Case Index

Title
Date
A. K. Tiwari, Civil Judge Vs. District & Sessions Judge
July 3, 1984
ABDUL HAKIM Vs. AHMAD KHAN
July 18, 1984
ABDUL HAMID Vs. SAMAD KHAN
April 5, 1984
AFTAB-E-JADID URDU DAILY NEWSPAPER Vs. BHOPAL SHRAMJIVI PATVAKAR SANGH
August 29, 1984
ALI AHMED AND SONS BILASPUR Vs. REGIONAL TRANSPORT AUTHORITY BILASPUR
July 31, 1984
AMARDAS Vs. USHA PANDIT
July 6, 1984
AMDOO Vs. STATE OF MADHYA PRADESH
September 2, 1984
AMRITLAL Vs. STATE OF MADHYA PRADESH
July 18, 1984
ANANT SINGH Vs. REGISTRAR CO OP SOCIETIES BHOPAL
August 14, 1984
ANDRIAS SONI Vs. JOYCE PRASAD SB
June 26, 1984
ANDRIAS SONI Vs. MR JOYCE PRASAD SONI
June 26, 1984
ANIL KUMAR OZA Vs. APPELLATE AUTHORITY
July 2, 1984
ANIL KUMAR TODY Vs. COMMISSIONER OF WEALTH TAX
June 19, 1984
ANIL TRIVEDI Vs. M.P. STATE ROAD TRANSPORT
May 5, 1984
ARJUN Vs. STATE OF M P
November 9, 1984
ARUN KUMAR SINGH Vs. STATE
January 25, 1984
ARUNSINGH Vs. STATE OF MADHYA PRADESH
July 28, 1984
ASHARAM SABOO AND SONS Vs. COMMISSIONER OF INCOME TAX
September 21, 1984
ASHOK KUMAR Vs. BASANTILAL
October 15, 1984
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
April 5, 1984
ATAR SINGH PHOOL SINGH Vs. STATE OF M P
April 7, 1984
Avery India Ltd. Bhopal Vs. Board of Revenue, M.P. & Commissioner of Sales Tax, M.P.
October 16, 1984
AWAS RAHAT GRIHA NIRMAN SAHKARI SAMITI MARYADITBHOPAL Vs. STATE OF MADHYA PRADESHBHOPAL
July 4, 1984
Ayodbya Prasad Shrivastava Vs. State of M.P.
September 11, 1984
AZMAD KHAN Vs. DISTRICT MAGISTRATE RAIPUR
July 19, 1984
B. P. SHARMA Vs. UNION OF INDIA AND OTHERS
January 31, 1984
Babulal Vs. Om Prakash
September 25, 1984
BABULAL SHARMA Vs. THE MADHYA PRADESH ELECTRICITY BOARD AND OTHERS
July 17, 1984
BADRI Vs. STATE OF M P
September 14, 1984
BADRIBAI Vs. UMRAO SINGH KHATI
September 28, 1984
Balbir Singh Vs. Pannalal
August 23, 1984
BALERIAN MINJ Vs. STATE OF MADHYA PRADESH
April 9, 1984
BALKISHAN Vs. STATE OF MADHYA PRADESH
July 20, 1984
BALKRISHNA DAS Vs. PERFECT POTTERY CO LTD
August 27, 1984
BALRAM SINGH & OTHERS Vs. SURAJ BAI AND OTHERS
December 10, 1984
BANKIMCHANDRA Vs. RADHAKISHAN
August 14, 1984
BANSHILAL Vs. SMT. MANAKBAI
July 13, 1984
BASANT LAL Vs. M.P. ELECTRICITY BOARD AND ANOTHER
July 25, 1984
BASANTIBAI Vs. M P ELECTRICITY BOARD INDORE
September 20, 1984
BHADUA Vs. STATE OF M P
December 14, 1984
Bhagwant Vs. National Textile Corporation Ltd. New Delhi
August 31, 1984
BHAGWATI Vs. STATE OF M P
June 19, 1984
BHAIYA INDUSTRIES INDORE Vs. RASHMIKANT R SHAH
February 9, 1984
BHANWAR SINGH Vs. STATE OF M.P. AND ANOTHER
August 17, 1984
BHANWARLAL BAPULAL Vs. FATESINGH PANNALAL
March 7, 1984
BHANWARLAL GUMAN SINGH Vs. RATANLAL LAHOTI
November 24, 1984
BHARAT HEAVY ELECTRICALS LTD. BHOPAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER, M.P. INDORE
August 7, 1984
BHIKAM SINGH Vs. STATE
August 27, 1984
BHILAI MOTORS Vs. COMMISSIONER OF INCOME TAX
February 2, 1984
BHOPAL DUGDHA SANGH SAHAKARI MARYADIT Vs. REGIONAL PROVIDENT FUND COMMR
August 2, 1984
BIRAMBAI W/O RAMPRASAD KRISHAK Vs. BHOJRAJ MANGAN KALAR
March 31, 1984
BUDHARAM KOSTA Vs. PITARBAI
January 4, 1984
CHANDMAL Vs. STATE
September 10, 1984
CHANDMAL GENDALAL AGRAWAL Vs. STATE OF M P
April 23, 1984
CHANDU LAL Vs. STATE OF M.P.
