Case Index

Title
Date
ABDUL HAI Vs. RAHATULLAH MIAN
January 3, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LAWLYS ENTERPRISES PRIVATE LIMITED
August 13, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PODDAR AUTO DEALERS
August 19, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BIHAR TEXTILES
November 20, 1974
ADYA PRASAD Vs. RAJINDRA MAHTO
September 13, 1974
ANAND SHANKAR Vs. SECRETARY, DEPARTMENT OF PERSONNEL, GOVERNMENT OF INDIA, NEW DELHI, AND ORS.
December 4, 1974
ANIRUDH PRASAD SINGH Vs. STATE OF BIHAR
January 23, 1974
BALESHWAR SINGH Vs. RAMJI SINGH
August 30, 1974
BEGUM ASMA JAFAR IMAM Vs. STATE OF BIHAR
July 1, 1974
BHUPAT KUMHAR Vs. STATE OF BIHAR
August 13, 1974
BIBHA RAY AND OTHERS Vs. HIRENDRA CHANDRA DUTTA
November 11, 1974
BIBI ZAMIRUNISSA Vs. SK QUDOOS
April 15, 1974
BIHAR STATE BOARD OF RELIGIOUS Vs. SATYANARAIN SINGH
August 30, 1974
BIHAR STATE CO OPERATIVE BANK LTD Vs. PHOSPHATE COMPANY LIMITED
March 29, 1974
BIHAR STATE CO OPERATIVE BANK LTD Vs. REGISTRAR CO OPERATIVE SOCIETIES
November 22, 1974
BIHAR STATE ELECTRICITY BOARD Vs. COMMISSIONER OF INCOME TAX
August 1, 1974
BIHAR STATE FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
July 18, 1974
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL
July 26, 1974
BIJAN KUMAR BOSE Vs. GOURI BOSE
August 21, 1974
BRAJ NATH RAI Vs. UNION OF INDIA AND OTHERS
December 23, 1974
BRIJ BIHARI DUBEY Vs. CHANDRA SHEKHAR TEWARY
September 11, 1974
CENTRAL BANK OF INDIA Vs. STATE BANK OF INDIA
April 2, 1974
CHAIRMAN AND THE MUNICIPAL COMMISSIONERS OF THE CHAKRADHARPUR MUNICIPALITY Vs. BISHWANATH JAGATRAMKA
November 7, 1974
CHHATU RAM BHADANI Vs. LIFE INSURANCE CORPORATION OF INDIA
January 8, 1974
COMMISSIONER OF COMMERCIAL TAXES Vs. NORTH RAMGARH COAL COMPANY PRIVATE LTD
January 31, 1974
COMMISSIONER OF COMMERCIAL TAXES Vs. RAMESHWAR DAS PANNA LAL
April 19, 1974
COMMISSIONER OF COMMERCIAL TAXES Vs. GURU CHARAN SAO
May 10, 1974
COMMISSIONER OF GIFT TAX Vs. RAO M S
August 7, 1974
COMMISSIONER OF INCOME TAX Vs. VIJOY KUMAR BUDHIA
August 16, 1974
COMMISSIONER OF INCOME TAX Vs. TARA PRASAD LODHA
July 29, 1974
COMMISSIONER OF INCOME TAX Vs. BIHAR STATE FINANCIAL CORPORATION
July 19, 1974
COMMISSIONER OF INCOME TAX Vs. PATNA TIMBER WORKS
August 2, 1974
COMMISSIONER OF INCOME TAX Vs. RAM CHANDRA SINGH
November 11, 1974
COMMISSIONER OF INCOME TAX Vs. SAHANA S K AND SONS LIMITED
September 20, 1974
COMMISSIONER OF INCOME TAX Vs. MAHABIR COLD STORAGE
September 11, 1974
COMMISSIONER OF INCOME TAX Vs. PURE NICHITPUR COLLIERY COMPANY
September 9, 1974
COMMISSIONER OF INCOME TAX Vs. S K G SUGAR LIMITED
January 11, 1974
COMMISSIONER OF INCOME TAX Vs. BAHRI BROS PRIVATE LIMITED
November 19, 1974
