Case Index

Title
Date
A H Z HAIDER Vs. COMMISSIONER OF WAKF
January 11, 1984
A K BAJAJ Vs. NANDY TRADING CO
April 30, 1984
ABDUL AZIM Vs. STATE OF WEST BENGAL & ORS.
February 23, 1984
ABDUL GAFFAR Vs. SUDHA KANTA ROY
June 14, 1984
ABDUL HAQU Vs. UNION OF INDIA
June 7, 1984
ABHI PROSAD SEN Vs. PUSPA DOSHI
April 2, 1984
ADHISH CHANDRA Vs. HINDUSTHAN GAS AND INDUSTRIES LTD
July 24, 1984
AJIT KUMAR NANDY Vs. SHOLAPUR MUNICIPAL CORPORATION
May 16, 1984
ALLIANCE MILLS LESSEES PVT LTD Vs. UNION OF INDIA
May 29, 1984
AMALENDU PRESS Vs. STATE OF WEST BENGAL
August 23, 1984
AMAR CHOWDHURY Vs. STATE
December 5, 1984
AMLYA KUMAR CHAKRABORTY Vs. SATYENDRA KUMAR ROY CHOWDHURY
April 26, 1984
ANA GHOSH Vs. R D ANKLESARIA
December 19, 1984
ANAL CHOWDHURY Vs. STATE OF WEST BENGAL
February 2, 1984
ANATH BANDHU & ANR. Vs. THE STATE
December 21, 1984
ANDDEBDAS HALDAR Vs. STATE
September 21, 1984
ANDSNEHALATA PAUL Vs. STATE
July 26, 1984
ANGLO AMERICAN DIRECT TEA TRADING CO LTD Vs. STATE OF MADRAS
January 10, 1984
ANIL KUMAR Vs. SUBHAS KUMAR
December 13, 1984
ANIL PAHAR Vs. SUBHAS MAHATO
April 23, 1984
ANIMESH HALDER Vs. STATE OF WEST BENGAL
December 14, 1984
ANITA DASGUPTA Vs. A C SETT
September 19, 1984
ANJAN BHATTACHARYA Vs. STATE
September 25, 1984
APTABADDIN MONDAL Vs. MD BELAYET ALI
July 24, 1984
ARABINDA GUHA Vs. GIRIBALA DEBI
April 9, 1984
ARORA INTERNATIONAL Vs. COLLECTOR OF CUSTOMS
July 5, 1984
ARUN KUMAR BISWAS Vs. D N MAJUMDAR
August 23, 1984
ARUN SAHU Vs. HARIDAS ARORA
April 5, 1984
ARUP PAL Vs. MONJU MONDAL
November 30, 1984
ASHIS KUMAR GHOSH Vs. UNION OF INDIA
September 10, 1984
ASHOKE KUMAR DAW Vs. GOBINDA CHANDRA DEV
July 2, 1984
ASHUTOSH SEAL Vs. UMASHASI SANTRA
March 30, 1984
ASIATIC OXYGEN AND ACETYLENE CO LTD Vs. ASIATIC OXYGEN AND ACETYLENE CO LTD
March 9, 1984
ASIATIC OXYGEN AND ACETYLENE CO LTD Vs. ENTRY TAX OFFICER BANITABLE
March 9, 1984
ASIT BARAN CHAUDHURY Vs. PROFULLA CHANDRA BOSE
April 9, 1984
B K DUTTA Vs. NITA MADAN
April 11, 1984
BABULAL B MARWARI Vs. NAHARMAL KALYANI
January 17, 1984
BABULAL SEAL AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
April 11, 1984
BACHHRAJ BAID Vs. COMMERCIAL TAX OFFICER
May 4, 1984
BAISHNAB DAS SEN Vs. BHOLANATH SEN
June 14, 1984
BAL KISSEN SHAW Vs. KANUPADA BHOWMICK
July 16, 1984
BALISH SINGH AND CO Vs. COMMISSIONER OF INCOME TAX
September 11, 1984
BAMANDAS Vs. STATE
July 27, 1984
BANGALORE SWAMY VENU GOPAL Vs. STATE OF WEST BENGAL
April 1, 1984
BANGALORE SWAMY VENUGOPAL Vs. STATE OF WEST BENGAL AND OTHERS
April 11, 1984
BANSHIDHAR POLLEY Vs. KIRAN BALA ROY
June 7, 1984
BARICK SCREEN CORPN Vs. COMMISSIONER OF INCOME TAX
December 17, 1984
BARNIK RAY Vs. W B HOUSING BOARD
July 30, 1984
BAYER INDIA LTD Vs. VISHAN ROY
December 17, 1984
BEJOY KUMAR KARNANI Vs. ASSISTANT REGISTRAR OF COMPANIES
September 13, 1984
BENIMADHAB MAHROTRA Vs. HOWRAH FLOUR MILLS LTD
March 20, 1984
BENOY KRISHNA BHATTACHARYYA Vs. DILIP KUMAR BOSE
September 26, 1984
BENOY ROY Vs. E S I CORPORATION
February 13, 1984
BHARAT COKING COAL LTD Vs. AMAN MINERALS CORPN
May 11, 1984
BHARATI MAJUMDAR Vs. BISWANATH MUKHERJEE
May 15, 1984
BHUPENDRA NATH GHOSHAL Vs. DULAL DEY
February 29, 1984
BHUTAN SHAW Vs. TARUBALA ROY
March 16, 1984
BIKASH CHANDRA MONDAL Vs. SUSANTA MONDAL
March 20, 1984
BIMAL KUMAR PAL & ORS Vs. STATE OF WEST BENGAL & ORS.
December 14, 1984
BIMALA SARKAR Vs. STATE OF WEST BENGAL
August 30, 1984
BIRENDIRA CHANDRA GHOSH Vs. STATE OF WEST BENGAL & ORS.
