Case Index

Title
Date
ABHE SINGH @ ABHE RAM AND OTHERS Vs. ZILE SINGH
March 5, 1974
ABNASHI LAL AND ANOTHER Vs. SMT. JOGINDER KAUR AND OTHERS
July 25, 1974
ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN MILK FOOD MFG LTD
March 27, 1974
ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. ROSHAN LAL KUTHIALA
April 24, 1974
AJAIB SINGH Vs. CO-OPERATIVE SOCIETIES, PUNJAB
March 27, 1974
AMAR KUMAR Vs. STATE OF PUNJAB
April 2, 1974
AMARJIT KAU Vs. ADDITIONAL DIRECTOR
May 16, 1974
AMRA AND ORS. Vs. THE HARYANA STATE AND ORS.
April 8, 1974
AMRIK SINGH Vs. KARNAIL SINGH
May 2, 1974
AMRIT RAI SOOD Vs. THE STATE OF PUNJAB ETC.
April 24, 1974
AMRITSAR BRICK-KILN CO Vs. STATE OF PUNJAB
March 26, 1974
ANANT RAM Vs. STATE OF PUNJAB
October 8, 1974
ANANT RAM AND DAMYANTI RANI Vs. STATE OF PUNJAB
April 25, 1974
ARJAN SINGH AND OTHERS Vs. KARTAR SINGH AND OTHERS
September 24, 1974
ASHOK KUMAR Vs. STATE OF HARYANA
September 10, 1974
AVTAR SINGH Vs. MACHHI RAM
August 29, 1974
BABOO RAM Vs. BACHNI
April 8, 1974
BABU SINGH Vs. NAGAR PANCHAYAT BANBHAURA
July 24, 1974
BACHAN SINGH Vs. JABAR SINGH
May 1, 1974
BACHITTAR SINGH Vs. COMMISSIONER
July 25, 1974
BALBIR CHAND Vs. STATE OF PUNJAB
May 20, 1974
BALBIR SINGH Vs. STATE OF PUNJAB
September 12, 1974
BALWANT SINGH Vs. DISTRICT FOOD AND SUPPLIES CONTROLLER
July 31, 1974
BANT RAM Vs. BANTA SINGH
February 28, 1974
BANTA SINGH Vs. THE STATE
April 24, 1974
BANTA SINGH Vs. HARBHAJAN KAUR
March 3, 1974
BANTA SINGH AND NAZIR SINGH Vs. STATE OF PUNJAB
May 7, 1974
BANTA SINGH GANGA SINGH Vs. HARBHAJAN KAUR
March 6, 1974
BANWARI Vs. STATE OF HARYANA
July 23, 1974
BASANT KAUR Vs. STATE OF PUNJAB
September 11, 1974
BASDEV Vs. S S JAIN SABHA
March 28, 1974
BAWA AMRITA NAND GIR CHELA BAWA SOMWAR GIR BAGHICHI Vs. ADVOCATE-GENERAL PUNJAB AT CHANDIGARH
April 10, 1974
BEDI GURCHARAN SINGH Vs. STATE OF HARYANA
September 24, 1974
BHAGWAN SINGH Vs. HARDIAL SINGH
May 31, 1974
BHAJAN SINGH Vs. TEJA SINGH ETC.