COMMISSIONER OF INCOME TAX Vs. INDU BALA SEN TRUST
December 23, 1974
DEEP CHAND SAO Vs. KASTURI DEVI
May 16, 1974
DEO SHARAN MAHTO Vs. RAM BILASH SINGH
May 2, 1974
DIRECTOR INDIAN SCHOOL OF MINES Vs. SRIPAT SINGH
April 3, 1974
DISTRICT BOARD Vs. MAHADEO SAO
August 26, 1974
DORIK SAH Vs. STATE OF BIHAR
February 28, 1974
DR. UMA SINHA Vs. STATE OF BIHAR AND OTHERS
October 7, 1974
DURGA SHARAN UDHO PRASAD Vs. COMMISSIONER OF INCOME TAX
August 26, 1974
FAKIR MOHAMMAD Vs. SALAHUDDIN
August 29, 1974
FERTILIZER CORPORATION OF INDIA LTD Vs. STATE OF BIHAR
September 12, 1974
FIRM HARNARAIN RAJNARAIN Vs. TARA SINHA
February 1, 1974
GANGA MOTOR SERVICE Vs. UNDER SECRETARY TO THE GOVERNMENT OF BIHAR
March 27, 1974
GANGA MOTOR SERVICE Vs. COMMISSIONER OF INCOME TAX
September 16, 1974
GARAJ NARAIN SINGH Vs. BABULAL KHEMKA
May 10, 1974
GAURI SHANKAR PRASAD SINGH Vs. STATE OF BIHAR
August 13, 1974
GODO MANJHI Vs. ABINASH MANJHI
September 13, 1974
GOGAL SINGH HIGHER SECONDARY SCHOOL,NAYAGAON, SARAN Vs. STATE OF BIHAR
July 2, 1974
GOPAL RAM Vs. DHANU RAM
August 5, 1974
GOPAL THAKUR Vs. STATE OF BIHAR
May 7, 1974
GOPI HALWAI Vs. BIBI ZAINAB KHATOON
January 2, 1974
GYANI DEVI Vs. LAKSHMI DEVI
March 26, 1974
HARBANS SINGH Vs. RAJPALTAN SINGH
December 5, 1974
HARSUKHRAI M DOSHI Vs. AHMAD KAREEM
September 19, 1974
HAWALDAR SINGH Vs. PUNYADEO SINGH
April 3, 1974
HRIDAYA NARAYAN PRASAD Vs. STATE OF BIHAR AND OTHERS
July 10, 1974
HUSSAINI MISTRI Vs. ZAHIRUDDIN
November 26, 1974
JAIKARAN SINGH Vs. SITA RAM AGARWALLA
April 23, 1974
JAMUNA SINGH Vs. STATE OF BIHAR
April 23, 1974
JANAKRAJ KUER Vs. PANDIT MUNESHWAR MISRA
January 2, 1974
JANKI DEVI Vs. MURTA KUER
February 25, 1974
JANKI PRASAD TIBREWAL Vs. STATE OF BIHAR
January 16, 1974
JETHMAL BHOJRAJ Vs. STATE OF BIHAR
September 18, 1974
JIB NARAIN SAO Vs. STATE OF BIHAR
January 10, 1974
KAILASH RAI Vs. RAMJEE SINGH
August 23, 1974
KALI PADO SHARMA Vs. SURENDRA NATH MAHATHA
March 1, 1974
KAMTA PRASAD SINGH Vs. REGIONAL MANAGER FOOD CORPORATION OF INDIA
May 13, 1974
KARPOORI THAKUR Vs. ABDUL GHAFOOR
May 3, 1974
KEDAR NATH PANDEY Vs. S B SINGH, OPPOSITE PARTY
August 7, 1974
KEDARNATH SAH Vs. NARENDRA PRASAD SHAH
May 17, 1974
KHADI AND VILLAGE INDUSTRIES COMMISSION Vs. M S SRIVASTAVA
January 3, 1974
KHET RAM MANOHAR LALL Vs. SHANKAR MANDAL
March 25, 1974
KIRAN BALA GORAIN Vs. ASHOK KUMAR GORAIN
March 5, 1974
KISBORI PRASAD Vs. SUB DIVISIONAL EDUCATION OFFICER
December 11, 1974
KISHORI MOHAN Vs. STATE OF BIHAR
May 8, 1974
KRISHNA DAS AGRAWAL Vs. DEEN DAYAL AGRAWAL
March 4, 1974
LAKSHMI DEVI Vs. CHANDRAKALA SARAOGI
September 9, 1974
LAKSHMI NARAYAN GOURI SHANKAR Vs. COMMISSIONER OF INCOME TAX
August 21, 1974