November 9, 1984
BIRENDRA NATH ROY Vs. BISWANATH MONDAL
April 27, 1984
BOARD OF GOVERNORS ST THOMAS SCHOOL Vs. A K GEORGE
March 27, 1984
BRAHAMA DEO PRASAD BHAKAT AND ORS. Vs. E.S.O. ETC. AND ORS.
July 20, 1984
BRAITHWAITE & CO. LTD. Vs. M/S. R. P. AGARWALLA & BROS (P) LTD. & ANR.
May 18, 1984
BRIGHT WIRE AND STEEL INDUSTRY Vs. UNION OF INDIA
November 22, 1984
BROJENDRA NATH MONDAL Vs. SUSHIL KUMAR SAHA
December 5, 1984
C V ENTERPRISES Vs. BRAITHWAITE AND CO LTD
May 4, 1984
CALCUTTA DISCOUNT CO LTD Vs. COMMISSIONER OF INCOME TAX
November 26, 1984
CALCUTTA SPUN PIPES AND INDUSTRIES & ORS. Vs. PRASANTA KUMAR MUKHERJEE
March 28, 1984
CENTRAL BANK OF INDIA Vs. TAURAS FOUNDRY PVT LTD
July 27, 1984
CENTRAL MANBHUM COAL CO P LTD Vs. ASSISTANT REGISTRAR OF COMPANIES
March 29, 1984
CENTRAL WAREHOUSING CORPN Vs. B M PAL CHOWDHURY
March 29, 1984
CHANDAN KUMAR MUKHERJEE Vs. SAKUR BANU MULLICK
April 19, 1984
CHANDESWAR PROSAD SINGH Vs. SUB DIVISIONAL L R OFFICER
December 21, 1984
CHINMOYEE SAHA Vs. DEBENDRA LAL SAHA
July 27, 1984
CHINMOYEE SAHA ALIAS CHINA SAHA Vs. RAJENDRA LAL SAHA
July 27, 1984
CHLORIDE INDIA LIMITED Vs. GANESHDAS RAMGOPAL
September 14, 1984
CHOTANAGPUR BUILDERS Vs. INCOME-TAX OFFICER
May 5, 1984
COLLECTOR OF CUSTOMS Vs. MITSUNY ELECTRONIC WORKS
June 13, 1984
COMBUST TECHNIC P LTD Vs. STATE
June 18, 1984
COMMANDANT OF 74 BN BSF Vs. PANKAJINI KUNDU
July 12, 1984
COMMISSIONER OF ASANSOL MUNICIPALITY Vs. SHYAMA KISHORI DEVI & ORS.
September 12, 1984
COMMISSIONER OF COMMERCIAL TAXES Vs. DIPAK DHAR
August 14, 1984
COMMISSIONER OF GIFT TAX Vs. MANI GOPAL MONDAL
February 24, 1984
COMMISSIONER OF INCOME TAX Vs. DAVIDSON OF INDIA PVT LTD
February 27, 1984
COMMISSIONER OF INCOME TAX Vs. EASTERN ASSAM TEA COMPANY LTD
February 21, 1984
COMMISSIONER OF INCOME TAX Vs. KUSUM PRODUCTS LIMITED
March 12, 1984
COMMISSIONER OF INCOME TAX Vs. DINA NATH KATHORIA
January 16, 1984
COMMISSIONER OF INCOME TAX Vs. DARJEELING CLUB LTD
January 19, 1984
COMMISSIONER OF INCOME TAX Vs. BENGAL ENGINEERING CORPORATION
January 9, 1984
COMMISSIONER OF INCOME TAX Vs. WOOLCOMBERS INDIA LTD
January 9, 1984
COMMISSIONER OF INCOME TAX Vs. FLENDER MACNEILLGEARS LTD
January 30, 1984
COMMISSIONER OF INCOME TAX Vs. BIRLA EDUCATION TRUST
March 30, 1984
COMMISSIONER OF INCOME TAX Vs. INDO AMERICAN ELECTRICALS LTD
August 13, 1984
COMMISSIONER OF INCOME TAX Vs. B P KAYAN TRUST
August 21, 1984
COMMISSIONER OF INCOME TAX Vs. JANATA MEDICAL STORES
August 21, 1984
COMMISSIONER OF INCOME TAX Vs. PRABHAT KRISHNA ROHATGI
August 6, 1984
COMMISSIONER OF INCOME TAX Vs. PLACID LIMITED
August 7, 1984
COMMISSIONER OF INCOME TAX Vs. INDUSTRY SIDE P LTD
July 16, 1984
COMMISSIONER OF INCOME TAX Vs. KISHANLAL AND SONS UDYOG PVT LTD
July 23, 1984
COMMISSIONER OF INCOME TAX Vs. SEN MUKHERJEE AND CO
December 18, 1984
COMMISSIONER OF INCOME TAX Vs. SUPREME CREDIT CORPORATION P LTD
November 21, 1984
COMMISSIONER OF INCOME TAX Vs. TARACHAND GHANASHYAMDAS
November 28, 1984
COMMISSIONER OF INCOME TAX Vs. HARI CHARAN SHYAM SUNDAR P LTD
December 18, 1984
COMMISSIONER OF INCOME TAX Vs. REMINGTON RAND OF INDIA LTD
December 20, 1984
COMMISSIONER OF INCOME TAX Vs. DELTA JUTE MILLS CO LTD
December 17, 1984
COMMISSIONER OF INCOME TAX Vs. BHOTICA TEXTILES
December 14, 1984
COMMISSIONER OF INCOME TAX Vs. NOPANY EDUCATION TRUST
December 14, 1984
COMMISSIONER OF INCOME TAX Vs. UPPER GANGES SUGAR MILLS LTD
December 13, 1984
COMMISSIONER OF INCOME TAX Vs. CALCUTTA CREDIT CORPORATION LTD
November 21, 1984
COMMISSIONER OF INCOME TAX Vs. M B ENGINEERING WORKS P LTD
November 21, 1984
COMMISSIONER OF INCOME TAX Vs. STRAW PRODUCT LTD
November 12, 1984
COMMISSIONER OF INCOME TAX Vs. KMW JOHNSON LTD
November 12, 1984
COMMISSIONER OF INCOME TAX CENTRAL I Vs. JAYASHREE CHARITY TRUST
December 11, 1984
COMMISSIONER OF INCOME TAX CENTRAL II Vs. MODEL MANUFACTURING CO PVT LTD
December 10, 1984
COMMISSIONER OF INCOME-TAX Vs. SHYAM NAGAR TIN FACTORY (P) LIMITED
January 30, 1984
CONTROLLER OF EASTATE DUTY Vs. HULASCHAND BAID
January 13, 1984
CORPORATION OF CALCUTTA Vs. STATE
February 24, 1984
COTTON CORPORATION OF INDIA LTD Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED
August 3, 1984
COURT LIQUIDATOR Vs. BIMALENDU DAS
December 4, 1984
D P MAZUMDAR Vs. HARMINDER
February 17, 1984
DAYALESWAR MAHADEB JEW Vs. JUNIOR LAND REFORMS OFFICER BALUGHATA
January 11, 1984
DEBENDRA CHANDRA MONDAL Vs. RATAN MITRA
February 28, 1984
DEEPCHAND AGARWALLA Vs. STATE OF WEST BENGAL
August 10, 1984
DENA BANK Vs. VICTORY ENGINEERING WORKS AND ORS.
