Case Index

Title
Date
A ABDUL RAHIM Vs. STATE
July 20, 1984
A K M MATHEW Vs. T V BALAN
July 20, 1984
A P ABOOBACKER Vs. SALES TAX OFFICER 1ST CIRCLE CANNANORE
June 29, 1984
A P AUGUSTINE Vs. SUPT OF POST OFFICES
January 4, 1984
A Z MOHAMMED FAROOQ Vs. STATE GOVERNMENT
January 24, 1984
A.M. PADMAKSHI Vs. SUDARSAN CHITS (INDIA) LTD.
March 26, 1984
ABDUL RAHIMAN Vs. STATE OF KERALA
November 24, 1984
ABDUL SALAM Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
November 29, 1984
ABDULLA Vs. RENT CONTROLLER
August 20, 1984
ABDULLAKUTTY Vs. ABUBACKER
October 12, 1984
ABOOBACKER Vs. STO
June 29, 1984
ABRAHAM Vs. ASSOCIATED ENGINEERING CORPORATION
September 24, 1984
ABRAHAM Vs. AGRL I T O NEDUMANGAD
June 14, 1984
ABRAHAM Vs. ASSOCIATED ENGINEERING CORPORATION, TRIVANDRUM
September 19, 1984
ABRAHAM JACOB Vs. USHA K. MAMMAN
July 4, 1984
ABRAHAM VADAKKANCHERRY Vs. STATE OF KERALA
July 5, 1984
ALAVI Vs. AMINAKUTTY
August 28, 1984
ALUMINIUM INDUSTRIES LTD Vs. UNION OF INDIA
October 16, 1984
ALUMINIUM INDUSTRIES LTD Vs. UNION OF INDIA
February 7, 1984
AMAN TRADERS Vs. STATE OF KERALA
April 6, 1984
AMMU Vs. SASTHA TRADING CO
February 6, 1984
ANIL KUMAR Vs. GOPIKUTTAN NAIR
August 27, 1984
ANNAMMA Vs. ELSAMMA
January 6, 1984
ANNAMMA Vs. ELSAMMA AND ORS.
January 18, 1984
ANNAMMA THOMAS Vs. T JOSEPH
February 16, 1984
ASOKA OIL MILLS Vs. SALES TAX OFFICER IRINJALAKUDA
April 3, 1984
AUGUSTHY THOMAS Vs. STATE OF KERALA
June 15, 1984
AZEEZ Vs. STATE OF KERALA
February 15, 1984
AZEEZ Vs. STATE OF KERALA
January 19, 1984
B M AISHABI Vs. A YAKUB
February 27, 1984
B RAJEEVI R HEGDE Vs. THYAMPANNA SHETTY
February 15, 1984
BABU Vs. STATE OF KERALA
January 4, 1984
BABU JOSEPH Vs. STATE OF KERALA
September 27, 1984
BALAGANGADHARA MENON Vs. T V PETER
April 12, 1984
BALAN Vs. FOOD INSPECTOR ALWAYE MUNICIPALITY
February 8, 1984
BATA INDIA LTD. Vs. STATE OF KERALA AND OTHERS
March 20, 1984
BEERANKUTTY Vs. MUNICIPAL COMMR. MANJERY
June 2, 1984
BHAGEERATHI Vs. RAMACHANDRAN
December 17, 1984
BHARATA BANKERS Vs. E RAJENDRA
January 4, 1984
BHASKARA PANICKER Vs. CO OP TRIBUNAL
November 12, 1984
BHASKARAN Vs. UNNI
July 27, 1984
C A KUMARAN Vs. COCHIN SHIPYARD LTD
June 25, 1984
C R RAMAN Vs. KARTHIKAYAN
June 19, 1984
C S CHANDRASEKHARAN NAIR Vs. K GEORGE
August 10, 1984
C T MATHEW Vs. GOVT OF INDIA HOME DEPT C I B
September 27, 1984
CANARA BANK Vs. BRUNTON AND COMPANY ENGINEERS LTD.
July 12, 1984
CHAKRAYUDHAN Vs. SARADA
April 9, 1984
CHANDRIKA AMMA Vs. MOHAMMED
July 2, 1984
CHEMMEENS Vs. INCOME TAX OFFICER
April 24, 1984
CHILLIKKODATHIL MANUEL AUGUSTIN Vs. STATE OF KERALA
August 30, 1984
CLARA Vs. AUGUSTINE
March 12, 1984
CO OPERATIVE TEA SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 5, 1984
COCHIN SHIPYARD EMPLOYEES UNION Vs. MANAGER (PERSONAL) COCHIN SHIPYARD LTD
April 4, 1984
COMMANDANT M S P Vs. JAYADEVAN
April 12, 1984
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PULLANGODE RUBBER AND PRODUCE COMPANY LIMITED
July 24, 1984
COMMISSIONER OF AGRL. INCOME TAX Vs. PULLANGODE RUBBER & PRODUCE CO. LTD.
