Case Index

Title
Date
A P J SANGH Vs. STATE
December 21, 1984
ABHAN SINGH Vs. ELECTION OFFICER RAIGHARA GRAMA PANCHAYAT
March 14, 1984
ADHIKARI NARAHARI DAS Vs. STATE OF ORISSA
March 29, 1984
AINTHU CHARAN PARIDA Vs. SITARAM JAYANARAYAN FIRM
August 10, 1984
AJIT KUMAR MITRA Vs. PURI MUNICIPALITY
August 6, 1984
AMIYA KUMAR MOHANTY Vs. PAICHHA DALAI AND ORS.
July 27, 1984
ANANDA CHANDRA MALLIK Vs. STATE OF ORISSA
August 24, 1984
ANANTA BHOOTTAMISRA Vs. SARASWATI BHOTTAMISRA
December 12, 1984
ANANTA DIXIT Vs. STATE
March 8, 1984
ANANTA KUMAR Vs. STATE OF ORISSA
January 1, 1984
ANANTA KUMAR BOSE AND ORS. Vs. STATE OF ORISSA AND ORS.
January 11, 1984
B K KUTTY Vs. STATE OF ORISSA
June 19, 1984
BABAJI CHARAN JENA @ BISWAL Vs. GOKALI BISWAL
August 2, 1984
BABY SAGARIKA JENA ROSY Vs. BISHNU CHARAN JENA
January 16, 1984
BAIDHAR PATRA ALIAS MAKARA Vs. STATE OF ORISSA
April 18, 1984
BANAMALI CHARAN MOHANTY Vs. KAMALADEBI SAHA
January 23, 1984
BANAMBAR TRIPATHY Vs. COLLECTOR GANJAM
June 19, 1984
BANSHIDHAR BADAJENA Vs. SMT. PITAMBARI PATRA
July 9, 1984
BANSIDHAR Vs. DURYODHAN
November 30, 1984
BASUDEV PANI Vs. JAGANNATH
March 22, 1984
BENGULI Vs. STATE OF ORISSA
December 12, 1984
BENUDHAR JENA Vs. PRABIR CHANDRA
September 21, 1984
BHAGABAN KIRSANI Vs. STATE
August 27, 1984
BHAGABAT PRASAD BOHIDAR Vs. STATE OF ORISSA
June 26, 1984
BHAGIRATHI Vs. PARSURAM
October 22, 1984
BHANUMATI TOPPO Vs. SHANKAR PRASAD PANDEY
November 11, 1984
BHARAT SASMAL Vs. ADDITIONAL SESSIONS JUDGE
February 13, 1984
BHASKAR CHANDRA JENA Vs. REVENUE DIVISIONAL COMMISSIONER AND ORS.
January 12, 1984
BHIKARI CHARAN Vs. BASANTI
June 19, 1984
BHOLA ALIAS RAMA LENKA Vs. STATE OF ORISSA
August 9, 1984
BHUBAN CHANDRA Vs. G M ORISSA S R T CORPN
June 26, 1984
BHUBANESWAR DAS Vs. STATE OF ORISSA
November 6, 1984
BIBHUTI BHUSAN BISWAL Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
January 27, 1984
BICHITRANANDA RAY Vs. UNION OF INDIA (UOI) AND ORS.
March 28, 1984
BIJAYA KUMAR Vs. STATE OF ORISSA
August 28, 1984
BIJOY KUMAR CHOUDHURY Vs. COMMISSIONER OF INCOME TAX
February 2, 1984
BIMALA NEPAK Vs. BUDHULAL SAHOO
June 27, 1984
BINAYAK SABATHOM SONS Vs. MUNICIPAL COUNCIL BERHAMPUR
June 20, 1984
BIPRA CHARAN CHOUDHURY AND ANR. Vs. MAHADEV MOHANTY AND ORS.
