Case Index

Title
Date
A HAMI BROTHERS Vs. HAMI AND CO
August 9, 1984
ABBAS GABBUJI LAKADAWALA AND ANOTHER Vs. DR. A.T. KAMDAR
November 15, 1984
ABDUL JABBAR Vs. JUMANKHAN S O MOHAMED HASSAN KHAN
August 23, 1984
ABDUL JABBAR IBRAHIM Vs. SERKOP BUILDERS
December 17, 1984
ABDUL KAYYUM Vs. SULTANA BEGUM & ORS.
August 2, 1984
ABDUL SATTAR JALALSHEN Vs. DULHANBAI ANWARKHAN PATHAN
April 23, 1984
ABHAY Vs. STATE OF MAHARASHTRA
January 27, 1984
ABID HUSSAIN ABEDINI Vs. SHEIKH AHMED SHEIKH SAYED
November 14, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CENTRAL BANK OF INDIA
February 17, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BUCKAU WOLF NEW INDIA ENGINEERING WORKS LIMITED
August 22, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HARI CHAND KAPOOR G S AND SONS
September 6, 1984
ADDITIONAL COMMISSIONER OF INCOME-TAX LUCKNOW Vs. G S HARI CHAND KAPOOR AND SONS
September 6, 1984
ADDL COMMISSIONER OF INCOME TAX BOMBAY Vs. JUPITER GENERAL INSURANCE COMPANY LIMITED BOMBAY
February 2, 1984
ADITYA Vs. CENTRAL BOARD OF DIRECT TAXES
November 6, 1984
ADVANI OERLIKON LTD Vs. UNION OF INDIA
January 24, 1984
ADVANI OERLIKON P LTD Vs. COMMISSIONER OF INCOME TAX
January 31, 1984
AGRICULTURAL PRODUCE MARKET COMMITTEEYAVATMAL Vs. DIVISIONAL JONIT REGISTRARCO-OPERTIVE SOCIEITESAMRAVATI
January 10, 1984
AHMEDNAGAR ZILLA SHET MAJOOR UNION Vs. STATE OF MAHARASHTRA
September 20, 1984
AJANTA TRAVELS Vs. TAYEBALI ALIBHAI PETIWALA
February 9, 1984
AJIT Vs. GENERAL MANAGER BEST UNDERTAKING
October 11, 1984
ALL INDIA HANDLOOM FABRICS MARKETING CO OP SOC LTD Vs. PRITAM SINGH
August 27, 1984
ALWYN MICHAEL CASTELLINO Vs. HOME SECRETARY MANTRALAYA
December 21, 1984
AMARTARA LIMITED BOMBAY Vs. UNION OF INDIA
February 27, 1984
AMBADAS RAMCHANDRA PACHPOR Vs. STATEOF MAHARASHTRA
March 6, 1984
AMBIABAL K KILLEDER Vs. KISAN RAMCHANDRA NAIR
January 27, 1984
AMRIT GANPAT SHINDE Vs. MAROTI AMRITRAO SHINDE
January 13, 1984
AMRITLAL CHUNILAL KATARIYA Vs. MAHARASHTRA STATE TRANSPORT
November 22, 1984
ANGELO CASSIANO DAS NEVESE SOUZA Vs. ADELAIDE BLANDINA EUFEMIA RIBEIRO
August 30, 1984
ANIL Vs. DEAN GOVT MEDICAL COLLEGE NAGPUR
July 19, 1984
ANITA M BARRETO Vs. ABDUL WAHID SANAULLAH
September 18, 1984
ANNAPURNA Vs. SAMADHAN PUNDLIK
June 15, 1984
ANTUBHAI RUGNATH DOSHI AND ANOTHER Vs. KUSUM LATA MITAL, ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA AND OTHERS
September 6, 1984
ARJUNDAS JAMNADAS Vs. PYARELAL BINDESARI PD
April 5, 1984
ARUN S MEHER Vs. M A TWIGG CWT
July 12, 1984
ARUN VASANT AGASHE Vs. STATE OF MAHARASHTRA
April 16, 1984
ARVIND NARHAR WAGH Vs. CHINTAMAN GANESH KHIRE
July 9, 1984
ASHOK JANARDAN SIMANT AND ANR. Vs. MAHARASHTRA STATE ROAD TRANS. CORPN. AND ORS.
August 6, 1984
ASHOK LEYLAND LIMITED Vs. UNION OF INDIA
April 4, 1984
ASIAN PAINTS INDIA LTD Vs. UNION OF INDIA
October 5, 1984
ATMARAM SUKHDEORAO PATIL Vs. STATE OF MAHARASHTRA
June 13, 1984
AUTOMOTIVE REFRIGERATION CO Vs. STATE OF MAHARASHTRA
December 5, 1984
AYABAI ALEAS JIJI Vs. STATE OF MAHARASHTRA
March 9, 1984
AYODHYABAI KRISHNA GAIKWAD Vs. GOKUL ANNA DEOKAR
January 30, 1984
B K PAPER MILLS PVT LTD Vs. UNION OF INDIA
September 18, 1984
B S HEBBAR ASSISTANT COLLECTOR OF CUSTOMS P R AND I NEW CUSTOMS HOUSE BOMBAY Vs. JOLLY JOHN
June 22, 1984
BABANRAO SHANKARRAO CHAVAN Vs. CHANDRASHEKHAR RAMCHANDRA SHINDE
March 16, 1984
BABASAHEB TUKARAM NALE Vs. SUBHEDAR TUKARAM PHADTARE
December 19, 1984
BABOOBHAI PATEL AND CO Vs. UNION OF INDIA
February 27, 1984
BABU SADASHIV JADHAV Vs. STATE OF MAHARASHTRA
April 9, 1984
BABURAO RAVJI BANSODE Vs. STATE OF MAHARASHTRA
April 11, 1984
BADIANI L P Vs. COMMISSIONER OF INCOME TAX
September 3, 1984
BAJIRAO TUKARAM MANAV Vs. ADMINISTRATIVE OFFICER
October 30, 1984
BALA @ VIJAY Vs. VIJAYA
February 1, 1984
BALAKRISHNA TINDAL Vs. INDABRATOR LIMITED
September 3, 1984
BALIRAM GANPAT JANVILKAR Vs. STATE OF MAHARASHTRA
August 27, 1984
BANKESHWARDHAN K DUBEY Vs. NEW STANDARD ENGINEERING COMPANY LIMITED
June 14, 1984
BAYABAI Vs. MUKUND AND ANOTHER
June 11, 1984
BENISHAM Vs. MAHADEO
April 1, 1984
BENNET COLEMAN AND COMPANY LIMITED Vs. DAMLE V P THIRD ITO
November 7, 1984
BHAGIRTHI BAI Vs. RAMRAO KADAJI WARPADE AND ANOTHER
December 17, 1984
BHAGU Vs. SUNDERLAL
July 25, 1984
BHANGRE PURSHOTAM AND Vs. STATE OF MAHARASHTRA
June 18, 1984
BHANSIDHAR GANESH RAM BHAIYYALAL Vs. MUNICIPAL COUNCIL DEOLI
February 18, 1984
BHARAT PETROLEUM CORPORATION LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
March 15, 1984
BHASKAR PANDIT KADAM Vs. STATE OF MAHARASHTRA
July 23, 1984
BHIKAN Vs. SUBHADARABAI AND ANOTHER
October 29, 1984
BHIWA Y MULAM Vs. INDABRATOR LIMITED
September 3, 1984
BHOJUMAL DHANUMAL KUNDAL Vs. SHIRPUR WARWADE MUNICIPAL COUNCIL SHIRPUR
April 9, 1984
BIRLA CONSULTANTS LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
August 8, 1984
BIRUSINGH RATANSINGH Vs. VESAVA KOLI SAHAKARI VAHATUK
February 1, 1984
BOARD OF TRUSTEES MORMUGAO PORT Vs. CHOWGULE AND CO PVT LTD
March 23, 1984
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. KANUDIA ENTERPRISES
March 27, 1984
BROOKE BOND INDIA LIMITED Vs. D M GANDHI
January 12, 1984
BUDHA DATTU UMAVANE Vs. STATE OF MAHARASHTRA
September 6, 1984
C N BHASKARAN Vs. S A PATIL PRESIDING OFFICER LABOUR COURT BOMBAY
January 24, 1984
CANARA MOTOR AND GENERAL INSURANCE CO LIMITED Vs. ABDUL HAMID KHAN SAHEB
April 26, 1984
CENTRAL BANK OF INDIA Vs. INDIAN LIGHT GAUGE METAL PRODUCTS PVT LTD
June 26, 1984
CHAKOR Vs. PRERNA AND OTHERS
June 27, 1984
CHAKOR MAGANLAL Vs. PRERANA
June 19, 1984
CHANDAR DAYALDAS SINDHI Vs. M W CHITALE DY COMMISSIONER OF POLICE ZONE II KALYAN
June 18, 1984
CHANDRABHAN Vs. STATE OF MAHARASHTRA
October 29, 1984
CHANDRAKANT GOVINDRAO SHINDE AND BALAJI NARASAPPA PEDRAM Vs. NALIAMMABAI NARSAPPA PADRAM AND CHANDRAKANT GOVINDRAO SHINDE
July 20, 1984
CHANDRAKUMAR Vs. SHAILENDRAKUMAR AND ANR.