March 24, 1984
COMMISSIONER OF GIFT TAX Vs. PHILIP V M
August 1, 1984
COMMISSIONER OF INCOME TAX Vs. M A UNNERIKUTTY
August 8, 1984
COMMISSIONER OF INCOME TAX Vs. ASHOK TEXTILES PRIVATE LIMITED
August 8, 1984
COMMISSIONER OF INCOME TAX Vs. S KUMARASWAMY REDDIAR SONS
August 13, 1984
COMMISSIONER OF INCOME TAX Vs. B RAMANUJAM THAMPI
August 24, 1984
COMMISSIONER OF INCOME TAX Vs. NARAYANA TRUST
August 23, 1984
COMMISSIONER OF INCOME TAX Vs. M C MENON
September 19, 1984
COMMISSIONER OF INCOME TAX Vs. QUILON MARINE PRODUCE COMPANY
October 18, 1984
COMMISSIONER OF INCOME TAX Vs. PARTHAS TRUST
October 21, 1984
COMMISSIONER OF INCOME TAX Vs. KERALA FINANCIAL CORPORATION
October 24, 1984
COMMISSIONER OF INCOME TAX Vs. SEEMATTI TRUST
July 23, 1984
COMMISSIONER OF INCOME TAX Vs. RAVINDRANATHAN NAIR K
July 30, 1984
COMMISSIONER OF INCOME TAX Vs. PHAIR LABORATORIES
July 17, 1984
COMMISSIONER OF INCOME TAX Vs. G T N TEXTILES LIMITED
July 18, 1984
COMMISSIONER OF INCOME TAX Vs. MITTAL STEEL RE ROLLING AND ALLIED INDUSTRIES PRIVATE LIMITED
July 6, 1984
COMMISSIONER OF INCOME TAX Vs. SYED MOHAMMAD KANNU P M AND CO
June 22, 1984
COMMISSIONER OF INCOME TAX Vs. COCHIN REFINERIES LTD
June 25, 1984
COMMISSIONER OF INCOME TAX Vs. ANTONY P T AND SONS
June 27, 1984
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TIMBERS AND PRODUCTS
June 18, 1984
COMMISSIONER OF INCOME TAX Vs. JOY P JACOB
June 19, 1984
COMMISSIONER OF INCOME TAX Vs. KERALA FINANCIAL CORPORATION LIMITED
October 31, 1984
COMMISSIONER OF WEALTH TAX Vs. PREMA LAXMAN
March 17, 1984
COMMR OF INCOMETAX Vs. PREMA LAXMAN
March 7, 1984
COMMR OF INCOMETAX Vs. P M SYED MOHAMMED KANNU AND CO
June 22, 1984
CORPORATION OF COCHIN Vs. JALAJA
February 28, 1984
CORPORATION OF TRIVANDRUM Vs. BHASKARAN NAIR
December 10, 1984
DAVID Vs. STATE OF KERALA
August 24, 1984
DECCAN QUEEN MOTOR SERVICE Vs. INDIAN OVERSEAS BANK
October 25, 1984
DEMACH ENGINEERS (P) LTD Vs. WINNY XAVIER
June 4, 1984
DEMACH ENGINEERS PRIVATE LTD. Vs. WINNY XAVIER
March 26, 1984
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. C K PAUL AND SONS
November 9, 1984
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. KALPANA KRISHNA MOHAN
November 24, 1984
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. N SATHYAVAN
November 26, 1984
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. VIDYARAMBHAM PRESS AND BOOK DEPOT
November 30, 1984
DEVIKULAM ESTATE WORKERS UNION Vs. UPPER SURIANALLE ESTATE
June 7, 1984
DEVSHI BHANJI KHONA Vs. MARY BURNO
November 18, 1984
DILEEPKUMAR Vs. STATE OF KERALA
August 22, 1984
DY COMMISSIONER Vs. KRISHNA MOHAN
November 24, 1984
DY COMMR OF SALESTAX Vs. SATHYAVAN
November 26, 1984
DY COMMR OF SALESTAX Vs. SHAW WALLACE AND CO LTD
October 29, 1984
E.R. NAMBOODIRI Vs. H.N. RAJAN AND OTHERS
August 6, 1984
ELAVALLI KURISUPALLI PRARTHANA SANGHAM Vs. VELU APPUNNI
June 27, 1984
ELIZABETH Vs. SARAMMA
February 7, 1984
ESIC Vs. POOPPALLY FOODS
August 1, 1984
FOOD INSPECTOR CORPORATION OF CALICUT Vs. KOCHUNNI
August 24, 1984
G MOHANAN Vs. G CHANDRASEKHARAN
July 27, 1984
GEETHAKUMARI Vs. DIRECTOR OF PUBLIC INSTRUCTION
