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Case Index
Title
Date
AMIR HASSAN KHAN Vs. SHEO BAKSH SINGH
June 20, 1884
BANI RAM Vs. NANHU MAL
June 25, 1884
BISHENMUN SINGH Vs. LAND MORTGAGE BANK OF INDIA LIMITED
November 18, 1884
DEPUTY COMMISSIONER OF RAE BARELI Vs. LAL RAMPAL SINGH
November 14, 1884
GOKULDOSS GOPALDOSS Vs. RAMBUX SEOCHAND
March 22, 1884
GOOROO DAS PYNE Vs. RAM NARAIN SAHOO
February 21, 1884
GUNGAPERSHAD SAHU Vs. MAHARANI BIBI
December 11, 1884
GUNGAPERSHAD SAHU Vs. GOPAL SINGH
July 2, 1884
HAJI ABDUL RAZZAK Vs. MUNSHI AMIR HAIDAR
March 14, 1884
JONMENJOY COONDOO Vs. GEORGE ALDER WATSON
March 1, 1884
JUGOL KISHORE Vs. MAHARAJAH JOTINDRO MOHUN TAGORE
March 13, 1884
KALI DAS MULLICK Vs. KANHYA LAL PUNDIT
July 23, 1884
KISHNA NAND Vs. KUNWAR PARTAB NARAIN SINGH
February 23, 1884
MADHO PERSHAD Vs. GAJADHAR
July 12, 1884
MOUNG HMOON HTAW ... Vs. MAH HPWAH
February 9, 1884
NAROTAM DAS Vs. SHEO PARGASH SINGH
February 5, 1884
PARTAB NARAIN SINGH Vs. TRILOKINATH SINGH
July 23, 1884
RAJA AJIT SINGH Vs. RAJA BIJAI BAHADUR SINGH AND RANI JANKI KUNWAR
July 24, 1884
RAJAH OF PITTAPUR Vs. RAJAH ROW BUCHI SITTAYA GARU
November 21, 1884
RAJAH RUN BAHADOOR SINGH Vs. MUSSUMUT LACHOO KOER
December 13, 1884
RAMDIN Vs. KALKA PERSHAD
December 11, 1884
RAO BAHADUR SINGH Vs. MUSSAMATS JAWAHIR KUAR AND PHUL KUAR
February 16, 1884
THAKUR ISINGH Vs. THAKUR BALDEO SINGH
February 12, 1884
THAKUR SURAT SINGH Vs. THAKUR ROHAN SINGH
December 8, 1884