REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A AND J AND CO ADIRAMAPATTINAM Vs. FOOD INSPECTOR THANJAVUR MUNICIPALITY THANJAVUR	October 9, 1984
A AROKIA DOSS Vs. L T ATHMARAM	November 20, 1984
A GIRIDHARILAL Vs. STATE	August 16, 1984
A K THANGADURAI Vs. D F O MADURAI	July 17, 1984
A LAKSHMINARASIMHAN Vs. DEAN MADRAS VETERINARY COLLEGE MADRAS-7	April 6, 1984
A M P ARUNACHALAM Vs. KRISHNA TILES AND POTTERIES MADRAS PRIVATE LIMITED	December 20, 1984
A MUKYAPRANA RAO Vs. GOVERNMENT OF TAMIL NADU	December 11, 1984
A MUTHALIF Vs. SPECIAL TAHSILDAR HARIJAN WELFARE DEVAKOTTAI	July 12, 1984
A MUTHUKUMARAN Vs. COMMR OF L R BOARD OF REVENUE	April 17, 1984
A NABISA BEEVI Vs. MANAGERCANARA BANKNAGARCOIL	March 23, 1984
A P JAIN COMMERCIAL MANAGER M/S OSWAL OIL AND VANASPATHI INDUSTRIES MADRAS 21 Vs. BHARAT K PARIKH	January 20, 1984
A P VENKATACHALAM Vs. LIFE INSURANCE CORPORATION OF INDIA	September 25, 1984
A R KRISHNAMURTHY Vs. ARNI MUNICIPALITY ARNI NORTH ARCOT DT	August 29, 1984
A R SUDARSANAM Vs. MADRAS PURASAWALKAM HINDU JANOPAKARA SASWATHA NIDHI LIMITED	March 26, 1984
A S G JOTHIMANI NADAR Vs. DEPUTY DIRECTOR, ENFORCEMENT DIRECTORATE	February 24, 1984
A S SK FATHIMA Vs. OMER CLOTH STORE	January 27, 1984
A SUBRAMANIAN ASARI Vs. JAYADEVAN NAIR	March 8, 1984
A V KRISHNAMURTHY Vs. GOVT OF TAMILNADU	January 10, 1984
A VENKATARAMAN Vs. S RAJALAKSHMI	July 5, 1984
A. EMBERUMANAR AND ANR. Vs. K. RAGHAVA	March 6, 1984
A. MOHIDEEN Vs. M.K. CHANDRA KANT	June 15, 1984
A. NESAMONY Vs. THE STATE OF TAMIL NADU, REPT. BY TAHSILDAR AND ANOTHER	February 20, 1984
A. SELVARAJ Vs. STATE	January 20, 1984
ABDUL MAJEED Vs. THE COLLECTOR AND DISTRICT MAGISTRATE, RAMANATHAPURAM	August 14, 1984
ADDITIONAL WEALTH-TAX OFFICER Vs. M RAMASWAMY	May 10, 1984
AGMA NACHIAR DIED Vs. UNION OF INDIA	August 8, 1984
AJIT INDIA PVT LTD Vs. RAGHAVA VEERA	July 2, 1984
ALAGAN Vs. LAKSHMANAN SERVAI	August 7, 1984
AMEER AMANULLAH Vs. PADIKKARU MANIAM BEEVI	November 19, 1984
AMIN AND CO Vs. SOUTHERN ROADWAYS LTD	January 25, 1984
ANDALAMMAL Vs. RAJESWARI VEDACHALAM	November 27, 1984
ANDALAMMAL Vs. RAJESWARI VEDACHALAM	December 17, 1984
APPELLO AGENCIES Vs. STATE OF TAMIL NADU	July 30, 1984
APPU GOUNDER Vs. STATE	November 26, 1984
ARUL MURUGAN TRADERS Vs. R C AND F LTD	March 29, 1984
ARUL THEATRE Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE	August 28, 1984
ARUL THEATRE REPRESENTED BY LAKSHMIAMMAL AND ORS. Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION	December 28, 1984
ARUMAINAYAGAM Vs. STATE	September 25, 1984
ARUMUGHAM Vs. KULANDAIVELU	July 11, 1984
ARUNACHALAM AND CO Vs. M SADASIVAM	December 21, 1984
ASIA TOBACCO COMPANY LIMITED Vs. UNION OF INDIA	August 10, 1984
ASMA NACHIAR Vs. UNION OF INDIA	August 18, 1984
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. ABDUL WAHAB	June 21, 1984
ASSISTANT COLLECTOR OF CUSTOMS MADRAS Vs. ABDUL SAMATHU	December 28, 1984
ASSISTANT DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE MADRAS 17 Vs. SRINIVASAN	September 13, 1984
ASSISTANT REGISTRAR OF COMPANIES MADRAS Vs. R NARAYANASWAMY	September 28, 1984
ASSOCIATED CEMENT COMPANIES LIMITED Vs. STATE OF TAMIL NADU	January 9, 1984
ASSOCIATED PHARMACEUTICAL INDUSTRIES PRIVATE LIMITED Vs. STATE OF TAMIL NADU	January 18, 1984
ASSOCIATED PUBLISHERS MADRAS LIMITED Vs. GOVERNMENT OF TAMILNADU	November 28, 1984
AUROBINDO SOCIETY Vs. STATE	April 7, 1984
AYYAVOO CHETTIAR AND OTHERS Vs. INSPECTOR OF POLICE, ENNORE CIRCLE. ENNORE, KUPPURAJ AND OTHERS AND	February 23, 1984
B K SHANKAR Vs. L M RAJALAKSHMI	July 3, 1984
B M S PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 23, 1984
BADRINATH Vs. GOVT OF TAMIL NADU	December 20, 1984
BALAMORE ESTATES PRIVATE LIMITED Vs. STATE OF TAMIL NADU	February 15, 1984
BALUSWAMI CHETTIAR Vs. STATE OF TAMIL NADU	April 9, 1984
BANK OF MADURAI LTD Vs. BALARAMADASS AND BROS	September 17, 1984
BHANUMATHI RAJAH Vs. M S P RAJESH	December 13, 1984
BHARAT PULVERISING MILLS P LIMITED Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU REVENUE DEPARTMENT MADRAS 9	September 13, 1984
BOMBAY BURMAH TRADING CORPORATION LIMITED Vs. STATE OF TAMIL NADU	August 1, 1984
C ARASAKUMAR Vs. UNION OF INDIA	December 21, 1984
C DHANDAYUTHAM Vs. M NATARAJAN	April 17, 1984
C I MATHEW Vs. GOVERNMENT OF INDIA	September 27, 1984
C KUPPUSWAMY NAIDU Vs. V KRISHTAPPA CHETTY DIED	August 27, 1984
C M KHAJA HUSSAIN Vs. R RAJAMANI	January 27, 1984
C S NARAYANASWAMY IYER Vs. DISTRICT REVENUE OFFICER THANJAVUR	July 18, 1984