July 11, 1984
GEO SEA FOOD Vs. INCOME TAX OFFICER
May 31, 1984
GEORGE MAMPILLY Vs. STATE
February 24, 1984
GODAVARI Vs. CANNANORE MUNICIPALITY
August 16, 1984
GOPALAKRISHNAN Vs. JANAKI AMMA
January 27, 1984
GOPALAKRISHNAN NAIR Vs. JOSHI
November 24, 1984
GOPALAN Vs. GOPALAN CHETTIAR
February 7, 1984
GOVINDA MENON Vs. MUHAMMED UNNI HAJI
September 8, 1984
GOVINDA MENON Vs. MUHAMMED UNNI HAJI
September 28, 1984
GOVINDA PRABHU & BROS. Vs. ADDL. SALES TAX OFFICER
June 25, 1984
HAJI ABDULLA H A S DHARMASTHAPANAM Vs. T V HAMEED
December 13, 1984
HIGH LAND PRODUCES COMPANY LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND S T SPECIAL
April 5, 1984
HINDUSTAN INSECTICIDES LTD Vs. T M JALEEL
July 16, 1984
IBRAHIM Vs. KERALA WAKF BOARD
November 13, 1984
IBRAHIM KUTTY Vs. STATE OF KERALA
July 3, 1984
IBRAHIM L T Vs. AGRICULTURAL INCOME TAX OFFICER
June 7, 1984
INCOME TAX OFFICER Vs. A V THOMAS AND COMPANY
July 5, 1984
INCOME TAX OFFICER Vs. A.V. THOMAS & CO. LTD.
July 6, 1984
ITTOOP Vs. TRICHUR MUNICIPALITY
January 31, 1984
JAMES JOSEPH Vs. FOOD CORPORATION
June 10, 1984
JANAKI Vs. RAGHAVAN
February 24, 1984
JANAKI AMMA Vs. RAMA WARIER
November 12, 1984
JAYACHANDRAN Vs. STATE OF KERALA
June 28, 1984
JAYADEVAN Vs. COMMANDANT M S P
February 10, 1984
JOHN Vs. MAMMOOTTY
February 28, 1984
JOHN Vs. MAMMUKUTTY
October 9, 1984
JOSEPH E K E K MATHEW AND BROS Vs. COMMISSIONER OF WEALTH TAX
August 29, 1984
JOSNA BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
July 6, 1984
JOY Vs. STATE OF KERALA
July 23, 1984
K C OOMMEN Vs. STATE BANK OF TRAVANCORE
October 19, 1984
K G NARAYANANKUTTY Vs. T E SEKHARA MENON
September 25, 1984
K I GEORGE Vs. C CHERIYAN
December 12, 1984
K J CHACKO Vs. JOSEPH DEVASSIA
December 17, 1984
K K NAIR Vs. STATE OF KERALA
April 13, 1984
K P ABRAHAM Vs. AGRICULTURAL INCOME TAX OFFICER
June 14, 1984
K P MOHAMMED Vs. STATE OF KERALA
February 1, 1984
K P PATHUMMA Vs. T ABDULLA
March 1, 1984
K PAPPAMAL Vs. S BHAGAVATHY
July 9, 1984
K R PUSPHAN Vs. STATE
October 19, 1984
K. JOSHUA Vs. HIS GRACE GEEVARUGHESE MR. DISCORUS
April 17, 1984
K. RAJU VARGHESE Vs. STATE OF KERALA
November 16, 1984
K. S. R. T. C. EMPLOYEES ASSOCIATION TRIVANDRUM Vs. GENERAL MANAGER K.S.R.T.C
October 16, 1984
K.A. MATHEW Vs. STATE OF KERALA
December 21, 1984
K.M. SULAIMAN Vs. STATE OF KERALA
July 2, 1984
K.O. KUNJU Vs. EXECUTIVE OFFICER, THRIKKAKARA PANCHAYAT & ANOTHER
December 3, 1984
K.P. PARAMESWARAN PILLAI Vs. PARVATHY AMMA GOWRIKUTTY AMMA
July 26, 1984
K.S. MINI Vs. DEPUTY DIRECTOR OF EDUCATION, ERNAKULAM
March 21, 1984
K.S.E. BOARD Vs. VARKEY SEBASTIAN
November 8, 1984
KADEEJA UMMA Vs. APPELLATE AUTHORITYL R
February 17, 1984
KALLYANI AMMA Vs. KUNHAMBU NAIR
August 20, 1984
KALPAKA OIL MILLS Vs. COMMISSIONER OF INCOME TAX
July 9, 1984
KANNAN Vs. STATE OF KERAL
March 16, 1984
KANNAN NAMBIAR Vs. NARAYANI AMMA
August 9, 1984
KARAYIL AYISA Vs. ABDULLA
February 17, 1984
KARTHIYANI AMMA Vs. KUNHI THOMAN
July 19, 1984
KARUNAKARAN Vs. STATE OF KERALA
January 4, 1984
KATHAYEE COTTON MILLS LTD. Vs. REGISTRAR OF COMPANIES AND ORS.