September 24, 1984
CHARANDAS Vs. NARMADA AND OTHERS
June 11, 1984
CHARITY COMMISSIONER MAHARASHTRA STATE BOMBAY Vs. RAHANDRASIGH ANANDRAO JADHAO
July 27, 1984
CHAWARE OIL INDUSTRIES KARANJA Vs. STATE OF MAHARASHTRA
February 23, 1984
CHHAYA ANKUSH SINGAN Vs. ASHOK NARAYAN MORE
November 16, 1984
CHHEDI LAL NANDAI Vs. REGIONAL DIRECTOR
February 1, 1984
CHHOTULAL PANDURANG KHANDWILKAR AND OTHERS Vs. SMT. MATHURABAI KESHAV DAVNE AND OTHERS
December 11, 1984
CHINTAMAN SADASHIV DESHPANDE Vs. MAHARASHTRA STATE ROAD
June 12, 1984
CHOKSI PURSHOTTAM VISHRAMBHAI Vs. UNION OF INDIA
January 21, 1984
CHUNILAL ISHWARLAL PATEL Vs. UNION OF INDIA
August 22, 1984
CITIZENS ACTION COMMITTEE Vs. CIVIL SURGEON MAYO GENERAL HOSPITAL NAGPUR AND ADMINISTRATORS MUNICIPAL CORPORATION NAGPUR
October 19, 1984
COMMISSIONER OF INCOME TAX Vs. JOHN FOWLER I LIMITED
October 8, 1984
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL FIRE AND GENERAL INSURANCE COMPANY LIMITED
October 3, 1984
COMMISSIONER OF INCOME TAX Vs. PUTCO PRIVATE LIMITED
August 23, 1984
COMMISSIONER OF INCOME TAX Vs. MANGILAL DHANRAJ
August 21, 1984
COMMISSIONER OF INCOME TAX Vs. SAUDI ARABIAN AIRLINES
August 14, 1984
COMMISSIONER OF INCOME TAX Vs. KILLICK NIXON AND CO LTD
August 23, 1984
COMMISSIONER OF INCOME TAX Vs. GENERAL ELECTRODES AND EQUIPMENTS LIMITED
August 23, 1984
COMMISSIONER OF INCOME TAX Vs. NATIONAL RAYON CORPORATION LIMITED
August 24, 1984
COMMISSIONER OF INCOME TAX Vs. CENTRAL DYES AND CHEMICALS CO
August 24, 1984
COMMISSIONER OF INCOME TAX Vs. KIRLOSKAR OIL ENGINES LIMITED
August 28, 1984
COMMISSIONER OF INCOME TAX Vs. KRISHNA SAHAKARI SAKHAR KARKHANA LIMITED
September 4, 1984
COMMISSIONER OF INCOME TAX Vs. WESTERN ROLLING MILLS PRIVATE LIMITED
September 5, 1984
COMMISSIONER OF INCOME TAX Vs. KANTILAL B SHAH
September 5, 1984
COMMISSIONER OF INCOME TAX Vs. LONAWALLA KHANDALLA ELECTRIC SUPPLY CO LTD
September 3, 1984
COMMISSIONER OF INCOME TAX Vs. THAKKAR S K
September 6, 1984
COMMISSIONER OF INCOME TAX Vs. VYJAYANTHIMALA BALI
September 10, 1984
COMMISSIONER OF INCOME TAX Vs. MURPHY INDIA LIMITED
September 10, 1984
COMMISSIONER OF INCOME TAX Vs. BHARAT LINES LIMITED
September 19, 1984
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN POLYMERS LIMITED
September 18, 1984
COMMISSIONER OF INCOME TAX Vs. MINERVA MARITIME CORPORATION
September 20, 1984
COMMISSIONER OF INCOME TAX Vs. VICTORIA MILLS LIMITED
September 21, 1984
COMMISSIONER OF INCOME TAX Vs. KHEDKAR N P
September 24, 1984
COMMISSIONER OF INCOME TAX Vs. DEVIDAYAL ROLLING REFINERIES PVT LTD
January 24, 1984
COMMISSIONER OF INCOME TAX Vs. ANIL J CHINAI
January 27, 1984
COMMISSIONER OF INCOME TAX Vs. GODREJ AND BOYCE MFG COMPANY LIMITED
February 1, 1984
COMMISSIONER OF INCOME TAX Vs. HOECHST PHARMACEUTICAL LIMITED
February 1, 1984
COMMISSIONER OF INCOME TAX Vs. REX COMMERCIAL CORPORATION PRIVATE LIMITED
February 3, 1984
COMMISSIONER OF INCOME TAX Vs. NATHURAM RAMNARAYAN PVT LIMITED
February 6, 1984
COMMISSIONER OF INCOME TAX Vs. SHETH V H
February 6, 1984
COMMISSIONER OF INCOME TAX Vs. NATIONAL RAYON COMMERCIAL COMPANY LIMITED
February 7, 1984
COMMISSIONER OF INCOME TAX Vs. GODREJ AND BOYCE MFG COMPANY PRIVATE LIMITED
February 7, 1984
COMMISSIONER OF INCOME TAX Vs. HOECHST DYES AND CHEMICALS LTD
February 7, 1984
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL AND AGRICULTURAL ENGINEERING COMPANY PRIVATE LIMITED
February 8, 1984
COMMISSIONER OF INCOME TAX Vs. AMRATLAL CHUNILAL SHAH
February 14, 1984
COMMISSIONER OF INCOME TAX Vs. BATLIBOI AND CO PVT LIMITED
February 22, 1984
COMMISSIONER OF INCOME TAX Vs. DEVICHAND UTTAMCHAND
February 24, 1984
COMMISSIONER OF INCOME TAX Vs. NENSUKH RATANCHAND MUTHA
February 24, 1984
COMMISSIONER OF INCOME TAX Vs. GANGADAS TOPANDAS
February 24, 1984
COMMISSIONER OF INCOME TAX Vs. SUDARSHAN CHEMICAL INDUSTRIES PRIVATE LIMITED
February 27, 1984
COMMISSIONER OF INCOME TAX Vs. NEW SWADESHI SUGAR MILLS LIMITED
February 27, 1984
COMMISSIONER OF INCOME TAX Vs. BASUDEOPRASAD BUDHNA
February 28, 1984
COMMISSIONER OF INCOME TAX Vs. FIRESTONE TYRE AND RUBBER CO OF INDIA PRIVATE LIMITED
February 28, 1984
COMMISSIONER OF INCOME TAX Vs. BRAITHWAITE AND CO
February 18, 1984
COMMISSIONER OF INCOME TAX Vs. SITADEVI N PODDAR
February 16, 1984
COMMISSIONER OF INCOME TAX Vs. STEEL PLANT PRIVATE LIMITED
February 16, 1984
COMMISSIONER OF INCOME TAX Vs. NAGAPPA ABDULPURKAR
February 17, 1984
COMMISSIONER OF INCOME TAX Vs. EAST INDIA COTTON ASSOCIATION LIMITED
February 15, 1984
COMMISSIONER OF INCOME TAX Vs. INDIAN STANDARD METAL COMPANY LIMITED
February 15, 1984
COMMISSIONER OF INCOME TAX Vs. MILLS STORES TRADING CO INDIA PVT LTD
February 15, 1984
COMMISSIONER OF INCOME TAX Vs. BALSARA HYGIENE PRODUCTS
September 20, 1984
COMMISSIONER OF SALES TAX Vs. GOVARDHANDAS MANMOHANDAS
December 4, 1984
COMMISSIONER OF SALES TAX Vs. TOSHNIWAL BROTHERS PVT LTD
July 30, 1984
COMMISSIONER OF SALES TAX Vs. R SURESHCHANDRA AND CO
April 27, 1984
COMMISSIONER OF SALES TAX Vs. JAMNADAS BROTHERS PVT LTD
April 18, 1984
COMMISSIONER OF SALES TAX Vs. JAYESH INDIA AGENCIES
April 19, 1984
COMMISSIONER OF SALES TAX Vs. B A KULKARNI
April 7, 1984
COMMISSIONER OF SALES TAX Vs. BABUBHAI VALJI MEHTA
April 6, 1984
COMMISSIONER OF SALES TAX Vs. KHIMJI VELJI AND CO
November 7, 1984
COMMISSIONER OF SALES TAX Vs. PREMIER AUTOMOBILES LTD
November 6, 1984
COMMISSIONER OF SALES TAX Vs. VICTOR GASKETS INDIA LTD
November 12, 1984
COMMISSIONER OF SALES TAX Vs. CIBA OF INDIA LTD
November 15, 1984
COMMISSIONER OF SALES TAX Vs. PREMIER AUTOMOBILE LTD
November 5, 1984
COMMISSIONER OF SALES TAX Vs. NATHALAL SHIVLAL
December 3, 1984
COMMISSIONER OF SALES TAX Vs. PUNJAB NATIONAL HOTEL
November 19, 1984
COMMISSIONER OF SALES TAX Vs. KALIDAS MULJI
November 21, 1984
COMMISSIONER OF SALES TAX Vs. NHAVA POULTRY FARM
November 22, 1984
COMMISSIONER OF SALES TAX Vs. WESTERN INDIA CHEMICAL CO
November 23, 1984
COMMISSIONER OF SALES TAX Vs. SARAVAGI INDUSTRIES
November 26, 1984
COMMISSIONER OF SALES TAX Vs. VOYANTZIS HOTEL PVT LTD
November 27, 1984
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. DAULATRAM RAMESHWARLAL
November 30, 1984
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. LA BELA PRODUCTS
November 23, 1984
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. LALJEE POONSHI AND CO
