Case Index

Title
Date
ABDUL HAQUE Vs. KUTUBUDDIN AHMED
June 13, 1984
ABDUL NUR LASKAR Vs. STATE OF ASSAM
May 2, 1984
ABDUL SOBUR ALI KHAN AND ORS. Vs. MD. IBRAHIM SHEIKH AND ANR.
October 29, 1984
ABINASH CHANDRA DEV Vs. DEPUTY COMMISSIONER KHASI HILLS SHILLONG
August 22, 1984
ACHAN ALI Vs. THE STATE OF ASSAM AND ORS.
September 6, 1984
ACHUT KUMAR GOSWAMI AND 6 ORS. Vs. STATE OF ASSAM
August 31, 1984
AHMED TEA COMPANY (P) LTD. Vs. MANSUTA SAWNA
April 3, 1984
ALL BENGAL TRANSPORT AGENCY Vs. HARE KRISHNA BANIK
January 13, 1984
ANIL CHANDRA PAUL Vs. THE STATE OF ASSAM AND ORS.
December 18, 1984
ANIL CHANDRA ROY AND ORS. Vs. UMA KANTA ROY AND ORS.
January 13, 1984
ANIPUR CO-OPERATIVE SOCIETY LTD. REPRESENTED BY ITS SECRETARY Vs. SHRI SUDARSAN SEN AND ORS.
January 30, 1984
ANJAN KUMAR KATAKI Vs. MINAKSHI SARMA
March 15, 1984
APHU CHAKASANG Vs. KUMBHA ANGAMI
May 9, 1984
ARUN CHANDRA Vs. PATILAL ROY
June 22, 1984
ATAUR REHMAN BARLASKAR Vs. STATE OF ASSAM
August 10, 1984
ATENJENBA Vs. STATE OF NAGALAND
May 3, 1984
B G M AND J S SAMITY Vs. STATE OF ASSAM
May 10, 1984
B. JATISHWAR SHARMA Vs. THE DIRECTOR OF EDUCATION GOVT. OF MANIPUR AND ANR.
January 18, 1984
BANOWARILAL Vs. STATE OF ASSAM
April 23, 1984
BAPJAN ALI Vs. STATE OF ASSAM
August 21, 1984
BASANTI RANI BHOWMICK Vs. GOPENDRA MOHAN NATH AND ORS.
January 9, 1984
BATA INDIA LTD. Vs. DR. P.K. DAS PVT. LTD.
February 6, 1984
BED PRAKASH SHARMAH Vs. THE STATE OF ASSAM
February 2, 1984
BHADRESWAR TANTI Vs. S N CHOUDHURY
January 2, 1984
BHANWARLAL DUGAR AND SONS Vs. DIST MAGISTRATE KAMRUP
June 28, 1984
BHATTACHARJEE BRORS Vs. SUPERINTENDENT OF TAXES
June 15, 1984
BHAWANI SHANKAR Vs. JUGAL KISHORE
July 6, 1984
BHUPEN KATAKI Vs. STATE OF ASSAM
May 22, 1984
BIBEKANANDA BHOWAL Vs. SONTOSH MOHAN DEV
May 4, 1984
BIDYADHAR NEOG Vs. STATE OF ASSAM
August 10, 1984
BIRESWAR BANERJEE Vs. SUKLA GUHA
February 9, 1984
BISHNU DEB SARMA Vs. STATE OF ASSAM AND OTHERS
February 22, 1984
BRINDE NATH SARMA Vs. STATE OF ASSAM
August 10, 1984
C. KAPTHIANGA Vs. THANGSANGE AND ORS.
November 5, 1984
CHIROM NADHU MEITEI Vs. MOIRANGTHEM MANGI SINGH AND ORS.
December 21, 1984
COMMISSIONER OF INCOME TAX Vs. PARSURAM GHANSHYAM DAS
June 8, 1984
COMMISSIONER OF WEALTH TAX NORTH EASTERN REGION Vs. BASANT KR. AGARWAL
June 8, 1984
DAG BAHABUR CHETRI Vs. STATE OF ASSAM
August 23, 1984
DEBI PRASAD Vs. SANDHYA DEBI
June 13, 1984
DEO NARAYAN GOALA Vs. JAGADISH PANDIT
February 22, 1984
DHANESWAR KARJI Vs. UMESH CHANDRA CHOUDHURY
February 6, 1984
DHRUBAJYOTI BHUYAN Vs. UNION OF INDIA
February 15, 1984
DISTRICT FOOD INSPECTOR Vs. SHRI MEGHRAJ SARMAH
January 3, 1984
DISTRICT FOOD INSPECTOR Vs. SURAJMAL AMARCHAND AND ORS.