May 31, 1984
DHIRENDRA NATH MUKHERJEE Vs. STATE OF WEST BENGAL
November 21, 1984
DILIP KUMAR CHOWDHURY Vs. RABINDRA NATH SEN
February 16, 1984
DIPAK SINGH Vs. STATE
September 21, 1984
DULAL KANTI DAS Vs. STATE
May 17, 1984
DUNCAN AGRO INDUSTRIES LTD Vs. J BANERJEE
March 16, 1984
DUNCAN AGRO INDUSTRIES LTD Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
March 16, 1984
DUNCAN BROS AND CO Vs. STATE
December 3, 1984
DURGA CHARAN Vs. BHUDIBALA
July 31, 1984
EASTERN BANK LTD Vs. PARTS SERVICES OF INDIA LTD
September 21, 1984
EMERALD PAINTS AND COLOUR PRODUCTS P LTD Vs. COMMISSIONER OF INCOME TAX
March 12, 1984
EMERALD PAINTS AND COLOUR PRODUCTS P LTD Vs. COMMISSIONER OF INCOME TAX
December 3, 1984
EMPLOYEES STATE INSURANCE CORPORATION Vs. R.M. OBEROI
December 25, 1984
EMPLOYEES STATE INSURANCE CORPORATION WEST BENGAL Vs. GANAPAT LOHAR
February 6, 1984
ENGINEERS COLLABORATED Vs. INDIAN STATISTICAL INSTITUTE
September 25, 1984
EXPRESS NEWSPAPERSLTD Vs. GIRDHARILAL JHAJHARIA
January 11, 1984
FATIMA KHATOON Vs. SWARUP SINGH
March 23, 1984
GANESH CHANDRA DAS Vs. BIJOY COOMER GOYEE AND ANR.
August 7, 1984
GANESH TRADING CO PVT LTD Vs. UNION OF INDIA
June 27, 1984
GANGES PRINTING INK FACTORY EMPLOYEES INDUSTRIAL CO.OP. SOCIETIES LTD. AND ANOTHER Vs. 7TH INDUSTRIAL TRIBUNAL, WEST BENGAL AND OTHERS
September 17, 1984
GIRDHARILAL SONI Vs. MAYA ROY
November 26, 1984
GLOBE PAPER MILLS LTD Vs. PRINTPAK MACHINERY LTD
March 23, 1984
GLUCO SERIES PVT LTD Vs. STATE
June 6, 1984
GOPAL DAS GUJARATI Vs. TITAGARH PAPER MILLS CO LTD
August 13, 1984
GOPAL MONDAL Vs. UNION OF INDIA
December 21, 1984
GOSTO BEHARI PRAMANIK Vs. MALATI SEN
December 20, 1984
GOSWAMI MALTI VAHUJI MAHARAJ Vs. PURUSHOTTAM LAL PODDAR
June 20, 1984
GOUR HARI DAS Vs. BIMAL KUMAR GIRI
March 27, 1984
GOUR MONDAL AND ORS. Vs. THE STATE
February 15, 1984
GOURI SANKAR PANDA Vs. STATE OF WEST BENGAL
March 29, 1984
GOVT OF W B Vs. NITYA GOPAL BASAK
May 4, 1984
GRINDLAYS BANK LTD Vs. STATE OF WEST BENGAL
February 10, 1984
GUEST KEEN WILLIAMS LTD Vs. CONTROLLER OF PATENTS DESIGNS
July 26, 1984
GUHA AND CO Vs. R N MISRA
April 24, 1984
GULABCHAND HAREKCHAND Vs. STATE OF WEST BENGAL
September 21, 1984
HABILDAR BHAGAT SINGH Vs. UNION OF INDIA & ORS.