October 30, 1984
BIPRA CHARAN PANDA AND OTHERS Vs. THE STATE OF ORISSA AND OTHERS
September 17, 1984
BISHNU CHARAN NAIK Vs. HARIHAR SABU
March 1, 1984
BISHNUPRIYA RATH Vs. PRESIDENT OF BHANJANAGAR COLLEGE CHATRAPUR
August 23, 1984
BRAJABANDHU PANIGRAHI Vs. MANAGEMENT OF UTKAL AYURVEDIC
July 16, 1984
BRAJABEHARI PATNAIK Vs. HARI BEHERA
March 13, 1984
C D KAMDAR Vs. STATE OF ORISSA
September 11, 1984
CHANDRA SEKHAR PAL Vs. MUSMAT TAPOI
October 29, 1984
CHANDRAMA SAHA Vs. DIVISIONAL FOREST OFFICER
December 18, 1984
CHANDRAMANI SARANGI Vs. HEMA SARANGI
June 29, 1984
CHANDRASEKHAR PANDA Vs. BIRABAR MOHANTY
October 15, 1984
CHAPALA KUMARI NAIK Vs. REGISTRAR UTKAL UNIVERSITY
May 7, 1984
CHHALA BANCHHOR Vs. RAJAN BANCHHOR
June 26, 1984
CHINTAMANI NAHAK ALIAS NAIK Vs. STATE OF ORISSA
July 2, 1984
CHITARANJAN MISRA Vs. BANAMALI MISRA
July 20, 1984
COMMISSIONER OF INCOME TAX Vs. RADHARAMAN MOHANTY
September 6, 1984
COMMISSIONER OF INCOME TAX Vs. ILLA PANDA
February 2, 1984
CUTTACK MUNICIPALITY Vs. PRAKASH KUMAR BARIK
February 9, 1984
CUTTACK MUNICIPALITY Vs. COMMISSIONER CUM SECRETARY
December 12, 1984
D TIRUPATI RAO Vs. B GOPAL RAO
September 25, 1984
D. DANDA ALIAS DANDAPANI AND ORS. Vs. STATE OF ORISSA
March 14, 1984
DAMBARUDHAR BHUNYA Vs. MURALIDHAR BHUNYA
August 3, 1984
DAMODAR ROUT Vs. STATE OF ORISSA
August 13, 1984
DAMODAR ROUT Vs. STATE OF ORISSA
January 1, 1984
DANDAPANI ROUT Vs. STATE OF ORISSA
July 20, 1984
DASARATHI PATNAIK Vs. NILAMANI BEWA
July 9, 1984
DASU ALIAS JASODA DEI Vs. STATE
February 18, 1984
DAVID C JHAN Vs. PRINCIPALISPAT COLLEGE
May 2, 1984
DEEPAK SINGH Vs. STATE OF ORISSA
April 11, 1984
DHADI CHARAN ROUT Vs. STATE OF ORISSA
January 20, 1984
DHANIRAM PURI Vs. RASHESWARI PUN
July 16, 1984
DHARA DEI Vs. PRAFULLA SWAIN
June 29, 1984
DINABANDHU TANTI Vs. STATE
August 28, 1984
DINESH CHANDRA MISHRA Vs. ASST LABOUR COMMISSIONER
December 7, 1984
DINESH KUMAR JAJODIA Vs. STATE CO-OPERATIVE MARKETING FEDERATION LTD
April 16, 1984
DIVISIONAL FOREST OFFICER KENDU Vs. JAGANATH PRADHAN
December 21, 1984
DIVISIONAL RAILWAY MANAGER Vs. M LAXMI BAI
March 6, 1984
DOSHEI DEI Vs. RAMA ROUTA
November 28, 1984
DR. BISWAMOHAN MISRA Vs. STATE OF ORISSA AND OTHERS
September 10, 1984
DR. SUKADEV MOHANTY Vs. THE UTKAL UNIVERSITY AND OTHERS
November 7, 1984
DURGA CHARAN ROUT Vs. STATE OF ORISSA
April 6, 1984
DURUJU MALLIK Vs. KRUPASINDHU SWAIN
August 31, 1984
DURYODHAN MOHAPATRA Vs. EXECUTIVE ENGINEERIRRIGATION DIVISION
January 23, 1984
E M I RECORDS LTD Vs. H M V HOUSE
February 6, 1984
GADADHAR ALIAS GADADHGR BINOD Vs. STATE OF ORISSA AND ORS.