July 13, 1984
DISTRICT FOOD INSPECTOR Vs. BHANWARIAL SIHARI
November 9, 1984
DUNI RAVA Vs. STATE OF ASSAM
September 21, 1984
EYAKUB HUSSIAN Vs. THE SECRETARY TO THE GOVERNMENT OF ASSAM, PUBLIC WORKS DEPARTMENT AND ORS.
July 27, 1984
FOOD CORPORATION OF INDIA Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ANR.
March 5, 1984
GURUMAYUM JUGOL SHARMA Vs. AMOM INDRAJIT SINGH AND ANR.
March 29, 1984
HARIPADA DATTA Vs. MADHUSUDAN DATTA
July 4, 1984
HARISH CH. RAM KANAI BHUIYA AND ORS. Vs. DR. NARESH CH. GHOSE AND ANR.
March 12, 1984
HEM KANTA BURAGOHAIN Vs. THE ASSAM BOARD OF REVENUE AND ORS.
January 20, 1984
HENKHOLAM KUKI Vs. KADAPTI TANGKHUL
August 21, 1984
HIRANAND AGARWALLA Vs. AREA FOOD INSPECTOR DIBRUGARH
February 24, 1984
HITENDRA NATH GOSWAMI Vs. STATE OF ASSAM
January 6, 1984
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF TAXES
January 10, 1984
ISSHAR ALI AND ORS. Vs. MD. MAHIBUDDIN AHMED
November 23, 1984
ITESH SHYAM ALI Vs. STATE OF NAGALAND
October 27, 1984
JAMES LIAN MOWIA Vs. THE UNION TERRITORY OF MIZORAM AND ORS.
August 7, 1984
JATIN ACHARJEE AND ANOTHER Vs. STATE OF ASSAM
August 6, 1984
JOYPRAKASH SHAH Vs. STATE OF ASSARN
June 21, 1984
JYOTI FLOUR MILLS Vs. UNION OF INDIA (UOI) AND ORS.
January 3, 1984
JYOTIBALA CHAKRABORTY Vs. HEM CHANDRA SARKAR
March 8, 1984
K IBOPISHAK SINGH Vs. A SANAKHOMBA SINGH
December 14, 1984
K. RAMA KRISHNAN Vs. MAJ. GENERAL SYADEVA AND ORS.
March 12, 1984
K.M. DEB Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL DIBRUGARH AND OTHERS
January 27, 1984
KA TRILY TARIANG Vs. U. RESDRIKSON LYNGDOH AND ORS.
March 16, 1984
KALYANEE Vs. BHABANI CHARAN BANERJEE
July 3, 1984
KAMALI BEGUM Vs. THE STATE OF ASSAM
June 8, 1984
KARAMJIT SINGH AND ANR. Vs. SONARAM KALITA
December 17, 1984
KHAGENDRA NATH NARZARY AND ORS. Vs. STATE OF ASSAM
May 2, 1984
KHOISNAM ROBINDRA SINGH Vs. DIST MAGISTRATE IMPHAL
February 22, 1984
KHUKU BANERJEE ON BEHALF OF CONVICT SHRI RANADA KANTA NATH Vs. THE STATE OF ASSAM
March 27, 1984
KIRAN CHANDRA DAS Vs. STATE OF ASSAM
June 18, 1984
KSHITISH CHANDRA BHOWMICK Vs. HARAKCHAND BETALA
January 2, 1984
KUNJALAL DEBIDUTTA Vs. AIR CARRYING CORPORATION
August 22, 1984
LAISRAM TOMBA SINGH Vs. STATE OF MANIPUR AND ORS.
January 20, 1984
LALCHAND MOUR Vs. STATE OF ASSAM
June 24, 1984
LALIT MOHAN Vs. LAL MOHAN
March 9, 1984
LALTHLAMUANA Vs. UNION TERRITORY OF MIZORAM AND ORS.
March 14, 1984
LOKHNATH KHOUND Vs. GUNARAM KALITA
June 14, 1984
MADHURILATA DEVI AND ORS. Vs. SRI. GOURAPADA BASAK
February 8, 1984
MAHENDRA CHANDRA SINGH Vs. BASANTA NUNIA
June 22, 1984
MAIPAK SINGH Vs. THAMBALANGOU SINGH
July 30, 1984
MAKHARIA BROTHERS Vs. STATE OF NAGALAND AND ORS.
