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Case Index
Title
Date
A C JOSE Vs. SIVAN PILLAI
March 5, 1984
A L KALRA Vs. PROJECT AND EQUIPMENT CORPORATION OF INDIA LIMITED
May 1, 1984
A MADAN MOHAN Vs. KALAVAKUNTA CHANDRASEKHARA
February 14, 1984
A R ANTULAY Vs. RAMDAS SRINIWAS NAYAK
February 16, 1984
A S PARMAR S L GUPTA Vs. STATE OF HARYANA
January 24, 1984
A T BRIJ PAUL SINGH Vs. STATE OF GUJARAT
July 25, 1984
A YOUNUS KUNJU Vs. R S UNNI
March 8, 1984
ABDUL JALIL Vs. STATE OF UTTAR PRADESH
February 14, 1984
ABDUL REHMAN ANTULAY ABDUL REHMAN ANTULAY Vs. UNION OF INDIA
April 17, 1984
AFTAB Vs. STATE OF U.P.
December 14, 1984
AHMED HUSSAIN KHAN S GOPALAN Vs. STATE OF ANDHRA PRADESH
September 28, 1984
AJAY DIXTT Vs. STATE OF UTTAR PRADESH
September 26, 1984
AJIT SINGH Vs. STATE OF HARYANA
October 17, 1984
AJOY KUMAR BANERJEE UMED SINGH Vs. UNION OF INDIA
March 21, 1984
ALLAHABAD CANNING CO Vs. UNION OF INDIA
July 24, 1984
AMAR KANT CHOUDHARY Vs. STATE OF BIHAR
January 3, 1984
AMAR NATH OM PRAKASH FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB
November 19, 1984
AMAR SINGH Vs. STATE OF UTTAR PRADESH
April 6, 1984
ANANDILAL Vs. RAM NARAIN
May 10, 1984
ANANDILAL AND ANR. Vs. RAM NARAIN AND ORS.
May 16, 1984
ANANDILAL BHANWARLAL Vs. KASTURI DEVI GANERIWALA
December 4, 1984
ANANT KIBE Vs. PURUSHOTTAM RAO
April 17, 1984
ANNAMREDDI BODAYYA Vs. LOKANARAPU RAMASWAMY
August 9, 1984
ANOOP JAISWAL Vs. GOVERNMENT OF INDIA
January 24, 1984
ARJUN CHAUBEY Vs. UNION OF INDIA
March 23, 1984
ARUN D DESAI Vs. HIGH COURT OF BOMBAY
August 8, 1984
ASHARANI & ORS. ETC. Vs. TOWN IMPROVEMENT TRUST
April 27, 1984
ASHOK KUMAR BHATTACHARYYA Vs. AJOY BISWAS
November 15, 1984
ASHOK KUMAR MITTAL VOICE (VOLUNTARY ORGANISATION IN THE INTEREST OF CONSUMERS EDUCATION) Vs. MARUTI UDYOG LTD. AND ANR.
September 24, 1984
ASHOK SETHI Vs. SAJINI SETHI
April 16, 1984
ASSISTANT COLLECTOR OF CENTRAL EXCISE CHANDAN NAGAR WEST BENGAL Vs. DUNLOP INDIA LIMITED
November 30, 1984
ASSOCIATED CEMENT COMPANIES LIMITED RAMA SHANKER Vs. T C SHRIVASTAVA:T C SHRIVASTAVA
March 29, 1984
AVTAR SINGH BRAR Vs. TEJ SINGH
January 16, 1984
AYYASWAMI GOUNDER Vs. MUNNUSWAMY GOUNDER
September 25, 1984
AZHAR ALI KHAN Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
April 18, 1984
BABULAL NAGAR Vs. SYNTHETICS LIMITED
May 4, 1984
BALASAHEB VISHNU CHAVAN Vs. STATE OF MAHARASHTRA
February 22, 1984
BALBIR SINGH M G D SMT K ULDEEP KAUR I S BHATIA PT JAGESHWAR PARSHAD Vs. M C D:USHA RANI:N D M C:M G D :N D M C
December 12, 1984
BALDEV RAJ EX CONSTABLE Vs. STATE OF PUNJAB
March 13, 1984
BALMER LAWRIE WORKERS UNION BOMBAY Vs. BALMER LAWRIE AND COMPANY LIMITED
December 21, 1984
BHAG MAL Vs. PARBHU RAM
October 30, 1984
BHAGIRATH KANORIA BAHADUR SINGH RAJA BAHADUR SINGH Vs. STATE OF MADHYA PRADESH :PROVIDENT FUND INSPECTOR:PROVIDENT FUND INSPECTOR
August 24, 1984
BHAGWAN DAS SITA RAM H U F Vs. COMMISSIONER OF INCOME TAX LUCKNOW U P
March 5, 1984
BHANWAR LAL Vs. STATE OF RAJASTHAN
September 27, 1984
BHASKAR TEXTILE MILLS LIMITED Vs. JHARSUGUDA MUNICIPALITY
January 11, 1984
BHIM SINGH Vs. STATE OF JAMMU AND KASHMIR
August 31, 1984
BHOJRAJ KUNWARJI OIL MILL AND GINNING FACTORY Vs. YOGRAJSINHA SHANKARSINHA PARIHAR
September 24, 1984
BIHARICHOWDHARY Vs. STATE OF BIHAR
March 26, 1984
BIMLA DEVI KAILASH NANDAN PRASAD Vs. FIRST ADDITIONAL DISTRICT JUDGE:ADDITIONAL DISTRICT JUDGE MORADABAD
March 27, 1984
BIRENDRA KUMAR GANGULY Vs. SMT. SUPROVA DUTTA
October 11, 1984
C ELUMALAI Vs. STATE OF TAMIL NADU
October 26, 1984
C K MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
September 28, 1984
CENTRAL COAL FIELDS LIMITED Vs. STATE OF BIHAR
October 19, 1984
CENTRAL COAL FIELDS LIMITED BHARAT COKING COAL LIMITED Vs. BHUBANESWAR SINGH:M S BHUBANESWAR SINGH
August 23, 1984
CHAMAN SINGH & ORS. Vs. KHASA RAM & ORS.