September 26, 1984
GAGAN BIHARI PATNAIK Vs. STATE OF ORISSA
January 30, 1984
GAJAPATI NAIK Vs. DUKHNASHINI NAIK
January 30, 1984
GAMA MIAN Vs. STATE OF ORISSA
July 30, 1984
GANESH SENDHA Vs. STATE OF ORISSA
March 27, 1984
GATIKRISHNA MOHANTY Vs. BOARD OF SECONDARY EDUCATION
July 23, 1984
GHANSHYAM SAHU Vs. STATE OF ORISSA
August 28, 1984
GOBINDA NAYAK Vs. D MISHRA
August 1, 1984
GOPAL CHANDRA Vs. L I C OF INDIA
July 31, 1984
GOPI BHOI AND ORS. Vs. LAXMAN PRADHAN AND ORS.
June 27, 1984
GOURI SHANKAR Vs. STATE
July 24, 1984
GUNANIDHI SUNDARA Vs. STATE OF ORISSA
April 9, 1984
GUNDUCHI PATNAIK Vs. STATE OF ORISSA
September 26, 1984
GUREI BEWA Vs. PABITRA ROUT
April 6, 1984
GURU PRASAD MOHANTY Vs. BIJOY KUMAR DAS
March 26, 1984
H N BHAVANASI Vs. STATE OF ORISSA
November 23, 1984
HARDAYAL GOVIND PRASAD Vs. STATE OF ORISSA
January 6, 1984
HARIBANDHU DAS Vs. ASHOKA INDUSTRIES P LTD
January 13, 1984
HARIHAR DEHURY Vs. STATE
March 30, 1984
HARIHAR PAIK Vs. STATE
December 12, 1984
HARIHAR PATI Vs. DYETARY KHHTOI
January 2, 1984
HINDUSTAN STEEL LIMITED Vs. STATE OF ORISSA
February 13, 1984
HRUDANANDA PANDA Vs. DHIRENDRA BEHURA
March 22, 1984
INDIAN METALS AND FERRO ALLOYS Vs. ASSTT COLLR OF C EX AND CUS
November 20, 1984
INDIAN METALS AND FERRO ALLOYS LIMITED Vs. SPECIFIED AUTHORITY
May 7, 1984
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. B MOHANTY
April 4, 1984
ISWAR DEHURY Vs. SUCHI DEI
October 16, 1984
JADUMANI NAIK Vs. JYOSTNA NAIK
June 19, 1984
JAGABANDHU JENA Vs. LAND ALLOTMENT COMMITTEE
April 30, 1984
JAGABANDHU MAHANTA Vs. STATE
August 24, 1984
JAGABANDHU NAIK Vs. GOURI BANDHA
January 20, 1984
JAGABANDHU PRADHAN Vs. ASSTT HOUSING COMMISSIONER
January 23, 1984
JAGANNATH DAS Vs. STATE OF ORISSA AND ANOTHER
April 11, 1984
JAGANNATH PRADHAN Vs. DISTRICT MAGISTRATE AND TWO ORS.
February 6, 1984
JAGANNATH SAHU Vs. GOLAPI BARIK
May 11, 1984
JOGESWAR SAHU Vs. STATE OF ORISSA
June 27, 1984
JUDHISTIR DAS Vs. PATITAPABAN HOTA AND ANR.