February 27, 1984
KERALA CIVIL AVIATION GENERAL WORKERS CO-OP SOCIETY Vs. UNION OF INDIA UOI
March 28, 1984
KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD Vs. RAJ MOHAN CASHEW LTD
February 8, 1984
KERALA STATE ROAD TRANSPORT Vs. C. SOMAN NADAR
February 17, 1984
KERALA URBAN DEVELOPMENT FINANCE CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
June 5, 1984
KERALA WAKF BOARD ERNAKULAM Vs. V M K KOYA THANGAL
October 24, 1984
KESAVAN Vs. PARAMESWARAN NAMBOODIRIPAD
April 27, 1984
KHANNA Vs. STATE OF KERALA
March 16, 1984
KOCHU PENNU APPI PENNU Vs. KALYAMBI NANAN
July 10, 1984
KOCHU VELU Vs. PURAKKATTU JOSEPH
February 8, 1984
KOKERS 70 MM MOVIE HOUSE Vs. KERALA STATE ELECTRICITY BOARD
April 11, 1984
KOLLETH MOHAMMED MASTER Vs. MUNSIFFTIRUR
May 31, 1984
KOMU HAJI HYSROSE HAJI Vs. MOOSAKUTTY BAVA
September 19, 1984
KOYA HAJI Vs. BHASKARAN
August 20, 1984
KRISHNA PILLAI Vs. KRISHNAN VELAYUDHAN
October 11, 1984
KRISHNAMMA Vs. NAGESWARI AMMA
July 30, 1984
KRISHNAN Vs. STATE OF KERALA
July 6, 1984
KRISHNAN Vs. STATE OF KERALA
February 10, 1984
KRISHNAN Vs. KUNHAMBU NAIR
February 6, 1984
KRISHNANKUTTY MENON Vs. MALATHI
April 10, 1984
KRISHNANKUTTY NAIR Vs. JOINT REGISTRAR CO OP SOCIETIES
July 9, 1984
KUITY ALIAS DEVESSIA Vs. STATE OF KERALA
January 27, 1984
KUNDATHODI SAIDALI Vs. KAPPIL AMINA UMMA
August 9, 1984
KUNHAMMED Vs. PATHUMOTTI
November 13, 1984
KUNHAMU HAJI L Vs. STATE OF KERALA
August 30, 1984
KUNHAPPA NAIR Vs. SURESH KUMAR
February 10, 1984
KUNHAYISUHARA Vs. HAMZA
October 24, 1984
KUNJAPPAN Vs. PRESIDENT OF INDIA
March 8, 1984
KUNJU Vs. EXECUTIVE OFFICER THRIKKAKKARA PANCHAYAT
April 3, 1984
KUNJU MOHAMMED Vs. STATE OF KERALA
March 22, 1984
KUNJULEKSHMI Vs. RAMAKRISHNAN
November 24, 1984
KURAVILANGAD S CO-OP BANK LTD Vs. STATE OF KERALA
May 4, 1984
KURIAKOSE Vs. STATE OF KERALA
January 20, 1984
KURIEN Vs. A E G KOLENCHERRY
January 30, 1984
M A ANDREWS Vs. STATE OF KERALA
January 18, 1984
M GEORGE BROS CHITTY FUND Vs. COMMR OF INCOMETAX
July 13, 1984
M K C NABEESA BEEVI Vs. INCOME TAX OFFICER AGRL STO
June 15, 1984
M K PRABHKARA MENON Vs. MANAGING DIRECTOR K S R T C
December 14, 1984
M K PRASANNAN Vs. R T A KOTTAYAM
July 24, 1984
M M PULIMOOD Vs. REGISTRAR OF FIRMS
March 30, 1984
M MATHEW Vs. EXECUTIVE OFFICER
January 16, 1984
M T ANANTHAN Vs. HON SECY SAINIK SCHOOL SOCIETY