December 12, 1984
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. RAJENDRA MOTORS
December 13, 1984
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. CONCORD LIGHTING INDIA PVT LTD
November 16, 1984
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. WALCHANDNAGAR INDUSTRIES
November 2, 1984
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. TOSHNIWAL BROS PVT LTD
November 6, 1984
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. MORARJI GOKULDAS SPG AND WVG CO LTD
April 16, 1984
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. MOHANLAL ANILKUMAR
April 12, 1984
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. ROOPCHAND TARACHAND
April 6, 1984
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. V PURSHOTTAM AND CO
April 11, 1984
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. SHRIMAL SAKHARCHAND
April 11, 1984
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED
March 14, 1984
COMMISSIONER OF SALES TAX STATE OF MAHARASHTRA Vs. R KANTILAL
March 27, 1984
CORN PRODUCTS CO INDIA LTD Vs. UNION OF INDIA
February 21, 1984
D.C. TONGE AND ANOTHER Vs. THE DIVISIONAL SECRETARY, MAHARASHTRA STATE TRANSPORT KAMGAR SANGATHANA NAGPUR AND ANOTHER
April 12, 1984
DADAMIYAN Vs. HAFEEZABI AND ANOTHER
December 13, 1984
DADARAO UMAJI KELODE Vs. MAHARASHTRA ROAD TRANSPORT
March 22, 1984
DAMODAR DAS JAIN MANAGER INDIAN TEXTILE CO P LIMITED Vs. KRISHNA CHARAN CHAKRABORTI
August 22, 1984
DASHRATH LAXMAN SATAM Vs. STATE OF MAHARASHTRA
January 12, 1984
DATTARAYA PILAJI ATRE Vs. S G HIREMATH
October 3, 1984
DATTATRAYA GOPAL SHETTE Vs. COMMISSIONER OF INCOME TAX
February 24, 1984
DATTATRAYA VASUDEO KULKARNI Vs. DIRECTOR OF AGRICULTURE, MAHARASHTRA AND OTHERS
March 26, 1984
DATTATRAYA VITHAL SAWANT Vs. SEEMA DATTATRAYA SAWANT
February 16, 1984
DATTU BHAU UNDAGE AND APPASAHEB KUBER WADKER Vs. TARABAI DATTU UNDAGE AND VIDYAWATI
January 27, 1984
DAYARAM T. ASWANEY Vs. VEENU
April 10, 1984
DEEPAK PREMANAND KAMAT Vs. UNION OF INDIA
September 18, 1984
DEEPAK THANWARDAS BALWANI Vs. STATE OF MAHARASHTRA
March 3, 1984
DEORAO Vs. DEVKINANDAN BHOJAJ CHANDAK
January 25, 1984
DEVENDRA CHIMANLAL SHAH Vs. STATE OF MAHARASHTRA
August 28, 1984
DEVIDAYAL ELECTRONICS AND WIRES LTD Vs. UNION OF INDIA
January 12, 1984
DEVKABAI Vs. MANOHAR PRADHAN MARIYALI
March 19, 1984
DHANNALAL NANDLAL VERMA Vs. ADDITIONAL DISTRICT MAGISTRATE
August 31, 1984
DHARAMDAS B KATIRA Vs. O P BHARDWAJ
November 7, 1984
DHARAMSI MORARJI CHEMICALS CO LTD Vs. N G DESAI THE REGIONAL PROVIDENT FUND COMMISSIONER
July 31, 1984
DILEEP Vs. MARATHWADA UNIVERSITY
March 16, 1984
DINKAR MAHADEV MAHIND PATIL Vs. RATNA BAI
November 26, 1984
DINKARRAO NARAYANRAO JAIN Vs. KAMLABAI
April 6, 1984
DIVEKAR S P AND A P DIVEKAR Vs. COMMISSIONER OF INCOME TAX
November 7, 1984
DURGA PRASAD RAMNIWAS PODDAR Vs. V VASWANEY 7TH WTO
March 10, 1984
DURGA PRASAD RAMNIWAS PODDARQ Vs. V VASWANEY 7TH WTO
July 10, 1984
DWARKA DEVI Vs. NARSINGDAS RAPRATAP SHARMA
January 14, 1984
EASTERN AGENCIES Vs. UNION OF INDIA
December 3, 1984
EKNATH KIRA AKHADKAR AND ANR ; ZAIRAM BHIKAJI NEVGUI; PURSHOTTAM VITHAL NAIK; RAMCHANDRA NILU PARRIKAR; DAHAJ MINERALS LTD ; PEDRO MANUEL SA; XEC ABBAS XEC IBRAHIM Vs. ADMINISTRATIVE TRIBUNAL AND 4 ORS ; KESHAV BHAGWANT PAI VERNEKAR AND 6 ORS; DURGABAI RAIKAR AND 2 ORS ; MARIA ANGELICA FARIA AND 2 ORS ; DEVDATTA P SHIRODKAR AND 2 ORS ; MARIO RIBEIRO DE SANTANA AND 2 ORS ; JOAO FILIPE DO REGO AND 2 ORS
October 12, 1984
EKNATH VISHNOO HINGE Vs. STATE OF MAHARASHTRA
September 11, 1984
EMPREITIORS GERAIS (P.) LTD. Vs. ASHA VISHNU PRABHU CHODNEKAR
November 21, 1984
ESCORTS LTD Vs. UNION OF INDIA
November 9, 1984
EXECUTIVE BOARD OF THE METHODIST CHURCH IN INDIA Vs. UNION OF INDIA
September 10, 1984
FAIJULBEE HAJEEL Vs. YADALI AMIR SHAIKH ANSARI
February 1, 1984
FAIMUDABI ABDUL KARIM AND OTHERS Vs. ABDUL KARIM ABDUL BURHAN AND ANOTHER
September 18, 1984
FARBENFABRIKEN BAYER AKTIENGESELLSCHAFT Vs. CHRISTOPHER JOHN
February 14, 1984
FATMA Vs. ERGABURUN SAUMUGAM NAIKAR
November 15, 1984
FATTECHAND MURLIDHAR SHOPSITABULDINAGPUR Vs. SHRIKRISHNA TEJMALJI CHANDAK
April 26, 1984
FAYYAZ ALI Vs. HAZARA BEGUM
October 29, 1984
FEDERAL BANK LTD Vs. INDIRADEVI KUNJAMMA
October 1, 1984
FELIX ANTHONY LAWYARANCE Vs. UNION OF INDIA AND OTHERS
November 22, 1984
FR ANTHONY MENDONCA Vs. STATE OF MAHARASHTRA
October 30, 1984
G P GAIKWAD Vs. STATE OF MAHARASHTRA
April 27, 1984
G S RAMCHANDRAN Vs. M M RAJADHYAKSHA
January 20, 1984
GAJAMAL NAAYAN MALI Vs. SUDHI NARHAR RASAL
January 13, 1984
GAJANAN NARAYAN MALI Vs. SUDHIR NARHAR RASAL
January 12, 1984
GANESH BHAGWATI PANDIAN Vs. STATE OF MAHARASHTRA
July 13, 1984
GANI ABDULLA Vs. NENNMAL JAIN
June 27, 1984
GANPAT BALWANT PAWAR Vs. SPECIAL LAND ACQUISITION OFFICER NO 7 KRISHNA DHOM PROJECT WAL DIST SATARA
March 27, 1984
GANPAT BAPU SAWANT Vs. BALKRISHNA ATMARAM SHIRSAT
October 29, 1984
GANPATLAL BALDEO CHAMEDIA Vs. PURUSHOTTAM RAMGOPAL BAJORIA
December 21, 1984
GAURISHANKAR Vs. HOUSE ALLOTMENT OFFICER NAGPUR
July 30, 1984
GAYABAI ALIAS JIJI Vs. STATE OF MAHARASHTRA
March 9, 1984
GAYAPRASAD SHIVRAMPRASAD TIWARI AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
April 20, 1984
GEETABAI NAMDEO DAF Vs. B D MANJREKAR
April 17, 1984
GENDALAL BHURAMAL (DEAD) BY LEGAL REPRESENTATIVES SMT. BADAMIBAI AND OTHERS Vs. VIJAYKUMAR DATTATRAYA KHOT AND ANOTHER
September 6, 1984
GHANSHYAMDAS VALLABHADAS GUJRATHI Vs. BRIJRAMAN RASIKLAL
March 15, 1984
GHATGE PATIL TRANSPORT PVT LTD Vs. B K ETALE
March 29, 1984
GITANJALI ELECTRONICS Vs. H R AMARNANI ASSTT COLLR OF C E
February 9, 1984
GLAXO LABORATORIES INDIA LTD Vs. UNION OF INDIA
September 3, 1984
GOA BOTTLING COMPANY PRIVATE LTD Vs. UNION OF INDIA
July 3, 1984
GODAVARI SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 20, 1984
GODAWARI Vs. STATE OF MAHARASHTRA
September 24, 1984
GODOWN PRAVARA CANAL CO OP PURCHASE Vs. MAHARASHTRA STATE FARMING CORPN LTD
June 14, 1984
GODREJ AND BOYCE MANUFACTURING CO PRIVATE LIMITED Vs. UNION OF INDIA
August 31, 1984
GOODLASS NEROLAC PAINTS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 1, 1984
GOPAL MAHADEV SAWANT Vs. MARIANO S JOSE GODINHO
December 13, 1984
GOPAL RAMCHANDRA AJGAONKAR Vs. STATE OF MAHARASHTRA
March 1, 1984
GOPAL SHIORAMJI DHABARDE Vs. SAU. LALITA ALIAS JAYA
November 27, 1984