LAKSHMI RICE MILLS Vs. COMMISSIONER OF INCOME TAX
April 15, 1974
LAKSHMI SAO Vs. SWAROOP CHAND JAIN
April 30, 1974
M C GUHA Vs. STATE OF BIHAR
October 4, 1974
M MUSHTAQUE ALI KHAN Vs. MAGADH UNIVERSITY
February 2, 1974
MADHOLAL Vs. MADAN MOHAN AGRAWALLA
July 25, 1974
MAHABIR MISTRY Vs. SM LACHHMINI DEVI
December 23, 1974
MAHENDRA KUMAR AGRAWALLA Vs. INCOME TAX OFFICER
September 12, 1974
MALPANI BROTHERS Vs. STATE OF BIHAR
May 7, 1974
MANZOOR AHMAD Vs. STATE OF BIHAR
January 17, 1974
MEGHRAJ SANCHIALAL Vs. MALPANI RICE AND OIL MILLS
October 16, 1974
MEHRUNISSA BEGUM Vs. COMMISSIONER OF INCOME TAX
January 24, 1974
MITHU DEVI Vs. SIYA CHOUDHARY
March 28, 1974
MOHAMAD ALI AKHTAR Vs. MOHAMAD ABBAS
November 22, 1974
MOHAMMAD UMER Vs. COMMISSIONER OF INCOME TAX
November 18, 1974
MOTILAL JHA Vs. KUBHELA DEVI
July 16, 1974
MOTIPUR SUGAR FACTORY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 18, 1974
MULCHAND CHANDAK Vs. STATE OF BIHAR
April 9, 1974
N K JAGNANI Vs. BIHAR STATE ELECTRICITY BOARD
September 24, 1974
NARA HO Vs. ARJUN TOMSAY
September 19, 1974
NARAIN MAHTON Vs. MAHESH PRASAD SINGH
December 12, 1974
NARSINGH JHA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
January 15, 1974
NRIPENDRA NARAYAN ROY Vs. STATE OF BIHAR
January 18, 1974
NUND AND SAMONT COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 6, 1974
PALTAN MAHTO Vs. JAGARU MAHTO
February 23, 1974
PARHLAD JHA Vs. SONELAL MAHTON
March 15, 1974
PARIKH ENGINEERING AND BODY Vs. STATE
April 26, 1974
PARMATMA SINGH Vs. RAM LAKHAN SINGH YADAV
September 26, 1974
PARMESHWAR SAO Vs. STATE
October 8, 1974
PARSHVA PROPERTIES LTD Vs. STATE OF BIHAR
September 3, 1974
PARSURAM DUBEY Vs. MAHANTH LAXMAN DAS
February 7, 1974
PATEL ENGINEERING CO LTD Vs. INDIAN OIL CORPORATION LTD
August 2, 1974
PREMAWATI DAS Vs. THAKUR DAS
February 12, 1974
PRINCIPAL REGIONAL INSTITUTE OF TECHNOLOGY Vs. RAMA KANTHA SINGH
September 4, 1974
R C CHATTERJI Vs. BIHAR STATE BOARD OF HOMEOPATHIC MEDICINE
May 14, 1974
RAGHUNATH AHIR Vs. JAGARNATH RAM
February 7, 1974
RAJENDRA PRASAD GUPTA Vs. STATE OF BIHAR
March 28, 1974
RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR
August 13, 1974
RAJGHARIA C M Vs. INCOME TAX OFFICER
April 23, 1974
RAM BAHADUR RAI Vs. THE STATE OF BIHAR AND OTHERS
May 8, 1974
RAM HOSIERY WORKS Vs. STATE OF BIHAR
July 17, 1974
RAM MILLS Vs. COMMISSIONER OF INCOME TAX
February 22, 1974
RAM NAGINA SINGH Vs. S V SOHNI
November 28, 1974
RAM NANDAN SHARMA Vs. MAYA DEVI
September 10, 1974
RAM SANEHI SINGH Vs. DHARAMRAJ SINGH
January 7, 1974
RAM SHANKAR RAI Vs. STATE OF BIHAR
September 13, 1974
RAM YATAN SINGH Vs. STATE OF BIHAR
February 7, 1974
RAMDEO SINGH Vs. CHARKU SINGH
February 23, 1974
RAMESHWAR DANGI Vs. STATE OF BIHAR