August 6, 1984
M. KANUKA KURUP Vs. VANIYARAMBATH LAKSHMIKUTTY AMMA
September 5, 1984
M/S DEVSHI BHANJI KHONA Vs. MARY BURNO AND ANOTHER
December 18, 1984
M/S. MALABAR MOTOR TRANSPORT CO-OP SOCIETY LTD. Vs. T.K. AMU AND ORS
December 30, 1984
MALABAR MOTOR TRANSPORT CO OP SOCIETY LTD Vs. AMU
November 30, 1984
MALAYALAM PLANTATIONS (INDIA) LTD. Vs. ABC
September 19, 1984
MALAYALAM PLANTATIONS INDIA LTD Vs. WORKMEN OF KALIYAR ESTATE
April 2, 1984
MAMBAKKATTU MANU Vs. MAMBAKKATTU VASANTHA
February 21, 1984
MAMMAN Vs. PREMIER MORARJI CHEMICALS CO LTD
April 27, 1984
MANI Vs. FOOD INSPECTOR PALGHAT
September 25, 1984
MANUEL AUGUSTINE Vs. STATE OF KERALA
August 30, 1984
MARATH RUBBER LIMITED Vs. P.K. GEORGE THARAKAN & OTHERS
March 18, 1984
MARIAM Vs. DEO
July 24, 1984
MARIAM AUGUSTHY Vs. DIST COLLECTOR KOTTAYAM
March 19, 1984
MARIAMMA THOMAS Vs. BHARAT REFINERIES LTD
October 10, 1984
MARY ISSAC Vs. INSPECTING ASSISTANT COMMISSIONER
June 25, 1984
MATCH AND PLYWOOD MAZDOOR SABHA Vs. STAR WOOD WORKS
January 10, 1984
MATHAI Vs. VARKEY
August 24, 1984
MAYILAMMAL Vs. TALUK LAND BOARD
August 9, 1984
MOHAMMED Vs. TALUK LAND BOARD
January 25, 1984
MOHAMMED Vs. AYISHA
February 16, 1984
MOHAMMED KOYA Vs. HUSSAIN
January 13, 1984
MOHAMMED KUTTY Vs. STATE OF KERALA
August 16, 1984
MOIDEENKUTTY Vs. PATHUMMA
July 9, 1984
MOLLY JOSE Vs. KERALA FINANCIAL CORPORATION
April 10, 1984
MONI SENAN Vs. STATE
June 29, 1984
MYSORE ESSENTIAL OIL INDUSTRIES Vs. COLLECTOR OF CUSTOMS
June 27, 1984
MYTHEEN KUNJUKUNJU Vs. DISTRICT COLLECTOR
November 10, 1984
MYTHEEN KUNJUKUNJU Vs. DISTRICT COLLECTOR
January 10, 1984
N R GOPALAKRISHNAN Vs. P RAMAN NAMBOODIRI
November 7, 1984
N SANKARAN Vs. SENIOR DIVISIONAL MECHANICAL ENGINEER SOUTHERN RAILWAY
February 1, 1984
N T VARKEY Vs. STATE BANK OF TRAVANCORE
November 7, 1984
N.UDAYAN Vs. KERALA PUBLIC SERVICE COMMISSION
August 24, 1984
NAFEESU Vs. LAND TRIBUNAL
August 17, 1984
NALAKATH KUNHAYI SUHARA Vs. KALATHIL HAMZA
October 25, 1984
NALINI Vs. VELU
April 11, 1984
NANU Vs. VASANTHA
February 21, 1984
NARAYANAN KUTTY Vs. SEKHARA MENON
September 25, 1984
NARAYANI AMMA Vs. NARAYANAN NAMBOODIRI
October 6, 1984
NATHURAM SAIT Vs. LILLY
February 28, 1984
NEELAKANDA PILLAI Vs. DIRECTOR OF POSTAL SERVICES
February 3, 1984
NEW INDIA ASSURANCE CO. LTD. Vs. V.S. THANKAMANI AND ORS.