August 3, 1984
CHHOTE KUMAR Vs. STATE OF MADHYA PRADESH
August 22, 1984
Chintaram Vs. State of M. P.
August 24, 1984
CHIPPA ALIAS SURESH Vs. STATE OF MADHYA PRADESH
March 22, 1984
CHUDAWAT BAI Vs. COLLECTORDISTT UJJAIN
March 1, 1984
COMMISSIONER OF GIFT TAX Vs. GOPIJI LAXMICHAND
March 9, 1984
COMMISSIONER OF INCOME TAX Vs. SIR SARUPCHAND HUKUMCHAND P LTD
March 25, 1984
COMMISSIONER OF INCOME TAX Vs. ABHOJI RAO PHALKE
April 11, 1984
COMMISSIONER OF INCOME TAX Vs. S C ANGRE
April 11, 1984
COMMISSIONER OF INCOME TAX Vs. PARMANAND SWAROOP CHAND
January 13, 1984
COMMISSIONER OF INCOME TAX Vs. BANNO E COWASJI
January 13, 1984
COMMISSIONER OF INCOME TAX Vs. SKYLINE INDUSTRIES PRIVATE LIMITED
June 29, 1984
COMMISSIONER OF INCOME TAX Vs. DEVI AHILYABAI HOLKAR EDUCATIONAL TRUST
July 3, 1984
COMMISSIONER OF INCOME TAX Vs. DEORA PU CABNCON MFG COMPANY PRVATE LIMITED
September 19, 1984
COMMISSIONER OF INCOME TAX Vs. VIPPY SOLVEX PRODUCTS PRVATE LIMITED
December 14, 1984
COMMISSIONER OF INCOME TAX Vs. MITHALAL ASHOK KUMAR
November 29, 1984
COMMISSIONER OF INCOME TAX Vs. RATLAM STRAWBOARD PRIVATE LIMITED
November 28, 1984
COMMISSIONER OF INCOME TAX Vs. DEVI AHILYABAI HOLKAR EDUCATIONAL TRUST
March 3, 1984
COMMISSIONER OF INCOME TAX Vs. THAKURDAS JAIPARVESH & CO
November 22, 1984
COMMISSIONER OF INCOME-TAX Vs. RATLAM STRAWBOARD PRIVATE LIMITED
November 29, 1984
COMMISSIONER OF SALES TAX Vs. VIJAY MOTORS
September 17, 1984
COMMISSIONER OF SALES TAX Vs. TULSIRAM BHAGWANDAS
July 3, 1984
COMMISSIONER OF SALES TAX Vs. RITA SALES CORPORATION
June 22, 1984
COMMISSIONER OF SALES TAX Vs. ARUNCHAND CHARANDAS CHABRA
March 28, 1984
COMMISSIONER OF SALES TAX M P Vs. SHAH JADHAVJI KANJI AND CO
October 13, 1984
COMMISSIONER OF WEALTH TAX Vs. MAHARAJA BAHADUR SINGH KASLIWAL
December 12, 1984
Dalchand Vs. Ugrasen
October 3, 1984
DASHRATH PRASAD DUBE Vs. COMMISSIONER OF INCOME TAX
January 9, 1984
DAYALDAS SURAJ PRAKASH Vs. BRIJ MOHAN KUMAR
November 14, 1984
DEEPNARAIN NAGU AND COMPANY Vs. COMMISSIONER OF INCOME TAX
September 19, 1984
DHANUSH RAM Vs. STATE OF MADHYA PRADESH
August 24, 1984
DHAR CENTRAL CO OP BANK LTD Vs. BOARD OF REVENUE M P
September 11, 1984
DHARMAVEER MOOLCHAND AGARWAL Vs. LALA NARAYANDAS AGARWAL
April 25, 1984
DHOLU SB JYUTU GOND Vs. STATE OF M P
December 4, 1984
DINDAYAL TILU PATLE Vs. STATE OF MADHYA PRADESH
September 3, 1984
DIVISIONAL FOREST OFFICER Vs. GOTIYA @ GATTIYA
September 28, 1984