March 6, 1984
CHANDRA BANSI SINGH JAWAHAR LAL MEHTA KAPIL MUNI SINGH SEDASUSHAN KUMAR SINGH Vs. STATE OF BIHAR
August 22, 1984
CHARANJIT SINGH, PARAMJIT SINGH Vs. BALBIR SINGH & ORS.
September 17, 1984
CHATTISGARH KRISHAK MAZDOOR SANGH Vs. STATE OF M.P. AND OTHERS
March 30, 1984
CHHOTELAL PYARELAL THE PARTNERSHIP FIRM Vs. SHIKARCHAND
July 27, 1984
CHIMANLAL Vs. MISHRILAL
November 12, 1984
CHINGLEPUT BOTTLERS STATE OF TAMIL NADU Vs. MAJESTIC BOTTLING COMPANY:MAJESTIC BOTTLING COMPANY
March 15, 1984
CHUNI LAL Vs. VED PRAKASH
March 14, 1984
COMMISSIONER OF INCOME TAX Vs. DALHOUSIE PROPERTIES LIMITED
August 23, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. M CHANDRA SEKHAR
December 4, 1984
COMMISSIONER OF INCOME TAX ERNAKULAM KERALA Vs. OFFICIAL LIQUIDATOR PALAI CENTRAL BANK LTD
October 16, 1984
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. VIJAI INT UDYOG G T ROAD SIKANDRARAO HATHRAS
October 15, 1984
COMMISSIONER OF WEALTH TAX BIHAR PATNA Vs. MAHARAJA KUMAR KAMAL SINGH
February 20, 1984
COMMISSIONER OF WEALTH TAX KANPUR COMMISSIONER OF WEALTH TAX KANPUR Vs. J K COTTON MANUFACTURERS LIMITED :J K JUTE MILLS COMPANY LIMITED
February 28, 1984
COMMISSIONER OF WEALTH TAX PATNA Vs. RAGHUBAR NARAIN SINGH
February 20, 1984
COROMANDEL FERTILIZERS LIMITED COROMANDEL FERTILIZERS LIMITED Vs. UNION OF INDIA
August 17, 1984
D CAWASJI AND CO MYSORE Vs. STATE OF MYSORE
September 26, 1984
DAJYA MOSHYA BHIL Vs. STATE OF MAHARASHTRA
August 3, 1984
DALBARA SINGH Vs. STATE OF PUNJAB
October 25, 1984
DAULAT RAM CHAUHAN Vs. ANAND SHARMA
January 16, 1984
DAYARAM ASANAND GURSAHANI Vs. STATE OF MAHARASHTRA
February 22, 1984
DEBRANJAN RAY Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
November 13, 1984
DEEPAK PAHWA Vs. LT GOVERNOR OF DELHI
August 22, 1984
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. SHAMBHU NATH MUKHERJEE
September 28, 1984
DELHI CLOTH MILLS LTD. & ANR. Vs. MANOHAR LAL & ORS.
June 13, 1984
DELHI VETERINARY ASSOCIATION Vs. UNION OF INDIA
April 12, 1984
DEOKINANDAN PRASAD Vs. STATE OF BIHAR
July 16, 1984
DEPUTY DIRECTOR OF INSPECTION INTELLIGENCE Vs. VINOD KUMAR DIDWANIA
December 17, 1984
DHARMESH PRASAD VERMA Vs. FAIYAZAL AZAM
July 17, 1984
DIWAKAR SHRIVASTAVA KUMARI MADHU CHANSORIYA KUMARI JYOTI Vs. STATE OF MADHYA PRADESH
February 2, 1984
DR. (MRS.) USHA DHINGRA Vs. DR. HARISH C. DHINGRA
September 21, 1984
DULAREY LODH Vs. THIRD ADDITIONAL DISTRICT JUDGE KANPUR
May 3, 1984
EASTERN SPINNING MILLS AND VIRENDRA KUMAR SHARDA Vs. RAJIV PODDAR
May 3, 1984
ELECTION COMMISSION OF INDIA Vs. STATE OF HARYANA
April 25, 1984
ELPRO INTERNATIONAL LIMITED UNION OF INDIA Vs. JOINT SECRETARY GOVERNMENT OF INDIA MINISTRY OF FINANCE:ELPRO INTERNATIONAL LIMITED
October 10, 1984
G P DOVAL Vs. CHIEF SECRETARY GOVERNMENT OF U P
July 18, 1984
GAJINDER SINGH CHEEMA Vs. UNION OF INDIA AND ORS.