GOVARDHANMAL MADANMAL SINGHVI Vs. UNION OF INDIA
January 20, 1984
GOVARDHANMAL MADANMAL SINGHVI Vs. UNION OF INDIA (UOI)
January 19, 1984
GOVIND DADU KAMBLE Vs. GANGUBAI
June 17, 1984
GOVIND DADU KAMBLE Vs. GANGUBAI
June 11, 1984
GOVIND SHANTARAM WALAVALKAR Vs. PANDHARINATH SHIVRAM REGE
December 14, 1984
GOVINDRAO NARAYANRAO PRABHU Vs. SHANKARRAO MARUTI GAWALI
August 14, 1984
GUARDIAN & MOTHER BANUBI Vs. KAKY NAVROJI READYMONEY @ ROSHAN MUKHTAR
June 19, 1984
GUJARAT WATER RESOURCES DEVELOPMENT CORPN LTD Vs. U O I
November 5, 1984
GULAB JAGDUSA KAKWANE Vs. KAMAL GULAB KAKWANE
July 17, 1984
GULAM DASTAGIR KHAN S O GULZAR KHAN ADVOCATE Vs. AZIZ AHMED S O GULAM MOHMAD
April 26, 1984
GUSTAVORENATO CUZ PINTO Vs. ADMINISTRATOR GOVT OF GOA DAMAN AND DIU
June 26, 1984
GWALIOR RAYON SILK MFG WVG COMPANY LIMITED Vs. RAGHAVAN V IAC
January 16, 1984
H S TRIVEDI AND VITHAL BHIKAJI MAYEKAR AND SHANKAR BHIKAJI MAYEKAR Vs. NAMDEV VISHNU KANALEKAR
December 7, 1984
HANIFABAI DADA TOFIQUE Vs. STATE OF MAHARASHTRA
November 6, 1984
HARGOVIND SUNDERJI DOSHI Vs. KRISHNA GOPAL BISHAMBHERLAL MAHESHWARI AND OTHERS
September 29, 1984
HARI SHRAWAN SUTAR Vs. RAMDAS TUKARAM PATIL
November 12, 1984
HARIBHAU KISHAN PATEL Vs. MANORMA
September 3, 1984
HARKISHIN KHUSHALANI Vs. S G RAJADHYAKSHA
April 9, 1984
HASMUKH BALUBHAI SHAH Vs. STATE OF MAHARASHTRA
June 29, 1984
HASUDEO ALIAS AASUDEO FULA BHIL Vs. PRATAPSINGH VALISINGH THAKUR
November 15, 1984
HINDUSTAN LEVER LTD. Vs. S.D. RENE, INDUSTRIAL TRIBUNAL
August 7, 1984
HIRABHAI BHIKANRAO DESHMUKH Vs. STATE OF MAHARASHTRA
October 10, 1984
HOECHST DYES AND CHEMICALS LIMITED Vs. ANANTHARAMA AYYAR K N CIT
February 3, 1984
HOMI JAMSHEDJI KHANSAHEB Vs. CHANDRAKANT ATMARAM LAMAGE
January 27, 1984
HOOSEINI METAL ROLLING MILL PVT LTD Vs. UNION OF INDIA
January 21, 1984
HUKUMCHAND MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 5, 1984
INAMDAR VAHAB BADASHA Vs. SYMBOSIS SOCIETYS LAW COLLEGE PUNE
March 2, 1984
INDIAN DRUGS AND PHARMACEUTICALS LIMITED HYDERABAD Vs. INDUSTRIAL OXYGEN CO PRIVATE LIMITED
March 15, 1984
INDIAN EXPRESS NEWSPAPERS BOM PVT LTD Vs. JAGMOHAN
October 12, 1984
INDIAN OIL CORPN LTD Vs. GURUDEV CO OP HOUSING SOC LTD
April 12, 1984
INDIOAN OIL CORPORATION LTD Vs. KESARSINGH MOHAN SINGH
March 16, 1984
INDIRABAI DATTATRAY VAIDYA Vs. VIJAYA DATTATRAYA VAIDYA
December 8, 1984
INDIRABAT GANPATRAO KUHIKAR Vs. HOUSE ALLOTMENT OFFICER
January 16, 1984
INDUBAI Vs. STATE OF MAHARASHTRA
January 10, 1984
INDUSTRIAL CABLES (INDIA) LTD Vs. UNION OF INDIA
June 15, 1984
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA, NEW DELHI Vs. STATE OF MAHARASHTRA AND OTHERS
November 14, 1984
ISHWARLAL J NAIK Vs. DEVELOPMENT COMMISSIONER CUM SECRETARY EDU DEPT
November 16, 1984
ISMAIL AMIR SHAIKH Vs. STATE OF MAHARASHTRA
July 17, 1984
J F PAREIRA Vs. EASTERN WATCH COMPANY LIMITED
April 6, 1984
JAIPRAKASH SHANKARRAO PISAL Vs. VILAS GANPAT DONGRE
June 21, 1984
JALAUDDIN KEKY READYMONEY MINOR Vs. KAKY NAVROJI READYMONEY alias ROSHAN MUKHTAR
June 19, 1984
JANABAI Vs. LAXMAN
April 23, 1984
JANKIBAI P KULKARNI AND PRAMILABAI VISHNU SAKHARAM DIKSHIT Vs. STATE OF MAHARASHTRA
February 14, 1984
JAUARDHUN KRISHNAJI MALANDKAR Vs. AKALPITA JANARDHAN MAIANDKAR
March 21, 1984
JAYPRAKASH SUMMANTRAO KALE Vs. CHANDRAKALA JAYPRAKASH KALE
April 4, 1984
JAYSHREE RAMESH LONDHE Vs. RAMESH BHIKAJI LONDHE
February 15, 1984
JEHANGIR MAHOMEDALI CHAGLA Vs. M V SUBRAMANIAN CED FIRST ASST ADDL
September 10, 1984
JENSON AND NICHOLSON INDIA LIMITED Vs. UNION OF INDIA
March 15, 1984
JOSEPH ELEOUET Vs. STATE OF MAHARASHTRA
January 25, 1984
JOY ICE CREAM Vs. UNION OF INDIA
January 30, 1984
JYOTI TRADERS Vs. S M GORE INCOME TAX OFFICER A 1 WARD BOM
August 7, 1984
K.L. KASAR Vs. HARIBHAU SAVLARAM SHEJWAL
December 12, 1984
K.V. KOUSALYA SUBRAMANIAN Vs. RIYAZ MOHAMAD
July 23, 1984
KADARBHAI NOORALI BOHARI Vs. STATE OF MAHARASHTRA
June 11, 1984
KADRE S A EPTO Vs. BINOD MILLS COMPANY LIMITED
October 3, 1984
KALAWATIBAI WD/O LOKUMAL SINDHI AND OTHERS Vs. GOPALA GANPATI BHANARKAR AND OTHERS
December 12, 1984
KAMAL H JAVERI Vs. CHANDULAL GULABCHAND KOTHARI
September 3, 1984
KAMALAKAR BAPURAO KULKARNI Vs. YEOLA MUNICIPAL COUNCIL YEOLA
April 18, 1984
KAMGAR UTKARSHA SABHA Vs. BENETT COLEMAN AND CO LTD
November 6, 1984
KAMINI BRIJLAL KHANNA Vs. VICE CHANCELLOR MARATHAWADA UNIVERSITY
March 23, 1984
KAMRUDDIN SHABUDDIN TAMBOLI Vs. ALLAUDDIN FATTEMOHAMED MALIK
March 21, 1984
KANCHAN KUMAR DHAR OFFICIAL LIQUIDATOR AS LIQUIDATOR OF STAR OF COCHIN CHIT Vs. L M VISARAI
November 17, 1984
KANTABEN Vs. PARSI DAIRY FARMS
November 6, 1984
KANTILAL KATANSI KOTHARI Vs. HOUSE ALLOTMENT OFFICER
August 10, 1984
KANTILAL MANILAL AND CO Vs. UNION OF INDIA
November 29, 1984
KARBHARI ALIAS JOSEPH SHANKAR NIKAM Vs. RAHIBAI ANAJI GITE
March 28, 1984
KARFULE PVT LTD Vs. COMMISSIONER OF SALES TAX
December 17, 1984
KARUPAI PONNANNAN CHIRANGAN Vs. MAGDUM MASUDDIN SAYYED
November 15, 1984
KASHINATH BALKRISHNA WAGHMARE Vs. THE CANTONMENT BOARD, DEOLALI CAMP, REPRESENTED BY ITS EXECUTIVE OFFICER
July 12, 1984
KASHINATH TUKARAM JADHAV Vs. STATE OF MAHARASHTRA
February 14, 1984
KEKALWA SAMUELE KONGWA Vs. UNION OF INDIA
December 13, 1984
KERSASP ARDESHIR MEHTA Vs. UNION OF INDIA
January 30, 1984
KESHAORAO KRISHNAJI LONDHE Vs. NISHA KESHAORAO LONDHE
March 23, 1984
KHANDELWAL TRADERS Vs. AKOLA MUNICIPAL COUNCIL
September 27, 1984
KIRLOSKAR PNEUMATIC CO LTD Vs. STATE OF MAHARASHTRA
December 17, 1984
KISAN GANPAT NIMBALE Vs. PANDURANG NATHU WANKHADE
September 14, 1984
KISHANLAL RAMLAL Vs. BALKRISHNA SHETTY AND RAJKUMAR MOTWANI
June 13, 1984
KISHOR CHUNILAL SHAH Vs. STATE OF MAHARASHTRA
October 10, 1984
KISHORE GAJANAN ALIAS KRISHNA PATIL Vs. D RAMCHANDRAN COMMISSIONER OF POLICE THANE
September 27, 1984
KISHORE KARAMSEY AND CO. Vs. D.M. TORGAL AND OTHERS
January 23, 1984
KOEL SALES AND SERVICE Vs. STATE OF MAHARASHTRA
March 30, 1984
KOKILABAI AND OTHERS Vs. ASHOK MOHINDRAJI KULKARNI AND OTHERS
November 22, 1984
KOLHAPUR ZILLA SAHAKARI DOODH SANGH LIMITED AND DHONDIRAM DADA PATIL Vs. B G MATHANKAR JUDGE 1ST CO OPERATIVE COURT KOLHAPUR AND S Y PATIL MANAGING DIRECTOR KOLHAPUR DIST CO OP DUDH SANGH
March 23, 1984
KORES INDIA LIMITED Vs. KHODAY ESHWARSA AND SON
March 3, 1984
KRANTI-SMRATI ADHYAPAK VIDYALAYA, SATARA Vs. ASHOK BANDOPANT LOMATE AND OTHERS
April 3, 1984