January 25, 1984
NEW INDIA ASSURANCE CO. LTD. Vs. E. K. MOHAMMED
July 27, 1984
NEW INDIA ASSURANCE COMPANY LTD AND ORS Vs. E K MOHAMMAD AND OTHERS
October 21, 1984
O J ANTONY Vs. STATE OF KERALA
July 2, 1984
O K INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
April 24, 1984
OFFICIAL LIQUIDATOR PALAI CENTRAL BANK LIMITED Vs. INCOME TAX OFFICER
March 27, 1984
OOMMEN Vs. MORAN MAR BASELIUS MAR THOMA MATHEWS
February 9, 1984
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. NARAYANI AMMA
February 28, 1984
P B ROCHO Vs. UNION OF INDIA UOI
February 23, 1984
P C VARGHESE Vs. R T A MALAPPURAM
August 24, 1984
P J KURIAKOSE Vs. K C CHERIAN
June 22, 1984
P KESAVAN Vs. B KRISHNAMMA
November 5, 1984
P M NOORJAHAN Vs. UNION OF INDIA
June 19, 1984
P NARAYANA MENON Vs. P BHAGEERATHI AMMA
August 22, 1984
P R VYDIANATHAN Vs. STATE
October 30, 1984
P S JOHN Vs. KERALA STATE C R M F LTD
June 22, 1984
P SATHIADAS Vs. STATE OF KERALA
March 22, 1984
P V GEORGE Vs. D E O ALWAYE
February 9, 1984
P V VIJAYARAGHAVAN Vs. CENTRAL BUREAU OF INVESTIGATION
April 9, 1984
P. V. CHANDRAN Vs. MALABAR AND PIONEER HOSIERY PVT. LTD.
July 16, 1984
PAPPAMMAL Vs. BHAGAVATHY APPAN
July 9, 1984
PAPPU PIUS Vs. ST GEORGE CHURCH
March 1, 1984
PARAMESWARAN THAMPI Vs. PODIYAN THOMAS
February 18, 1984
PARAMESWARAN THAMPI Vs. PADIYAN THOMAS
February 1, 1984
PARATHODU PANCHAYAT Vs. KANJIRAPPALLY PANCHAYAT
January 24, 1984
PATHAI Vs. STATE OF KERALA
October 10, 1984
PATHUKUTTY UMMA Vs. KORAVALAPPIL PATHUMMAYI UMMA
January 19, 1984
PAUL ABRAO AND SONS Vs. INCOME TAX OFFICER
May 31, 1984
PAUL MATHEWS AND COMPANY Vs. INCOME TAX OFFICER
May 31, 1984
PHILIP Vs. RAPHAEL
August 20, 1984
PHILIPS SMITH Vs. ADDL SALESTAX OFFICER
April 6, 1984
PONNAN NADAR KRISHNAN NADAR Vs. ASANARU PILLA
March 21, 1984
POULOSE Vs. STATE
July 23, 1984
PRABHAKARA MENON Vs. MANAGING DIRECTOR K S R T C
December 12, 1984
PRABHAKARA MONON Vs. MANAGING DIRECTOR K.S.R.T.C.
December 18, 1984
PRAKASHAN Vs. PANKAJAKSHAN
November 6, 1984
PRATHAPAN Vs. REGISTRAR HIGH COURT OF KERALA
April 11, 1984
PROGRESSIVE PORT AND DOCK WORKERS UNION Vs. K M MATHEW
January 13, 1984
PUNNOSE Vs. NAIR SERVICE SOCIETY
June 21, 1984
R G DIAS Vs. DISTRICT COLLECTOR
April 5, 1984
R GOPALAN NAIR Vs. STATE
October 30, 1984
R S RAMDAS Vs. KRISHNAN NAIR
February 21, 1984
R. GOPALAN Vs. THE STATE OF KERALA AND ORS.
November 20, 1984
RADHA Vs. STATION DIRECTOR AIR
July 31, 1984
RADHA THIAGARAJAN Vs. SOUTH INDIAN BANK LTD
December 12, 1984
RADHAKRISHNA PILLAI Vs. STATE OF KERALA
February 16, 1984
RAGHAVA KURUP Vs. JANARDHANAN
February 6, 1984
RAGHAVAN Vs. VELAYUDHAN
June 19, 1984
RAGHUVARAN Vs. SARADA
December 13, 1984
RAJAGOPALAN NAIR Vs. STATE OF KERALA
February 6, 1984
RAJAN Vs. STATE OF KERALA
February 22, 1984
RAJAN NAIR Vs. GENERAL MANAGER INDIAN NAVAL CANTEEN SERVICE, BOMBAY
October 30, 1984
RAJENDRAN Vs. K N NARAYANA MENON
March 13, 1984
RAJENDRAN Vs. SUMATHY
July 2, 1984
RAM CHANDRAN Vs. STATE OF KERALA
December 17, 1984
RAMACHANDRAN Vs. THE ADMINISTRATOR, UNION TERRITORY OF LACCADIVES, KAVARATTI
June 14, 1984
RAMADAS DAMODER Vs. ANNA NIDHIYIRI