February 26, 1974
RAMESHWAR PRASAD SINGH Vs. VICE CHANCELLOR OF THE RAJENDRA AGRICULTURE UNIVERSITY
August 21, 1974
RAMJI GIR Vs. ELAICHI DEVI
February 1, 1974
RAMKUMARI DEBI Vs. TARKESHWAR NATH PANDEY
February 5, 1974
RAMLAKHAN MAHTO Vs. RAMESHWAR MAHTO
February 21, 1974
RANI LALITHA RAJYA LAXMI Vs. CHOTANAGPUR BANKING ASSOCIATION
December 3, 1974
REFRIGERATORS INDIA PRIVATE LTD Vs. PATNA ELECTRIC WORKS
July 11, 1974
REGIONAL INSTITUTE OF TECHNOLOGY Vs. HINDUSTHAN BUILDING CORPORATION
March 6, 1974
REGISTRAR OF COMPANIES Vs. BIHAR WIRE AND WIRE PRODUCTS PVT
April 9, 1974
ROHTAS INDUSTRIES LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION, OPPOSITE PARTY
October 16, 1974
RUPAKLTD Vs. REGISTRAR OF COMPANIES
November 8, 1974
S M ZAKI NAQUI Vs. CUSTODIAN UNION BANK OF INDIA
March 6, 1974
SABDEO PRASAD Vs. THE GENERAL MANAGER, NORTH EASTERN RAILWAY, GORAKHPUR AND OTHERS
May 15, 1974
SAMRATHI DEVI Vs. PARASURAM PANDEY
September 11, 1974
SANGRAM SINGH JAISWAL Vs. STATE OF BIHAR
October 14, 1974
SARJUG RAI Vs. UNION OF INDIAMAHESHWARI DEVI
October 3, 1974
SARJUG RAI Vs. BHAGWAN RAI
September 18, 1974
SAROGI CREDIT CORPORATION Vs. COMMISSIONER OF INCOME TAX
December 11, 1974
SAVITRI DEVI Vs. COMMISSIONER OF INCOME TAX
September 18, 1974
SHAIKH BANDE Vs. JETHUA PAHAN
September 17, 1974
SHANKAR PRASAD BHAGAT Vs. STATE OF BIHAR
February 14, 1974
SHEO DAYAL SINHA Vs. STATE OF BIHAR
January 25, 1974
SHREE KRISHNA GYANODAY SUGAR LTD Vs. STATE OF BIHAR
October 16, 1974
SHRI RASH BEHARI THAKUR AND 20 OTHERS Vs. STATE OF BIHAR AND TWO OTHERS
December 18, 1974
SHRIMATI SHIVA RANI KUMARI Vs. PRESIDENT OF BOARD OF SECONDARY EDUCATION
April 2, 1974
SINGHESHWAR MANDAL Vs. GITA DEVI
February 25, 1974
SITA RAM PANDEY Vs. STATE OF BIHAR
July 29, 1974
SOMAR BHUIYA Vs. KAPIL KUMAR GAUTAM
January 3, 1974
SOMAR SAO Vs. BAIDYANATH SAO
February 21, 1974
STATE OF BIHAR Vs. V D KUMAR
April 9, 1974
STATE OF BIHAR Vs. SYED ANISUR RAHMAN
March 28, 1974
STATE OF BIHAR Vs. BAL KISHUN HALWAI
June 25, 1974
STATE OF BIHAR Vs. RAM NARESH SINGH
August 7, 1974
STATE OF BIHAR Vs. SISHIR KUMAR MUKHERJI
November 20, 1974
SUBODH GOPAL BOSE Vs. MINES TRIBUNAL
January 31, 1974
SUNDERLAL GOSWAMI Vs. JOGESHWAR PRASAD SINGH
August 20, 1974
TATA IRON AND STEEL COMPANY LTD Vs. UNION OF INDIA
September 17, 1974
TISCO ORIYA CO OPERATIVE CREDIT SOCIETY LTD Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETY
August 29, 1974
TOWNSEND C N Vs. COMMISSIONER OF INCOME TAX
April 2, 1974
TRILOK CHAND JAIN Vs. RAMESHWAR LALL TULSIYAN
July 19, 1974
UNION OF INDIA Vs. BORREA COAL CO LTD
January 15, 1974
VIDYA NAND SINHA Vs. STATE OF BIHAR
October 3, 1974
VISHNU TALKIES Vs. STATE OF BIHAR
February 11, 1974