KRISHAN AVTAR BAHADUR Vs. COLLECTOR IRWIN EXTROSS ADMINISTRATIVE OFFICER RALLIS INDIA LIMITED
November 6, 1984
KRISHI UTPANNA BAZAR SAMITI Vs. G P HARDAS INCOME TAX OFFICER
November 29, 1984
KUMARI RANJANA GANPAT RAO BHOSALE Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTORURBAN LAND
April 3, 1984
KUMUDINI RAMDAS SHAH Vs. K M MODY
December 21, 1984
L.M. MAHURKAR Vs. VIDARBHA HOUSING BOARD AND ANOTHER
January 13, 1984
LALLUBHAI AMICHAND PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
February 24, 1984
LATA VASANT GAWADE Vs. VASANT NARAYAN GAWADE
September 17, 1984
LAXMAN BALIRAM GHUNARE Vs. RANDHIR DINKAR DESHMUKH
August 9, 1984
LAXMAN S O NARHAR ALIAS NARSINGH SARAF Vs. SUKHDEO S O SHRIRAM AWAGHARE
March 28, 1984
LAXMIKANT SINAI LOTLEKAR Vs. RAGHUVIR SINAI LOTLEKAR
September 14, 1984
LAXMINARAYAN PATHAK Vs. STATE OF MAHARASHTRA
August 9, 1984
LEUKOPLAST INDIA PRIVATE LTD Vs. UNION OF INDIA
August 2, 1984
LIBERTY OIL MILLS PVT LTD Vs. UNION OF INDIA
August 7, 1984
LOLA PEREIRA Vs. VIOLET PARANJOTI
June 21, 1984
LONDON STAR DIAMOND CO (INDIA) PRIVATE LIMITED Vs. UNION OF INDIA
December 13, 1984
M DAS GUPTA Vs. PRAKASH K SHAH
April 7, 1984
M N REDIJ AREA MANAGER SANGLI BANK Vs. SHANTILAL DAGDURAM MUDHYAR
July 6, 1984
MADHAV Vs. STATE OF MAHARASHTRA
October 1, 1984
MADHU ALIAS MAHADU MANGAL TARE AND PRAKASH ALIAS PAKYA DHARAMJI KALYANKAR Vs. COMMISSIONER OF POLICE THANE
July 31, 1984
MADHUKAR BHAGWAN JAMBHALE Vs. STATE OF MAHARASHTRA
July 5, 1984
MADHURIKA Vs. K S DILIPSINGHJI
July 3, 1984
MADHUSUDANSINGH LAXMANSINGH CHOUHAN AND ANOTHER Vs. BHASKAR GOVIND DESHPANDE
July 19, 1984
MAHADEO Vs. SUNITA AND ANOTHER
March 8, 1984
MAHADEO Vs. SUMITA AND ANOTHER
October 29, 1984
MAHALAKSHMI GLASS WORKS PVT LTD Vs. UNION OF INDIA
July 18, 1984
MAHARASHTRA CO OP HOUSING FINANCE SOCIETY LIMITED Vs. V S LONI
February 7, 1984
MAHARASHTRA GIRNI KAMGAR UNION Vs. S BHATTACHARJI
April 23, 1984
MAHARASHTRA GIRNI KAMGAR UNION Vs. CARONA SAHU CO PVT LTD
September 20, 1984
MAHARASHTRA STATE ROAD TRANSPORT Vs. GIRDHAR VITTHAL PATIL
November 5, 1984
MAHARASHTRA STATE ROAD TRANSPORT Vs. MANOHAR MAHADEO VAIRAGE
November 7, 1984
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. NIRANJAN SHRIDHAR GADE
September 14, 1984
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. BABALAL DAUD MULANI
November 6, 1984
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, BOMBAY Vs. RAJANI AND ORS.
March 7, 1984
MAHARASTHRA STATE ROAD TRANSPORT Vs. SHOBHANA HEMCHAND SHETH
November 12, 1984
MAHIPAT SOYE Vs. BHAGWAN VAZIR CHAVAN
March 7, 1984
MALAN HANUMANT MEHER AND ANR. Vs. BALKRISHNA VISHNU JADHAV AND ANR.
October 30, 1984
MANOHAR GANPATRAO MOHITE Vs. USHA MANOHAR MOHITE
November 7, 1984
MANOHAR S. PRABHU Vs. UNION OF INDIA
April 26, 1984
MANVIRSINGH MALKHAN SINGH Vs. UNION OF INDIA
January 14, 1984
MANVIRSINGH, NAGPUR Vs. UNION OF INDIA
January 21, 1984
MARIA ZAZARTE Vs. STATE OF MAHARASHTRA
September 13, 1984
MAROTRAO GANPATRAO KAMBLE Vs. STATE OF MAHARASHTRA
June 14, 1984
MARURI YASHWANT JAGTAP Vs. STATE OF MAHARASHTRA
April 24, 1984
MARUTI GANPAT PARTE Vs. SAKHARAM VITHAL DANI
April 11, 1984
MARUTI YASHWANT JAGTAP Vs. STATE OF MAHARASHTRA AND ANOTHER
April 24, 1984
MARYAM BI Vs. STATE OF MAHARASHTRA
April 26, 1984
MCDOWELL AND COMPANY LTD Vs. UNION OF INDIA
November 27, 1984
METAL DISTRIBUTORS LTD Vs. UNION OF INDIA
January 1, 1984
MIHEER HEMANT MAFATLAL Vs. RAMA IYER N ITO
December 17, 1984
MIRZA ASADBEG Vs. STATE OF MAHARASTHRA
February 17, 1984
MOHAMED HANIF MOHAMED SIDDIQUE Vs. STATE OF MAHARASHTRA
April 3, 1984
MOHAN MALLU RATHOD Vs. STATE OF MAHARASHTRA
December 21, 1984
MOHANBHAI KARSHABHAI PATEL Vs. LA BUILDE CORPORATION
December 20, 1984
MOHANLAL Vs. B G DESHMUKH
June 18, 1984
MOHANLAL JAGANNATH Vs. B S DESHMUKH SPECIAL LAND ACQUSITION OFFICER
June 11, 1984
MOHANLAL SITARAM LADDHA Vs. RAMABAI
December 1, 1984
MONOPOL CHEMICALS PVT. LTD. Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS
November 16, 1984
MOTIRAM RAJARAM SHENDE Vs. STATE OF MAHARASHTRA
February 10, 1984
MUAR RAMCHANDRA JOSHI Vs. LIFE INSURANCE CORPORATION OF INDIA
January 23, 1984
MUNICIPAL CORPORATION BOMBAY Vs. SHANTABEN KHIMJI TOKARSHI
February 2, 1984
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. GOVIND V PETHE
January 25, 1984
MUNICIPAL CORPORATION OF GREATER BOMBAY A CORPORATION CONSTITUTED UNDER THE Vs. BEST WORKERS UNION
September 26, 1984
MUNICIPAL COUNCIL Vs. SHAIKH RAHIM SHAIKH RUSTAM
July 4, 1984
MUNIRA MOHAMED ALI Vs. MOHAMED YASIN MOHAMED
October 11, 1984
MUNIRA MOHAMED SADIQUE BHIMAN Vs. MOHAMED YASIN MOHAMED SADIQUE PATEL
November 10, 1984
MURADEVI KALGONDA PATIL Vs. LAXMAN BHIMANNA SAIDAPUR
November 14, 1984
MURLIDHAR PUSARAM Vs. CONTROLLER OF ESTATE DUTY ASST
August 1, 1984
MURPHY INDIA LTD Vs. G N PANDYA, ASSISTANT COLLECTOR, CENTRAL EXCISE, THANE DIVISION 1
January 1, 1984
N K KAPUR ASSISTANT COLLECTOR OF CUSTOMS Vs. KIRLOSKAR CUMMINS LTD
September 28, 1984
N S RAUT Vs. A V SHRINIVASAN
November 2, 1984
NAARDEN INDIA LTD Vs. UNION OF INDIA
January 25, 1984
NADARBAI BHIKA MALI Vs. STATE OF MAHARASHTRA
November 7, 1984
NAGPUR ROMAN CATHOLIC DICESAN CORPN PVT LTD Vs. STATE OF MAHARASHTRA
February 4, 1984
NAHAR DAMODAR WANI Vs. NARMADABAI T. NAVE
January 30, 1984
NAMDEO ASRUBA MALI Vs. STATE OF MAHARASHTRA
October 1, 1984
NANA RAMCHANDRA JADHAV Vs. STATE OF MAHARASHTRA
January 23, 1984
NARAYAN Vs. SHOBHA AND ANOTHER
January 13, 1984
NARAYAN HIRAJI THANEKAR, INDIAN INHABITANT Vs. ADMINISTRATOR MAHARASHTRA RAJYA MACHBIMAR SAHAKARI SANGH LIMITED
February 18, 1984
NARAYAN MOTILAL KABRE Vs. NIKAM DISTRICT DEPUTY REGISTRAR CO OP SOC
March 12, 1984
NARENDRA KESHRICHAND FULADI AND GIRDHAR S O LAXMAN BUNDELE Vs. STATE OF MAHARASHTRA AND MUNICIPAL COUNCIL AKOLA
September 29, 1984
NARESH KUMAR DINKARRAI DHORDA Vs. STATE OF MAHARASHTRA
December 20, 1984
NARHAR DAMODAR WANI Vs. NARMADABAI T NAVE
February 1, 1984
NARMADABAI AND ANOTHE Vs. SHATRUGHNA BHIKAJI GAIGOL AND ANOTHER
December 10, 1984
NASIM ALIAS BALLU SARDAR JAFRI Vs. J F RIBEIRO
March 8, 1984
NASIRUDDIN BAPULAL MALGAVE Vs. RAMESH ONKARI LAL
November 22, 1984
NAU SAUREKHSHAN CO OPERATIVE HOUSING SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
August 24, 1984
NAV BHARAT MEDICAL STORES Vs. HYDERABAD ALWIN METAL WORKS LTD. AND ANR.