February 10, 1984
JURIA Vs. STATE OF ORISSA
December 21, 1984
K T ABRAHAM Vs. P J VERGESE
June 26, 1984
KAHNU MAJHI Vs. STATE OF ORISSA
April 3, 1984
KALICHARAN Vs. BENGA
December 18, 1984
KALURI BALAKRISHNA RAO Vs. STATE
June 19, 1984
KAMALAKANTA PATTA Vs. STATE OF ORISSA
August 10, 1984
KARTIK BAG Vs. STATE
August 13, 1984
KARUNAKAR DAS Vs. UNION OF INDIA
March 26, 1984
KEDARNATH JAIN Vs. SHRIPAL MAHAJAN
July 2, 1984
KESHAB PANDA ALIAS KISHORE CHANDRA PANDA Vs. THE STATE OF ORISSA
October 17, 1984
KHAGESWAR KETAKI Vs. STATE OF ORISSA
December 12, 1984
KIRTAN JENA Vs. BISWANATH SWAIN
July 23, 1984
KOKILA LUHA Vs. STATE OF ORISSA
June 19, 1984
KOLHA JENA Vs. PRAVAKAR PATRA
June 26, 1984
KRUSHNA CHANDRA BEHERA Vs. STATE
July 6, 1984
KRUSHNA CHANDRA MOHANTY Vs. INSPECTOR GENERAL OF POLICE AND ORS.
December 21, 1984
KRUSHNA CHANDRA SAHU Vs. STATE OF ORISSA
June 29, 1984
KRUSHNA SABU Vs. STATE OF ORISSA
March 9, 1984
KULAMONI ROUTRAY AND ORS. Vs. STATE OF ORISSA AND ANR.
March 26, 1984
KUMURIKA RAJANA Vs. THE STATE
April 26, 1984
KUNI DORA Vs. STATE OF ORISSA
June 5, 1984
KUNJALATA DEI Vs. STATE OF ORISSA
December 14, 1984
LADI GANGARAJU Vs. RAYAPROLU VISWESWAR RAO
June 27, 1984
LAXMAN Vs. CUTTACK MUNICIPAL COUNCIL
June 19, 1984
LAXMAN PADHAN Vs. BRAJABANDHU MOHAPATRA AND ORS.
November 19, 1984
LAXMI SAHUANI Vs. MAHESWAR SAHU
April 19, 1984
LAXMIDHAR LENKS Vs. STATE OF ORISSA
November 23, 1984
LINGARAJ SAMANTARAY Vs. SRI SIDHABALADEVJEW
January 25, 1984
LOKANATH BEHERA ALIAS KHOKAN Vs. STATE
January 1, 1984
LOKNATH BEHERA ALIAS KHOKAN Vs. STATE OF ORISSA
March 6, 1984
M P SHARMA Vs. MOHAN BEHERA
January 24, 1984
M U TRADERS Vs. R N PRASAD FIRM
March 1, 1984
M. VENKATA RAO Vs. THE TRAFFIC MANAGER, O.R.T.G. AND ANR.
May 7, 1984
M/S. NARAYAN GUDAKHU FACTORY AND ETC. Vs. PRESIDING OFFICER (LABOUR COURT) AND ANOTHER
July 12, 1984
MADAN MOHAN AGARWALA Vs. STATE OF ORISSA
September 14, 1984
MADAN SENAPATI ALIAS MADAN MOHAN SENAPATI Vs. SURENDRA DEHURY AND ORS.