C V RAMAN Vs. BANK OF INDIA REGIONAL OFFICE SOUTHERN REGION	April 18, 1984
C. KALATHI Vs. SPECIAL COMMISSIONER AND COMMISSIONER REVENUE AMN. CHEPAUK, MADRAS	July 4, 1984
C. KUPUSWAMY NAIDU Vs. V. KRISHTAPPA CHETTY	April 27, 1984
C. SUNDAR Vs. GOVERNMENT OF TAMIL NADU AND ANOTHER	July 13, 1984
C.C. RANGABASHYAM Vs. RANJINI MURUGAN	March 23, 1984
C.H. BALAMOHAN AND OTHERS Vs. STATE	November 21, 1984
CANARA BANK THATIENGARPET Vs. PERIASAMY MUTHURAJA	October 26, 1984
CENTRAL WAREHOUSING CORPORATION Vs. P GUNASEKARAN	June 15, 1984
CHANDRIKA Vs. DIVISIONAL RAILWAY MANAGER SOUTHERN RAILWAY MADRAS 3	July 18, 1984
CHARLES HEREWARD SIMPSON Vs. COMMISSIONER FOR LAND REVENUE LAND REFORMS	January 5, 1984
CHELLAPANDIAN Vs. MEENA MECCY	April 24, 1984
CHEMPLAST EMPLOYEES UNION, RAMNAGAR, METTUR DAM Vs. APPELLATE AUTHORITY, THE LABOUR COURT, COIMBATORE AND ORS	January 1, 1984
CHIEF ENGINEER PERSONNEL TNEB MADRAS Vs. K RAMAN	April 4, 1984
CHINNAMMA Vs. STATE	December 5, 1984
CHINNAMMAN AND CO KADAMPARAI DAM POLLACHI Vs. T N E BOARD MADRAS	January 24, 1984
CHIRUKANDOTH POUJIL LEELA Vs. MAMBALLY BHASKARAN	December 11, 1984
COFFEE BOARD Vs. STATE OF TAMIL NADU	January 18, 1984
COIMBATORE CLUB Vs. WEALTH TAX OFFICER	January 27, 1984
COIMBATORE PERIYAR MAVATTA DRAVIDA PANCHALAI Vs. STATE OF TAMIL NADU	April 12, 1984
COMMISSIONER OF GIFT TAX Vs. MUTHUKUMARASWAMY MUDALIAR	July 2, 1984
COMMISSIONER OF GIFT TAX Vs. JOTHI KUMAR N	October 12, 1984
COMMISSIONER OF INCOME TAX Vs. SIVANANDHA MILLS LIMITED	December 10, 1984
COMMISSIONER OF INCOME TAX Vs. R J SHAHNEY	December 10, 1984
COMMISSIONER OF INCOME TAX Vs. S K ULAGAMMAL ACHI	December 4, 1984
COMMISSIONER OF INCOME TAX Vs. ARYA VAIDYA PHARMACY CBE LIMITED	November 26, 1984
COMMISSIONER OF INCOME TAX Vs. P R L S ABUBACKER	July 2, 1984
COMMISSIONER OF INCOME TAX Vs. ENNORE FOUNDRIES LIMITED	July 3, 1984
COMMISSIONER OF INCOME TAX Vs. SARADA P	July 3, 1984
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU INDUSTRIAL DEVELOPMENT CORPORATION LIMITED	July 3, 1984
COMMISSIONER OF INCOME TAX Vs. SUNDARAM TEXTILES LIMITED	June 19, 1984
COMMISSIONER OF INCOME TAX Vs. SAKINA BAI IBRAHIM AND SONS	April 23, 1984
COMMISSIONER OF INCOME TAX Vs. K V SOMASUNDARAM	April 16, 1984
COMMISSIONER OF INCOME TAX Vs. BHANDARI AND CO	April 17, 1984
COMMISSIONER OF INCOME TAX Vs. L BALASUBRAMANIAM	April 5, 1984
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA VISCOSE LIMITED	April 24, 1984
COMMISSIONER OF INCOME TAX Vs. K N SRINIVASAN	April 25, 1984
COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK	April 25, 1984
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN IDEAL INS CORPN LTD	April 24, 1984
COMMISSIONER OF INCOME TAX Vs. INDIA COMPANY PRIVATE LIMITED	April 24, 1984
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU AGRO INDUSTRIES CORPORATION LIMITED	April 17, 1984
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE PAPER AND BOARDS LIMITED	April 19, 1984
COMMISSIONER OF INCOME TAX Vs. CHINNA OOMEN DR	April 4, 1984
COMMISSIONER OF INCOME TAX Vs. KUMARASWAMI V	April 4, 1984
COMMISSIONER OF INCOME TAX Vs. SHANMUGHAVEL NADAR K S P	April 4, 1984
COMMISSIONER OF INCOME TAX Vs. ENGLISH ELECTRIC CO OF INDIA LIMITED	March 12, 1984
COMMISSIONER OF INCOME TAX Vs. K P R RAJAH	March 20, 1984
COMMISSIONER OF INCOME TAX Vs. ALAGAPPA COTTON MILLS	January 25, 1984
COMMISSIONER OF INCOME TAX Vs. T T INVESTMENTS AND TRADES PRIVATE LIMITED	February 7, 1984
COMMISSIONER OF INCOME TAX Vs. SASTRY M V S	February 7, 1984
COMMISSIONER OF INCOME TAX Vs. MADURAI DISTRICT CENTRAL CO OPERATIVE BANK LIMITED	February 7, 1984
COMMISSIONER OF INCOME TAX Vs. ASHOKA CHARITIES	February 6, 1984
COMMISSIONER OF INCOME TAX Vs. BALASUBRAMANIAM B A AND BROS	February 27, 1984
COMMISSIONER OF INCOME TAX Vs. L VENKATAPATHY	January 24, 1984
COMMISSIONER OF INCOME TAX Vs. RAMANATHAN CHETTIAR R	January 23, 1984
COMMISSIONER OF INCOME TAX Vs. CHICKANNA SILK HOUSE	January 3, 1984
COMMISSIONER OF INCOME TAX Vs. S S M FINISHING CENTRE	January 4, 1984
COMMISSIONER OF INCOME TAX Vs. VEENA TEXTILES PRIVATE LIMITED	January 4, 1984
COMMISSIONER OF INCOME TAX Vs. LEKHRAJ AND SONS	January 3, 1984
COMMISSIONER OF WEALTH TAX Vs. LATE C SESHACHALAM CHETTY BY EXECUTOR	March 19, 1984
COMMISSIONER OF WEALTH TAX Vs. N GNANAMANI	March 13, 1984
COMMISSIONER OF WEALTH TAX Vs. BARLEY DHARMARAJA D C	July 3, 1984
COMMITTEE OF THE PEOPLES CO OPERATIVE BANK LTD Vs. W JOINT REGISTRAR OF CO OPERATIVE SOCIETIES TIRUNELVELI REGION TIRUNELVELI	September 17, 1984