March 24, 1984
MANAGEMENT OF THE HOOLUNGOOREE TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT ASSAM AND ANR.
December 4, 1984
MD RAIS MIA TALUKDAR Vs. STATE OF ASSAM
June 18, 1984
MD SIRAJ ALI Vs. STATE
February 15, 1984
MD. MAJNU KHAN Vs. MUSTT. GULENA BEGUM ALIAS MUSLIMA KHATOON
June 1, 1984
MOHAN BORUA AND OTHERS Vs. UNION OF INDIA AND OTHERS
November 13, 1984
MOHAN CHANDRA DEKA Vs. HIMANI TALUKDAR
January 3, 1984
MOHINI KUMAR SAIKIA Vs. PRESIDENT S
July 4, 1984
MRS. ARCHANA BARTHAKUR Vs. DR. RANJIT BARTHAKUR
June 1, 1984
MRS. KAHIDEM ONGBI PUNIMASHI DEVI Vs. THE STATE OF MANIPUR AND ORS.
August 30, 1984
MRS. MAYA DUTTA Vs. THE STATE OF ASSAM AND ORS.
April 5, 1984
MUNSERUDDIN Vs. STATE OF ASSAM
June 21, 1984
MUTUM CHAOBA SINGH Vs. STATE OF MANIPUR
December 19, 1984
MVI. MAMTAZ ALI MAJHARBHUIYA Vs. MD. MAJAMMIL ALI MAJHARBHUIYA
October 27, 1984
NARENDRA NATH CHAKRAVARTY Vs. KAMAKHYA PRASAD BOSE AND ANR. AND SMT. NILIMA GHOSE AND ORS.
May 25, 1984
NEW INDIA ASSURANCE COMPANY Vs. HAREN DASS
June 26, 1984
NIRENDRA NATH SARKAR Vs. THE STATE OF ASSAM AND ORS.
February 21, 1984
NRIPENDRA CHANDRA SAHA Vs. BINOY KRISHNA GUHA AND ORS.
January 18, 1984
NURUDDIN Vs. STATE OF ASSAM
March 22, 1984
OFFICER COMMANDING NO. 5, AIR FORCE AND ANR. Vs. CHANDIKA BORA
August 6, 1984
P C SAINGHINGI Vs. VANCHUMA
May 11, 1984
PADMESWAR BARUAH Vs. STATE OF ASSAM
April 12, 1984
PHANINDRA BORA Vs. ASSAM BOARD OF REVENUE
January 20, 1984
PHANINDRALAL Vs. ASHES KUMAR
June 27, 1984
PHUSONG LAM Vs. DEPUTY COMMISSIONER KHASI HILLS SHILLONG
August 22, 1984
PRABHAS CHANDRA DAS Vs. UNION OF INDIA AND OTHERS
March 16, 1984
PRABIN KUMAR Vs. DY SECY GOVT OF ASSAM
January 31, 1984
PRADIP Vs. MINU
April 23, 1984
PREMIER INSURANCE CO LTD Vs. NILANJAN DUTTA
May 9, 1984
PRIYA VART DEWAN SINGH Vs. SENIOR SUPERINTENDENT OF TAXES
August 8, 1984
PRIYALAL DAS Vs. SHYAM SUNDAR GOENKA
May 31, 1984
RAHIMA KHATUN Vs. SAMSER ALI
May 21, 1984
RAINBOW EZUNG Vs. MHAO LOTHA
June 5, 1984
RAJKUMAR SANAHAL SINGH Vs. R K KHUTASANA SINGH
July 31, 1984
RAM AKHAIBAT Vs. SRIKRISHNA PRASAD
August 7, 1984
RAMESH CHOUDHURY Vs. SHRI NARAYAN CHANDRA BHUYAN AND ANR.
July 10, 1984
RAMNATH DAS AND ORS. Vs. THE STATE OF TRIPURA
May 30, 1984
RATISH RAI Vs. MOHESH SINGH
February 20, 1984
RATNESWAR DAS Vs. STATE OF ASSAM
April 2, 1984
RECKITT AND COLMAN OF INDIA LTD. Vs. THE STATE OF ASSAM AND ORS.