DR. BHUWANESHCHANDRA S. MEHTA Vs. STATE OF M.P. AND ANOTHER
December 14, 1984
DR. NARENDRA KUMAR Vs. THE STATE OF MADHYA PRADESH AND OTHERS
September 18, 1984
DURGA PRASAD Vs. SAVITRI DEVI
March 16, 1984
DURGAWATI DEVI Vs. BAJRANGLAL GUPTA
August 2, 1984
DUSSASSAN PRASAD SAO Vs. MANAGING DIRECTOR M P S W H C
December 14, 1984
EMPLOYEES STATE INSURANCE CORPORATION INDORE Vs. SHANTILAL NEMICHAND JAIN
September 28, 1984
EMPLOYERS IN RELATION TO ANAND CINEMA JABALPUR Vs. MOHAN TIWARI
September 26, 1984
FACTORY MANAGER CENTRAL INDIA MACHINERY MFG CO LTD Vs. NARESH CHANDRA SAXENA
April 20, 1984
FOOD INSPECTOR MANDSAUR NAGAR PALIKA Vs. DAVILAL
December 14, 1984
Ganesh Vs. State of M. P.
September 14, 1984
GAYAPRASAD Vs. DEEPCHAND
November 14, 1984
GAYATRI RADHESHAM PANCHOLI Vs. STATE OF M P
October 17, 1984
GEETABAI Vs. HUSSAINKHAN
April 18, 1984
Gendabai Vs. Kundanlal Jain
November 12, 1984
GEORGE ISMAILI JOHNSON Vs. SUSANNA SIMON SINGH AND ANOTHER
June 27, 1984
GIRISHKUMAR Vs. STATE
November 22, 1984
GOKUL RAM Vs. KUMARI SANTA BAI
December 20, 1984
GOPAL ALIAS DURGA PRASAD Vs. STATE OF M P
August 18, 1984
GOPAL ALIAS DURGA PRASAD Vs. STATE OF MADHYA PRADESH
September 18, 1984
GORDHAN SINGH Vs. KALABAI AND OTHERS
August 31, 1984
GORELAL GUPTA Vs. STATE OF MADHYA PRADESH
February 20, 1984
GOVIND ARYA Vs. STATE OF M P
September 10, 1984
GOVIND ARYA Vs. STATE
October 3, 1984
GOVINDRAM Vs. RAMGOPAL
July 24, 1984
GULAB BAI Vs. MANGU
August 9, 1984
GULSHAN Vs. SHADEVI
March 2, 1984
GUNDWANT PANDAGRE Vs. MEERABAI
August 31, 1984
GURDAS Vs. UNION OF INDIA
March 28, 1984
GWALIOR RAYON SILK MANUFACTURING (WEAVING) COMPANY LTD. Vs. UNION OF INDIA (UOI)
May 5, 1984
H PATEL AND COMPANY Vs. UNION OF INDIA
September 18, 1984
HABBU Vs. MOHAMMAD HASAN
July 26, 1984
HAJI ABDUL GAFFAR Vs. INCOME TAX OFFICER
June 25, 1984
HAJRA BAI Vs. JADAVBAI
November 21, 1984
HAMID RAZA Vs. SUPDT CENTRAL JAIL REWA
July 18, 1984
HARIKANTA MOHANLAL Vs. STATE OF MADHYA PRADESH
July 18, 1984
HARISHANKAR PYARELAL AND CO Vs. STATE OF MADHYA PRADESH
July 26, 1984
HARISHANKAR SHARMA Vs. DALCHAND AGARWAL
November 16, 1984
HEMANTKUMAR S/O RAMCHANDRA VAIDYA Vs. BANK OF BARODA AND OTHERS
December 1, 1984
HIMAYAT ULLAH LAKHNAVI Vs. STATE OF M P
December 28, 1984
HIND SYNTEX LTD Vs. UNION OF INDIA
November 24, 1984
HONBLE G L OZA Vs. BOARD OF REVENUE M P GWALIOR
August 14, 1984
INDORE MUNICIPAL CORPORATION, INDORE Vs. RAMESHWAR