November 6, 1984
RAMADASAN Vs. JOHNNY
July 3, 1984
RAMAKRISHNA PILLAI Vs. TRAVANCORE DEVASWOM BOARD
April 6, 1984
RAMAKRISHNAN Vs. K MUSALIKUTTY
September 26, 1984
RAMASWAMY Vs. NEELAKANTA IYER
October 24, 1984
RAVEENDRANATHAN Vs. DISTRICT COLLECTOR PALGHAT
February 1, 1984
REV SR BAPTIST Vs. STATE OF KERALA
December 12, 1984
RUKKIYA Vs. ABOOBACKER KOYA
March 2, 1984
S N GOVINDA PRABHU AND BROS Vs. ADDITIONAL SALES TAX OFFICER RES III TRICHUR
June 25, 1984
S. RAJAMOHANAN Vs. ASSISTANT GENERAL MANAGER
August 20, 1984
SALESTAX OFFICER TRICHUR Vs. SANKARAN
September 20, 1984
SANKARANARAYANAN BHATTATHIRIPAD Vs. INCOME TAX OFFICER
March 14, 1984
SANTHA KUMARI Vs. PADMANABHAN
November 20, 1984
SARAN Vs. COCHIN REFINERIES LTD
December 11, 1984
SARASWATHI Vs. DEVAKI AMMA
November 14, 1984
SASIDHARAN Vs. SENIOR SUPERINTENDENT
December 12, 1984
SATHYANESAN Vs. STATE OF KERALA
July 12, 1984
SECRETARY METERS STAFF ASSOCIATION Vs. UNITED ELECTRICAL INDUSTRIES LTD
August 23, 1984
SECRETARY, DEPT. OF IRRIGATION Vs. MILLARS MACHINERY CO
October 24, 1984
SECY BOARD OF REVENUE Vs. SELLWELL TEA AGENCIES
October 9, 1984
SHANMUKHA VILAS CASHEW TRADERS Vs. COLLECTOR OF CUSTOMS
November 26, 1984
SHERTHALLAI URBAN CO OP BANK LTD Vs. STATE OF KERALA
March 21, 1984
SHIHABUDEEN KUNJU Vs. STATE
March 26, 1984
SIVAN PILLAI Vs. B C JOSE
December 17, 1984
SMT. RETNAKUMAR P. V. AND OTHERS Vs. STATE OF KERALA AND OTHERS
September 3, 1984
SREEKUMARAN Vs. KERALA AGRL UNIVERSITY
August 8, 1984
SREEPADAM Vs. COMMISSIONER OF WEALTH TAX
June 29, 1984
STATE Vs. KOTTAMMAL MAMMEERIYAKUTTY
July 5, 1984
STATE Vs. K BHASKARAN
August 31, 1984
STATE Vs. K KRISHNANKUTTY
November 22, 1984
STATE OF KERALA Vs. VIJAYAN ALIAS RAJAN
November 20, 1984
STATE OF KERALA Vs. M E ALY
November 27, 1984
STATE OF KERALA Vs. SHAJU
December 2, 1984
STATE OF KERALA Vs. E K YOUSUF
December 4, 1984
STATE OF KERALA Vs. P.K. VARGHESE & CO.
November 30, 1984
STATE OF KERALA Vs. CHACKO EASSO
September 17, 1984
STATE OF KERALA Vs. LEKSHMI AMMA
August 31, 1984
STATE OF KERALA Vs. MATHU
October 16, 1984
STATE OF KERALA Vs. VALLIYAMMA PONNAMMA
August 9, 1984
STATE OF KERALA Vs. C R VIRAN
August 2, 1984
STATE OF KERALA Vs. VEERAMANI IYER
July 9, 1984
STATE OF KERALA Vs. CHINNAMMA AMMA
June 19, 1984
STATE OF KERALA Vs. SPECIAL TAHSILDAR
July 17, 1984
STATE OF KERALA Vs. CHAKKU
July 20, 1984
STATE OF KERALA Vs. K V SADANANDAN
July 23, 1984
STATE OF KERALA Vs. MOOSA HAJI
March 22, 1984
STATE OF KERALA Vs. KRISHNA UDAYAR
March 29, 1984
STATE OF KERALA Vs. ABDULLA
March 22, 1984
STATE OF KERALA Vs. K C GEORGE
February 3, 1984
STATE OF KERALA Vs. SOMARAJAN
February 7, 1984
STATE OF KERALA & ANOTHER Vs. KRISHNA UDAYAR
March 24, 1984
SUBRAMANIAN NAMBOODIRI Vs. SANKARAN
March 19, 1984
SUDARSAN CHITS INDIA LTD Vs. REGISTRAR OF COMPANIES KERALA
March 27, 1984
SUGUNAN Vs. UNIVERSITY OF KERALA
September 28, 1984
SUKUMARA PILLAI Vs. VELAYUDHAN
October 11, 1984
SUPDT OF POLICE Vs. VIJAYARAGHAVAN
January 20, 1984
SUPERINTENDENT OF POLICE Vs. P V VIJAYA RAGHAVAN
January 20, 1984
SWAMI PREMANANDA Vs. SWAMI YOGANANDA
December 12, 1984