COMMR H R AND C ENDOWMENTS ADMN DEPT Vs. K JOTHIRAMALINGAM	December 11, 1984
CONTROLLER OF ESTATE DUTY Vs. A M S HABIBULLAH	February 21, 1984
CONTROLLER OF ESTATE DUTY Vs. B R SANTAMANI	January 27, 1984
CONTROLLER OF ESTATE DUTY Vs. HABIBULLAH A M S	February 21, 1984
D PALANI Vs. K BALASUBRAMANIAM	February 15, 1984
D R DEVARAJAN Vs. STATE	November 26, 1984
D RAJAIAH Vs. DHANAPAL	December 1, 1984
D RAJAIAH Vs. DHANAPAL	December 21, 1984
D SRINIVASAN Vs. GOVERNOR OF TAMIL NADU	November 23, 1984
D. MURUGESAN AND OTHERS Vs. STATE REP. BY INSPECT OR OF POLICE (CRIME), NANGUNERI, IN-CHARGE TISAYANVILAI	October 25, 1984
DAMODAR RAHEJA Vs. EIGHTH INCOME-TAX OFFICER	May 14, 1984
DEIVANAI AMMAL Vs. SIVAPERUMAL	February 3, 1984
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. SAMPOORNI VILAS HOTEL	January 11, 1984
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. GOVARDHANA ENGINEERING INDUSTRIES	July 31, 1984
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE 2 Vs. CHERAN TRANSPORT CORPORATION LIMITED	April 3, 1984
DEPUTY COMMISSIONER CT COIMBATORE Vs. A N ANGAMUTHU MUDALIAR	February 21, 1984
DEPUTY COMMISSIONER CT COIMBATORE DIVISION COIMBATORE Vs. N C R VENKATESAN	June 27, 1984
DEVENDRA NAINAR Vs. BADRABAGU NAINAR	December 21, 1984
DEXTER S ANTHONY Vs. JUNE P ANTHONY	November 21, 1984
DINOD CASHEW CORPORATION Vs. DEPUTY COMMERCIAL TAX OFFICER	December 12, 1984
DOLTON PRINTERS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	June 29, 1984
DR (MRS ) G ISSAC Vs. WEALTH-TAX OFFICER	April 27, 1984
DRAVIDAR KAZHAGAM Vs. STATE OF TAMIL NADU	July 10, 1984
DURAI PANDI Vs. LAKSHMANAN SERVAI	November 7, 1984
DURAIPANDI Vs. S LAKSHMANAN SERVAI	November 17, 1984
EAST ASIATIC COMPANY INDIA PRIVATE LIMITED Vs. STATE OF TAMIL NADU	August 8, 1984
ELIZABETH ANTONY Vs. M C G C LOAGMORE	December 18, 1984
ENGLISH ELECTRIC COMPANY OF INDIA LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS	October 9, 1984
ENTERTAINING ENTERPRISESMADRAS Vs. STATE OF TAMIL NADU	June 21, 1984
ETTI GOUNDER Vs. FOREST RANGE OFFICER, NAMAKKAL	December 13, 1984
FATHIMA AUTOMOBILES Vs. P K P NAIR	September 11, 1984
FOURTH INCOME-TAX OFFICER Vs. P S M SWAMY	January 30, 1984
G ANNAMALAI PILLAI Vs. DIST REVENUE OFFICER CUDDALORE	September 14, 1984
G GANAPATHI THEVAR Vs. EXECUTIVE OFFICER	March 8, 1984
G KALYANA KRISHNASVAMY NAIDU Vs. STATE OF TAMIL NADU	August 29, 1984
G NATESA NAINAR Vs. KARIKUDINATHASWAMY DEVASTHANAM MARUDHANALLUR KUMBAKONAM TALUK	July 30, 1984
G. MANI Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE AND OTHERS	July 23, 1984
GANSHAMADAS Vs. V SIVARAMASUBRAMANIAM	December 12, 1984
GEMINI METAL WORKS Vs. UNION OF INDIA	December 5, 1984
GLAXO OPERATION UK LIMITED Vs. MANGLA TRADERS MADRAS	October 18, 1984
GNANASEKARAN Vs. STATE BY INSPECTOR OF POLICE, C.C.I.W, C.I.D, CUDDALORE	January 27, 1984
GOPALAKRISHNA CHETTAIR Vs. W K A YAKUB HUSSAIN	January 5, 1984
GOPALAKRISHNAN Vs. M A V VEERAPPA CHETTIAR	June 11, 1984
GOVERNMENT OF TAMIL NADU Vs. G KALYANAM	October 16, 1984
GURUSAMY NAICKER Vs. SUPERINTENDENT OF CENTRAL PRISON PALAYAMKOTTAI	September 27, 1984
HAJI RASHEED MOHAMMED Vs. D RAMANUJAM	November 9, 1984
HARI KRISHNAN DIED Vs. HAJI FATHIMA BEEVI	April 5, 1984
HIS HOLINESS SRIMAN SADAGOPA SRI VEDANTHA DESIKA YATHINDRA MAHADESIKAN 44TH JEER OR SRI AHOBILA MATH HEREDITARY TRUSTEE OF VEDANTHA DESIKAR SANNADHI WITHIN THE PRECINCTS OF SRI RANGANATHASWAMI TEMPLE Vs. COMMR H R AND C E ADMN DEPT MADRAS	August 3, 1984
I S RAMANI Vs. SUPERINTENDENT OF PRISONS CENTRAL JAIL MADRAS	January 21, 1984
IN RE: JOSEPH ALIAS DURAIN Vs. STATE	December 30, 1984
IN RE: MOHAMED ALI JINNAH Vs. THE COLLECTOR AND DISTRICT MAGISTRATE, RAMNAD	August 13, 1984
IN RE: SUBBIAH NADAR Vs. STATE	February 10, 1984
INCOME-TAX OFFICER Vs. M V M CHELLAMUTHU PILLAI AND ANR	March 25, 1984
INDIA FORGE AND DROP STAMPING LTD., Vs. PRESIDING OFFICER, ADDITIONAL LABOUR COURT, MADRAS AND ANOTHER	September 26, 1984
INDIAN DUPLICATORS LIMITED Vs. STATE OF TAMIL NADU	January 23, 1984
IRTDRANI AMMAL Vs. K P UNNIKRISHNAN	July 19, 1984
J K A ASOKAN Vs. INCOME TAX OFFICER/WEALTH TAX OFFICER	April 27, 1984
J RAMAMOORTHY Vs. CORPN OF MADRAS	July 31, 1984
J SAMPATHKUMAR Vs. SUBASHINI	November 20, 1984
JAYABHARATHAM AND CO 235 ROYAPETTAH HIGH ROAD MADRAS 14 Vs. SUSILA CHARI	September 25, 1984
JAYALAKSHMI Vs. KALIAPERUMAL	September 19, 1984
JETHMAL SUKANRAJ Vs. SURENDRA AND CO	April 27, 1984
JOSEPH ALIAS DURAIAN Vs. STATE	December 3, 1984
JOSEPH AND OTHERS Vs. PAPUSAMI REDDIAR	November 20, 1984