April 30, 1984
MADHAB MUNDA Vs. STATE OF ORISSA
April 9, 1984
MADHU ALLAUDDIN MIAN Vs. STATE OF ORISSA
March 6, 1984
MAGUNI CHANDRA DWIBEDI Vs. SARDAR GURBACHAN SINGH DUGAL
July 27, 1984
MAHANTA GOURA GOVINDA DAS GOSWAMI Vs. RAJKISHORE SWAIN
January 25, 1984
MANAGOBINDA SAHU Vs. SAMSER ALI KHAN
October 18, 1984
MANGAL PRASAD PATEL Vs. CHANDRAMANI NAIK
August 6, 1984
MANI DHAL Vs. PADMA CHARAN DHAL
May 1, 1984
MANTU ALIAS SUNIN KUMAR BHUYAN Vs. STATE OF ORISSA
July 30, 1984
MATHEW OMALT Vs. STATE OF ORISSA
February 24, 1984
MAYADHAR BEHERA Vs. BHAGABAT NATH
July 24, 1984
MAYADHAR BHOI Vs. MOTI DIBYA
May 1, 1984
MEERA DEVI Vs. SHYAM SUNDAR
July 23, 1984
MIR NABIRUDDIN Vs. MIR SALIMUDDIN
September 26, 1984
MOHAN BEHERA Vs. STATE
December 21, 1984
MOHANLAL MODI Vs. JADUNATH MOHAPATRA
June 4, 1984
N SUREYA REDDY Vs. STATE OF ORISSA
December 17, 1984
NABA KISHORE DAS Vs. UMAKANTA MOHAPATRA
January 5, 1984
NABAGHANA SETHY Vs. ORISSA BOARD OF SECONDARY EDUCATION AND OTHERS
December 13, 1984
NABAKISHORE ROUT Vs. REGIONAL DIRECTOR REGIONAL
May 3, 1984
NAGENDRA NATH ROY Vs. HARIRAM SINGHANIA AND ANR.
December 7, 1984
NANDA PARIDA Vs. STATE OF ORISSA
April 9, 1984
NARADA MOHARANA Vs. PRAMILA KUMARI DEI
February 1, 1984
NARAN BEHERA Vs. MOHAN JETHI
June 20, 1984
NARASINGHA SATPATHY AND ORS. Vs. LABANYA DIBYA AND ORS.
July 25, 1984
NARAYAN BEHARA Vs. STATE OF ORISSA
April 19, 1984
NARAYAN CHANDRA DAS Vs. PARIKHITA MOHAPATRA
October 16, 1984
NARAYAN PRASAD MISRA Vs. STATE OF ORISSA
October 30, 1984
NARENDRA NAIK AND ORS. Vs. KELA LENKA AND ORS.
February 8, 1984
NAROTTAM MISHRA Vs. THE STATE OF ORISSA AND ORS.
March 22, 1984
NATIONAL INSURANCE CO LTD Vs. LAXMI DEVI
January 24, 1984
NEW INDIA ASSURANCE CO Vs. BUDHEI BEWA
January 12, 1984
NIDHI JENA Vs. JALADHAR LENA
April 5, 1984
NILAMBAR PATRA Vs. STATE OF ORISSA
September 3, 1984
NISHAKAR PANIGRAHI Vs. KULAMANI DIXIT
April 9, 1984
NISHEMANI SWAIN Vs. MAHESWAR SAHU
September 21, 1984
NURUN NISHA BEGUM Vs. HASINA KHATUN
July 10, 1984
OMPRAKASH SAHA Vs. MANMOHAN MOHANTY
March 21, 1984
ORIENT PAPER MILLS LTD Vs. UNION OF INDIA
January 2, 1984
ORISSA CERAMIC INDUSTRIES Vs. STATE OF ORISSA
January 2, 1984
ORISSA KENDUPATRA KARMACHARI Vs. STATE OF ORISSA
December 12, 1984
ORISSA MINING CORPORATION LTD. Vs. N.C. BUDHARAJA
November 7, 1984
ORISSA ROAD TRANSPORT COMPANY Vs. SACHIDANANDA KANUNGO
August 8, 1984
ORISSA STATE FINANCIAL Vs. GOPAL CHANDRA GHOSH
December 12, 1984
ORISSA STATE POWER LOOM SERVICE Vs. HRUDANANDA SWAIN
October 30, 1984
P K KUNJUMON Vs. MANAGING DIRECTOR CENTRAL WARE
November 23, 1984
P KRISHNA REDDY Vs. STATE OF ORISSA
October 30, 1984
P NIRMAL RAO Vs. COMMNR OF INCOME TAX
February 2, 1984
PABITRA KUMAR MUKHERJEE AND ANOTHER Vs. STATE OF ORISSA AND OTHERS
March 29, 1984
PAIDHICHETTY VISWANATHAN Vs. EXECUTIVE OFFICERN A C
January 31, 1984
PAMPILAS BAGH Vs. STATE OF ORISSA
March 7, 1984
PANNALAL SHAW Vs. STATE OF ORISSA
April 16, 1984
PARADEEP PORT TRUST Vs. H M T CORPN
October 15, 1984
PARAGA PRADHAN Vs. BALAJI SAHU
September 17, 1984
PARAMANANDA SENAPATY AND ORS. Vs. DR. PRASANT KUMAR SINGH AND ORS.