December 11, 1984
GAMBANGI APPLASWAMY NATDU Vs. BEHARA VENKATARAMANAYYA PATRO
August 28, 1984
GANU RAM Vs. RIKHI RAM KAUNDAL
July 17, 1984
GAYA PARSHAD DIKSHIT Vs. NIRMAL CHANDER
January 3, 1984
GENERAL LABOUR UNION RED FLAG BOMBAY Vs. B V CHAVAN
November 16, 1984
GHANSHYAM DASS Vs. DOMINION OF INDIA
March 20, 1984
GOA DAMAN AND DIU BOARD OF SECONDARY EDUCATION Vs. KUMARI HEMA LAAD
August 16, 1984
GOA SAMPLING EMPLOYEES ASSOCIATION Vs. GENERAL SUPERINTENDENCE CO OF INDIA PRIVATE LIMITED
December 11, 1984
GRAMOPHONE COMPANY OF INDIA LIMITED Vs. BIRENDRA BAHADUR PANDEY
February 21, 1984
GULAM ABBAS Vs. STATE OF UTTAR PRADESH
September 28, 1984
GULAM ABBAS AND OTHER Vs. STATE OF U.P. AND OTHERS
February 2, 1984
GURBAX RAI Vs. PUNJAB NATIONAL BANK NEW DELHI
March 20, 1984
GURPAL TULI Vs. STATE OF PUNJAB
September 28, 1984
GWALIOR DISTRICT CO OPERATIVE CENTRAL BANK LIMITED GWALIOR Vs. RAMESH CHANDRA MANGAL
September 26, 1984
H ANRAJ Vs. STATE OF MAHARASHTRA
January 23, 1984
H D VORA Vs. STATE OF MAHARASHTRA
February 22, 1984
HANS RAJ Vs. STATE OF PUNJAB
October 26, 1984
HARBANS SINGH Vs. STATE OF PUNJAB
July 25, 1984
HARI PRASAD YADAV Vs. RISH MUNI AND ANR.
August 23, 1984
HARI SINGH Vs. STATE OF UTTAR PRADESH
April 6, 1984
HARIHAR POLYFIBRES Vs. REGIONAL DIRECTOR ESI CORPORATION
September 4, 1984
HARJEET SINGH Vs. RAJ KISHORE
March 15, 1984
HARJINDER SINGH Vs. STATE OF PUNJAB
December 21, 1984
HARSHARAN VERMA Vs. CHARAN SINGH
November 19, 1984
HINDUSTAN APPAREL INDUSTRIES Vs. G R SAPRE PRESIDING OFFICER LABOUR COURT
July 17, 1984
HINDUSTAN TRANSPORT CO Vs. STATE OF UTTAR PRADESH
February 24, 1984
HIRALAL Vs. STATE OF JAMMU AND KASHMIR
April 16, 1984
HUSSAINI Vs. HONBLE CHIEF JUSTICE OF HIGH COURT OF JUDICATURE AT ALLAHABAD
September 24, 1984
IN RE: THE PETITIONS OF NAWAL THAKUR, A CONVICT KEPT IN THE KULU JAIL Vs. STATE
January 1, 1984
INDERJIT BARUA Vs. ELECTION COMMISSION OF INDIA
September 28, 1984
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED BENNETT COLEMAN AND COMPANY LIMITED STATESMAN LIMITED KASTURI AND SONS LIMITED ANANDA BAZAR PATRIKA LIMITED Vs. UNION OF INDIA
December 6, 1984
INDIAN MINERALS MINING CO RURAL LITIGATION AND ENTITLEMENT KENDRA DEHRADUN Vs. STATE OF UTTAR PRADESH
August 23, 1984
INDIRA KASHYAP Vs. K N KASHYAP
May 1, 1984
INDRA PAL GUPTA Vs. MANAGING COMMITTEE MODEL INTER COLLEGE THORA
May 3, 1984
ISHAR SINGH Vs. FINANCIAL COMMISSIONER
July 18, 1984
J D SRIVASTAVA Vs. STATE OF MADHYA PRADESH
January 24, 1984
J K BHARATI Vs. STATE OF MAHARASHTRA
July 23, 1984
J MOHAPATRA AND CO Vs. STATE OF ORISSA
August 10, 1984
J S RUKMANI Vs. GOVERNMENT OF TAMIL NADU
October 16, 1984
J S RUKMANI Vs. GOVERNMENT OF TAMIL NADU
October 17, 1984
JAGAN NATH Vs. RAM KISHAN DASS
December 12, 1984
JAGDISH PRASAD Vs. ANGOORI DEVI
March 15, 1984
JAI KISHAN Vs. MUMTAZ BEGUM
September 24, 1984
JAI KISHAN DASS Vs. NIRMALA DEVI
January 4, 1984
JANTA MOTORS PVT LIMITED Vs. S T A DELHI
May 4, 1984
JASPAL SINGH Vs. ADDITIONAL DISTRICT JUDGE BULANDSHAHR
September 28, 1984
JASPAL SINGH Vs. ADDL. DISTRICT JUDGE AND ORS.
September 20, 1984
JATINDER KUMAR Vs. STATE OF PUNJAB
September 28, 1984
JAVED AHMED ABDUL HAMID PAWALA Vs. STATE OF MAHARASHTRA
November 9, 1984
JAVID RASOOL BHAT Vs. STATE OF JAMMU AND KASHMIR
February 16, 1984
JEEWANLAL LIMITED JEEWANLAL LIMITED BINNY LIMITED MADRAS JEEWANLAL LIMITED Vs. AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT:N DURAISWAMY:G SURYANARAYANAN:E GOVINDAN
August 29, 1984
JITENDRA SINGH RATHOR Vs. BAIDYANATH AYURVED BHAWAN LIMITED
March 15, 1984
JIWANI KUMAR PARAKI Vs. FIRST LAND ACQUISITION COLLECTOR CALCUTTA
August 30, 1984
JOGINDER SINGH Vs. STATE OF PUNJAB
August 29, 1984
JUTE CORPORATION OF INDIA OFFICERS ASSOCIATION Vs. THE JUTE CORPN. OF INDIA LTD. AND ANR.