May 20, 1974
BHARPAI Vs. MANBHARI
November 20, 1974
BIKRAM DASS Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB CHANDIGARH
March 19, 1974
BIR SINGH Vs. STATE OF PUNJAB
January 31, 1974
BISHAN SINGH Vs. STATE OF PUNJAB
March 1, 1974
BISHAN SINGH ETC Vs. STATE OF PUNJAB ETC
July 24, 1974
BRAHM SARUP Vs. STATE OF HARYANA
January 17, 1974
BRIJ MOHAN LAL Vs. BAKSHI RAM
October 18, 1974
BRITISH INDIA CORPORATION Vs. MARKET COMMITTEE
January 1, 1974
BULLA RAM Vs. STATE OF HARYANA
March 20, 1974
CHAMAN LAL NARANG Vs. ASHWANI KUMAR
January 16, 1974
CHANAN MAL Vs. STATE OF HARYANA
May 7, 1974
CHANDI RAM Vs. STATE OF PUNJAB
March 14, 1974
CHARAN HOSIERY MILLS (REGD ) Vs. BALDEV SINGH THAPAR
December 13, 1974
CHARAN SINGH AND ANOTHER Vs. BALWANT SINGH AND OTHERS
November 7, 1974
CHARAN SINGH ANOTHER Vs. BALWANT SINGH AND OTHERS
December 7, 1974
CHARAT SINGH Vs. JASWANT KAUR ETC
December 10, 1974
CHATTAR BHUJ Vs. MAHIPAL SINGH
July 16, 1974
CHHAIL DAS Vs. STATE OF HARYANA
July 16, 1974
CHUHA Vs. BHAG SINGH
June 5, 1974
COMMISSIONER OF INCOME TAX Vs. JODHAMAL BISHAN LAL KUTHIALA R B
May 2, 1974
COMMISSIONER OF INCOME TAX Vs. STRAW BOARD MFG COMPANY LIMITED
May 9, 1974
COMMISSIONER OF INCOME TAX Vs. NARINDER NATH PARVEEN CHAND
April 19, 1974
COMMISSIONER OF INCOME TAX Vs. BHARAT TUBEWELL STORES
April 26, 1974
COMMISSIONER OF INCOME-TAX Vs. DEV RAJ
April 24, 1974
COMMISSIONER OF INCOME-TAX Vs. VIDYA SAGAR
April 3, 1974
COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN MILK FOOD MFG LTD
April 8, 1974
COMMISSIONER OF INCOME-TAX Vs. PREM LATA SETH
January 7, 1974
COMMISSIONER OF INCOME-TAX Vs. R B JODHAMAL BISHAN LAL KUTHIALA
May 2, 1974
COMMISSIONER OF INCOME-TAX Vs. PUNJAB OIL MILLS DISSOLVED
December 3, 1974
CONTROLLER OF ESTATE DUTY Vs. HARBANS SINGH
January 17, 1974
DALIP SINGH Vs. THE STATE
March 5, 1974
DALMIA DADRI CEMENT LTD Vs. STATE OF HARYANA
November 4, 1974
DARSHAN DEVI Vs. KAUSHALYA DEVI
August 30, 1974
DARSHAN SINGH Vs. LACHHMAN SINGH AND OTHERS
March 12, 1974
DAULAT RAM AND NEPAL SINGH Vs. PAYARE LAL AND BHAGWAN SAHAI
August 1, 1974
DAYA RAM Vs. STATE OF HARYANA
February 14, 1974
DEV DATT SHASTRI Vs. STATE
March 5, 1974
DEV RAJ MEHTA Vs. SMT. PUSHPA DEVI AND OTHERS
September 5, 1974
DEVI SINGH Vs. HARYANA STATE
September 9, 1974
DHANA RAM Vs. STATE OF HARYANA
November 5, 1974
DHARAM SINGH AND OTHERS Vs. THE EXECUTIVE MAGISTRATE 1ST CLASS, PANIPAT AND ANOTHER
September 9, 1974
DHARAM SINGH AND RISAL SINGH Vs. STATE OF HARYANA
April 30, 1974
DHARAM SINGH RAO Vs. STATE OF HARYANA
April 26, 1974
DHARAMVIR SINGH Vs. STATE
October 21, 1974
DR. GURDIT SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
March 22, 1974
DURGA DASS Vs. DHARAM VIR
September 12, 1974
EMPLOYEES STATE INSURANCE CORPORATION, CHANDIGARH Vs. ONKAR NATH GUPTA
April 8, 1974
FIRM PREM SAGAR Vs. SHRIMATI DURGA DEVI AND ORS.
November 1, 1974
FRICK INDIA LTD Vs. EXECUTIVE ENGINEER PROJECT PUBLIC HEALTH DIVISION NO 4 CHANDIGARH AND
July 16, 1974
GAJPAT SINGH Vs. SUDHAN
March 20, 1974
GANESH DAL AND RICE MILLS Vs. STATE OF HARYANA
November 11, 1974
GOBIND DEV MEHTA Vs. UNION OF INDIA
May 22, 1974
GOPAL CHAND Vs. LABHU RAM
December 13, 1974
GOPI CHAND Vs. UNION OF INDIA
November 5, 1974
GRAM PANCHAYAT Vs. STATE OF HARYANA
February 13, 1974
GRAM PANCHAYAT OON Vs. EXCISE AND TAXATION COMMISSIONER
May 24, 1974
GRAM PANCHAYAT, GHOLIAN KHURO Vs. THE EXCISE AND TAXATION COMMISSIONER, PUNJAB, PATIALA AND OTHERS
September 6, 1974
GUGAN SINGH Vs. THE REGISTRAR, PUNJAB UNIVERSITY, CHANDIGARH
September 6, 1974
GURANDITTA RAM Vs. MURARI LAL AND ANOTHER
February 27, 1974
GURBUX SINGH Vs. CHINTI
April 8, 1974
GURDEV SINGH Vs. STATE OF PUNJAB
August 27, 1974
GURDIAL SINGH Vs. GYANI KARNAIL SINGH
January 3, 1974
GURDIT SINGH AND ORS. Vs. THE PUNJAB STATE, THROUGH THE SECRETARY, LOCAL GOVERNMENT AND ORS.