June 7, 1984
REGISTRAR (JUDICIAL) GAUHATI HIGH COURT, GAUHATI Vs. SMTI JYOTI JAFA AND OTHERS
January 1, 1984
ROKIBUDDIN AHMED Vs. STATE OF ASSAM
September 18, 1984
SADANANDA DAS AND ORS. Vs. THE STATE OF ASSAM
February 1, 1984
SAHIDA BEGUM Vs. MD MOFIZUL HAQUE
June 8, 1984
SANASAM INDRA SINGH Vs. STATE OF MANIPUR
March 14, 1984
SARU BALA MEDHI Vs. SUDHI CHANDRA MEDHI
August 24, 1984
SEKHAR ROY Vs. UNION OF INDIA (UOI) AND ORS.
May 16, 1984
SHAILESWAR MISHRA Vs. TECHNOTIVE EASTERN PVT. LTD. AND ORS.
February 6, 1984
SHEW CHAND CHOUHAN AND ORS. Vs. THE REVENUE OFFICER, KARBI ANGLONG DISTRICT COUNCIL
March 7, 1984
SHRI DHARANIDHAR GOSWAMI Vs. THE RANGE FOREST OFFICER, SOUTHERN RANGE, GARO HILLS DIVISION AND ORS.
July 6, 1984
SHRI DULAN CHANDRA BORA Vs. SMTI. BONALATA BORA
April 23, 1984
SHRI DUNI RAM RAVA Vs. STATE OF ASSAM
November 20, 1984
SHRI GIRIJA KR. PHUKAN Vs. STATE OF ASSAM AND ORS.
September 4, 1984
SHRI GURUDAS PAUL Vs. STATE OF ASSAM AND ORS.
November 16, 1984
SHRI HIDANGMAYUM DWIJASEKHAR SHARMA AND ANR. Vs. SHRI HIDANGMAYUM DWIJAMANI DEB SHARMA AND ANR.
May 28, 1984
SHRI JAINARAYAN SAH Vs. STATE OF ASSAM
December 11, 1984
SHRI JITENDRA NATH PHUKAN Vs. SHRI DULAL CH. BORTHAKUR AND ORS.
August 8, 1984
SHRI KANAK CHANDRA SAIKIA Vs. THE STATE OF ASSAM AND ORS.
August 20, 1984
SHRI KARAM MONMOHON SINGH Vs. THE KHARUNGPAT LAMJACKHONG AHANBI FISHERY CO-OPERATIVE SOCIETY LTD. AND ORS.
September 11, 1984
SHRI KASHINATH SARKAR AND 4 ORS. Vs. THE STATE OF TRIPURA
April 12, 1984
SHRI KIRTI NATH HAZARIKA AND ANR. Vs. THE PUBLIC PROSECUTOR
November 30, 1984
SHRI KUKHER @ ROSENDRA KR. DAS Vs. SHRI HARSING INGTY
January 18, 1984
SHRI LOHIT CHANDRA SAIKIA AND ANR. Vs. NORTH LAKHIMPUR MUNICIPAL BOARD AND ORS.
August 3, 1984
SHRI MADAN MOHAN PAUL Vs. ON THE DEATH OF RAJ KUMAR PAUL, HIS HEIRS AND LEGAL REPRESENTATIVES SMTI. RAM MONI PAUL AND ORS.
June 19, 1984
SHRI NAGENDRA NATH DAS Vs. UNION OF INDIA (UOI)
May 18, 1984
SHRI P.S. KONO ANAL Vs. STATE OF MANIPUR AND ORS.
December 4, 1984
SHRI PARAG SAIKIA AND ANR. Vs. SHRI BISHNU RAM BORA AND ORS.
January 11, 1984
SHRI PRADIP KUMAR KUNDU AND ORS. Vs. SHRIMATI BINAPANI KUNDU AND ORS.
October 27, 1984
SHRI PREMADHAR RAJBANSI Vs. THE STATE OF ASSAM
January 11, 1984
SHRI ROBIN DUARA Vs. THE STATE OF ASSAM AND ORS.
June 18, 1984
SHRI SANTI RAM BORA Vs. THE STATE OF ASSAM AND ORS.
December 17, 1984
SHRIMATI AGOMONI CHOUDHURY AND ORS. Vs. SHRIMATI SAILOBALA BARMANI
January 4, 1984
SHRIMATI NIRANJAN KAUR Vs. NEW INDIA ASSURANCE CO. LTD
June 27, 1984
SHYAMAL SAIKIA AND ORS. Vs. STATE OF ASSAM AND ORS.