November 26, 1984
HAIDAR ALI MONDAL Vs. STATE OF WEST BENGAL
March 1, 1984
HARBANS SINGH Vs. BUILDING TRIBUNAL CORPN OF CALCUTTA
July 31, 1984
HARISH TARA REFRACTORIES P LTD Vs. CERTIFICATE OFFICER
May 17, 1984
HIMAJA KUMAR GHOSH Vs. RANJIT KUMAR SARKAR
March 1, 1984
HIMANSHU KUMAR LAHIRI Vs. GAJENDRA KUMAR DE
January 1, 1984
HIMANSHU KUMAR LAHIRI Vs. GAJENDRA KUMAR DE
December 25, 1984
HIMJIT CONSTRUCTION Vs. TARUN SARKAR
February 22, 1984
HINDUSTAN MOTORS LTD Vs. STATE
November 23, 1984
HINDUSTAN MOTORS LTD Vs. STATE OF WEST BENGAL
November 2, 1984
HINDUSTHAN PETROLEUM Vs. HUKUMCHAND RAJKUMAR SINGH P LTD
May 18, 1984
HINDUSTHAN PETROLEUM CORPN LTD Vs. HUKUM CHAND RAJKUMAR
September 5, 1984
HINDUSTHAN STEEL, LTD. Vs. RABINDRA NATH BANERJEE
December 25, 1984
HINDUSTHAN SUGAR MILLS Vs. UNION OF INDIA
May 4, 1984
HIRALAL BANDOPADHYAYA Vs. STATE
April 11, 1984
HOOGHLY CHINSURAH MUNICIPALITY Vs. NAPILAL GHOSE
May 2, 1984
IMPEX INTERNATIONAL Vs. THE COLLECTOR OF CUSTOMS
September 3, 1984
IN RE: RUBY INTERNATIONAL (INDIA) Vs. STATE
August 22, 1984
INCOME TAX OFFICER Vs. HIND DEVELOPMENT CORPORATION
January 10, 1984
INCOME TAX OFFICER Vs. L N GOSWAMI
January 16, 1984
INCOME TAX OFFICER H WARD Vs. ANANDILAL GOENKA
March 1, 1984
INCOME-TAX OFFICER Vs. G D SALARPURIA
February 8, 1984
INCOME-TAX OFFICER Vs. BENARSILAL GOENKA
March 31, 1984
INCOME-TAX OFFICER Vs. DAS BIRI MFG CO (P ) LTD
April 4, 1984
INCOME-TAX OFFICER Vs. SHALIMAR ROPE WORKS LTD
March 3, 1984
INDIAN CABLE CO LTD Vs. SUMITRA CHAKRABORTY
February 28, 1984
INDIAN EXPLOSIVES LTD Vs. STATE OF BIHAR
September 11, 1984
INDIAN SUGAR MILLS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
January 11, 1984
INDRAJIT SINHA Vs. B L RATHI
February 3, 1984
INDRAJIT SINHA Vs. B L RATHI
April 23, 1984
INDUSTRIAL FUEL MARKETING CO Vs. UNION OF INDIA
September 26, 1984
J J LAHIRI Vs. STATE OF W B
June 26, 1984
JADAVENDRA NARAYAN Vs. STATE
June 13, 1984
JAGANNATH MONDAL Vs. NANDALAL SARDAR
February 22, 1984
JANAB MAJIBULLAH Vs. STATE
April 10, 1984
JAYANTILAL Vs. INDIRA
April 30, 1984
JAYASHREE TEXTILES AND INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
April 14, 1984
JIBAN DEY SARKAR Vs. GOLAPI DEY SARKAR
July 19, 1984
JUGOLINIJA RAJIA JUGOSLAVIJA Vs. FAB LEATHERS LTD
August 17, 1984
JYOTISH CHANDRA ASH Vs. UNION OF INDIA & ORS.
July 25, 1984
JYOTL BHUSAN NAHA Vs. ARCHANA DATTA
July 6, 1984
K L P LTD Vs. MUNICIPAL COMMISSIONERS OF KAMARHATI MUNICIPALITY
February 10, 1984
K SINGH DEO Vs. JENSON AND NICHOLSON INDIA LTD
December 14, 1984
K. SINGH DEO Vs. K. SRIDHARAN
December 25, 1984
KAILASH KUMAR MARODIA Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS
December 14, 1984
KAILASH NATH ROY Vs. STATE
April 10, 1984
KAJARIA EXPORTS LTD Vs. UNION OF INDIA
November 20, 1984
KAJU Vs. STATE
July 4, 1984
KALI CHARAN Vs. SUDHIR CHANDRA
November 16, 1984
KALI CHARAN CHAKRABORTY HAVING DIED HIS HEIRS SM KASHISWARI CHAKRABORTY Vs. DURGACHARAN BANERJEE HAVING DIED HIS HEIRS ANANDAMOYEE BANERJEE
March 22, 1984
KALI PAD A BANERJEE Vs. STATE OF WEST BENGAL
May 9, 1984
KALI PRASAD BASU Vs. SUSANTA KUMAR PRATIHAR
March 1, 1984
KALYAN KUMAR MUKHOPADHAYA Vs. STATE OF WEST BENGAL & ORS
September 3, 1984
KAMALA BALA NATH & ORS. Vs. BALABHADRA JHAH
August 3, 1984
KANAKLATA SINHA Vs. NANI GOPAL SINGHA BURMAN
April 2, 1984
KANDAN MANDI ALIAS SANTAL Vs. SANTI PROSAD CHATTERJEE
March 14, 1984
KANU SHARMA Vs. SHYAMAPADA SHARMA
January 30, 1984
KARTICK CHANDRA KAPAT Vs. AMULYA CHARAN KAPAT
June 22, 1984
KATYANI DUTTA Vs. MANTU SHAW ALIAS MANTU CHANDRA SHAW
April 12, 1984
KEDAR NATH SHAW Vs. NARMA DEVI
November 28, 1984
KEMCO CHEMICALS Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION
August 1, 1984
KERATULLA SK Vs. FAZLUR RAHAMAN SARDAR
February 15, 1984
KIRODIMULL AGARWALLA Vs. THE STATE
June 19, 1984
KRISHNA Vs. ALOK RANJAN
May 16, 1984
KRITIPAL SINGH KATHARI Vs. STATE OF WEST BENGAL
July 16, 1984
KRITTIBUS BHATTACHARYA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
February 10, 1984
KRITY BASIL Vs. PEARY MOHAN SARKAR
February 15, 1984
KUMUD AGARWALLA Vs. FERTILIZER CORPN OF INDIA LTD
March 22, 1984
KWALITY ICECREAMS LTD Vs. INDIAS HOBBY CENTRE PVT LTD
August 22, 1984
L M THAPAR Vs. COMMISSIONER OF INCOME TAX
February 27, 1984
LAKSHMI NARAYAN DUTTA Vs. MIRA RANI DEY
February 1, 1984
LALIT MOHAN BASU Vs. STATE OF WEST BENGAL
July 25, 1984
M/S JOHNSON & PHILIPS LTD. Vs. AMIYA KR. SEAL
April 25, 1984
M/S. CENTRAL WAREHOUSING CORPORATION Vs. SWAPAN KUMAR BISWAS AND ANOTHER
May 2, 1984
M/S. DULAL PHARMACY & ORS. Vs. DHAJADHAR TEWARI & ORS.