May 3, 1974
GURDITTA SINGH AND ANR. Vs. HARBANS SINGH (MINOR) UNDER THE GUARDIANSHIP OF HIS FATHER
April 9, 1974
GYANI TARA SINGH Vs. STATE OF HARYANA
January 11, 1974
HAKAM SINGH Vs. FINANCIAL COMMISSIONER
November 5, 1974
HANS RAJ SACHDEVA Vs. THE STATE OF PUNJAB AND OTHERS
July 24, 1974
HANS RAJ SACHDEVA Vs. THE STATE OF PUNJAB, ETC.
July 29, 1974
HANUMAN DALL AND GENERAL MILLS HISSAR Vs. STATE OF HARYANA
November 8, 1974
HAR DEVI Vs. RAM JAS
March 14, 1974
HARBANS SINGH Vs. AJIT SINGH
November 18, 1974
HARBANS SINGH AND ANOTHER Vs. AJIT SINGH AND OTHERS
November 8, 1974
HARCHAND SINGH Vs. JASWANT SINGH
April 25, 1974
HARCHARAN KAUR Vs. MAJOR KARAMJIT SINGH AND ORS.
September 19, 1974
HARDAM SINGH Vs. VIDYA SAGAR
March 29, 1974
HARI KISHAN Vs. STATE OF HARYANA
March 7, 1974
HARI KRISHAN KHOSLA Vs. UNION OF INDIA
May 30, 1974
HARI RAM Vs. ASSISTANT CONTROLLER OF ESTATE DUTY-CUM-INCOME-TAX
November 21, 1974
HARI SINGH Vs. DIRECTOR OF PANCHAYATS PUNJAB
September 13, 1974
HARI SINGH ETC Vs. LAKHI ETC
February 5, 1974
HARKISHAN SINGH Vs. UNION OF INDIA
October 9, 1974
HARNAM SINGH Vs. STATE OF PUNJAB
January 8, 1974
HARNEK SINGH Vs. STATE OF PUNJAB
February 14, 1974
HARPAL SINGH Vs. ASSISTANT REGISTRAR, CO-OPERATIVE SOCIETIES, RUPAR
February 1, 1974
HAZARI Vs. ROOP NARAIN
March 14, 1974
HINDUSTAN HANDLOOM FACTORY ETC Vs. FIRM RAMESHWAR DAYAL SADHU RAM ETC
May 28, 1974
HINDUSTAN MACHINE TOOLS LTD., PINJORE Vs. THE STATE OF HARYANA AND OTHERS
October 29, 1974
HIRA LAL RAM DAYAL Vs. COMMISSIONER OF INCOME TAX
May 7, 1974
HUKAM SINGH Vs. STATE OF PUNJAB
November 12, 1974
IQBAL SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
August 7, 1974
ISHARI Vs. GAHIA
September 9, 1974
ISHARI Vs. GAHIA
September 26, 1974
JAGAN NATH Vs. SAT PAL
October 5, 1974
JAGAN NATH, ETC. Vs. TEK CHAND, ETC.
March 15, 1974
JAGAR SINGH Vs. SECRETARY TO GOVERNMENT PUNJAB
October 16, 1974
JAGDEV SINGH Vs. COMMISSIONER
January 14, 1974
JAGDISH PRASHAD AGARWALA Vs. STATE OF HARYANA ETC
July 31, 1974
JAGIR SINGH Vs. STATE OF PUNJAB
August 1, 1974
JAGJIT MOHAN SINGH BHALLA Vs. UNION OF INDIA UOI
May 6, 1974
JAGJIT RAI VOHRA, ETC. Vs. THE STATE OF HARYANA, ETC.