JULIET VASANTHA Vs. ANTONY MARIMUTHU	November 30, 1984
K A KUDDOOS Vs. COMMR OF PROHIBITION AND EXCISE	August 27, 1984
K AL RM RM ALAGAPPAN Vs. RAJAGURU AND CO	September 20, 1984
K ANTHONY SAVARIMUTHU Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS 6	November 28, 1984
K DHARMARAJ Vs. A NARASIMHALU	July 26, 1984
K KASTHURI Vs. STATE OF TAMIL NADU	July 30, 1984
K KRISHNAVENI Vs. APPELLATE ASSISTANT COMMISSIONER	August 1, 1984
K R KRISHNA IYER Vs. K L KRISHNAMACHARI	August 31, 1984
K RAJENDRAN Vs. GOVT OF TAMIL NADU	June 27, 1984
K RAJU Vs. INCOME TAX OFFICER THIRD	January 20, 1984
K RAMAPRASAD Vs. RECORD OFFICER AND SPECIAL TAHSILDAR NO 1 TENANCY RECORD MADURAI	December 5, 1984
K RAMASWAMI GOUNDER Vs. COMMISSIONER OF INCOME TAX	January 3, 1984
K RAMASWAMY GOMATHI BHAVAN ARUPPUKOTTAI RAMNAD DISTRICT Vs. STATE BANK OF INDIA MADURAI CITY BRANCH	November 21, 1984
K S KASIMARIS CEREMIQUE PVT LTD Vs. UNION OF INDIA	November 7, 1984
K SABANAYAKAM Vs. TAMIL NADU HOUSING BOARD	February 16, 1984
K V GNANASAMBANDAM Vs. STATE OF TAMIL NADU	June 27, 1984
K V KADIRESAN AND COM Vs. STATE OF TAMIL NADU	June 14, 1984
K V MOHANASUNDARAM Vs. TAMIL NADU CIVIL SUPPLIES COPORATION LTD	July 24, 1984
K VISWANATHAN Vs. GOVT OF TAMIL NADU	July 25, 1984
K. RAJAYYAN Vs. MADURAI KAMARAJ UNIVERSITY	November 30, 1984
K.M. UBAIDUR RAHMAN AND K.U. KHALEEL RAHMAN Vs. K.E. THEERTHAMALAI, DEPUTY COMMERCIAL TAX OFFICER, ENFORCEMENT II, VILLUPURAM	October 17, 1984
KALA Vs. COMMISSIONER OF POLICE MADRAS	March 21, 1984
KAMADHENU TRADING COMPANY Vs. STATE OF TAMIL NADU	April 18, 1984
KANAKAMMAL Vs. K A VAJJIRAVELU	January 11, 1984
KANAKAVALI AMMAL Vs. V S SUNDARAM	January 5, 1984
KANNIKA Vs. STATE OF TAMIL NADU	July 3, 1984
KASI Vs. GOVT OF T N	April 11, 1984
KASTURI Vs. COMMISSIONER OF INCOME TAX	March 17, 1984
KASTURI AND SONS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 17, 1984
KHAIZAR BASHA Vs. INDIAN AIRLINES CORPORATIONNEW DELHI	August 1, 1984
KRISHNAVENI AMMAL AND ANOTHER Vs. PREMAVATHI AND 4 OTHERS	August 7, 1984
KUPPURAJAMMAL Vs. MEENAKSHI AMNMAL	March 27, 1984
L I C OF INDIA BOMBAY Vs. KALAVATHI B JAWA	June 21, 1984
L R RAJENDRAN Vs. GAJALAKSHMI	April 5, 1984
LAKSHMINARAYAN REDDIAR Vs. T K S BALARAMA CHETTIAR	April 17, 1984
LALAN SINGH AND ANR Vs. MAHBOOB HUSSIAN AND ANR	July 9, 1984
LILY THOMAS Vs. STATE	August 23, 1984
M A PAL MOHD Vs. R K SADARANGANI	August 9, 1984
M ABDUL RAHMAN Vs. S SADASIVAM	February 9, 1984
M CT MUTHIAH, HUF Vs. INCOME-TAX OFFICER	April 27, 1984
M D RAJAN Vs. I T C LIMITED	December 13, 1984
M F C INDUSTRIES (P ) LTD Vs. INCOME-TAX OFFICER	February 24, 1984
M JAMAL COMPANY Vs. UNION OF INDIA	December 20, 1984
M JANAKIRAMAN Vs. MEENAKSHI AMMAL	June 18, 1984
M K SWAMINATHAN Vs. AUTHORISED OFFICER LAND REFORMSTIRUNELVELI	January 12, 1984
M KANDA SWAMY Vs. CHINNASWAMY	March 19, 1984
M KANDASWAMI PILLAI Vs. CHINNASWAMY	March 9, 1984
M KRISHNAN Vs. RAMASWAMI	January 3, 1984
M LALITHA Vs. STATE OF TAMIL NADU	July 24, 1984
M M ROY Vs. N V P PANDIAN	July 12, 1984
M MUTHUSWAMY Vs. SPECIAL POLICE ESTABLISHMENT	August 17, 1984
M NARAYANASWAMY Vs. STATE OF TAMIL NADU	April 27, 1984
M S DHANANJAYAN Vs. STATE	June 22, 1984
M SEVUGAN CHETTIAR Vs. V A NARAYANA RAJA	January 18, 1984
M SHEIK ALI Vs. STATE BANK OF INDIA NAGERCOIL REFERENCE	June 14, 1984
M SIVANANDA GURUKKAL Vs. CHAIRMAN BOARD OF TRUSTEES SRI SUBRAHMANIASWAMI DEVASTANAM VALLIMALAI	August 13, 1984
M SOHANRAJ Vs. DY COMMR OF POLICE LAW AND ORDER EGMORE	September 6, 1984
M V SWAMI Vs. AMEER BASHA	July 13, 1984
M.N.A. ARUMUGHA PERUMAL AND OTHERS Vs. STATE, REP. BY M.G. RAGHURAMAN, DRUGS INSPECTOR, CHINGLEPUT RANGE, KANCHEEPURAM	August 28, 1984
M.N.A. ARUMUGHA PERUMAL AND OTHERS Vs. STATE, REP. BY M.G. RAGHURAMAN, DRUGS INSPECTOR, CHINGLEPUT RANGE, KANCHEEPURAM	September 28, 1984
M/S. BUHARI SONS PVT. LTD. MADRAS AND A.M. BUHARI, M.B. BUHARI AND M.C. BUHARI Vs. ASST. REGISTRAR OF COMPANIES, SHASTRI BHAWAN/ MADRAS	August 8, 1984
MADHAVAN Vs. MUNIAMMAL AND ORS.	December 11, 1984
MADHAVAN Vs. MUNIAMMAL	December 1, 1984
MADRAS PINTO AND ROTARY OIL OWNERS Vs. COMMISSIONER CORPORATION OF MADRAS	February 23, 1984
MADRAS WINES Vs. B ABRAHAM	December 5, 1984
MADURAI ADHEENA PEADATHIPATHI Vs. STATE OF TAMIL NADU	January 13, 1984
MADURAI SOFT DRINKS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	March 14, 1984
MAIMOON BI Vs. UNITED INDIA INSURANCE CO LTD	September 5, 1984
MAJOR K MATHEW SCARIAH Vs. K E MATHAI	November 26, 1984
MALAYAPPA NADAR Vs. MASJID E HAFEREZISH	July 7, 1984