December 25, 1984
K C ARORA EX CAPT A S PARMAR Vs. STATE OF HARYANA
April 26, 1984
K M MOHAMAD ABDUL KHADER FIRM Vs. STATE OF TAMIL NADU
October 16, 1984
K T THOMAS Vs. INDIAN BANK
November 9, 1984
KAILASH NANDAN PRASAD Vs. ADDL. DISTRICT JUDGE, MORADABAD AND OTHERS
March 27, 1984
KAILASH PATI DEVI Vs. BHUBNESHWARI DEVI
July 18, 1984
KAMAL ARORA Vs. AMAR SINGH
February 9, 1984
KAMALADEVI CHATTOPADHYAY Vs. STATE OF PUNJAB
September 21, 1984
KANAYA RAM Vs. RAJENDER KUMAR
December 5, 1984
KARNAIL SINGH Vs. UNION OF INDIA
April 17, 1984
KARNAIL SINGH S/O MAJOR SINGH Vs. STATE OF PUNJAB AND OTHERS
October 19, 1984
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. B A JAYARAM
January 31, 1984
KATHEEJA BAI Vs. SUPERINTENDING ENGINEER
May 10, 1984
KAUSHALYA DEVI BOGRA Vs. LAND ACQUISITION OFFICER, AURANGABAD
February 15, 1984
KESHAB NARAYAN BANERJEE Vs. STATE OF BIHAR
July 11, 1984
KHAZAN CH Vs. STATE OF JAMMU AND KASHMIR
February 9, 1984
KHILLI RAM Vs. STATE OF RAJASTHAN
October 30, 1984
KOSHAL KUMAR GUPTA Vs. STATE OF JAMMU AND KASHMIR
April 5, 1984
KRISHI UTPADAN MANDI SAMITI KANPUR KRISHI UTPADAN MANDI SAMTTI KANPUR Vs. GANGA DAL MILL AND CO:BRIJ MOHAN VISHNU KUMAR
September 25, 1984
KUMARI SHOBHA RANI KARANWAL Vs. STATE OF UTTAR PRADESH
July 27, 1984
KUPPALA OBUL REDDY Vs. BONALA VENPATA NARAYANA REDDY DEAD
April 27, 1984
L D JAIKWAL Vs. STATE OF UTTAR PRADESH
May 17, 1984
LABOURERS WORKING ON SALAL HYDRO ELECTRIC PROJECT Vs. STATE OF JAMMU AND KASHMIR
April 25, 1984
LAKSHMI KANT PANDEY Vs. UNION OF INDIA
February 6, 1984
LAKSHMT NARAYAN GUTN Vs. NTRANJAN MODAK
December 3, 1984
LALLU RAM Vs. STATE OF UTTAR PRADESH
September 27, 1984
LIBERTY OIL MILLS Vs. UNION OF INDIA
May 1, 1984
LIFE INSURANCE CORPN OF INDIA AND ANOTHER Vs. ESCORTS INDIA LTD AND OTHERS
December 10, 1984
LIFE INSURANCE CORPORATION OF INDIA Vs. RAJA VASIREDDY KOMALAVALLI KAMBA
March 27, 1984
LIFE INSURANCE CORPORATION OF INDIA Vs. KIRAN SINHA
October 26, 1984
LIFE INSURANCE CORPORATION OF INDIA UNION OF INDIA Vs. ESCORTS LIMITED:ESCORTS LIMITED:ESCORTS LIMITED
April 30, 1984
LINGAPPA POCHANNA APPELWAR KALU GOPYA BANJARI Vs. STATE OF MAHARASHTRA
December 4, 1984
LT COL S J CHAUDHARY Vs. STATE DELHI ADMINISTRATION
January 17, 1984
M M AMONKAR Vs. S A JOHARI
February 21, 1984
M P MITTAL Vs. STATE OF HARYANA
October 10, 1984
M R PARASHAR Vs. FAROOQ ABDULLAH
January 31, 1984
M VEERABHADRA RAO Vs. TEK CHAND
October 18, 1984
M/S. JAIN EXPORTS PVT. LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
August 8, 1984
MADHU LIMAYE Vs. METROPOLITAN MAGISTRATE
July 20, 1984
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION ALPANA V MEHTA Vs. PARITOSH BHUPESHKUMAR SHETH:MAHARASHTRA STATE BOARD OF SECONDARY EDUCATION
July 17, 1984
MAHENDRA SINGH DHANTWAL Vs. HINDUSTAN MOTORS LIMITED
September 4, 1984
MANAGING BOARD OF THE MTLLI TALIMT MISSION BIHAR RANCHI Vs. STATE OF BIHAR
August 14, 1984
MANCHEGOWDA Vs. STATE OF KARNATAKA
April 17, 1984
MANICK CHAND PAL AND Vs. UNION OF INDIA
April 17, 1984
MANMOHAN KALIA Vs. YASH
April 2, 1984
MANMOHAN SINGH JAITLA AMIR SINGH Vs. COMMISSIONER UNION TERRITORY OF CHANDIGARH:DEPUTY COMMISSIONER
December 19, 1984
MANOJ KRISHNA NAYAK BIDYADHAR PARIDA RAMESH CHANDRA MOHAPATRA Vs. STATE OF ORISSA
March 26, 1984
MARIYAMBI, W/O ISMAIL SHAIKH Vs. MOHAMED YUSHFKHAN PHATHAN THROUGH HIS LEGAL HEIRS
April 12, 1984
MATHEW AREEPARMATIL Vs. STATE OF BIHAR
September 20, 1984
MATHURA ELECTRIC SUPPLY COMPANY LIMITED Vs. STATE OF UTTAR PRADESH AND SUMMERA
August 22, 1984
MER DHANA SIDA MER ARJAN SIDA Vs. STATE OF GUJARAT
November 29, 1984
MITHILESH KUMAR PANDEY Vs. BAIDYANATH YADAV
January 2, 1984
MODI SUGAR MILLS LIMITED Vs. UNION OF INDIA
March 14, 1984
MOHAMMAD IDRIS Vs. RUSTAM JEHANGIR BABUJI
August 22, 1984
MOHINDER SINGH Vs. STATE OF PUNJAB
December 20, 1984
MSCO PVT LIMITED Vs. UNION OF INDIA
October 31, 1984
MUKHTIAR SINGH AND ORS. Vs. STATE OF HARYANA & ANR.