April 24, 1974
JAI BHAGWAN BHARDWAJ Vs. PEPSU ROAD TRANSPORT CORPORATION
July 25, 1974
JAI CHAND Vs. SOHAN LAL AND ANOTHER
September 20, 1974
JAI CHAND BHAGAT AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS
May 17, 1974
JAI GOPAL Vs. STATE
September 13, 1974
JAI NARAIN Vs. SARUP SINGH
February 1, 1974
JAI PAL SINGH AND ANOTHER Vs. DIRECTOR OF PANCHAYATS, HARYANA AND OTHERS
January 9, 1974
JAI PARKASH Vs. RAM KALI ETC
January 22, 1974
JASMEL SINGH Vs. GURNAM KAUR
September 18, 1974
JASWANT SINGH BRAR Vs. THE STATE OF PUNJAB AND OTHERS
August 2, 1974
JASWINDER SINGH ETC Vs. STATE OF PUNJAB ETC
August 2, 1974
JEE RAM Vs. THE DIRECTOR OF PANCHAYATS GOVT. OF HARYANA AT CHANDIGARH AND OTHERS
July 19, 1974
JHANDA SINGH Vs. STATE OF PUNJAB
August 2, 1974
JIT SINGH AND OTHERS Vs. THE STATE OF PUNJAB
January 30, 1974
JOGINDER KAUR Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB
May 10, 1974
JOGINDER SINGH Vs. PUNJAB STATE
October 21, 1974
JOGINDER SINGH Vs. SUDHARSHAN KUMARI
November 28, 1974
K L JAURA Vs. G S PATHAK
January 15, 1974
KAHNA RAM Vs. LATHA SINGH
November 7, 1974
KAKA AND ANOTHER Vs. THE STATE OF PUNJAB
November 21, 1974
KALU RAM Vs. THE STATE
November 21, 1974
KALU RAM Vs. BHAGAT RAM
October 18, 1974
KAM SINGH Vs. STATE OF HARYANA
August 13, 1974
KAMAL NAIN Vs. STATE OF HARYANA
May 1, 1974
KAMLA DEVI Vs. BENGAL NATIONAL TEXTILE MILLS LIMITED
July 24, 1974
KAPURTHALA NORTHERN INDIA TANNERIES LTD Vs. STATE OF PUNJAB
May 8, 1974
KARNAIL SINGH Vs. JASBIR SINGH
March 1, 1974
KARNAIL SINGH Vs. THE STATE OF PUNJAB AND OTHERS
May 2, 1974
KARNAIL SINGH Vs. COLLECTOR (DEPUTY COMMISSIONER), LUDHIANA ETC
July 26, 1974
KARTAR SINGH AND OTHERS Vs. PUNJAB STATE AND OTHERS
July 24, 1974
KASHMIR SINGH CONSTABLE & OTHERS Vs. THE SUPERINTENDENT OF POLICE, GURDASPUR AND OTHERS
March 28, 1974
KAUR SAIN Vs. KARAM CHAND
February 28, 1974
KAVIRAJ PT DURGA DATT SHARMA Vs. STATE OF PUNJAB
January 9, 1974
KEDAR NATH AND OTHERS Vs. FIRM HIRA LAL BROS. AND ANOTHER
April 16, 1974
KEHAR SINGH Vs. SHANKAR
May 13, 1974
KHADI ASHRAM Vs. THE WORKMEN OF KHADI ASHRAM, ETC.
February 2, 1974
KHETA RAM Vs. STATE OF HARYANA
March 19, 1974
KIDAR NATH AND ANOTHERS Vs. MUNICIPAL COMMITTEE, LUDHIANA AND OTHER
January 10, 1974
KIRPAL SINGH JOLLY Vs. STATE OF PUNJAB
November 25, 1974
KISHAN CHAND Vs. SANT RAM AND OTHERS
April 8, 1974
KISHAN CHAND AGGARWAL Vs. UNION OF INDIA
September 9, 1974
KISHAN KUMAR Vs. BALDEV SINGH AND OTHERS
February 28, 1974
KRISHAN SARUP OBEROI Vs. RAM NIWAS
February 8, 1974
KULDIP SINGH Vs. STATE OF PUNJAB ETC
July 24, 1974
KULRAJ SINGH PAUL Vs. RANJIT KAUR
October 31, 1974
KULWANT KAUR AND OTHERS Vs. THE SAHIB CHAND AGRICULTURAL SERVICE SOCIETY THROUGH SH. GURDEV SINGH PAROKAR, CIRCLE GIDDARBAHA
March 22, 1974
LAKHPAT RAI DES RAJ Vs. COMMISSIONER OF INCOME-TAX
April 24, 1974
LAKSHMIRATAN ENGINEERING WORKS Vs. THE INDUSTRIAL TRIBUNAL AND ANR.