MANAGEMENT OF ANTISEPTIC JOURNAL 326 Vs. A GANGADHARAN AND THE GOVERNMENT OF INDIA	February 28, 1984
MANAGEMENT OF MESSRS ANTISEPTIC JOURNAL 326 THAMBU CHETTY STREET-1 Vs. A GANGADHARAN	February 28, 1984
MANAGEMENT OF NEEDLE INDUSTRIES Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	October 24, 1984
MANAGEMENT OF THE NEW INDIA INSURANCE Vs. PATHIRAM	September 12, 1984
MANAGING DIRECTOR THE ROOD CORPORATION OF INDIA 16 20 BARAKHAMBA LANE NEW DELHI 110 001 Vs. O M NATARAJAN	March 12, 1984
MANICKAM Vs. DHARMAPURAM ADHEENAM AND MUTT	February 7, 1984
MARAPPA GOUNDER Vs. SELLAPPA GOUNDER	February 21, 1984
MARIAMMAL Vs. GOVINDAMMAL	July 16, 1984
MARIAMMAN INDUSTRIES Vs. STATE OF TAMIL NADU	August 1, 1984
MEENAKSHISUNDARAM AND VADIVELMURUGAN Vs. STATE	November 27, 1984
MEYYAPPA CHETTIAR Vs. K N BALAKRISHRIAN	January 30, 1984
MITSUBISHI FRANCE Vs. NEYVELI LIGNITE CORPORATION LTD	March 6, 1984
MOHAMMED ABDULLA Vs. P M ABDUL RAHIM	December 19, 1984
MOHAMMED GHOUSE Vs. K A HAMEED	March 15, 1984
MOHANA Vs. STATE OF TAMIL NADU AND ORS.	August 27, 1984
MOOKAN AMBALAM Vs. REVENUE DIVISIONAL OFFICER MADURAI	November 21, 1984
MR K ANTHONY SAVARIMUTHU Vs. DIRECTOR OF SCHOOL EDUCATION	November 28, 1984
MRIGNAINI KANWAR Vs. STATE OF TAMIL NADU	February 10, 1984
MUSIRI COOPERATIVE LAND DEVELOPMENT BANK LTD Vs. RANGANATHAN	October 19, 1984
N C SIVAGAMINATHAN Vs. MADRAS METROPOLITAN DEVELOPMENT AUTHORITY	July 12, 1984
N D S KARIKALAN Vs. STATE OF TAMIL NADU	June 15, 1984
N K RAMIAH Vs. YADAVA KALVI NITHI REGD SOCY	May 22, 1984
N PARAMESWARA KURUP Vs. STATE	July 23, 1984
N RAMAKRISHNAN Vs. COMMISSIONER OF INCOME TAX	June 14, 1984
N S JAYARAMAN Vs. C A SUNKURAMIYER	August 21, 1984
N S PARAMANANDA NAICKER Vs. STATE	December 13, 1984
N S PARTHASARATHY Vs. VARADACHARIAR	January 31, 1984
N VEERASWAMI Vs. STATE	August 17, 1984
NAGALINGAM Vs. STATE	July 20, 1984
NARAINDAS MENGHRAJ Vs. CONTROLLER OF ESTATE DUTY	June 26, 1984
NARASINGA NADAR Vs. STATE	July 11, 1984
NARAYANA VADIVOO Vs. MOHAMED EBRAHIM	March 19, 1984
NATARAJA THEVAR Vs. CHELLAMMAL	January 27, 1984
NATARAJAN Vs. NACHIMUTHU CHETTIAR	March 22, 1984
NELLAI MAVATTA COOLI THOZHILALAR SANGAM Vs. STATE OF TAMIL NADU	March 23, 1984
NEW INDIA ASSURANCE COMPANY LIMITED Vs. C B SHANKAR	October 25, 1984
NEW INDIA INSURANCE COMPANY. LTD. Vs. PATHIRAM AND ANOTHER	September 12, 1984
NEYVELI LIGNITE CORPORATION LABOUR AND STAFF UNION Vs. MANAGEMENT OF NEYVELI LIGNITE CORPORATION LTD , NEYVELI	June 19, 1984
OLI MOHAMED AND OTHERS Vs. AMAMULLAH AND OTHERS	December 7, 1984
ONWARD TRADING COMPANY Vs. UNION OF INDIA	July 24, 1984
OPERATIVE SUGAR MILLS LIMITED Vs. KALLAKURICHI CO THE STATE OF TAMIL NADU	January 4, 1984
P A MANICKAM Vs. GOVERNMENT OF TAMIL NADU	April 6, 1984
P ANNAMALAI Vs. PERIATHAMBI	August 10, 1984
P D CRUZ Vs. ST DOMINIES ANGLO INDIAN GIRLS HIGH SCHOOL	September 20, 1984
P G VISWANATHAN Vs. GOVT OF TAMIL NADU	September 10, 1984
P JAYAPPAN Vs. S K PERUMAL FIRST INCOME TAX OFFICER TUTICORN	June 19, 1984
P K RAMASAMY Vs. JT REGISTRAR OF CO OP SOCIETIES	July 13, 1984
P K SUBRAMANI Vs. PASTER MANI	April 4, 1984
P KANNIAPPAN DIED Vs. STATE OF TAMIL NADU	August 1, 1984
P N VALLARASU Vs. ELECTION COMMISSION OF INDIA	December 17, 1984
P N VENKATESA CHETTIAR Vs. ANNAMALAI INDUSTRIAL CORPORATION IN LIQUIDATION	April 21, 1984
P RAMASAMY Vs. V MARIMUTHU	July 12, 1984
P RAMASWAMY Vs. LA SRI SOMASUNDARA SRI GNANASAMBANDA DESIKA PRAMACHARIA SWAMIGAL ADHEENA KARTHA MADURAI ADHEENAM	October 19, 1984
P RATHINAVELU Vs. G M ALGARSWAMY	August 16, 1984
P S S SUNDAR RAO GENERAL SUPERINTENDENT Vs. INSPECTOR OF FACTORIES VELLORE	August 3, 1984
P SABESAN Vs. STATE OF TAMIL NADU	September 26, 1984
P SIVAGURUNATHA PILLAI Vs. P MANI PILLAI DIED	June 19, 1984
P SUBRAMANIAM Vs. RESERVE BANK OF INDIA	November 7, 1984
P VEMBADIMIITHU Vs. DIRECTOR OF MEDICAL SERVICES AND FAMILY WELFARE MADRAS 6	November 6, 1984
P. VENKATASUBRAMANIAM Vs. STATE OF TAMIL NADU, REP. BY THE COMMISSIONER OF POLICE, MADRAS AND OTHERS	September 18, 1984
P.M. KULANDAIVE LSAMY Vs. INSPECTOR OF POLICE C.C.I.W.C.I.D.	November 6, 1984
PACHAYAMMAL Vs. NACHIMUTHU GOUNDER	June 15, 1984
PADMANABHA MUDALIAR Vs. E B PURUSHOTHAMAN	July 18, 1984
PALANI ROMAN CATHOLIC MISSION Vs. MURUGAN AND CO	January 12, 1984
PALANIAMMAL Vs. PAVAYAMMAL	December 14, 1984
PALANIVELAYUTHAM Vs. RAMASAMY	July 12, 1984
PALLAVAN TRANSPORT CORPORATION METRO MADRAS-2 Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT	January 11, 1984