August 21, 1984
MAFIZAN BIB1 Vs. SK PANCHU
September 12, 1984
MAHABIR PROSAD Vs. KARAM CHAND THAPAR AND BROS LTD
June 27, 1984
MAHANADA BANERJEE Vs. STATE OF WEST BENGAL AND OTHER
April 4, 1984
MAHATAM ROY Vs. GENERAL MANAGER, EASTERN RAILWAY AND ORS.
April 30, 1984
MAHENDRA CHANDRA Vs. ABANI BHUSAN
June 20, 1984
MAIZUL SK Vs. STATE
June 26, 1984
MALATI CHAKRABORTY Vs. GANESH CHANDRA SHYAMAL
January 19, 1984
MALAY BINIYOG PVT. LTD. Vs. QUINN INDIA LTD.
August 10, 1984
MALHOTRA INTERNATIONAL LTD Vs. INCOME-TAX OFFICER
March 15, 1984
MANECK NOSHIRWAN KAKA Vs. OFFICIAL LIQUIDATOR HIGH COURT
June 13, 1984
MANGAL CHAND AND SONS Vs. CENTRAL BOARD OF DIRECT TAXES
July 25, 1984
MANGLA BROS Vs. COLLECTOR OF CUSTOMS
July 4, 1984
MANISHA Vs. ASOKE
September 20, 1984
MANLCK LAL KHAN Vs. STATE OF WEST BENGAL
July 24, 1984
MAYAPUR SREE CHAITANYA MATH Vs. SACHIDANANDA BRAHMACHARI
February 28, 1984
MD ABDUL GANI Vs. ELECTION COMMISSION
November 14, 1984
MD DAWOOD Vs. STATE
March 2, 1984
MD SAHABALI MONDAL Vs. AHEDALI MONDAL
January 31, 1984
MEGHAMALA ROY Vs. STATE OF W B
March 5, 1984
MEGNA MILLS CO LTD Vs. 4TH INDUSTRIAL TRIBUNAL
August 21, 1984
MIR ABDUL JALIL Vs. STATE OF WEST BENGAL
April 12, 1984
MIRA RANI KHAMARU Vs. DURGA BALA DAS
June 28, 1984
MODERN FURNISHERS (INTERIOR DESIGNERS) (P.) LTD. Vs. STATE
May 2, 1984
MOHUR ALIES MOHAN LAL DEY Vs. SUDHIR CHANDRA DEY
April 9, 1984
MOKTAR SAHANI Vs. STATE
March 29, 1984
MOMIN MONDAL Vs. STATE
August 3, 1984
MONMOTHA NATH GHOSH Vs. SYED CHAND ALI
September 20, 1984
MOTIPUR SUGAR FACTORY LTD. Vs. JOINT SECRETARY, GOVT. OF INDIA, MINISTRY OF INDUSTRY
April 12, 1984
MRINALKANTI CHATTERJEE Vs. STATE OF WEST BENGAL
July 20, 1984
MRITYUNJOY BOSE Vs. HEAD MASTER HARE SCHOOL
July 23, 1984
MUSTAFA SHEIKH Vs. LALCHAND SHEIKH
February 9, 1984
N L SEN PETITIONER Vs. A M E
May 17, 1984
NABADWIP BERA Vs. BALAI CHANDRA
April 25, 1984
NAMDAR MOLLA Vs. ABDAN GHRAMI
November 6, 1984
NANDA DULAL DUTTA Vs. ARDHENDU SEKHAR RAKSHIT
March 28, 1984
NARAYAN CHANDRA PRAMANIK Vs. AMANDA MONDAL
April 27, 1984
NATIONAL ALLOY AND METAL WORKS PVT LTD Vs. COMMERCIAL TAX OFFICER 24 PARGANAS CHARGE
July 2, 1984
National Insulated Cable Co LTD Vs. Union of India
November 22, 1984
NATIONAL INSURANCE CO LTD Vs. MAHADEB KAR
September 5, 1984
NATIONAL PROJECT CONSTRUCTION CORPN LTD Vs. G RANJAN
September 19, 1984
NEW INDIA ASSURANCE CO LTD Vs. CENTRAL BANK OF INDIA
August 23, 1984
NILIMA BHATTACHARYA Vs. STATE
July 3, 1984
NIMDHARI SINGH Vs. STATE OF WEST BENGAL
November 27, 1984
NIRUPOMA BASAK Vs. BAIDYANATH PRAMANICK
December 21, 1984
NISHIT KUMAR SIKDAR GOBINDA SARAYA Vs. SUNIL KUMAR BOSE
April 26, 1984
NRIPENDRA KUMAR GHOSH Vs. REGISTRAR OF COMPANIES
March 21, 1984
ORIENT PAPER MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL I
November 26, 1984
ORIENTAL ENTERPRISE Vs. CORPORATION OF CALCUTTA
June 28, 1984
PABITRA KUMAR BOSE Vs. GOURI BOSE (NEE GHOSH)
January 31, 1984
PANCHKARI HAIDAR & ANR. Vs. PURNA CHANDRA HAIDAR & ORS.