August 19, 1974
LALIT BEHARI Vs. SANT LAL
February 5, 1974
LEHRI AND ORS. Vs. AMAR SINGH AND ORS.
April 24, 1974
M K TRADING COMPANY Vs. STATE OF PUNJAB
April 9, 1974
M/S. HINDUSTAN DURREE FACTORY AMBALA CITY Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, CHANDIGARH
November 22, 1974
M/S. KAPUR SILK WEAVING MILLS, AMRITSAR Vs. MANOHAR LAL
September 6, 1974
M/S. TIP TOP DRYCLEANERS AND DYERS, AMRITSAR Vs. THE UNION OF INDIA AND OTHERS
January 15, 1974
MADANLAL Vs. STATE OF PUNJAB
March 7, 1974
MAHABIR PARSHAD Vs. CHHAJU AND OTHERS
April 25, 1974
MAHAL SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
August 19, 1974
MAHANT BACHAN DASS Vs. AMARJIT SINGH AND ORS.
January 4, 1974
MAHANT BIKRAM DASS CHELA MAHANT LACHHMAN DASS Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB
September 26, 1974
MAKHAN SINGH AND ORS. Vs. GOPAL SINGH AND ORS.
April 3, 1974
MAMAN Vs. MANPAL SINGH
April 8, 1974
MANGAL DASS Vs. NAUNIHAL SINGH, ETC.
February 5, 1974
MANGAT RAM Vs. STATE OF HARYANA
July 25, 1974
MANI RAM Vs. STATE OF PUNJAB
August 1, 1974
MANOHAR LAL AND ANOTHER Vs. MOTI LAL AND ANOTHER
January 16, 1974
MATHRA DASS Vs. THE STATE OF PUNJAB AND OTHERS
October 9, 1974
MEGH RAJ Vs. ILLAQA MAGISTRATE NARWANA
January 7, 1974
MEHAR SINGH AND OTHERS Vs. INDER SINGH AND OTHERS
October 21, 1974
MESSRS MEERA AND CO Vs. COMMISSIONER OF INCOME-TAX, PUNJAB, J & K AND CHANDIGARH, PATIALA
March 13, 1974
MODERN TRANSPORTERS P LTD Vs. JAGDISHRAJ MEHTA
September 26, 1974
MOHAN LAL JAISWAL AND ANOTHER Vs. SURJIT SINGH
April 25, 1974
MOHINDER SINGH Vs. FINANCIAL COMMISSIONER PUNJAB
January 17, 1974
MR. TARLOCHAN SINGH RANDHAWA Vs. SMT. DEVINDER
March 26, 1974
MUKHITIAR SINGH Vs. STATE OF PUNJAB
April 9, 1974
MUKHTTAR SINGH Vs. AMARJIT SINGH AND OTHERS
October 1, 1974
MULKH RAJ ETC Vs. DES RAJ ETC
July 23, 1974
MUNI LAL Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH
August 30, 1974
MUNI RAM Vs. PHULLIA AND LALU
May 21, 1974
MUNICIPAL COMMITTEE Vs. SHADI LAL
October 8, 1974
MUNICIPAL COMMITTEE, AMRITSAR Vs. BEHARI LAL
February 11, 1974
MUNICIPAL COMMITTEE, AMRITSAR Vs. LAL CHAND
January 8, 1974
MUNICIPAL COMMITTEE, AMRITSAR Vs. HARBHAJAN SINGH
September 4, 1974
MUNSHI RAM Vs. RADHA KISHAN
October 14, 1974
MURARI LAL Vs. JITA RAM
May 31, 1974
N.P. SAHNI AND ANOTHER Vs. SUMAN SINGH
August 13, 1974
NACHHATTAR SINGH Vs. COLLECTOR, AGRARIAN
August 1, 1974
NAND SINGH Vs. NACHHATAR SINGH
April 29, 1974
NARAIN SINGH Vs. N.S. CHEEMA, P.C.S. ETC.