September 10, 1984
PARAMESWAR DAS Vs. DHIRENDRA MALLICK
December 10, 1984
PARIKSHITA JENA Vs. STATE OF ORISSA
June 19, 1984
PARIMAL SEN Vs. PRAFULLA KUMAR SEN
January 12, 1984
PASPULATI LAKSHMAN RAO Vs. T NANDAGOPAL
August 14, 1984
PATEL MAJHI Vs. RAIMATI KISANI
November 23, 1984
PATI DIGAL Vs. BANDU MALIK
July 4, 1984
PATTNAIK INDUSTRIES PVT LTD Vs. KALINGA IRON WORKS
May 1, 1984
PITAMBAR Vs. STATE OF ORISSA
September 21, 1984
PRAFULLA KUMARI PRADHAN Vs. ORIENT PAPER MILLS LTD
January 20, 1984
PRAMILA BASTIA Vs. STATE OF ORISSA
May 23, 1984
PRAVAKAR BEHERA Vs. STATE OF ORISSA
April 30, 1984
PRAVAT KIRAN MOHANTY Vs. STATE OF ORISSA AND OTHERS
May 17, 1984
PUNA BEWA Vs. DINABANDHU
August 10, 1984
PURNA CHANDRA DASH Vs. BISHNU PRIYA MOHAPATRA
July 9, 1984
PURNA CHANDRA SAHU Vs. STATE OF ORISSA
January 28, 1984
PURNA CHANDRA SINGH Vs. STATE OF ORISSA
July 16, 1984
PURUSHOTTAM LAL MANGSICURAM Vs. JORO BAI
January 2, 1984
PURUSOTTAM GIRI Vs. STATE OF ORISSA AND OTHERS
August 6, 1984
PURUSOTTAM KHANDAL Vs. DIST MAGISTRATE AND COLLECTOR CUTTACK
September 18, 1984
PURUSOTTAM PADHEE Vs. PANCHALI BEWA
July 9, 1984
PUTTI RAMULU Vs. KOTHA GUNNAMMA
December 14, 1984
RABI CHANDRA PANDA Vs. STATE OF ORISSA AND ORS.
September 28, 1984
RABINDRANATH PRUSTY Vs. STATE OF ORISSA
November 24, 1984
RADHA PANDIANI Vs. SARAT CHANDRA SABAT
January 2, 1984
RADHAMOHAN THAKUR Vs. PRUNA CHANDRA
April 17, 1984
RADHASHYAM JENA ALIAS MOHAPATRA Vs. STATE OF ORISSA
August 28, 1984
RAGHUNATH PADHI Vs. RATNAKAR PATI
November 15, 1984
RAGHUNATH SAHU Vs. TRINATH DAS
August 7, 1984
RAITA MUNDA Vs. STATE OF ORISSA
August 20, 1984
RAJANI KANTA PADHI Vs. B. KAMESWAR SUBUDHI
September 14, 1984
RAJIB LOCHAN PRADHAN Vs. STATE
April 19, 1984
RAMA CHANDRA JENA Vs. STATE OF ORISSA
June 28, 1984
RAMA CHANDRA KAR Vs. BICHITRANANDA KAR
July 23, 1984
RAMA KUDIA Vs. THE STATE OF ORISSA
March 27, 1984
RAMACHANDRA KANTHARI Vs. STATE OF ORISSA
February 8, 1984
RAMAN SINGH Vs. STATE OF ORISSA
January 24, 1984
RAMCHANDRA KAR Vs. JAGANNATH SWAMY
October 30, 1984
RAMESH CHANDRA GURU AND ORS. Vs. DINABANDHU GURU AND ORS.