July 30, 1984
PANKA LAL BAG Vs. SANTOSH KUMAR SIKDAR
March 5, 1984
PAPPA RAO Vs. STATE
October 8, 1984
PAPPA RAO Vs. STATE OF WEST BENGAL
October 9, 1984
PARESH CHANDRA CHANDRA Vs. KRISHNA CHANDRA GHOSH
March 8, 1984
PARIMAL BALA ROY Vs. SANTOSH KUMAR BHATTACHARYA
March 1, 1984
PARIMAL GHOSH Vs. STATE
April 27, 1984
PASHUPATI DHOLEY Vs. SUBODH CHANDRAGHOSH
February 24, 1984
PIJUSH KANTI GUHA Vs. KINNORI MULLICK
March 14, 1984
PIONEER PROTECTIVE GLASS FIBRE P LTD Vs. FIBRE GLASS PILKINGTON LTD
September 5, 1984
PRABHAS KUMAR Vs. OFFICER IN CHARGE RANINAGAR POLICE STATION
December 18, 1984
PRAFULLA KUMAR KHAN Vs. JOGENDRA NATH MAHATO
November 6, 1984
PRESIDENT CUM SECY SAILENDRA SIRCAR VIDYALAYA Vs. PRAFULLA KUMAR SAMAJDAR
December 10, 1984
PUBLIC PROSECUTOR, HIGH COURT, CALCUTTA Vs. ABHIJIT BOSE
July 12, 1984
PUNJAB NATIONAL BANK Vs. SANCHAITA INVESTMENT
December 20, 1984
PUNJAB PRODUCE AND TRADING CO LTD Vs. COMMISSIONER OF INCOME TAX
November 21, 1984
PURABI GUHA Vs. INCOME-TAX OFFICER
November 17, 1984
PURINA CHANDRA HALDER Vs. STATE OF WEST BENGAL
March 28, 1984
PUSHPA RANI GHOSE Vs. ADDITIONAL DISTRICT MAGISTRATE 24 PARGANAS
July 11, 1984
R G VAKIL Vs. RAMENDRA NATH BANERJEE
May 16, 1984
R K CHAKRAVARTY Vs. R K CHAKRAVARTY, COLLECTOR, CUSTOM AND CENTRAL EXC
December 18, 1984
R K MITTAL Vs. B ROY CHOWDHURI
May 3, 1984
RABINDRA NATH GHOSH Vs. STATE
November 9, 1984
RADHA KRISHNAJI THAKUR Vs. SANKAR LAL KHETTRY
February 13, 1984
RAJ KUMAR Vs. BENOY KUMAR
August 9, 1984
RAJ KUMAR BANERJEE Vs. STATE OF W B
April 6, 1984
RAJ KUMAR DALMIA Vs. STATE OF W.B. AND OTHERS
March 4, 1984
RAJENDRA LAL MUKHERJEE Vs. JNANENDRA NATH MAJUMDAR AND STATE
June 26, 1984
RAJESH KHAITAN Vs. STATE
July 19, 1984
RAM DUTT GUPTA Vs. STATE OF WEST BENGAL
November 19, 1984
RAM GOPAL BHATTACHARYYA Vs. STATE OF WEST BENGAL
November 14, 1984
RAM NIWAS CHAUDHARY Vs. METAL SCRAP TRADE CORPORATION LTD
September 26, 1984
RAM NIWAS KUMARIA PVT LTD Vs. PREM PRAKASH ARYA
February 14, 1984
RAMKRISHNA DEWAN Vs. KANAILAL MUKERJEE & ORS.
June 15, 1984
RAMNIWAS CHOWDHURY & ORS. Vs. UNION OF INDIA
July 17, 1984
RANAJIT ALIAS RANJIT KUMAR DEBNATH Vs. RAM KISSAN JADAV
December 13, 1984
RASHI GOPAL GOSWAMI AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
December 25, 1984
RATAN KUMAR BHAR PILANIA Vs. LAXMI DEVI BHAR PILANIA & ORA
November 23, 1984
REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL Vs. COMMISSIONER OF PAYMENTS
May 16, 1984
REGISTRAR HIGH COURT ORIGINAL SIDE Vs. SAMARENDRA NATH BHATTACHARJEE
September 5, 1984
REGISTRAR OF COMPANIES Vs. S PROSHAD
August 3, 1984
REKHA MUKHERJEE Vs. ASHISH KUMAR DAS
May 31, 1984
RELIANCE JUTE AND INDUSTRIES LTD Vs. INCOME TAX OFFICER
March 23, 1984
RELIANCE JUTE AND INDUSTRIES LTD Vs. INCOME TAX OFFICER
April 1, 1984
ROSE POTTERIES Vs. W B FINANCIAL CORPN
December 21, 1984
ROYHAN Vs. CHAMATKAR MALITYA
December 7, 1984
RUKMANAND Vs. JAWALA DUTT
June 12, 1984
RUNDIBALA ROY Vs. PUTUBALA
May 2, 1984
S B FOUNDRY LIMITED Vs. SHREE G K STEEL WORKS PVT LTD
August 1, 1984
S K AGARWALA Vs. E S I CORPORATION
January 20, 1984
S K TRADING CORPORATION Vs. INCOME-TAX OFFICER
April 28, 1984
S PAUL AND CO Vs. STATE OF TRIPURA
July 23, 1984
S S MIRANDA LTD Vs. SHYAM BAHADUR SINGH
August 9, 1984
S.N. DAGA Vs. ANJALI GANGOPADHYAY
February 28, 1984
S.S. KOTHARI Vs. STATE
September 19, 1984
SACHIN BARICK GENERAL EMTERPRISES PVT LTD Vs. INCOME TAX OFFICER
January 17, 1984
SACHINDRA NATH BISWAS Vs. STATE OF WEST BENGAL
July 12, 1984
SADHU Vs. SARATHI BALA
May 14, 1984
SAHABALI MONDAL Vs. MORION BIBI
January 31, 1984
SAILENDRA NATH CHATTERJEE Vs. STATE
January 12, 1984
SAJJAD HOSSAIN Vs. RAMESHA BIBI
December 7, 1984
SALIGRAM AHIR Vs. STATE
May 11, 1984
SANAT KUAMR MUKHOPADHYAY & ORS. Vs. UNION OF INDIA & ORS.
September 26, 1984
SANATAN GANGULY Vs. STATE
March 16, 1984
SANATAN GANGULY Vs. ASST REGISTRAR OF COMPANIES
March 16, 1984
SANTA KUMAR ROY & ANR. Vs. STATE OF WEST BENGAL & ORS.