November 21, 1984
MUMTAZ HUSSAIN ANSARI Vs. STATE OF UTTAR PRADESH
March 21, 1984
MUNEEB UL REHMAN HAROON S M SALEEM Vs. GOVERNMENT OF JAMMU AND KASHMIR STATE:GOVERNMENT OF JAMMU AND KASHMIR STATE
August 13, 1984
MUNICIPAL CORPORATION OF DELHI Vs. NEW KWALITY SWEET HOUSE
December 5, 1984
N L ABHYANKAR MOHANLAL UJAMSHI SHAH AMD ANOTHER J P CHATURVEDL Vs. UNION OF INDIA
April 24, 1984
N SIVAMMAL Vs. MANAGING DIRECTOR PANDIAN ROADWAYS CORPORATION
September 24, 1984
N. ARUMUGAM Vs. R. RAMACHARI
December 14, 1984
NARAIN KHAMMAN Vs. PARDUMAN KUMAR JAIN
October 19, 1984
NARFNDER KUMAR Vs. STATE OF PUNJAB
November 29, 1984
NASTRUL HAQUE Vs. JITENDRA NATH DEY
August 24, 1984
NAVAKESART PRAKASHAN LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORA TION
October 15, 1984
NAVAL KISHORE WORKMAN Vs. DARBSHAW B CURSETJEES SONS
August 22, 1984
NEERAJA CHAUDHARY Vs. STATE OF MADHYA PRADESH
May 8, 1984
NEPAL SINGH Vs. STATE OF U P
November 6, 1984
NEPAL SINGH Vs. STATE OF UTTAR PRADESH
November 9, 1984
NIRANKAR NATH WAHI Vs. FIFTH ADDITIONAL DISTRICT JUDGE MORADABAD
June 7, 1984
NIRMAL SINGH Vs. STATE OF PUNJAB
August 9, 1984
NIRMALABAI NARAYAN DATAR Vs. GIRIJABAI GANGADHAR GADRE
October 25, 1984
O P KATHPALIA Vs. LAKHMIR SINGH DEAD
July 23, 1984
O P SINGLA SADHU RAM Vs. UNION OF INDIA
August 14, 1984
P JAYAPPAN Vs. S K PERUMAL FIRST INCOME TAX OFFICER TUTICORIN
August 17, 1984
P S MAHAL Vs. UNION OF INDIA
May 23, 1984
P. VIDYA SAGAR REDDY ETC. Vs. GOVERNMENT OF ANDHRA PRADESH & ORS.
February 6, 1984
PRABODH VERMA DAL CHAND Vs. STATE OF UTTAR PRADESH
July 27, 1984
PRADEEP JAIN MISS REITA NIRANKARI MEENAKSHI ALKA AGGARWAL SHALINI Vs. UNION OF INDIA
June 22, 1984
PREM CHAND JAIN Vs. R K CHHABRA
February 13, 1984
PREM NARAIN Vs. VISHNU EXCHANGE CHARITABLE TRUST
August 31, 1984
PREM PRAKASH DAL CHAND ANAND Vs. UNION OF INDIA
August 22, 1984
PRITAM DASS MAHANT Vs. SHIROMANI GURDWARA PRABANDHAK COMMITTEE
February 16, 1984
PROVIDENT FUND INSPECTOR, CHANDIGARH Vs. M/S. DELHI FARIDABAD TEXTILE MILLS & ORS.