April 26, 1984
NEW CHEMI INDUSTRIES PVT LTD Vs. UNION OF INDIA
July 26, 1984
NEW NAGPUR COPRA INDUSTRIES Vs. STATE OF MAHARASHTRA
April 6, 1984
NITIN RAMNAIK LAL JHAVERI Vs. PADMINI NITIN JHAVERI
July 31, 1984
NIVRUTTI ALIAS LIMBA DHONDIBA SHINDE Vs. STATE OF MAHARASHTRA
August 10, 1984
NIVRUTTI NARAYAN BANKAR Vs. ADARSHA PADHEGAON VIVIDH KARYAKARI SEVA SAHAKARI SOCIETY LIMITED
March 6, 1984
NIZAMUDDIN SHAMSUDDIN SHAIKH Vs. J F RIBEIRO COMMISSIONER OF POLICE BOMBAY
August 24, 1984
NOBLE PAINTS AND VARNISH CO PVT LTD Vs. UNION OF INDIA
November 17, 1984
NON GAZETTED POSTAL AUDIT ASSOCIATION, NAGPUR THROUGH ITS SECRETARY SHRI D.V. DHAKTOD AND OTHERS Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA AND ORS.
December 20, 1984
NORONHA PRIVATE LIMITED Vs. NATIONAL FILM DEVELOPMENT CORPORATION LIMITED
February 3, 1984
NORTHERN SALES CO LTD Vs. R E INDUSTRIES PVT LTD
November 19, 1984
NURUDDIN Vs. KHARE TARKUNDE
July 26, 1984
NUSSERWANJI E POONEGAR Vs. SHIRINBAI F BHESANIA
January 12, 1984
OFFICIAL LIQUIDATOR HIGH COURT BOMBAY Vs. SURYAKANT NATVARLAL SURATI
March 29, 1984
OM PARKASH SHARMA Vs. UNION OF INDIA
April 11, 1984
OM PRAKASH Vs. BHAGIRATHIBAI
September 19, 1984
ORIENTAL F AND G INSURANCE CO LTD Vs. JULIANA M DSOUZA
November 9, 1984
ORIENTAL FIRE Vs. RATNABAI BALU KADAM
July 31, 1984
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. RATNABAI BALU KADAM
March 31, 1984
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. SUMAN NAVNATH RAJGURU
November 17, 1984
ORIENTAL INSURANCE CO. LTD Vs. VIJAYA
November 27, 1984
OSWAL WOOLLEN MILLS LTD Vs. UNION OF INDIA
November 20, 1984
P D PALKHANDWAR Vs. SIDDAYYA SHIVAMURTAYA HIREMATH
February 3, 1984
P PRABHAKAR REDDY Vs. STATE OF MAHARASHTRA
September 1, 1984
PADMADEVI SHANKARRAO JADHAV Vs. KABALSING GARMILSING SARDARJI
November 14, 1984
PADMADEVI SHANKARRAO JADHAV Vs. KABALISING GARMILSING SARDARJI
July 18, 1984
PAI (R.P) Vs. UNION OF AND OTHERS
December 5, 1984
PANDURANG Vs. BALARAM
December 5, 1984
PANDURANG DASHRATH PATIL Vs. KAILASH CHANDRA MANI RAM CHAVAN
November 26, 1984
PANDURANG S O VASUDEO GOVARDHAN Vs. KADAPPA S O SADASHIVRAO SHERKHANE
August 28, 1984
PARSHARAM GAVADU PATIL Vs. STATE OF MAHARASHTRA
August 6, 1984
PARSHURAM Vs. DINKAR
February 15, 1984
PATIRAM BUDHARAO PIMPALKAR Vs. MOHAMMED USMAN
January 24, 1984
PENDURANG WAMAN SHINDE Vs. EXECUTIVE ENGINEER, BUILDING AND CONSTRUCTION DEPARTMENT, KHAMGAON
February 3, 1984
PFIZER LIMITED Vs. K N ANANTHARAMA AIYAR COMMISSIONER OF INCOME TAX
December 10, 1984
PFIZER LTD Vs. USAN LABORATORIES P LTD
November 23, 1984
PODAR MILLS LTD Vs. J K SYNTHETICS LTD
February 13, 1984
POONA MUNICIPAL CORPORATION Vs. CHANDRAKANT RAMCHANDRA TAWARE
November 6, 1984
PRABHAKAR Vs. SOU PRAMILABAI
October 8, 1984
PRABHAKAR NARAYAN PADALKAR Vs. SHASHIKALABAI @ INDUBAI
January 21, 1984
PRABHU PREMLATA GURPUR Vs. PRABHU SUBRAYA GURPUR
July 11, 1984
PRADEEPKUMAR VANRAVANDAS GOSALIA Vs. STATE OF MAHARASHTRA
September 14, 1984
PRAKASH Vs. STATE OF MAHARASHTRA
April 19, 1984
PRAKASH MISHRA Vs. CENTRAL INSTITUTE FOR COTTON RESEARCH
July 19, 1984
PRAKASH SHAMSUNDER DERE Vs. STATE OF MAHARASHTRA
August 31, 1984
PRAKASH WAMAN SHINDE Vs. STATE OF MAHARASHTRA
February 15, 1984
PRATIBBA PRABHAKAR MANJREKAR Vs. PRABHAKAR DAMODAR MANJREKAR
July 26, 1984
PRAVEEN D DESAI Vs. INCOME TAX OFFICER
February 1, 1984
PRAVIN KANTILAL VAKIL Vs. ROHINI RAMESH SAVE
April 5, 1984
PREMANAND SHRIDHAR KULKARNI Vs. STATE OF MAHARASHTRA
January 20, 1984
PURIFICACAO Vs. HUGO VICENTE DE PERPETUO
November 8, 1984
PURUSHOTTAMDASS BULAKIDAS MOHTA CO P LTD Vs. REGISTRAR OF COMPANIES MAHARASHTRA
April 6, 1984
PUSHPALATA Vs. SHALIGRAM AND ANOTHER
July 11, 1984
QUALITY CUR PIECES Vs. M LAXMI AND CO
April 26, 1984
R J UTTAMCHANDANI Vs. LA ROSE CO OP HOUSING SOC LTD
December 17, 1984
R L SANGLE ADMINISTRATOR MANMAD MUNICIPAL COUNCIL Vs. VASANTRAO SAMPATRAO AHIRE
October 30, 1984
R SHAKUNTALA Vs. ROSHANLAL AGARWAL
April 19, 1984
R.S. NAYAK Vs. A.R. ANTULAY
March 13, 1984
RADHESHYAM Vs. EKNATH
July 2, 1984
RAFIQUE RAMZAN ALI Vs. A A JALGAONKAR RANGE FOREST OFFICER THANE
April 23, 1984
RAGHUNATH Vs. MANDAKINI AND ORS.
