER KUMAR Vs. STATE OF HARYANA AND OTHERS
July 24, 1984
VINOD JAIN Vs. STATE OF PUNJAB
August 28, 1984
VINOD KUMAR Vs. SURESH PAL
September 12, 1984
VINOD KUMAR Vs. SURESH PAL
April 30, 1984
VINOD KUMARI Vs. MAJOR SURINDER MOHAN
May 4, 1984
VIOLET Vs. DAVID
July 16, 1984
VIPIN KUMAR Vs. STATE OF HARYANA
May 8, 1984
VIRPAL KAUR Vs. BHURA SINGH
May 9, 1984
VISHWA MITTER Vs. AMRIK SINGH
November 23, 1984
W H DEETH BALLABHGARH AND CO Vs. EMPLOYEES STATE INSURANCE CORPORATION, CHANDIGARH
March 15, 1984
W R BOURI Vs. CHAIRMAN FOREIGN EXCHANGE REGULATIONS APPELLATE BOARD
January 27, 1984
WARYAM SINGH Vs. SHAM DASS
March 27, 1984
WASAKHA SINGH Vs. STATE OF PUNJAB
January 7, 1984
WILLIAM JACKS & COMPANY (INDIA) LTD Vs. SRASWATI INDUSTRIAL SYNDICATE LIMITED
September 4, 1984
YASH PAL BHALLA Vs. STATE OF PUNJAB
November 7, 1984
YATINDER CHAND Vs. THE STATE OF PUNJAB AND ANR.
December 14, 1984
YATINDER CHAND Vs. THE STATE OF PUNJAB AND ANR.
December 4, 1984
ZILE SINGH AND ORS. Vs. THE STATE OF HARYANA AND ORS.
May 11, 1984
ZORA SINGH Vs. STATE OF PUNJAB
May 9, 1984