September 19, 1984
PUNJAB SINGH KARNAIL SINGH Vs. STATE OF HARYANA
March 15, 1984
PUNJAB UNIVERSITY Vs. SUBASH CHANDER
May 17, 1984
PUNJAB UNIVERSITY CHANDIGARH PUNJAB UNIVERSITY Vs. SUNDER SINGH:AJAI KUMAR
February 27, 1984
PUNJAB UNIVERSITY CHANDIGARH PUNJAB UNIVERSITY CHANDIGARH Vs. DEVJANI CHAKRABARTI:RANJIT SINGH NEGI
May 17, 1984
PUSHPA THALKUR Vs. UNION OF INDIA
August 8, 1984
R PALANIMUTHU Vs. RETURNING OFFICER
February 23, 1984
R S NAYAK P S SAMANT Vs. A R ANTULAY:A R ANTULAY
April 5, 1984
R S NAYAK PADMAKAR BALKRISHNA SAMANT Vs. A R ANTULAY:ABDUL REHMAN ANTULAY
February 16, 1984
R.P. BHASIN Vs. DINEKAR RAI D. DESAI
August 13, 1984
RADHEY SHYAM DURGABAT Vs. KALYAN MAL:KALYANMAL
October 10, 1984
RAGHBIR SINGH Vs. STATE OF HARYANA
September 13, 1984
RAJ RANI Vs. CHIEF SETTLEMENT COMMISSIONER DELHI
May 3, 1984
RAJENDRA JHA Vs. PRESIDING OFFICER LABOUR COURT BOKARO STEEL CITY DISTRICT DHANBAD
August 21, 1984
RAJENDRA SINGH J P GOYAL BISHAMBHAR NATH PANDE Vs. USHA RANI:RAJ NARAIN:RAJ NARAIN
February 27, 1984
RAJINDER KUMAR KINDRA Vs. DELHI ADMINISTRATION
September 27, 1984
RAJMATA VIJAI RAJE SINDIA Vs. STATE OF UTTAR PRADESH
October 26, 1984
RAM CHANDRA MAWA LAL VARANASI OM PRAKASH RAJ KUMAR BILSHINDA Vs. STATE OF UTTAR PRADESH
January 9, 1984
RAM JETHMALANI BIBI AMARJIT KAUR Vs. UNION OF INDIA
June 19, 1984
RAM JETHMALANI GAJINDER SINGH CHEEMA Vs. UNION OF INDIA
June 25, 1984
RAM JETHMALANT CT S TOHRA BIBI AMARJIT KAUR Vs. UNTON OF TNDIA:UNION OF TNDIA:UNION OF INDIA
June 20, 1984
RAM LAL CHANDAN LAL Vs. STATE OF UTTAR PRADESH
July 19, 1984
RAM MURTI Vs. BHOLA NATH
May 1, 1984
RAM NATH Vs. UNION OF INDIA
April 25, 1984
RAM SARUP Vs. STATE OF HARYANA
May 3, 1984
RAM SHARAN YADAV Vs. THAKUR MUNESHWAR NATH SINGH
October 30, 1984
RAM SUMER PURI MAHANT Vs. STATE OF UTTAR PRADESH
December 17, 1984
RAM SUMIRAN Vs. D D C
December 21, 1984
RAMENDRA SINGH STATE OF BIHAR Vs. JAGDISH PRASAD:SHYAM DAYAL PANDEY
February 17, 1984
RAMENDRASINGH Vs. STATE OF MADHYA PRADESH
January 23, 1984
RAMESH KUMAR Vs. RAM KUMAR
April 26, 1984
RAMPRAKASH Vs. U P PUBLIC SERVICES TRIBUNAL II LUCKNOW
May 3, 1984
RASHTRIYA MILL MAZDOOR SANGH NAGPUR Vs. MODEL MILLS NAGPUR
September 18, 1984
RAVI DUTT SHARMA Vs. RATAN LAL BHARGAVA
February 20, 1984
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION TRICHUR Vs. RAMANUJA MATCH INDUSTRIES
November 27, 1984
REGIONAL PROVIDENT FUND COMMISSIONER KARNATAKA Vs. WORKMEN
September 26, 1984
REITA NIRANKARI Vs. UNION OF INDIA
July 26, 1984
RENUSAGAR POWER COMPANY LIMITED Vs. GENERAL ELECTRIC COMPANY
August 16, 1984
ROHTAS INDUSTRIES LIMITED USHA MARTIN BLACK LIMITED SHRIRAM BEARINGS LIMITED Vs. CHAIRMAN BIHAR STATE ELECTRICITY BOARD:BIHAR STATE ELECTRICITY BOARD:BIHAR STATE ELECTRICITY BOARD
March 2, 1984
ROYAL BOOT HOUSE Vs. STATE OF JAMMU AND KASHMIR
January 6, 1984
RUDRANARAYAN MOHAPATRA Vs. STATE OF ORISSA
May 3, 1984
RUKMANI DEVI Vs. NARENDRA LAL GUPTA
September 13, 1984
S HARCHARAN SINGH Vs. S SAJJAN SINGH
November 29, 1984
S KANDASWAMY CHETTIAR Vs. STATE OF TAMIL NADU AND ANTHER
December 12, 1984
S M MAHENDRU AND COMPANY Vs. STATE OF TAMIL NADU
December 12, 1984
S M SAIYAD Vs. BARODA MUNICIPAL CORPORATION BARODA
August 7, 1984
S SHAMSHUDDIN Vs. STATE OF KARNATAKA
April 18, 1984
S.A. KINI AND OTHER Vs. UNION OF INDIA AND OTHERS
August 23, 1984
SADHU SINGH Vs. STATE OF PUNJAB
January 25, 1984
SADHURAM BANSAL Vs. PULIN BEHARI SARKAR
April 26, 1984
SALABUDDIN MOHAMED YUNUS Vs. STATE OF ANDHRA PRADESH
September 28, 1984
SAMARIAS TRADING CO PVT LIMITED Vs. S SAMUEL
November 9, 1984
SANWAT Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 29, 1984
SAROJ RANI Vs. SUDARSHAN KUMAR CHADHA
August 8, 1984
SATNAM VERMA Vs. UNION OF INDIA
October 19, 1984
SATYA NARATN SINGH NARESHCHANDRADUBEY RAVINDRA NATH VERMA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD:HIGH COURT OF JUDICATURE AT ALLAHABAD:HIGH COURT OF JUDICATURE AT ALLAHABAD
November 27, 1984
SATYA PRAKASH SINGH AND FIVE OTHERS Vs. STATE OF BIHAR
April 5, 1984
SATYENDRA NARAIN SINGH Vs. RAM NATH SINGH
August 23, 1984
SAUKAT ALI MALLICK & ORS. Vs. THE STATE OF WEST BENGAL
December 14, 1984
SAYAJI MILLS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
December 21, 1984
SEBASTIAN M HONGRAY Vs. UNION OF INDIA
April 23, 1984
SHANTABAI BHIMSING PATIL & ORS. Vs. NARAYAN GABAJI DESHPANDE & ANR.