August 5, 1984
RAMESH LAL Vs. SURESH LAL
August 10, 1984
RAMESHLAL SANTUKA Vs. SURESHLAL SANTUKA
November 29, 1984
RATANLAL OMPRAKASH Vs. COMMISSIONER OF INCOME TAX
January 3, 1984
RUSIA BEHERA Vs. STATE OF ORISSA
July 16, 1984
S MOHAN RAO Vs. BHUBANESWAR RATH
October 16, 1984
SADANANDA SA Vs. COMMR OF CONSOLIDATION CUTTACK
March 27, 1984
SADHU BEHERA Vs. KRISHNA CHANDRA
October 22, 1984
SAMBHUNATH DAS Vs. SIRISH CH MOHAPATRA
August 17, 1984
SAMBHUNATH PUHAN Vs. STATE OF ORISSA
July 26, 1984
SAMBHUNATH SAHU Vs. UPENDRA PALAI
February 20, 1984
SAMIR CHANDRA GUHA AND ANR. Vs. K. PRADHAN AND ANR.
January 30, 1984
SANATAN MOHANTY Vs. BAIDHAR ROUT
September 28, 1984
SANIA DORA ALIAS BADNAIK Vs. STATE
June 22, 1984
SANKAR PRASAD DEV BURMAN Vs. INDUMATI SAHOO
August 6, 1984
SARADA CHARAN MISRA Vs. PRAFULLA
August 14, 1984
SARAT CHANDRA PATRA Vs. SARASWATA BIDYAPITHA
October 29, 1984
SARAT KUMAR MALU Vs. STATE OF ORISSA
March 15, 1984
SASHIBHUSAN TRIPATHY Vs. STATE
July 13, 1984
SATYA NARAYAN MOHAPATRA Vs. PRAFULLA KUMAR PATNAIK
August 22, 1984
SATYA SAHUANI Vs. CHUDAMANI SAHU
August 10, 1984
SATYABHAMA DAS Vs. SAILABALA MOHANTY
May 1, 1984
SATYANANDA NAIK Vs. BHASKAR NAIK
October 18, 1984
SATYAPRIYA MOHAPATRA Vs. ASHOK PANDIT
September 5, 1984
SAUNEY MAJHI Vs. DULI DEI
June 21, 1984
SEBARAM MEHER Vs. THE STATE OF ORISSA AND ORS.
August 25, 1984
SHYAM SAHU Vs. STATE OF ORISSA
August 10, 1984
SIBA PRASAD DASHSON Vs. KALI CHARAN DASH
March 1, 1984
SIBANARAYAN SAHOO Vs. STATE OF ORISSA
October 16, 1984
SITARAM NAI Vs. PURANMAL SONAR
August 29, 1984
SITARAM VILAS TALKIES UTKAL Vs. COMMERCIAL TAX OFFICER
July 17, 1984
SIVANANDA ROY Vs. JANAKI BALLAV PATTNAIK
February 23, 1984
SMT. HIREN GHOSH Vs. SMT. SASIKALA PADHI AND ORS.
March 9, 1984
SOBHABATI Vs. LAKSHMI CHAND
May 1, 1984
SOMNATH SIPKA Vs. STATE
July 23, 1984
SRI ISHWAR CHANDRA SAHU Vs. SRI SAROJ RAJ CHOUDHURY AND ORS.
March 15, 1984
SRI KRUPASINDHU BEHERA Vs. STATE OF ORISSA
November 28, 1984
SRI L. RAMGOPAL RAO Vs. STATE OF ORISSA
February 6, 1984
SRICHAND AGARWALA Vs. COMMISSIONER OF INCOME TAX
January 31, 1984
SRIMATI GAUD Vs. UDAYA CHANDRA PATEL
September 3, 1984
SRIMATI SUKANTILATA SAHOO Vs. STATE OF ORISSA
September 5, 1984
SRINIBAS KAR AND ANR. Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY REPRESENTED BY THE REGISTRAR OF THE UNIVERSITY AND ANR.