January 20, 1984
INDRA PRAKASH BHATNAGAR Vs. STATE OF M P
September 28, 1984
INDRABAI AND ANOTHER Vs. GOVINDRAM SHARMA
February 27, 1984
ISMAIL KHAN Vs. SHANKARLAL CHOURASIA
January 17, 1984
J A TRIVEDI Vs. COMMISSIONER OF INCOME-TAX
March 1, 1984
J A TRIVEDI BROTHERS Vs. COMMISSIONER OF INCOME TAX
March 18, 1984
J P SANGHI Vs. STATE
November 28, 1984
JAGANNATH SINGH Vs. MUNSHILAL & OTHERS
November 26, 1984
Jaideosingh Pal Vs. Nirmalaben
September 12, 1984
JAMUNBAI AND OTHERS Vs. GORELAL AND OTHERS
November 14, 1984
JASHBIR SINGH Vs. STATE OF MADHYA PRADESH
September 7, 1984
JAYANTILAL KISHORILAL Vs. COMMISSIONER OF INCOME TAX
August 4, 1984
JETHALAL NEMCHAND AND SONS Vs. STATE OF M P
February 15, 1984
Jhunna Bai Vs. Laxminarayan
June 21, 1984
JIJEEBAI SHINDE Vs. COMMISSIONER OF GIFT TAX
September 21, 1984
JIWAJIRAO SUGAR COMPANY LTD Vs. STATE OF MADHYA PRADESH
January 17, 1984
Joga Singh Vs. Pisorilal
November 13, 1984
JORAWARSINGH Vs. STATE OF MADHYA PRADESH
December 14, 1984
JOSEPHINE PINTO Vs. COMMISSIONER OF INCOME TAX
November 23, 1984
JUEL TOPO Vs. NIRMALA NOORGADI
June 26, 1984
JUJHAR SING Vs. STATE OF M P
January 16, 1984
KAILASH Vs. SUB REGISTRAR OF ASSURANCES INDORE
August 29, 1984
KAILASH CHAND JAIN Vs. VINOD KUMAR MISHRA
March 27, 1984
KAILASH KHARE Vs. USHA BAI
June 21, 1984
KALAWATI BAI Vs. RAM SINGH
August 17, 1984
KALOORAM Vs. MANGILAL
August 2, 1984
KAMLABAI GOGATE Vs. STATE OF M P
July 20, 1984
KAMLABAI GUJRI Vs. COMMISSIONER OF INCOME TAX
September 19, 1984
KAMLESHKUMAR CHHABRA Vs. STATE
December 3, 1984
KAMNA Vs. PARKASH CHAND SOHANE
December 25, 1984
KANCHAN KUMAR Vs. STATE OF MADHYA PRADESH
September 14, 1984
Kanhoji Angre Vs. M.P. State Financial Corporation Indore
November 9, 1984
KANKAR MUJARE Vs. STATE OF MADHYA PRADESH
October 17, 1984
KARAMCHAND Vs. STATE OF MADHYA PRADESH
March 28, 1984
Kaushalyabai Vs. Pannalal
December 13, 1984
KHALILULLAH Vs. STATE OF MADHYA PRADESH
August 9, 1984
KHOOBCHAND JAIN Vs. KASHI PRASAD
November 13, 1984
KHUSILAL Vs. GORELAL
November 12, 1984
KIRAN SOHANE Vs. JAI PARKASH SOHANE
September 13, 1984
KRISHAN GOPAL Vs. M P S R T CORPN
October 18, 1984
KRISHNA PRAKASH SHARMA Vs. COLLECTOR DIST RAJGARH
November 29, 1984
KUMAR KESHRIDASINDORE Vs. DIVISIONAL ENGINEERTELEPHONES ADMN INDORE
September 10, 1984
KUMAR OBERAI Vs. STATE OF M P
June 29, 1984
KUMARI SAROJ Vs. FIDALI
April 6, 1984
Kunj Bihari Singh Vs. State of M. P.