May 17, 1984
SANTI PRIYA PAL Vs. MIRA BISWAS
June 19, 1984
SANTO K SINGH Vs. NINTH INDUSTRIAL TRIBUNAL
January 18, 1984
SANTOSH NAYAK & ANR. Vs. PRADIP MOULIK
July 31, 1984
SATCHIDANANDA MAITY AND OTHERS Vs. THE ADMINISTRATOR, WEST BENGAL, BOARD OF SECONDARY EDUCATION AND OTHERS
July 2, 1984
SATSIH CHANDRA DE Vs. STATE
July 20, 1984
SATYA RANJAN GHOSH Vs. SMT. USHARANI BANERJEE
March 6, 1984
SATYAJIT DEY Vs. HINDUSTHAN STEELWORKS CONSTRUCTION LTD
November 23, 1984
SATYANARAYAN SAHA Vs. STATE OF WEST BENGAL
April 26, 1984
SHAKTI PADA NATH Vs. THE STATE
December 25, 1984
SHANKARLAL Vs. STATE BANK OF INDIA
November 19, 1984
SHANKARLAL KERIAL ALIAS SHARMA Vs. MOOLCHAND PROSAD
May 4, 1984
SHANTI SWAROOP JAIN Vs. SAGARMAL SHARMA & ORS.
June 22, 1984
SHEILA DEVI CHAMRIA Vs. TARA CHAND SARAOGI
July 19, 1984
SHERRY LOUISE CLARK Vs. STATE OF WEST BENGAL
February 28, 1984
SHRIKRISHNA Vs. GOBARDHAN NATH
July 9, 1984
SHYAM BEHARI LOHAR Vs. RAM CHARAN LOHAR
May 5, 1984
SHYAM ROY Vs. GRINDLAYS BANK LTD
March 15, 1984
SHYAMA PADA DAS AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
January 18, 1984
SIDDHARTHA Vs. CALCUTTA MUNICIPALITY
July 5, 1984
SITARAM BIYANI Vs. REGISTRAR OF COMPANIES
February 2, 1984
SK DAMAN MISTRY Vs. MOHARRUM MISTRY
February 27, 1984
SK MUZIBUL HAQUE Vs. SUDARSAN PAL
February 16, 1984
SMT. SUSAMA ROY & ORS. Vs. SMT. RAMA RANI CHATTERJEE & ORS.
July 11, 1984
SREENIVASA PULVARISING INDUSTRIES Vs. JAI GLASS AND CHEMICALS PVT LTD
September 5, 1984
SRIKANT JAIN Vs. B K PLASTIC INDUSTRIES
June 1, 1984
STATE Vs. NURJAHAN SAKIL
June 27, 1984
STATE Vs. SATYANARAYAN RICE MILL
August 28, 1984
STATE Vs. HIND TEA COMPANY PVT LTD
August 24, 1984
STATE Vs. A MONDAL
August 1, 1984
STATE Vs. DEBABRATA MOITRA
November 6, 1984
STATE BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL
July 23, 1984
STATE BANK OF INDIA Vs. HIMALAYA SHIPPING CO LTD
March 1, 1984
STATE OF W B Vs. NARAYAN PATEL
August 28, 1984
STATE OF WEST BENGAL Vs. ANAL CHOWDHURY
April 2, 1984
STATE OF WEST BENGAL Vs. DAUGHTERS OF THE CROSS
March 23, 1984
STATE OF WEST BENGAL Vs. ARUN KUMAR MITRA
February 6, 1984
STATE OF WEST BENGAL Vs. AND A MONDAL
September 1, 1984
STATE OF WEST BENGAL Vs. RASH BEHARI SARKAR
June 27, 1984
STATE OF WEST BENGAL Vs. KHANDU BHUNIA
November 20, 1984
STATE OF WEST BENGAL Vs. PAPER PRODUCTS LTD
December 13, 1984
STATE OF WEST BENGAL Vs. GWAL DASS MOHOTTA
December 21, 1984
STATE TRADING CORPN OF INDIA Vs. TARA JEWELLERS
April 10, 1984
SUBAL CHANDRA DAS Vs. DHIRENDRA CHANDRA DAS
March 23, 1984
SUBAL DUTTA AND SONS P LTD Vs. ASSISTANT REGISTRAR OF COMPANIES
November 30, 1984
SUBHAS Vs. STATE
April 25, 1984
SUBIR ROY Vs. S K CHATTOPADHYAY
November 19, 1984
SUBODH KR. CHAKROBORTY Vs. UNIVERSITY OF CALCUTTA
June 15, 1984
SUBRATA BHATTACHARYA Vs. BHARAT PROCESS & MECHANICAL ENGINEERS & ORS.
July 30, 1984
SUBRATA KUMAR PATRA Vs. UNITED BANK OF INDIA
July 12, 1984
SUBRATA SARKAR Vs. UNION OF INDIA
April 18, 1984
SUDBIR KUMAR ROY Vs. STATE OF WEST BENGAL
September 18, 1984
SUDHANSU KUMAR BOSE Vs. COMMISSIONER OF INCOME TAX
February 10, 1984
SUDHANSU SEKHAR PAUL Vs. AJAENDU PAUL
March 7, 1984
SUDHINDRA NATH MONDAL Vs. STATE OF WEST BENGAL
November 9, 1984
SUDHIR KUMAR Vs. J N CHEMICALS PVT LTD
September 12, 1984
SUDHIR KUMAR BOSE Vs. GOBARDHANDAS JAIRAMBHAI
August 14, 1984
SUKUMAR DAS Vs. STATE
August 28, 1984
SUKUMAR GHOSH Vs. BONGAON DINABANDHU MAHAVIDYALAYA
June 19, 1984
SUKUMAR SARKAR Vs. SALIL KUMAR CHAKRAVERTY
May 31, 1984
SUMITRA SINGH Vs. NAHAR SINGH
February 3, 1984
SUNIL CHANDRA Vs. HEMENDRA KR DEB
November 26, 1984
SUNIL KUMAR DAS Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
April 28, 1984
SUNIL KUMAR DEY Vs. STATE
March 15, 1984
SUNIL KUMAR DUTTA Vs. M/S. P.C. CHATTERJEE & CO.