August 3, 1984
STATE Vs. NILGIRI ENGG CO OP SOCIETIES
November 19, 1984
STATE Vs. ARU ALIAS ARUN KUMAR PRADHAN
July 16, 1984
STATE Vs. GANESHJEW MAHAPRAVU
February 20, 1984
STATE Vs. ARU PRADHAN
July 2, 1984
STATE BANK OF INDIA Vs. RASHMI SMALL INDUSTRIES
October 22, 1984
STATE COLLECTOR CENTRAL EXCISE Vs. PAPAS KUMAR SHOME
June 19, 1984
STATE COLLECTOR OF CENTRAL Vs. TAPAN KUMAR SHOME
June 19, 1984
STATE OF ORISSA Vs. TAPAS KUMAR SHARMA
June 19, 1984
STATE OF ORISSA Vs. SHYAMSUNDER RATH
July 10, 1984
STATE OF ORISSA Vs. MD ABDUL KARIM
February 23, 1984
STATE OF ORISSA Vs. MD ABDUL KARIM
February 13, 1984
STATE OF ORISSA Vs. DURYODHAN PANDA
March 28, 1984
STATE OF ORISSA Vs. SUDAYA CHANDRA BEHERA
December 21, 1984
STATE OF ORISSA Vs. BIRENDRA KUMAR PATHAK
December 12, 1984
STATE OF ORISSA AND ANR. Vs. D.C. DAGARA AND ORS.
September 21, 1984
STEEL AUTHORITY OF INDIA LTD Vs. S N PATNAIK
June 28, 1984
SUBARAM NAG ALIAS PARJA MATHURA PAIKANI Vs. STATE OF ORISSA
August 27, 1984
SUBARNAREKHA MAHAVIDYALAYA Vs. UTKAL UNIVERSITY
July 17, 1984
SUBASH CHANDRA PANDA Vs. UNION OF INDIA (UOI) AND ANR.
September 4, 1984
SUBASINI PANDA Vs. STATE OF ORISSA
January 13, 1984
SUDAM BADI Vs. STATE OF ORISSA
January 1, 1984
SUDAM HADI Vs. STATE OF ORISSA
April 12, 1984
SUDARSAN ACHARYA Vs. STATE OF ORISSA
July 17, 1984
SUKRU HARIJAN Vs. STATE OF ORISSA
December 18, 1984
SUKSHETRA RANJAN DAS Vs. UTKAL UNIVERSITY AND OTHERS
June 19, 1984
SURENDRA MOHAPATRA Vs. STATE OF ORISSA
August 8, 1984
SURESH CHANDRA DAS Vs. MAHESWAR DAS
March 22, 1984
SWAPNA RANI Vs. UTKAL UNIVERSITY
June 19, 1984
T PRASANTA KUMAR PATRA Vs. STATE OF ORISSA
August 10, 1984
T PRASANTA KUMAR PATRA Vs. STATE OF ORISSA
October 10, 1984
TANGURAM PRADHAN Vs. STATE OF ORISSA
August 31, 1984
TRINATH PATNAIK Vs. STATE OF ORISSA
August 23, 1984
UAMASH CHANDRA Vs. DINABANDHU
August 6, 1984
UDAYANATH MOHAPATRA Vs. KANCHAN MOHAPATRANI
July 4, 1984
UJADA MAJHI BHOI Vs. STATE OF ORISSA
October 3, 1984
UMA DEVI Vs. NARAYAN NAYAK
November 15, 1984
UNA SUBBA RAO Vs. STATE OF ORISSA
October 31, 1984
UNION OF INDIA Vs. KRISHNA STORES
February 23, 1984
USARANI DAS Vs. BHAKTAHARI MOHANTY
January 9, 1984
UTKAL AUTOMOBILES PVT LTD Vs. STATE OF ORISSA
January 13, 1984
V KRISHNAVENI Vs. V NARASINGHA RAO
August 3, 1984