PAN AYYAVOA Vs. TALUK EXCISE OFFICER GENGEE TALUK SOUTH ARCOT DISTRICT	February 3, 1984
PANKAJAM Vs. CHINLIASWAMY NAIDU	March 27, 1984
PATEL ROADWAYS PVT LTD Vs. STATE	August 14, 1984
PERUMAL Vs. STATE	June 22, 1984
PERUNCHITHIRANAR Vs. STATE	November 12, 1984
PONNUSAMY Vs. SALEM VAIYAPPAMALAI JANGAMAR SANGAM	September 18, 1984
PONNUSWAMI GOUNDAR Vs. S R RAMASAMI CHETTIAR	March 23, 1984
POPULAR LUNGI CO Vs. COMMISSIONER OF INCOME TAX	October 12, 1984
PRABHAKAR RAO Vs. PAPAYEE AMMAL	July 27, 1984
PRAKASH ROADLINES PVT LTD Vs. P M GOUNDER AND CO	December 14, 1984
PRECISE IMPEX PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS	July 27, 1984
PRESENTATION CONVENT Vs. CORPORATION OF MADRAS	July 13, 1984
PRESIDENT/CORRESPONDENT S T HINDU COLLEGE ASSOCIATION NAGERCOIL KANYAKUMARI DISTRICT Vs. K DESAPPAN	November 7, 1984
R CHANDRAN Vs. STATE OF TAMIL NADU	June 13, 1984
R D KUBCHANDANI Vs. INDO MERCANTILE FUND PRIVATE LTD	July 12, 1984
R DAMODARAN Vs. CHIEF HEALTH INSPECTOR AND FOOD INSPECTOR HEADQUARTERS SOUTHERN RAILWAY MADRAS 3	September 24, 1984
R ESWARA IYER Vs. STATE OF TAMIL NADU	June 13, 1984
R GANAPATHY SUBRAMANIAM Vs. ENFIELD INDIA LTD	December 18, 1984
R GNANAVELAN Vs. STATE	August 27, 1984
R GOPALA PATHAR Vs. N JAYALAKSHMI AMMAL	June 15, 1984
R GOVINDARAJULU Vs. S DHARMAN	July 27, 1984
R JAGANNATHA CHETTIAR Vs. SWARNAMBAL	March 15, 1984
R M BASHA Vs. STATE OF TAMIL NADU	March 14, 1984
R RAMANATHAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX	January 23, 1984
R RANGANATHAN Vs. GOVT OF TAMILNADU	September 19, 1984
R S GOPALAN Vs. CURRENTLY IN CHARGE AND MANAGING DIRECTOR	October 15, 1984
R UMRAOMAL Vs. STATE	December 11, 1984
R VADIVELU Vs. KAMALANATHAN ALIAS CHINNAPAIYAN	August 31, 1984
R VEERAPPAN Vs. STATE	September 21, 1984
R VENKATESAN Vs. CHIEF CONSERVATOR OF FORESTS MADRAS 6	August 10, 1984
R VISWANATHAN Vs. P SHANMUGHAM	October 26, 1984
R. MANGALA THANARAJ Vs. STATE	July 30, 1984
R. RAMASWAMY MUDALIAR AND OTHERS Vs. K.R. VENKATACHALAM	July 20, 1984
RAJAMANNAR CHETTIAR Vs. VELAYUTHA CHETTIAR	July 27, 1984
RAJAMBAL Vs. MURUGAPPAN	March 22, 1984
RAJAMBAL Vs. VEERAAMUTHU UDAYAR	December 14, 1984
RAJAMMAL Vs. RAMAN KUTTY	September 18, 1984
RAJASEKARAN Vs. STATE	October 18, 1984
RAMACHANDRAN Vs. S JAYARAMAN	July 27, 1984
RAMAKRISHNA MILLS COIMBATORE LIMITED GANAPATHY Vs. GOVERNMENT OF TAMIL NADU REP :	January 19, 1984
RAMAKRISHNAN Vs. SAMIYAR MARAPPA GOUNDER	November 16, 1984
RAMAN AND CO Vs. UNION OF INDIA	June 27, 1984
RANI LAKSHMI G S and W MILLS PVT LTD Vs. TEXTILE COMMR	September 5, 1984
RANI LAKSHMI GINNING SPINNING AND WEAVING MILLS PVT LTD Vs. TEXTILE COMMISSIONER BOMBAY	September 5, 1984
RANJIT EXPORT PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS	September 6, 1984
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SOUTH INDIA FLOUR MILLS PVT LTD	September 13, 1984
REGISTRAR ANNAMALAI UNIVERSITY Vs. C R LAKSHMIKANTHAN	October 25, 1984
REKKAN ALIAS RAKKA PERUMAL Vs. STATE	October 26, 1984
REVATHI C P EQUIPMENT LIMITED COIMBATORE Vs. SANGEETHA TUBAWELL CORPORATION MADRAS 17	April 27, 1984
RM ARUNACHALAM Vs. WEALTH-TAX OFFICER	April 28, 1984
RUKMANI Vs. H N THIRUMALAI CHETTIAR	September 26, 1984
RUTH MARGARET GONSALVES Vs. K T H PRESSES	September 12, 1984
S ALAGARSAMI Vs. STATE OF TAMIL NADU	June 29, 1984
S ALPHONE Vs. DIST SUPPLY OFFICER NAGARCOIL	December 4, 1984
S ARUMUGAM Vs. S SARANGAPANI	November 8, 1984
S GANDHI Vs. TAMIL NADU ELECTRICITY BOARD	December 13, 1984
S HIDHAYATHULLAH SAHIB Vs. COMMISSIONER OF INCOME TAX	October 12, 1984
S J PARKER Vs. EFFIC EUPERSIS PARKER	November 7, 1984
S K GROVER Vs. CHANDRA PRAKASH	November 20, 1984
S K PANCHAKSHARAM Vs. T V KANNIAH	June 12, 1984
S KAMATCHI Vs. TAMIL NADU STATE TRANSPORT DEPARTMENT	June 25, 1984
S KARUPPANNA GOUNDER Vs. S RAMASWAMY	April 6, 1984
S KRISHNAMURTHY Vs. CHAIRMAN DEPARTMENTAL PROMOTION COMMITTEE III C/O INSPECTORATE OF GENERAL STORES CENTRAL INDIA KANPUR	November 7, 1984
S LOGANATHAN Vs. SPECIAL OFFICER OF THE MANAGEMENT OF THE T U C S LTD	January 19, 1984
S M C VEERAPPAN Vs. COMMISSIONER H R AND C E MADRAS 34	July 30, 1984
S M MOHAMMED ISMAIL Vs. ADDITIONAL DIRECTOR OF ENFORCEMENT	June 19, 1984
S MOHAMMED Vs. STATE OF T N	June 29, 1984
S P G C METAL INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	January 23, 1984
S P SAKTHI DEVI Vs. COLLECTOR OF SALEM	August 1, 1984
S P VAIRAVAN CHITTIAR AND S P KASI CHETTIAR Vs. SALES SERVICE AND TRANSPORTS (P) LTD , REP BY ITS MANAGING DIRECTOR, K NARAYANA IYENGAR	December 21, 1984