April 27, 1984
SHANTILAL MANGANLAL Vs. CHUNILAL RANGHODDAS
July 24, 1984
SHARAD BIRDHICHAND SARDA Vs. STATE OF MAHARASHTRA
July 19, 1984
SHEO DUTT SHARMA HARI RAM JAISMER SINGH BALDEO PRASAD CHATURVEDI ANAND BIHARI SHARMA VIJAY PRAKASH Vs. STATE OF UTTAR PRADESH
January 20, 1984
SHEORATAN AGARWAL Vs. STATE OF MADHYA PRADESH
September 12, 1984
SHIROMANI GURDWARA PRABHANDHAK COMMITTEE AMRITSAR Vs. MAHANT KIRPA RAM
March 29, 1984
SHIV DAYAL SHRIVASTAVA Vs. UNION OF INDIA
February 7, 1984
SHIVRAM ANAND SHIROOR Vs. RADHABAI SHANTRAM KOWSHIK
January 31, 1984
SHYAMAL KANTI DANDA Vs. CHUNILAL CHOUDHARY
September 3, 1984
SIKANDER PAL JAIN Vs. STATE OF HARYANA
July 19, 1984
SILIGURI MUNICIPALITY Vs. AMALENDU DAS
January 6, 1984
SITAL PRASAD SAXENA Vs. UNION OF INDIA
August 28, 1984
SPECIAL LAND ACQUISITION OFFICER DAVANGERE Vs. P VEERABHADARAPPA
January 9, 1984
STATE Vs. JASPAL SINGH GILL
June 25, 1984
STATE OF ANDHRA PRADESH Vs. VALLABHAPURAM RAVI
September 14, 1984
STATE OF GUJARAT BECHAR BHAI JADAVJI Vs. CONSUMER AND EDUCATION RESEARCH CENTRE:STATE OF GUJARAT
February 8, 1984
STATE OF HARYANA Vs. LAL CHAND:RAMKISHAN PRITAM SINGH AND CO
May 2, 1984
STATE OF KARNATAKA Vs. SURENDER KOTIANKAR
August 13, 1984
STATE OF KARNATAKA Vs. MUNIYALLA
November 12, 1984
STATE OF KERALA Vs. M PADMANABHAN NAIR
December 17, 1984
STATE OF MAHARASHTRA Vs. ABHAY
October 19, 1984
STATE OF MAHARASHTRA Vs. BABURAO RAVAJI MHARULKAR
October 26, 1984
STATE OF MAHARASHTRA Vs. JAYANTILAL
January 17, 1984
STATE OF MAHARASHTRA MUNICIPAL CORPORATION OF GREATER BOMBAY MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. KAMAL SUKUMAR DURGULE:SHRI RAM SHIROMAN KAWALESHWAR:SAIFUDDIN FIDAHUSEIN RETIWALA
November 28, 1984
STATE OF MYSORE Vs. ASSOCIATE CEMENT COMPANIES LIMITED
March 15, 1984
STATE OF PUNJAB Vs. NOHAR CHAND
May 17, 1984
STATE OF PUNJAB Vs. GURNAM SINGH
September 10, 1984
STATE OF PUNJAB Vs. BHURA SINGH
September 10, 1984
STATE OF PUNJAB Vs. HINDSONS PRIVATE LIMITED
September 20, 1984
STATE OF UTTAR PRADESH Vs. GOKARAN
September 28, 1984
STATE OF UTTAR PRADESH Vs. ZAVAD ZAMA KHAN
May 4, 1984
STATE OF UTTAR PRADESH Vs. P A MADHU
July 17, 1984
STATE OF UTTAR PRADESH Vs. BHUPAT
July 19, 1984
STATE OF UTTAR PRADESH Vs. MOHAMMAD DIN:ABDUL RASHID
July 24, 1984
STATE OF UTTAR PRADESH Vs. SURESH CHANDRA SRIVASTAVA
May 3, 1984
STATE OF UTTAR PRADESH Vs. JAGDEO SINGH
May 1, 1984
STATE OF UTTAR PRADESH Vs. ABDUL QLIDDUS
November 22, 1984
STATE OF UTTAR PRADESH Vs. M K ANTHONY
November 6, 1984
STATE OF UTTAR PRADESH Vs. BHUPAT AND ORS.
August 3, 1984
STATE OF WEST BENGAL Vs. SAMPAT LAL:SAMPAT LAL
December 4, 1984
STATE OF WEST BENGAL Vs. SUDHIR DEY
December 4, 1984
STEEL AUTHORITY OF INDIA LTD. Vs. M/S UTTAM SINGH DUGGAL AND CO.