February 14, 1984
RAGHUNATH S O SUKHDEO MAHADEO MAHAGOVIND ALIAS MAHABALI Vs. STATE OF MAHARASHTRA
February 4, 1984
RAJ BAHADUR SINHA SINGHEL Vs. SONA AND OTHERS
March 7, 1984
RAJ KUMAR RAMAVTAR CHOURASIA Vs. MATHEW CHARIAN CHRISTIAN
April 5, 1984
RAMACHANDRA VITHUJI KOTHARE Vs. INDUSTRIAL COURT NAGPUR
April 11, 1984
RAMBHAN RAGHOBAJI REWATKAR Vs. STATE OF MAHARASHTRA
August 9, 1984
RAMCHANDRA Vs. SARJERAO
January 24, 1984
RAMCHANDRA GANPAT NIMBALKAR Vs. MUMBAI SAHAKARI BOARD LTD
September 20, 1984
RAMDAS SHRINIWAS NAYAK Vs. ABDUL REHMAN ANTULAY
May 4, 1984
RAMESH CHANDRASEN ASHAR Vs. BARSHIWALA K M 1ST ASST CED
January 19, 1984
RAMESH NARAYAN RAO WANDHILE Vs. RAJNI
January 13, 1984
RAMESH WAMAN TOKE Vs. STATE OF MAHARASHTRA
February 28, 1984
RAMJI GHAYAJI Vs. CHANDRAKANT CHINTAMAN
October 29, 1984
RAMKALI RAMBHARAOSE KATIYAR Vs. RAMDULARE SHIVPRASAD KATIYAR
August 6, 1984
RAMKRISHNA VITHOBA PARDHI Vs. W T KAMHADE RETURNING OFFICER
June 22, 1984
RAMNATH JAGANNATH Vs. STATE OF MAHARASHTRA
March 29, 1984
RAMRAO DAYANU PAWAR Vs. SHANKAR BHAU ALREKAR
March 3, 1984
RAMRAO PARASHURAM GHOGLE Vs. MUKUND GOVIND KINI
August 8, 1984
RANA ELECTRICAL INDUSTRIES Vs. JYOTI WIRE INDUSTRIES PRIVATE LIMITED AND VIRENDRA MANILAL KADAKIA
August 10, 1984
RAOJI Vs. STATE OF MAHARASHTRA
November 22, 1984
RAPIDUR INDIA PRIVATE LIMITED Vs. UNION OF INDIA
December 12, 1984
RASHTRIYA CHEMICALS AND FERTILIZERS LTD Vs. MOHINDERSINGH AND CO
January 24, 1984
RATILAL THAKORDES TAMAKHUWALA Vs. VITHALDAS MAGANDAS GUJARATHI
November 13, 1984
RATNA NARAYAN NAGRE Vs. BHAGWATI SAHAKARI GRIHA NIRMAN SANSTHA LTD
August 2, 1984
RATNAKAR NARASINHA HEGDE AND OTHERS Vs. MAHARASHTRA HOUSING AREA DEVELOPMENT BOARD AND OTHERS
June 27, 1984
RAWJI INDUSTRIAL CORPORATION Vs. UNION OF INDIA
January 11, 1984
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. LIGHT METAL WORKS BOMBAY
September 4, 1984
REKHA Vs. ASHOK
September 18, 1984
RICHARDSON & CRUDDOS (1972) LTD Vs. MAHADEO
February 16, 1984
ROKIA SULTAN MAHOMEDALI Vs. BIDKAR
March 7, 1984
RUBY MILLS LIMITED Vs. UNION OF INDIA
June 29, 1984
S G PHARMACEUTICALS Vs. V D PADAMWAR
September 13, 1984
S G RAJADHYAKSHYA Vs. RAZAK CASSIM NARKAR
March 19, 1984
SADANAND G KAMBLI Vs. OM CO OP HOUSING SOC LTD
August 1, 1984
SADASHIV KISHAN LALA Vs. ADDITIONAL COMMISSIONER
August 21, 1984
SADIQ ALI Vs. MANU NARANG
September 13, 1984
SAHEBRAO VITHOBA PAWAR Vs. BAPURAO RAVJI PAWAR
November 30, 1984
SAI CHHAYA CO OP HOUSING SOC LTD Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY
January 18, 1984
SAINET PRIVATE LTD Vs. UNION OF INDIA
July 24, 1984
SALGAOCAR INDUSTRIAL GASES PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS BOMBAY
October 30, 1984
SAMPURAN SINGH Vs. KUBRABI
June 12, 1984
SANGITA ARUN MHASVADE Vs. ARUN ABA MHASVADE
March 28, 1984
SARDAR TRADING CORPORATION Vs. COMMISSIONER OF SALES TAX
November 28, 1984
SASHIKANT JAMES PATOLE Vs. MOHAMMAD NAEEMUDDIN SIDIQUI
January 13, 1984
SATHE BISCUITS AND CHOCOLATE CO Vs. UNION OF INDIA
February 20, 1984
SATYANARAYAN UMRAOLAL AGRAWAL Vs. STATE BANK OF INDIA
July 5, 1984
SAVITRI DEVI OBHAN Vs. ANASUYABAI
November 9, 1984
SAYED MAHBOOB ALI SYED OMAR ALI Vs. GANGATHAR RAMCHANDRA
November 19, 1984
SHABA YESHWANT NAIK Vs. VINOD KUMAR
June 13, 1984
SHABBIR AHAMED SHEIKH Vs. SHAKILABANU W/O SHABBIR
August 24, 1984
SHABIR HUSSAIN RAJABALLI SHAIKH AND ABDUL WAHID ABDUL GAFUR DECD Vs. ABDUL WAHID ABDUL GAFUR
January 21, 1984
SHAIK IBRAHIM SHAIK MAHAMAD Vs. JOAO DE ANDRADE E SOUZA, RESIDING AT CORTE DE OITEIRO (EMIDIO GARCIA RD ) PANAJI-GOA; PRAKASH CHANDER, CONTROLLER, GOA NORTH DIVISION, PANAJI - GOA; ADMINISTRATIVE TRIBUNAL, GOA, DAMAN AND DIU, PANAJI - GOA; R K BATTA; U D SHARMA, NOS 4 AND 5 BEING MEMBER
December 5, 1984
SHAIKH BABU SHAIKH SARDAR Vs. STATE OF MAHARASHTRA
July 11, 1984
SHAIKH KARIM Vs. SAIRA BAI AND OTHERS
February 23, 1984
SHAKUNTALA BALWANT GADGIL Vs. SHUBHADA SUHAS KULKARNI
September 3, 1984
SHALABAI ALIAS SHANABAI Vs. CHANDRAKANT MANIKEBAND MARDIKAR
November 14, 1984
SHALIBAI Vs. STATE OF MAHARASHTRA
February 21, 1984
SHALIMAR TEXTILE MANUFACTURING PVT LTD Vs. UNION OF INDIA
September 9, 1984
SHANKAR NANA WAYCHAL Vs. MOHAN GANESH DATE
September 3, 1984
SHANKARLAL SATYANARAYAN OIL MILLS AKOLA Vs. STATE OF MAHARASHTRA
September 14, 1984
SHARANAPPA LAXMANAPPA Vs. MANIK KASHINATH MAHINDRAKAR
November 15, 1984
SHEKANNA GANGARAM Vs. PAREATIBAI SHEKANNA
December 17, 1984
SHERKHAN HUSSEINKHAN PATHAN Vs. DAMODHAR LAXMANAO PANDHAPURKAR
February 9, 1984
SHESHRAO NAGORAO UMAP Vs. STATE OF MAHARASHTRA
July 11, 1984
SHIKARPURI CO OP HOUSING SOC LTD Vs. T R SINGH DIVISIONAL JOINT REGISTRAR
March 27, 1984
SHIKSHAN PRASARAK MANDAL Vs. MUNICIPAL COUNCIL
September 27, 1984
SHIVAHARI RAMA TILOJI Vs. KASHI VISHNU AGARWADEKAR
August 17, 1984
SHIVAJI Vs. CHAIRMANMAHARASHTRA PUBLIC SERVICE COMMISSION AND
April 3, 1984
SHIVAJI Vs. RADHABAI
September 12, 1984
SHIVAJI DHONDIBA JADHAV Vs. COMMR FOR CO OP AND REGISTRAR OF CO OP SOC
March 29, 1984
SHIVJI Vs. STATE OF MAHARASHTRA
November 27, 1984
SHRAVAN NATHU KONNOR Vs. ANJANABAI SHRAVAN KONNOR
October 9, 1984
SHRIDHAR GOVIND Vs. ANKUSH KRISHNAJI
November 15, 1984
SHRINIVAS KRISHNA SURVE Vs. BOMBAY MUNICIPAL CORPORATION
January 10, 1984
SHRINIWASAN RAUT Vs. A.V. SHRINIWASAN
November 2, 1984
SHYAM LILADHAR PAUL Vs. GHANSHYAMDAS THARUMAL AND ANOTHER
October 10, 1984
SILVER PLASTOCHEM P LTD Vs. COMMISSIONER OF INCOME TAX
August 30, 1984
SIMONDS MARSHAL LIMITED Vs. H R BARELIKAR ASSTT COLLECTOR OF CENTRAL EXCISE PUNE
March 26, 1984
SITARAM LAXMINARAYAN RATHI Vs. SITARAM KASHIRAM KOLI
March 29, 1984
SITARAM VISHNU SHIRODKAR Vs. ADMINISTRATOR GOVERNMENT OF GOA
June 21, 1984
SOMAIYA AND SONS PVT LTD Vs. COMMISSIONER OF INCOME TAX
August 31, 1984
SONY KABUSHIKI KAISHA Vs. SHAMRAO MASKAR
February 15, 1984
SOU NIRMALA Vs. GANGADHAR
January 13, 1984
SOU. SUDHA ARUN KANADE Vs. ARUN VISHNU KANADE
July 31, 1984
SPECIALITY FATS PVT LTD Vs. V B KALE INCOME TAX OFFICER
January 18, 1984
STANDARD DRUM AND BARREL MFG CO BOMBAY Vs. REGIONAL DIRECTOR E S I CORP BOMBAY