T A RAJENDRAN Vs. VAKKAM B PURUSHOTHAMAN
December 12, 1984
T A RAJENDRAN Vs. COMMISSIONER OF INCOME TAX
January 23, 1984
T K GOPINATHAN Vs. STATE OF KERALA
July 5, 1984
T LAKSHMIKUTTY AMMA Vs. INCOME TAX OFFICER ADDL AGRL
June 7, 1984
T R SUNDARESAN Vs. DIR GEN CIVIL AVIATION DEPT NEW DELHI
June 26, 1984
T T MATHEW Vs. THOMAS P GEORGE
July 27, 1984
T. V. EACHARA WARRIER Vs. STATE OF KERALA
January 3, 1984
TATA FINLAY LTD Vs. DIVISIONAL FOREST OFFICER
January 31, 1984
TATA TEA CO Vs. STATE OF KERALA
July 29, 1984
TELLICHERRY MUNICIPAL COUNCIL Vs. SAMSU
October 10, 1984
TESSY KURUVILLA Vs. AGRICULTURAL INCOME TAX OFFICER
July 10, 1984
TESSY KURUVILLA Vs. AGRL. INCOME TAX OFFICER
March 10, 1984
THANKAMMA Vs. KUTTAN
July 9, 1984
THANKAPPAN NAIR Vs. STATE OF KERALA
April 11, 1984
THARU ALIAS THARU A PARAKKAL Vs. STATE OF KERALA
December 20, 1984
THE PULLANGODE RUBBER AND PRODUCE COMPANY LIMITED AND OTHERS Vs. THE STATE OF KERELA AND OTHERS
March 22, 1984
THEKKAYIL DAMODARAN Vs. T SANKARAN
October 26, 1984
THIRUAMBADI RUBBER CO. LTD. Vs. KOZHIKODE DIST. ESTATE LABOUR
May 31, 1984
THIRUVAMBADI RUBBER CO LTD Vs. N K DAMODARAN NAIR
February 22, 1984
THOMAS JOHN Vs. REVENUE DIVISIONAL OFFICERCHENGANNUR
April 10, 1984
THOMAS RAJAN Vs. PHILIP JOHN
March 5, 1984
THULASIKUMAR Vs. RAGHAVAN
August 27, 1984
TRAVANCORE TEA ESTATES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 31, 1984
TRAVANCORE TEA ESTATES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 27, 1984
UNION OF INDIA Vs. P KUNHABDULLA
August 31, 1984
UNION OF INDIA Vs. A.Y. YEMANI
July 31, 1984
UNION OF INDIA Vs. P. SASIKUMARAN NAIR
August 17, 1984
UNION OF INDIA UOI Vs. SUBRAMANIAN
April 3, 1984
UNITED INDUSTRIES (INDIA) Vs. MATHAI JOSEPH
August 31, 1984
V E VASUDEVAN Vs. STATE
December 14, 1984
V I VARKEY Vs. STATE OF KERALA
March 16, 1984
V MURALEEDHARAN NAIR Vs. N J ANTONY
December 10, 1984
V P MOHD KUTTY Vs. T KUNHIKOYA HAJI
August 10, 1984
V SIDHARTHAN Vs. PATTIORI RAMADASAN
February 27, 1984
V V GEORGE Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
June 27, 1984
V. CHANDRA Vs. DR. S. VENUGOPAL
April 2, 1984
V.K. VELAPPU Vs. M.J. VARU
November 9, 1984
V.P. VASANTHI Vs. DEPUTY DIRECTOR, EDUCATION, CANNANORE AND OTHERS
February 28, 1984
VALSARAJ Vs. JOINT REGISTRAR
March 15, 1984
VALSON Vs. STATE OF KERALA
March 28, 1984
VAN Vs. UNION OF INDIA
November 30, 1984
VARGHESE Vs. R T O
November 5, 1984
VARGHESE Vs. KERALA UNIVERSITY
March 27, 1984
VARGHESE Vs. K T A MALAPPURAM
August 26, 1984
VARGHESE PAUL Vs. STATE OF KERALA
August 24, 1984
VARKEY Vs. SUBRAMONIA IYER
September 27, 1984
VARKEY MARUTHANAMKUZHI Vs. STATE OF KERALA
August 1, 1984
VASUDEVAN Vs. COCHIN DEVASWOM BOARD
March 6, 1984
VASUMATHY Vs. STATE OF KERALA
January 24, 1984
VELAPPAN Vs. VARGHESE
November 9, 1984
VICTOR MARIAN Vs. RTA
August 21, 1984
VINCENT PANIKULANGARA Vs. PURUSHOTHAMAN
January 30, 1984
VINODAN Vs. STATE OF KERALA
June 25, 1984
VISWANATHAN Vs. PORICHU
July 31, 1984
WELL WORTH PLASTICS AND CHEMICALS Vs. STATE OF KERALA
April 6, 1984
WILSON Vs. REGISTRAR KERALA AGRICULTURAL UNIVERSITY
April 11, 1984
YESODHA Vs. SANKUNNI
August 9, 1984