January 13, 1984
LAJWANTI Vs. KESHAV PRASAD SONI
July 12, 1984
LALA Vs. STATE OF MADHYA PRADESH
July 16, 1984
LALA LALSINGH Vs. SETH SHOBHAGCHAND
October 1, 1984
LALSINGH MAHENDRA SINGH Vs. RAMESHCHAND GHANSHAMDAS
November 14, 1984
LAXMANLAL Vs. STATE OF MADHYA PRADESH
August 29, 1984
LAXMIBAI Vs. KESHRIMAL JAIN
November 27, 1984
Laxmibai Vs. Ramlal
October 29, 1984
LINMAT JAGANNATH SAHU Vs. PURUSHOTTAM NARAYAN SAHU
December 28, 1984
LIYAKAT ALI Vs. BOARD OF REVENUEM P GWALIOR
August 14, 1984
LUCY GEORGE Vs. NAGPUR R C DIOCESAN CORPN P LTD
September 14, 1984
M P FLYING CLUB LTD Vs. VIJAYDUTTA
October 15, 1984
M P TEXTILE TRADERS AND AGENTS Vs. COMMISSIONER OF SALES TAX
August 29, 1984
MADHUMILAN SYNTEX PVT LTD Vs. UNION OF INDIA
November 24, 1984
MADHUSUDAN Vs. BHANUMATI
October 1, 1984
Maharashtra Timber Laghu Udyog Mahasangh, Pune Vs. State of M.P.
August 8, 1984
MAHAVIR INDUSTRIAL WORKS Vs. COMMISSIONER OF INCOME TAX
March 26, 1984
MAHENDRA PRATAP SINGH Vs. STATE OF M P
May 17, 1984
MAHESHWARI LIME WORKS Vs. COMMISSIONER OF INCOME TAX
January 17, 1984
MAIKU Vs. STATE OF M P
July 10, 1984
MALWA VANASPATI AND CHEMICAL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 17, 1984
MANGILAL Vs. RAMCHANDRA
July 26, 1984
MANOR AMBABAI Vs. ANIL KUMAR
February 20, 1984
MATADEEN Vs. ASHOK KUMAR, MORAR
July 24, 1984
MEENA DUTTA Vs. ANIRUDH DUTTA
August 31, 1984
MEENA DUTTA Vs. ANIRUDH DUTTA
June 30, 1984
MITHLESH SHARMA Vs. SURESH CHAND SHARMA
January 25, 1984
MITHU KHAN Vs. PIPARIYAWALI
November 23, 1984
MOHAMAD SAID KHAN Vs. STATE OF MADHYA PRADESH
September 28, 1984
MOHAMMAD SHABBIR Vs. COMMISSIONER OF INCOME TAX
January 31, 1984
MOHAN KUMAR Vs. STATE OF M P
April 11, 1984
MOHAN LAL Vs. STATE OF MADHYA PRADESH
January 18, 1984
MUKHTIYAR MOHD Vs. PANNA LAL
July 27, 1984
MULCHAND DCSHLAHRA Vs. MOHAMMAD GAFAR
April 11, 1984
MUNICIPAL CORPORATION RAIPUR Vs. GOPALDAS REWACHAW
August 7, 1984
MUNICIPAL COUNCIL MANDLESHWAR Vs. RAMESH MANGILAL FAGNA
September 2, 1984
MUNICIPAL COUNCIL, KHANDWA Vs. SHANKAR LAL AND OTHERS
July 17, 1984
MUNNE ALIAS MUNNA Vs. STAT OF M P
March 15, 1984
MUNSHILAL JAIN & ANOTHER Vs. KAUSHAL CHAND PATANI & OTHERS
November 16, 1984
NANKURAM Vs. IQBAL KAUR
August 27, 1984
NARMADA SHANKAR Vs. COLLECTOR DIST DHAR
November 29, 1984
NASIR KHAN Vs. STATE OF M P
January 19, 1984
NASRUDDIN Vs. KADIR AHMED
October 17, 1984
NATHULAL GOVERDHAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER M P INDORE
March 27, 1984
NATIONAL INSURANCE CO LTD Vs. JABUNBI
June 29, 1984
NAV NIRMAN COMPANY Vs. COMMISSIONER OF INCOME TAX
February 14, 1984
NAVAL KISHORE Vs. CHAMELIBAI
June 21, 1984
NAVIN KUMAR SHANKARLAL VYAS Vs. STATE OF MADHYA PRADESH
October 17, 1984
NEENA Vs. JOHN PORMER
October 17, 1984
NIRBHAYSINGH Vs. SHANKARLAL
July 24, 1984
NIRMAL KUMAR AND ORS. Vs. MUNNA AND ORS.