S PALANISWAMI Vs. GOVERNMENT OF TAMIL NADU	December 18, 1984
S PARVATHAMMAL Vs. COMMISSIONER OF INCOME TAX	January 27, 1984
S R ARULPRAKASAM Vs. PREMA MALINI VASAN, INCOME-TAX OFFICER, CENTRAL CIRCLE-XV, MADRAS	December 18, 1984
S SALEEM KHAN Vs. DEPUTY DIRECTOR, ENFORCEMENT DIRECTORATE	June 19, 1984
S SATHYALAYA and C ORGANISATION Vs. STATION DIR MADRAS DOORDARSHAN	June 27, 1984
S SHYAMSUNDER Vs. N NATARAJAN	January 13, 1984
S SIRUMANI C KANNIAH NAIDU Vs. PANDIAN ROADWAYS CORPORATION MADURAI	June 21, 1984
S SIVANARUL Vs. STATE OF TAMIL NADU	August 7, 1984
S SRINIVASAN Vs. GOVT OF TAMIL NADU	July 18, 1984
S SUBRAMAMA GOTHAVARI Vs. K S G SIVAJOTHIAMMAL	October 24, 1984
S SUNDARAM PILLAI Vs. P GOVINDASWAMI	December 14, 1984
S SWAMINATHAN Vs. STATE OF TAMIL NADU	August 9, 1984
S THIAGARAJAN Vs. ASSISTANT REGISTRAR OF COMPANIES MADRAS	July 27, 1984
S V KAMALADEVI Vs. STATE OF TAMIL NADU	June 21, 1984
S VIJAYALAKSHMI Vs. M G GANESA IYER DIED	June 21, 1984
S. SAHAPATHY Vs. STATE OF TAMIL NADU	July 18, 1984
S.V. SIVALINGA NADAR Vs. S.V. CHANDRAPANDIAN	October 17, 1984
SAKTHI CHARITIES Vs. COMMISSIONER OF INCOME TAX	April 3, 1984
SAKTHI SUGARS LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES CENTRAL ASSESSMENT CIRCLE I COIMBATORE	November 14, 1984
SALEMA BIBI Vs. SHAIK DOVUD	June 15, 1984
SANGHVI BROTHERS Vs. STATE OF TAMIL NADU	August 7, 1984
SARASWATHI Vs. SIVASWAMI	November 30, 1984
SARGUNAM Vs. UNION OF INDIA	August 17, 1984
SATTUR ORIGINAL MATCH CO Vs. UNION OF INDIA	June 21, 1984
SECOND INCOME-TAX OFFICER Vs. N R GOPALAKRISHANAN	November 29, 1984
SECOND INCOME-TAX OFFICER Vs. K A S A ARUNACHALA NADAR	December 27, 1984
SECOND INCOME-TAX OFFICER Vs. G HANUMANTHA RAO	May 19, 1984
SEERANGEN Vs. STATE	February 10, 1984
SEETHA Vs. GOVT OF T N	June 12, 1984
SEKAR Vs. STATE	November 16, 1984
SENDAMARAI ANIMALV Vs. VIJAYA RAJAGOPAL CHETTIAR	January 30, 1984
SESHADRI IYENGAR M AND SONS Vs. COMMISSIONER OF INCOME TAX	April 23, 1984
SETHURAMA UDAYAR Vs. CHIDAMBARAM MUNICIPALITY	August 14, 1984
SHELAT BROTHERS Vs. LODD NARENDRADAS	October 11, 1984
SHERWOOD EDUCATIONAL SOCIETY MADRAS 31 Vs. HUSSAINY BEGUM NAMAZIE	September 19, 1984
SHETTY ALIAS RAMANUJAM Vs. STATE	April 10, 1984
SIVANARUL Vs. STATE OF TAMIL NADU REP	August 7, 1984
SOBANA BAI Vs. S EPPSI	September 6, 1984
SOUNDARA PANDIAN Vs. VISWANATHAN	November 7, 1984
SOUTH ARCOT DISTRICT CO OPERATIVE SPINNING MILLS LIMITED Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL SRB	July 27, 1984
SOUTHERN TRADING COMPANY Vs. STATE OF TAMIL NADU	July 4, 1984
STATE Vs. A M KOTHANDARAMAN	June 22, 1984
STATE Vs. VARADARAJAN	December 10, 1984
STATE Vs. K SUBRAMANIAM	December 14, 1984
STATE Vs. K P KANDASAMY	December 14, 1984
STATE Vs. KANNAN OIL STORES	December 19, 1984
STATE Vs. K R BALAKRISHNAN	December 19, 1984
STATE Vs. P VIJAYAKUMAR	December 19, 1984
STATE BY PUBLIC PROSECUTOR Vs. ASHOKAN	October 31, 1984
STATE BY PUBLIC PROSECUTOR Vs. V. ESSAKKI	December 21, 1984
STATE BY PUBLIC PROSECUTOR Vs. SANTHANAKRISHNAN	December 7, 1984
STATE BY PUBLIC PROSECUTOR Vs. RAMAMOORTHY	November 2, 1984
STATE OF TAMIL NADU Vs. N THANGAVELU	June 11, 1984
STATE OF TAMIL NADU Vs. SOUTH INDIA DRUM MANUFACTURING COMPANY	June 27, 1984
STATE OF TAMIL NADU Vs. MONOTYPE INDIA LIMITED	July 4, 1984
STATE OF TAMIL NADU Vs. NATIONAL CASH REGISTER COMPANY	July 4, 1984
STATE OF TAMIL NADU Vs. MOOPANAR FAMILY CHARITABLE TRUST	August 7, 1984
STATE OF TAMIL NADU Vs. VENKATESA MILLS LIMITED	August 7, 1984
STATE OF TAMIL NADU Vs. P GANESA UDAYAR	July 31, 1984
STATE OF TAMIL NADU Vs. WILLIAM JACKS AND COMPANY INDIA PRIVATE LIMITED	April 10, 1984
STATE OF TAMIL NADU Vs. I B M WORLD TRADE CORPORATION	April 10, 1984
STATE OF TAMIL NADU Vs. SAROJA MILLS LTD	February 29, 1984
STATE OF TAMIL NADU Vs. INDIAN EYELETS INDUSTRIES	January 25, 1984
STATE OF TAMIL NADU Vs. S N THIRUGNANAM	September 4, 1984
STATE OF TAMIL NADU Vs. UNION OF INDIA	November 7, 1984
STATE OF TAMIL NADU Vs. P GANESA UDAYAR	March 31, 1984
SUBBAYAL Vs. MUTHUSWAMY	October 18, 1984
SUBBIAH Vs. MUTHUSWAMY	April 6, 1984
SUBRAMANIA GURUKKAL Vs. ARULMIGHU THIRURNALESWARASWAMY DEITY	March 30, 1984
SUDALAIMADAM Vs. STATE	November 7, 1984
SUNDARAM Vs. STATE BY THE SUB INSPECTOR OF POLICE, ERODE RAILWAY PROTECTION FORCE, POLICE STATION, ERODE	November 21, 1984
SUNDARAM S IAC Vs. DEPUTY INSPECTOR OF POLICE CRIME	August 31, 1984
SURESH BABU Vs. MADHU	April 6, 1984
SYED MOHIDEEN Vs. GOVT OF T N	October 26, 1984
T K DURAISAMY Vs. PREMCHAND	July 17, 1984