November 14, 1984
SUDARSAN CHITS 1 LIMITED Vs. O SUKUMARAN PILLAI
August 16, 1984
SUDHIR CHANDRA SARKAR Vs. TATA IRON AND STEEL COMPANY LIMITED
March 27, 1984
SUKH DEO NARAIN Vs. STATE OF RAJASTHAN
July 20, 1984
SUNDARAM MOTORS PRIVATE LIMITED Vs. AMEERJAN
September 12, 1984
SUNEEL JATLEY AJAY KUMAR CHAUDHARY MISS MANISHA RATHI MINOR Vs. STATE OF HARYANA:MAHARSHI DAYANAND UNIVERSITY ROHTAK:MAHARSHI DAYANAND UNIVERSITY ROHTAK
July 30, 1984
SUNIL KUMAR PAL Vs. PHOTA SHEIKH
August 13, 1984
SURENDRA KUMAR Vs. STATE OF BIHAR
November 9, 1984
SURINDER KAUR SANDHU Vs. HARBAX SINGH SANDHU
April 11, 1984
SURINDER SINGH Vs. HARDIAL SINGH
October 29, 1984
SURJIT SINGH Vs. STATE OF PUNJAB
August 31, 1984
SUSHIL KUMAR MEHROTRA Vs. STATE OF UTTAR PRADESH
May 1, 1984
TARAPORE AND COMPANY Vs. COCHIN SHIPYARD LTD
March 6, 1984
THAKUR LAL Vs. STATE OF HARYANA & ORS.
January 24, 1984
THE STATE OF PUNJAB & ORS. Vs. BISHAN DASS
April 23, 1984
THE STATE OF WEST BENGAL Vs. RAJ KISHORI DEBI
April 27, 1984
THOLAN Vs. STATE OF TAMIL NADU
January 13, 1984
TIKARAM Vs. MUNDIKOTA SHIKSHAN PRASARAK MANDAL
August 10, 1984
TULSIRAM Vs. STATE OF MADHYA PRADESH
October 11, 1984
U.B.S TEOTIA & ORS. Vs. UNION OF INDIA & ORS.
December 5, 1984
UNION OF INDIA Vs. STATE OF RAJASTHAN
September 4, 1984
UNION OF INDIA Vs. H R PATANKAR
August 14, 1984
UNION OF INDIA Vs. SUNIL KUMAR GHOSH
August 21, 1984
UNION OF INDIA Vs. BHAGWAN DAS
July 19, 1984
UNION OF INDIA Vs. ATIC INDUSTRIES LIMITED
June 22, 1984
UNION OF INDIA Vs. HAJI MASTAN MIRZA
February 23, 1984
UNION OF INDIA Vs. DUPHAR INTERFRAN LIMITED
May 3, 1984
UNION OF INDIA Vs. COROMANDEL FERTILIZERS LIMITED
May 3, 1984
UNION OF INDIA Vs. BIDHUBHUSHAN MALIK
April 24, 1984
UNION OF INDIA Vs. OSWAL WOOLLEN MILLS LTDOTHERS
March 27, 1984
UNION OF INDIA Vs. AVTAR SINGH
April 4, 1984
UNION OF INDIA Vs. G M KOKIL
March 21, 1984
UNION OF INDIA Vs. G V BHAKTA PRIYA
March 22, 1984
UNION OF INDIA Vs. UNITED COLLIERIES LIMITED
December 3, 1984
UPPER INDIA CABLE CO Vs. BAL KISHAN
March 7, 1984
V S RAHI Vs. RAM CHAMBELI
January 3, 1984
V S TALWAR Vs. PREM CHANDRA SHARMA
March 1, 1984
V SASIDHARAN Vs. PETER AND KARUNAKAR
August 23, 1984
VAISHNAVADAS Vs. RAMDAS AND ORS.
January 6, 1984
VALLABH GLASS WORKS LIMITED Vs. UNION OF INDIA
March 14, 1984
VARIETY EMPORIUM Vs. V R M MOHAMMAD IBRAHIM NAINA
November 27, 1984
VED PRAKASH GUPTA Vs. DELTON CABLE INDIA PRIVATE LIMITED
March 8, 1984
VIJAY KUMAR RAMPAL Vs. DIWAN DEVI
May 1, 1984
VIJAY NARAIN SINGH Vs. STATE OF BIHAR
April 12, 1984
VINAYAK PRAKASH Vs. STATE OF MAHARASHTRA
September 21, 1984
VINEET KUMAR Vs. MANGAL SAIN WADHERA
January 5, 1984
VINOD CHATURVEDI Vs. STATE OF MADHYA PRADESH
March 5, 1984
VISHNU DAYAL JHUNJHUNWALA Vs. UNION OF INDIA
April 18, 1984
VIVEKANAKD MILLS LIMITED Vs. UNION OF INDIA
July 17, 1984
VIVEKANAND GIRI Vs. NAWAL KISHORE SAHI
February 16, 1984
WORKMEN Vs. HINDUSTAN LEVER LIMITED
January 5, 1984
WORKMEN EMPLOYED Vs. HINDUSTAN LEVER LIMITED
August 28, 1984
WORKMEN OF HINDUSTAN STEEL LIMITED Vs. HINDUSTAN STEEL LIMITED
December 12, 1984
WORKMEN OF SYNDICATE BANK MADRAS Vs. GOVERNMENT OF INDIA
October 29, 1984
WORKMEN UNITED WORKERS UNION Vs. EMPLOYERS IN RELATION TO THE MANAGE MENT OF THE BARKAKANA AREA OF CENTRAL COAL FIELDS LIMITED
August 23, 1984
Y P GUPTA Vs. UNION OF INDIA
September 24, 1984
YOGENDRA TIWARI Vs. DISTRICT JUDGE GORAKHPUR
March 7, 1984
ZAFAR KHAN Vs. BOARD OF REVENUE U P
July 31, 1984