November 26, 1984
NISAR KHAN Vs. STATE OF MADHYA PRADESH
August 14, 1984
NOOR MOHAMMAD Vs. MURLIDHAR
April 2, 1984
ORIENTAL METHYLATED SUPPLY AGENCY Vs. THE ADMINISTRATOR, MUNICIPAL COUNCIL, DURG
September 10, 1984
P C ADHIKARI Vs. MANAGER THE BRAITE WAITE BURN AND JOSSOP CONSTRUCTION CO LTD
August 2, 1984
PADAMCHAND RAGHUNATH PRASAD Vs. SATISHCHAND OCHHELAL
November 24, 1984
PANCHAWATI BAI Vs. SONURAM SONI
February 29, 1984
PARASRAM Vs. STATE OF MADHYA PRADESH
March 13, 1984
PARMANAND BHAI PATEL SHRI Vs. COMMISSIONER OF INCOME TAX
January 31, 1984
PARSHOTAM LAL SOOD Vs. COMMISSIONER OF INCOME TAX
January 6, 1984
PATHARIBAI Vs. FIRULALJI SHANKALAL
December 1, 1984
PATIENCE WILLAMS Vs. ASHOK
April 7, 1984
PAWAN KUMAR Vs. STATE OF M P
September 5, 1984
PERMALI WALLACE LIMITED Vs. COMMISSIONER OF INCOME TAX
June 27, 1984
PODYAMI KOWA Vs. STATE OF MADHYA PRADESH
March 13, 1984
PRATAP SINGH Vs. FIRM DEVCHAND KISHANLAL
March 2, 1984
PREM MOTORS Vs. COMMISSIONER OF SALES TAX
October 19, 1984
PREMLAL PYASI Vs. STATE OF MADHYA PRADESH
April 4, 1984
PUNJAB NATIONAL BANK BETUL Vs. DEVIRAM
April 26, 1984
PURNIMA SHRIVASTAVA Vs. SANJEEVA SHRIVASTAVA
October 18, 1984
R S PARASHAR Vs. HIGH COURT OF MADHYA PRADESH
December 17, 1984
RAGHANBAI Vs. GHUDAN
February 10, 1984
RAGHONANDAN PD SHARMA Vs. STATE OF MADHYA PRADESH
April 18, 1984
RAJENDRA PRASAD Vs. STATE OF M P
July 23, 1984
RAJKUMAR Vs. MAHENDRA SINGH
July 12, 1984
RAJKUMAR GUPTA Vs. BRIJESH KUMAR RADHA KRISHNA
November 9, 1984
RAJLAL GOVINDRAM Vs. KAKA AND COMPANY
March 31, 1984
RAJLAL SINDHI Vs. KAKA AND CO SATNA
March 31, 1984
RAJSVA KARMACHARI GRAH NIRMAN SAHKARI SAMITI Vs. BOARD OF REVENUE M P
April 24, 1984
RAM BIHARI LAL Vs. J N SHRIVASTAVA
December 14, 1984
RAM CHAND Vs. MOHINI BAI
November 30, 1984
Ram Jethmalani Vs. Union of India
June 19, 1984
RAM RAT AN SHARMA Vs. STATE OF M P
October 8, 1984
RAM SHANKER KHARE Vs. STATE OF M.P. AND OTHERS
December 11, 1984
RAMAKANT SHANKAR RAO, GWALIOR Vs. ASSISTANT LABOUR COMMISSIONER, CENTRAL BHOPAL AND OTHERS
September 19, 1984
RAMCHANDRA PANDE Vs. BOARD OF REVENUE
December 14, 1984
RAMCHARAN SONI Vs. FRANCIS LAKDA
August 22, 1984
RAMESHCHANDRA Vs. GURUBACHANSINGH
March 22, 1984
RAMESHWAR PRASAD Vs. STATE OF M P
February 16, 1984
RAMGOPAL BAPULAL Vs. COMMISSIONER OF SALES TAX
September 14, 1984
RAMKHILAWAN KESHAVRAM KASHYAP Vs. REGIONAL PROVIDENT FUND COMMISSIONER INDORE
November 27, 1984
RAMKUNWARBAI Vs. RANIBAHU
August 17, 1984
RAMPAL GUPTA Vs. CHIEF JUSTICE OF HIGH COURT OF M P
March 21, 1984
RAMPARIBAI Vs. RAMESH KUMAR
August 23, 1984
Ramratan Sharma Vs. State of M. P.