April 3, 1984
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. MONAHAR SARKAR
July 23, 1984
SURAJMULL GOUTI Vs. CONTROLLER OF ESTATE DUTY
January 13, 1984
SURENDRA NATH MONDAL Vs. STATE OF W B
February 14, 1984
SUSHANTA KUMAR BASAK Vs. STATE OF WEST BENGAL
May 14, 1984
SUSHIL KR MAITY Vs. SANDHYARANI MAITY
December 10, 1984
SUSHIL KUMAR GANGULY Vs. UNION OF INDIA
July 18, 1984
SUSHIL KUMAR SARKHEL & ANR. Vs. NANDA LAL SHA & ORS.
February 23, 1984
SUSHILA HATI Vs. SUBHAS
April 8, 1984
SWAPAN KUMAR GUPTA Vs. SHAMBHU NATH MITRA
January 20, 1984
SWARNALATA TAT Vs. CHANDI CHARAN DEY
February 17, 1984
T S B K SHRAMAN MAHARAJ Vs. MAYAPUR SRICHAITANYA MATH
November 14, 1984
TAPAN KUMAR CHATTERJEE Vs. KALYANI DEBI
September 19, 1984
TAPAS KUMAR MOITRA Vs. PRATIMA ROY CHOUDHURY
December 20, 1984
TAPATI NASKAR Vs. LAKSHMI KANTO NASKAR
April 16, 1984
TAR1NI MOHAN DUTTA Vs. S E CAL CENTRAL ELEC CIRCLE
September 14, 1984
TARAK NATH GAYEN Vs. PRAVAT KUMAR BEJ
July 4, 1984
THE COMMISSIONERS OF ASANSOL MUNICIPALITY Vs. BAIDAY NATH GORAI
March 28, 1984
THE COMMISSIONERS OF THE MUNICIPALITY OF BALLY Vs. SRI SRI ISWAR GANESH JIU THAKUR, REPRESENTED BY SHEBAITS SM BINAPANI MODAK
February 13, 1984
THE MANAGING DIRECTOR, JALPAIGURI ELECTRIC SUPPLY CO. LTD. Vs. THE AUTHORITY UNDER PAYMENT OF WAGES ACT & ORS.
April 12, 1984
THE OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA Vs. DAMODAR PROSAD SINGH
August 9, 1984
TITAGARH JUTE FACTORY Vs. ASSISTANT COLLECTOR OF CUSTOMS FOR IMPORT BOND DEPARTMENT
July 20, 1984
TITAGARH PAPER MILLS CO LTD Vs. UNION OF INDIA
March 16, 1984
TODI TEA CO PVT LTD Vs. MANABARRIE TEA CO LTD
October 30, 1984
TOLLYGUNGE CLUB LTD Vs. FIFTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
May 17, 1984
TRUSTEES FOR IMPROVEMENT OF CALCUTTA Vs. BAHADUR KHAN
August 9, 1984
TUSHAR KANTI DAS Vs. STATE OF WEST BENGAL AND OTHERS
June 1, 1984
TWENTYFOUR PARGANAS LAWYERS CLERKS ASSOCN Vs. STATE
April 9, 1984
U P PAPER CORPORATION PVT LTD Vs. REGISTRAR OF COMPANIES
July 4, 1984
UMASASHI SAHA Vs. PARIBALA SAHA
August 3, 1984
UNION CARBIDE INDIA LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
March 15, 1984
UNION OF INDIA Vs. ABDUL SATTAR
April 27, 1984
UNION OF INDIA Vs. BILAS SINGH AND CO
February 29, 1984
UNION OF INDIA Vs. JAIN EXPORTS PVT LTD
September 4, 1984
UNION OF INDIA Vs. VISHNU AGENCIES P LTD
August 27, 1984
UNION OF INDIA Vs. HIND BUILDERS
December 12, 1984
UNITED BANK OF INDIA Vs. RAMLAKSHMAN SINGH & ORS.
May 15, 1984
UNITED COMMERCIAL BANK Vs. HANUMAN SYNTHETICS LTD
March 30, 1984
UNIVERSITY OF CALCUTTA Vs. SHYAMAL KUMAR DAS
December 20, 1984
URMILA PYNE Vs. AMIYA KUMAR PYNE
February 2, 1984
UTTARA CO Vs. FIRST LAND ACQUISITION COLLECTOR, CALCUTTA, & ORS.
May 31, 1984
VIJAY SHROFF Vs. SUDHIR ASHER
August 7, 1984
VIJOY LAXMI STORES Vs. COMMISSIONER OF INCOME TAX
December 14, 1984
VISHNU SUGAR MILLS LIMITED Vs. I S P TRADING CO
April 9, 1984
W C SHAW P LTD Vs. BHAGWAN DAS
November 14, 1984
WEALTH-TAX OFFICER Vs. MRS MADHU KANTA J SHAH
February 27, 1984
WEALTH-TAX OFFICER Vs. MANORAMA DEVI BIRLA
March 7, 1984
WEALTH-TAX OFFICER Vs. RAMLAL RAJGARHIA AND RAMLAL RAJGARHIA SONS
June 4, 1984
WEST BENGAL ESSENTIAL COMMODITIES SUPPLY CORPORATION LTD Vs. INTERNATIONAL TRADING CORPORATION OF INDIA
March 29, 1984
WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION EMPLOYEES UNION
February 28, 1984
WEST BENGAL SUBORDINATE FOOD AND SUPPLY SERVICES ASSOCIATIONS AND OTHER Vs. STATE OF WEST BENGAL AND OTHERS
May 3, 1984
ZULEKHA BEGUM Vs. COMMISSIONER OF INCOME TAX
March 12, 1984