November 19, 1984
STATE OF MAHARASHTRA Vs. VASANT HAN MANE
December 5, 1984
STATE OF MAHARASHTRA Vs. INDIAN FILM COMBINES PRIVATE LTD
August 23, 1984
STATE OF MAHARASHTRA Vs. PANDURANG VIRYA AWALA
August 17, 1984
STATE OF MAHARASHTRA Vs. O V PAWAR O V
October 12, 1984
STATE OF MAHARASHTRA Vs. RAHATALI KHAN alias NABHU KHAN
January 20, 1984
STATE OF MAHARASHTRA Vs. NIVARTI TULSHIRAM
January 30, 1984
STATE OF MAHARASHTRA Vs. BHIKU MAHADEO CHAVAN
March 16, 1984
STATE OF MAHARASHTRA Vs. S N CHAWHAN
March 22, 1984
STATE OF MAHARASHTRA Vs. P A POONAWALLA
March 13, 1984
STATE OF MAHARASHTRA Vs. PRAVIN KRISHNADAS SHAH
March 26, 1984
STATE OF MAHARASHTRA Vs. R J MEHTA
March 27, 1984
STATE OF MAHARASHTRA Vs. ABDUL NATHU TADVIL
March 27, 1984
STATE OF MAHARASHTRA Vs. DAMODHAR KISAN RAUT
April 10, 1984
STATE OF MAHARASHTRA Vs. GEORGE FERNANDEZ
April 19, 1984
STATE OF MAHARASHTRA AND GOPICHAND UTTAMCHAND KESWANI Vs. GOPICHAND UTTAMCHAND KESWANI AND STATE OF MAHARASHTRA
September 13, 1984
STATE OF MAHARASHTRA AND KHAS MOHAMAD BASALATAILL Vs. PRABHATKUMAR SHANTARAM RANGNEKAR
August 13, 1984
SUBHKARAN AND SONS Vs. N A KAZI ITO
June 22, 1984
SUDAM JINNAPPA CHOUGULE Vs. KOLHAPUR MUNICIPAL CORPORATION KOLHAPUR
April 24, 1984
SUDHA GANESH JOSHI Vs. STATE OF MAHARASHTRA AND OTHERS
September 20, 1984
SUGRABI Vs. ABDUL QUAYUM AND ANOTHER
June 12, 1984
SUHASINI BABAN KATE Vs. STATE OF MAHARASHTRA
July 9, 1984
SUNANDA DHAPAL SHAHA Vs. BABURAO SHANKARRAO SHINDE
December 13, 1984
SUNDRABAI MURLIDHAR ADUSAL Vs. MURLIDHAR KRISHNA ADSUL
December 17, 1984
SUPERINTENDING AGRICULTURAL OFFICER NAGPUR DIVISION NAGPUR Vs. GOVIND NARAYAN VAIDYA
April 4, 1984
SURINDERSINGH ALEG Vs. M G GURUNATHAN
July 24, 1984
SURINDERSINGH ALEG Vs. M G GURUNATHAN
March 24, 1984
SUSHILA BHOORMAL JAIN Vs. STATE OF MAHARASHTRA
March 22, 1984
SUSHMA SAHAKARI GRIHARACHANA SANSTHA MARYADIT PIMPRI WAGHORE Vs. S K KOLPE
September 12, 1984
SYED KABIRUDDIN Vs. DEAN GOVT MEDICAL COLLEGE NAGPUR
July 20, 1984
TAHA ABDUL RAZAK HAMADI OF KURBALA Vs. STATE OF MAHARASHTRA
October 3, 1984
TANAJI DHONDLBA AWALE Vs. STATE OF MAHARASHTRA
July 11, 1984
TANHUBAI KASHINATH BRIHAMANE Vs. KASHINATH KALA BRIHAMANE
July 27, 1984
TANUBAI WIDOW OF MARUTI NIPRUL Vs. RAMCHANDRA PANDURANG KADAM
March 14, 1984
TAPAR & COMPANY, AMRAVATI AND OTHERS Vs. SUGANCHAND NATHAMAL
July 20, 1984
TARABAI DATATRYAYA BABRAT Vs. DAYANESHWAR KESHAV KAMBLE
September 11, 1984
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
August 3, 1984
TATA OIL MILLS COMPANY LIMITED Vs. UNION OF INDIA
July 13, 1984
TATYARAO PUNJAJI PATIL Vs. MARATHWADA SHIKSHAN PRASARAK MANDAL
February 16, 1984
THANA ELECTRIC SUPPLY CO LTD Vs. M S E BOARD
July 20, 1984
TIMKI ALIAS KISHAN NATHARMAL MIRCHANDANI Vs. M V CHITALE ASSISTANT COMMISSIONER OF POLICE
July 31, 1984
TRADE CENTRE D AND B PVT LTD Vs. UNION OF INDIA
March 13, 1984
TRIMBAK SHANKAR TIDKE Vs. NIVRUTTI SHANKAR TIDKE
June 20, 1984
TUKARAM Vs. DAYALNATH
September 24, 1984
TUKARAM BALAJI KADAM Vs. STATE OF MAHARASHTRA
July 4, 1984
TUKARAM KISAN NANAWARE Vs. STATE OF MAHARASHTRA
September 14, 1984
TUKARAM RAMCHANDRA GATE Vs. GODAVARIBAI AND ANOTHER
October 29, 1984
TULSIDAS KESHARLAL BLYANI Vs. KASABAI
November 6, 1984
UNI ABEX ALLOY PRODUCTS LTD Vs. STATE OF MAHARASHTRA
November 13, 1984
UNION OF INDIA Vs. CHOWGULE AND CO PVT LTD
December 13, 1984
UNION OF INDIA Vs. K T RIZVI BROTHERS
June 25, 1984
UNION OF INDIA AND COMMANDER M GHOSH Vs. COMMANDER M GHOSH AND MAYOR P K NARAYAN
February 24, 1984
UNITED INDIA INSURANCE CO. LTD Vs. MATHURABAI
April 11, 1984
UNITED INDIA INSURANCE CO. LTD Vs. ABDUL MUNAF MAJUR HUSSAIN MOMIN
August 17, 1984
UNITED WESTERN BANK LIMITED Vs. CENTRAL PROVIDENT FUND COMMISSIONER
April 10, 1984
UNITED WESTERN BANK LTD Vs. CENTRAL PROVIDENT FUND COMMISSIONER
March 10, 1984
UNIVERSAL DRINKS PRIVATE LTD , NAGPUR Vs. UNION OF INDIA
January 1, 1984
URMILA KAUR Vs. BAPU RAJARAM KOTHALE
November 20, 1984
V J ACHARYA Vs. RATILAL FULCHAND SHAH
March 21, 1984
V. P. MUTHUKRISHNAN Vs. SHAKUNTALA K. MUDLIAR
December 19, 1984
VARUN SHIPPING CO LTD Vs. GOVINDAS S TAMPI
January 16, 1984
VERNEKAR INDUSTRIES Vs. STARIT ENGINEERING CO PRIVATE LIMITED BOMBAY
November 13, 1984
VIBGYOR TEXTILE INTERNATIONAL Vs. UNION OF INDIA
January 13, 1984
VIMAL KISHAN KARLE Vs. UNITED INDIA INSURANCE COMPANY
November 13, 1984
VINAY Vs. DEAN GOVT MEDICAL COLLEGE AND HOSPITAL NAGPUR
January 18, 1984
VINAYAK Vs. KASABAI
March 21, 1984
VINAYAK BAMA TAMBE Vs. DY. COMMISSIONER OF LABOUR
September 28, 1984
VINAYAK KRUSHNA KALE Vs. JANARDAN KRUSHNA KALE
October 12, 1984
VINAYAKRAO Vs. STATE OF MAHARASHTRA
August 10, 1984
VINCENT ADOLF Vs. JUME BEATRICE RAMA
September 5, 1984
VINOD KUMAR GOSALIA Vs. FRANK SILVA LOBO NORTON
October 11, 1984
VIRJI NATHURAM Vs. KRISHNAKUMAR ALIAS LALA SHIVGOPAL SHUKLA
October 5, 1984
VISHNU GANESH JOSHI Vs. DANG SEVA MANDAL
January 10, 1984
VISHRAMJI Vs. KAUSALYABAI
August 2, 1984
VISHWASRAO CHUDAMAN PATIL Vs. LOK AYUKTA STATE OF MAHARASHTRA
September 29, 1984
VIVEKANAND ATMARAM CHITALE Vs. VIDYA VARDHINI SABHA
January 24, 1984
WALCHANDNAGAR INDUSTRIES LTD Vs. UNION OF INDIA
January 27, 1984
WARDHAMAN PRINTING PRESS SHOLAPUR Vs. EMPLOYEES STATE INSURANCE CORPORATION BOMBAY 18
February 2, 1984
WASUDEO Vs. JAGANNATH
September 26, 1984
WESTERN BENGAL COAL FIELDS LTD Vs. UNION OF INDIA
December 7, 1984
WESTERN COALFIELDS LTD Vs. HARICHAND RAI
July 16, 1984
WESTERN COALFIELDS LTD Vs. RAJKUMAR
April 27, 1984
Y V THATTE Vs. STATE AND MAHARASHTRA
February 7, 1984
YAMANAWWA BHLMAPPA KAMBLE Vs. RAYAVVA NALAPPA KAMBLE
June 15, 1984
YESHWANT C GOLECHA Vs. PRABHU RADHAKRISHNA SRINIVAS VICE PRESIDENTCARGO DIVISION COX AND KINGS INDIA LIMITED
August 27, 1984
YESHWANTRAO GOVINDRAO TEKWADE BY PARTNER J.Y. TEKWADE Vs. RAMNIKLAL KANJI (FIRM)
September 14, 1984
ZACARIAS DURATE DMOINGOS PEREIRA Vs. CAMILO INACIL EVARISTO PEREIRA
February 23, 1984
ZENITH TIN WORKS PRIVATE LIMITED Vs. UNION OF INDIA
March 22, 1984
ZILLA PARISHAD BHANDARA Vs. KHUSHAL
November 13, 1984