July 8, 1984
RAMSINGH CHAUHAN Vs. STATE OF M P
August 2, 1984
RAMVILAS RAMDIN Vs. STATE OF M P
April 4, 1984
RANOMAL RAMESH KUMAR GWALIOR Vs. STATE OF M P
July 28, 1984
RATAN SINGH Vs. PADAMSINGH
August 9, 1984
RATIRAM PETITIONER Vs. STATE OF M P
April 3, 1984
REHANA Vs. ABDUL MAJEED AND ORS
September 20, 1984
REKHA SAXENA Vs. STATE OF M P
October 17, 1984
REWA COALFIELDS LTD Vs. SARDAR TRILOK SINGH
July 5, 1984
REWALAL Vs. KAMLABAI
July 11, 1984
RUKMANI DEVI Vs. BASANTILAL
April 7, 1984
S S BHATIA AND CO Vs. STATE OF M P
March 30, 1984
S.C. PANDE Vs. COMMANDER BHAGAT RAM BAKSHI
June 23, 1984
SAGAR AUTOMOTIVES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 13, 1984
SAHASTRA PAL SINGH Vs. VYAVASAYIK PATHYAKRAM PRAVESH PAREEKSHA MANDALBHOPAL
February 28, 1984
SAJANBAI Vs. SURAJMAL
October 10, 1984
SANTOSH KUMAR Vs. STATE OF MADHYA PRADESH
February 22, 1984
Santosh Lal Vs. Gopal
October 12, 1984
SARDAR AMARJIT SINGH Vs. STATE OF MADHYA PRADESH
November 27, 1984
SARDAR ARNARIK SINGH Vs. SARDAR BALDEO SINGH
February 27, 1984
SARDAR BI Vs. MUNICIPAL CORPN INDORE
September 18, 1984
SAROJINI GEHLOT Vs. STATE OF MADHYA PRADESH
January 4, 1984
Satwant Singh Anand Vs. Jabalpur Development Authority, Jabalpur
August 27, 1984
SEGAN PLASTICS Vs. STATE OF M P
September 17, 1984
SETHI WINE STORES Vs. COMMISSIONER OF INCOME TAX
August 8, 1984
SHABBIR AHMAD Vs. M P S R T C BHOPAL
July 31, 1984
SHAMBHOO DAYAL Vs. STATE OF MADHYA PRADESH
November 24, 1984
SHAMBHOODAYAL Vs. STATE OF M P
November 21, 1984
SHANKER Vs. SAKHIYA
April 4, 1984
SHANTIBAI Vs. COMMISSIONER OF INCOME TAX
January 18, 1984
SHEIKH MUNAVVAR Vs. STATE OF M.P.
July 5, 1984
SHEIKH SALIM SHEIKH BABOO Vs. STATE OF M P
October 1, 1984
SHIVAJIRAO ANGRE Vs. COMMISSIONER OF INCOME TAX
November 9, 1984
SHIVJI Vs. HIRALAL
July 23, 1984
SHIVJIRAO Vs. COMMISSIONER OF INCOME TAX
November 9, 1984
SHIVSINHA Vs. DASHRATH
June 28, 1984
SHREEKRISHAN NATHURAM Vs. STATE OF MADHYA PRADESH
July 20, 1984
SHYAMABAI Vs. P.C. DAS
April 18, 1984
SMT. ASHA AGRAWAL Vs. PRINCIPAL, GOVERNMENT TILAK COLLEGE, KATNI AND OTHERS
July 31, 1984
SMT. BHAWANTI BAI AND OTHERS Vs. SMT. BASANTI BAI AND OTHERS
September 22, 1984
SOMA Vs. ARJUN
November 3, 1984
Somji Vs. State of M. P.