T M SHANMUGHAM Vs. PERIYAR SELF RESPECT PROPAGANDA INSTITUTION	July 10, 1984
T MUTHU KONE Vs. S S RAMACHANDRAN	February 28, 1984
T O M SABITHA Vs. GOVT OF TAMIL NADU	April 26, 1984
T O M SARIBA BEGUM Vs. GOVERNMENT OF TAMIL NADU	July 21, 1984
T O M SARIBA BEGUM Vs. GOVT OF TAMIL NADU	July 31, 1984
T P RATHINAM PILLAI Vs. S K MOHAMMED KASIM	July 31, 1984
T PONNUVELU Vs. STATE OF TAMIL NADU	July 10, 1984
T S RAMANI Vs. SUPERINTENDENT OF PRISONS CENTRAL JAIL MADRAS	January 31, 1984
T SRINIVASAN Vs. V SRINIVASAN	November 6, 1984
T V S SARMA Vs. ACCOMMODATION CONTROLLER MADRAS	November 26, 1984
TAMIL NADU ELECTRICITY BOARD REP BY ITS SUPERINTENDING ENGINEER, METTUR ELECTRICITY SYSTEM, METTUR DAM, SALEM DISTRICT Vs. D VASANTHA	June 11, 1984
TAMIL NADU ELECTRICITY BOARD TIRUTTANI Vs. D K KANNIAPPA MUDALIAR	February 10, 1984
TAMIL NADU ELECTRICITY BOARD, MADRAS [BY CHIEF ENGINEER (PERSONNEL)] Vs. K. RAMAN AND ANOTHER	April 4, 1984
TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD Vs. VENKATESAN	December 12, 1984
THAMBIRAM ACHARI AND OTHERS Vs. STATE THROUGH THE INSPECTOR OF POLICE CHENGALPATTU TOWN	April 12, 1984
THAMIZHARASAN Vs. STATE	November 29, 1984
THE MANAGEMENT OF EIFCO OIL ENGINE INDUSTRIES, COIMBATORE Vs. THE PRESIDING OFFICER, LABOUR COURT, COIMBATORE AND ANOTHER	June 22, 1984
THE NEYVELI LIGNITE CORPORATION LTD., NEYVELI Vs. SUBBARAYAN AND OTHERS	August 1, 1984
THILAGARAJ MATCH WORKS Vs. C SUNDARESAN	December 13, 1984
THIRD INCOME-TAX OFFICER Vs. A MOHAMED SEHAL BASHA	January 30, 1984
THIRUMATHI P G LALITHA BAI Vs. SPL TRIBUNAL FOR CO OPERATIVE CASES MADRAS	November 15, 1984
TIRUMATHI MANORANJITHAM Vs. AUTHORISED OFFICER LAND REFORMS NAGAPATTINAM EAST THANJAVUR DISTRICT	June 11, 1984
TRANSFORMER AND SWITCHGEAR LIMITED Vs. STATE OF TAMIL NADU	July 24, 1984
TRANSWORLD SHIPPING SERVICES IMP LTD Vs. OWNERS	December 5, 1984
TULI BROTHERS MADRAS 1 Vs. G R SRINIVASALU	July 13, 1984
U P NATARAJA PILLAI Vs. MADURAI MUNICIPAL CORPORATION	December 21, 1984
ULAGAMUTHUAMMAL Vs. STATE	March 16, 1984
UNION OF INDIA EASTERN RAILWAY Vs. MESSRS ST JOSEPH TEXTILES KARUR	August 9, 1984
UNION OF INDIA EASTERN RLY Vs. ST JOSEPH TEXTILES KARUR	August 9, 1984
USUVATHUN HASANA MUSLIM SANGAM Vs. BOARD OF REVENUE SEMADRAS	June 12, 1984
V D SWAMI AND CO LTD Vs. CHIEF ENGINEER PUBLIC HEALTH ENGI NEERING DEPARTMENT GOVT OF KERALA TRIVANDRUM KERALA STATE	December 5, 1984
V K JOSEPH Vs. STATE	July 12, 1984
V MUTHUVEL MUDALIAR Vs. P PUNYAKOTI NAIDU	September 12, 1984
V S DEVADOSS Vs. S VELU	February 16, 1984
V S MEENAKSHISUNDARAM Vs. KALIYAPERUMAL	September 12, 1984
V SUBRAMANIA PADAYACHI Vs. STATE OF TAMIL NADU	September 12, 1984
V VEERARAJAN AND ORS Vs. GOVERNMENT OF TAMIL NADU REPTD BY THE SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT DEPT AND ORS	November 20, 1984
VARADARAJU Vs. STATE	November 14, 1984
VARADHALAKSHMI MILLS LTD Vs. ADDITIONAL INCOME-TAX OFFICER	February 24, 1984
VARADHAN Vs. SUB INSPECTOR OF POLICE E 4 ABIRAMAPURAM POLICE STATION	January 6, 1984
VEERAMALAI MUTHIRIAR Vs. SRINIVASA MUTHIRIYAR	July 30, 1984
VEERMALAI Vs. E SRINIVAS	July 30, 1984
VELLAPANDY THEVAR AND OTHERS Vs. STATE, REP. BY\THE INSPECTOR OF POLICE, ALANGULAM POLICE STATION, TIRUNELVELI DT.	November 7, 1984
VELUSAMY Vs. STATE	September 18, 1984
VEMBU AMMAL Vs. SWAMINATHAN	August 24, 1984
VENKATACHALA MUDALIYAR Vs. BALAMBAL	September 18, 1984
VIJAYAKUMAR MILLS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	February 8, 1984
VINAY COTTON WASTE COMPANY Vs. STATE OF TAMIL NADU	July 17, 1984
VINAY ENGINEERING Vs. NEYVELI LIGNITE CORPORATION LIMITED	October 24, 1984
VINOD KUMAR DIDWANIA Vs. INCOME TAX OFFICER	December 3, 1984
VISWANATHA ASARI Vs. STATE	December 5, 1984
VITTABAI AMMAL Vs. S RADHAKRISHNAN	August 10, 1984
W P A S HIGH SCHOOL Vs. JT DIR SCHOOL EDUCATION SECONDARY EDUCATION	October 17, 1984
WAHAB BROTHERS Vs. INSPECTING ASSISTANT COMMISSIONER	April 24, 1984
WORKMAN OF BEST AND CROMPTON INDUSTRIES, LTD. (BY GENERAL SECRETARY, SOCIALIST WORKS UNION, MADRAS) Vs. BEST AND CROMPTON ENGINEERING LTD. AND OTHERS	November 8, 1984
WORKMEN EMPLOYED IN ASHOK LEYLAND LTD Vs. MANAGEMENT OF ASHOK LEYLAND LTD	September 14, 1984
WORKMEN OF INDIAN BANK Vs. MANAGEMENT OF INDIAN BANK	October 13, 1984
X QUIZ IT Vs. STATE OF TAMIL NADU	February 29, 1984
Y SILAS Vs. DISTRICT COLLECTOR NAGERCOIL KANYAKUMARI DISTRICT	September 20, 1984
YESWANT Vs. USHA KUMAR	November 28, 1984

Year 1984 of HIGH COURT OF MADRAS

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