January 2, 1984
SMT. BAGI KONWARANI AND ANR. Vs. SMT. AIMANUH HANDIQUE AND ORS.
June 20, 1984
SMTI. ARAMBAM NINGOL YUMLEMBAM ONGBI PAKPI DEVI AND ANR. Vs. THE STATE OF MANIPUR AND ORS.
August 31, 1984
SMTI. BENANI CHATTERJEE Vs. SRI. SAWARMAL AGARWALLA AND ANR.
January 9, 1984
SRI ANOWARUDDIN CHOUDHURY Vs. STATE OF ASSAM
April 23, 1984
SRI LILA SAIKIA, SON OF LATE DALI RAM SAIKIA Vs. SMTI. SARUMAI SAIKIA, DAUGHTER OF ANI RAM SAIKIA
September 4, 1984
SRI UMESH CHANDRA DEKA Vs. THE STATE OF ASSAM AND ORS.
November 22, 1984
SRI. SABAD CHANDRA DEKA Vs. SMTI. NAOMAI DEKA AND ORS.
January 17, 1984
STATE OF ASSAM Vs. PURANMAL
January 30, 1984
STATE OF ASSAM Vs. BHAWARILAL
January 3, 1984
STATE OF ASSAM Vs. SUNDAR DAS
March 28, 1984
STATE OF ASSAM Vs. SIBA PRASAD
April 5, 1984
STATE OF ASSAM Vs. BASANTA BURMAN
April 5, 1984
STATE OF ASSAM Vs. SUNDARLAL AGARWALLA AND ANR.
November 9, 1984
STATE OF ASSAM Vs. SATYANARAYAN AGARWALLA
December 20, 1984
STATE OF ASSAM ON THE COMPLAINT OF THE ASSTT. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. GOPI KISHAN TAPERIA
June 6, 1984
SUDHANGSHU MOHAN DUTTA Vs. DISTRICT JUDGE DIBRUGARH
September 11, 1984
SUDHANGSHU MOHAN DUTTA Vs. BELA RANI PAUL
September 19, 1984
SURESH CHANDRA GIRI Vs. STATE OF ASSAM
June 13, 1984
SURESH KUMAR GUPTA Vs. THE STATE OF ASSAM
April 3, 1984
T. KAMCHINTHANG Vs. THE STATE OF MANIPUR AND ORS.
June 11, 1984
TAHER ALI Vs. JHUMARMAL JAIN
August 21, 1984
THE CAPITAL CONSTRUCTION COMPANY Vs. UNION OF INDIA (UOI) AND ORS.
June 21, 1984
THE STATE BANK OF INDIA AND ORS. Vs. SHRI RAJENDRA SINGH KOTHARI AND ANR.
January 10, 1984
THE STATE OF ASSAM Vs. SRI. DIPAL BARDHAN
February 13, 1984
THE STATE OF ASSAM Vs. RAMESWAR PRASAD AND ANR.
March 28, 1984
THE STATE OF ASSAM Vs. SHRI UMESH CH. DAS AND ANR.
August 13, 1984
THE STATE OF ASSAM AND ANR. Vs. SHRI B.D. PATOWARI
August 17, 1984
THE STATE OF MEGHALAYA Vs. U. BAKINGSTER SYIEMIONG AND ORS.
March 27, 1984
THE STATE OF MEGHALAYA Vs. MD. KASEM ALI AND ORS.
April 4, 1984
THOKCHUM GOSAI SINGH Vs. STATE OF MANIPUR
January 24, 1984
TOLARAM BARDIA Vs. BRAJAMANI BRAHMANI
November 17, 1984
TUBE INVESTMENT OF INDIA LTD Vs. EVEREST CYCLES LTD
April 24, 1984
UMED SHARMA Vs. DOOM DOOMA TOWN COMMITTEE
August 1, 1984
UNION OF INDIA REPRESENTED BY THE G.M., N.F. RAILWAY Vs. MAHALCHAND MOTILAL KOTHARI
October 30, 1984
UPENDRA NARAYAN CHOUDHARY Vs. SHYAMA KANTA BAISHYA
June 26, 1984
VANLALSIANA Vs. STATE OF MIZORAM AND ORS.
July 4, 1984
Y IBOYAIMA SINGH Vs. MANIPUR STATE CO OP TRIBUNAL
February 22, 1984