February 14, 1984
STATE Vs. MADAN
February 1, 1984
STATE Vs. HARISHANKAR GOYAL
January 13, 1984
STATE BANK OF INDIA Vs. M/S. ASSOCIATION ENTERPRISERS
March 16, 1984
STATE OF M P Vs. FOREST PRODUCT CO LTD
January 5, 1984
STATE OF M P Vs. MATHAWA EKKA
July 4, 1984
STATE OF M P Vs. PREETAM
August 3, 1984
STATE OF M P Vs. RAM AUTAR
November 13, 1984
STATE OF M.P. Vs. GULAB CHAND
February 4, 1984
STATE OF M.P. Vs. RAWARAM
September 27, 1984
STATE OF MADHYA PRADESH Vs. LAXMI ALIAS LAXMINARAYAN GUMNAM SINGH LODHI
September 25, 1984
STATE OF MADHYA PRADESH Vs. MARTANDSINGH JOODEO
February 27, 1984
STRAW PRODUCTS LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
March 29, 1984
SUBELAL Vs. STATE OF M P
September 21, 1984
SUJATA GAUTAM Vs. STATE OF MADHYA PRADESH
July 26, 1984
SUKHLAL Vs. STATE OF MADHYA PRADSH
September 21, 1984
SUNDER LAL HEERALAL Vs. STATE OF MADHYA PRADESH
January 10, 1984
SUNDERBAI Vs. STATE OF MADHYA PRADESH
August 2, 1984
SUNDERLAL Vs. S.D.O., KATNI
July 4, 1984
SUNDERLAL RAMMELAL Vs. SUB DIVISIONAL OFFICER KATNI MURWARA
July 4, 1984
SUNIL Vs. SATYANARAYAN DUBEY
October 19, 1984
SURENDRA MIRANI AND BROS Vs. COMMISSIONER OF INCOME TAX
March 1, 1984
SURESH Vs. JAISHRI
January 31, 1984
SURESH CHANDRA CHOUBEY Vs. SUSHIL KUMAR KHANDELWAL
June 20, 1984
SURESH KUMAR Vs. PRADEEP KUMAR
January 12, 1984
SURESH KUMAR Vs. IQBAL AHMED
January 2, 1984
SURESH KUMAR Vs. PRADEEP KUMAR
January 10, 1984
SUVALA Vs. ADDL COMMR INDORE
October 13, 1984
TAJ BUILDERS Vs. INDORE DEVELOPMENT AUTHORITY
October 19, 1984
TALVINDER SINGH Vs. STATE OF MADHYA PRADESH
July 11, 1984
TARA CHAND ALIAS PRATAP SINGH Vs. STATE OF MADHYA PRADESH
December 20, 1984
THAKUR PRASAD Vs. BHAGWANDAS
November 9, 1984
THANESHWAR MISHRA Vs. JILA SAHAKARI KENDRIYA BANK MARYADIT MANDLA
October 8, 1984
TRIVEDI J A BROTHERS Vs. COMMISSIONER OF INCOME TAX
November 27, 1984
UMRAJI Vs. R C BAJPAI
June 22, 1984
UNION OF INDIA Vs. JASBHAI
September 20, 1984
UNION OF INDIA AND ANOTHER Vs. KAMTA PRASHED JAIN
July 9, 1984
UNIVERSAL CHEMICALS AND INDUSTRIES PVT LTD Vs. COMMISSIONER OF SALES TAX
April 7, 1984
V B GADKARI Vs. SALES TAX OFFICER
February 2, 1984
VANITA MARU Vs. MANAK CHANDRA AND OTHERS
February 4, 1984
VASANTRAO KAPSE INDORE Vs. FOOD CORPORATION OF INDIA UJJAIN
August 9, 1984
VEERBHANDAS PURSWANI Vs. COMMISSIONER OF WEALTH TAX
January 5, 1984
VIJAY KUMAR SB SHIV SHANKAR BAJPAI Vs. STATE OF M P
December 3, 1984
Vijay Singh Ghorpode Vs. Laxman Rao Lad.
November 27, 1984
VIMALABAI Vs. MANOHAR LAL RISHI
March 7, 1984
VINEET TALKIES Vs. COMMISSIONER OF INCOME TAX
January 31, 1984
VIRENDRA KUMAR Vs. VISHNUDAS
July 6, 1984
VISHNU KACHRUMAJI SONI Vs. STATE OF M P
July 23, 1984
VISHNU KUMAR SONI Vs. COMMISSIONER OF INCOME TAX
June 21, 1984
VISHWANATH VERMA Vs. JABALPUR MUNICIPAL CORPORATION COMMISSIONER JABALPUR
February 16, 1984
VITTHALRAO MAHALE Vs. STATE OF MADHYA PRADESH
January 31, 1984
YESHWANT TALKIES Vs. COMMISSIONER OF INCOME TAX
September 21, 1984