August 24, 1974
NASIB KAUR Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB, FEROZEPORE ETC
July 25, 1974
NATHA SINGH Vs. STATE OF PUNJAB
February 22, 1974
NATIONAL TRANSPORT COMPANY Vs. SONI WOOLLEN & KNITTING MILLS
January 10, 1974
NEKI RAM Vs. THE STATE OF HARYANA
July 31, 1974
NEW BIJLI FOUNDRY Vs. COMMISSIONER OF INCOME TAX
December 13, 1974
NIEMLA TEXTILE FINISHING MILLS P LTD Vs. COMMISSIONER OF INCOME-TAX
May 7, 1974
NIEMLA TEXTILE FINISHING MILLS P LTD Vs. COMMISSIONER OF INCOME-TAX
May 10, 1974
NIHAL SINGH Vs. STATE OF HARYANA
September 9, 1974
NIHAL SINGH BHAJAN SINGH Vs. STATE OF PUNJAB
February 12, 1974
NIHAL SINGH ETC. Vs. THE STATE OF HARYANA ETC.
September 17, 1974
NIKKA SINGH Vs. BABU SINGH
August 5, 1974
NIRANJAN SINGH Vs. COLLECTOR AGRARIAN REFORMS SANGRUR ETC
July 25, 1974
NORTHERN INDIA CATERERS PVT LTD Vs. UNION OF INDIA
May 9, 1974
NORTHERN INDIA FINANCE CORPORATION P LTD Vs. DIAL SINGH
March 11, 1974
O.P. VIJH Vs. STATE OF PUNJAB AND ORS.
August 14, 1974
OM PARKASH Vs. RADHA KISHAN
May 10, 1974
PADMAWATI Vs. HANS RAJ
March 22, 1974
PARKASH CHAND Vs. S S GREWAL
February 18, 1974
PARMAL MINOR Vs. HAR KAUR ETC
May 3, 1974
PATIALA AVIATION CLUB Vs. PRESIDING OFFICER LABOUR COURT LUDHIANA
March 28, 1974
PATIALA BUS (SIRHIND) PRIVATE LIMITED, SIRHIND AND ANOTHER Vs. STATE TRANSPORT APPELLATE TRIBUNAL, PUNJAB, LUDHIANA AND OTHERS
August 7, 1974
PEPSU ROAD TRANSPORT CORPORATION Vs. ROSHAN LAL GUPTA AND ANR.
July 25, 1974
PHAGGU RAM AND OTHERS Vs. THE SATE OF PUNJAB
November 4, 1974
PIARA SINGH UTTAM SINGH ETC. Vs. THE STATE OF PUNJAB, ETC.
March 15, 1974
PISHORA SINGH Vs. SHRIMATI LAJO BAI
August 21, 1974
PRABHU DAYAL Vs. STATE OF HARYANA
July 19, 1974
PRABHU DIAL Vs. VIJAY KUMAR
July 29, 1974
PREM KUMAR Vs. DERA SMADH BABA SARV VIAPI, PATIALA
April 19, 1974
PRITAM SINGH Vs. STATE OF PUNJAB
October 14, 1974
PRITHU Vs. FINANCIAL COMMISSIONER (T) PUNJAB
September 23, 1974
PRITPAL SINGH Vs. THE STATE OF PUNJAB
October 1, 1974
PUNJAB FINANCE PRIVATE LTD Vs. MALHARA SINGH NO 2
February 7, 1974
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. M/S. RAMJI LAL BASANT LAL, CHANDIGARH
November 6, 1974
PURAN SINGH Vs. STATE OF PUNJAB
October 28, 1974
RAGHBAR DAYAL Vs. STATE OF HARYANA
January 25, 1974
RAGHBIR SINGH Vs. UNION OF INDIA
March 25, 1974
RAHIM-UL-DIN Vs. SATWANT KAUR
January 7, 1974
RAJ KUMAR Vs. MUNICIPAL COMMITTEE JULLUNDUR
March 21, 1974
RAJ KUMAR AND ANOTHER Vs. THE STATE OF PUNJAB
March 2, 1974
RAJINDER KUMAR Vs. STATE OF PUNJAB
April 23, 1974
RAJINDER SINGH Vs. STATE OF PUNJAB
August 26, 1974
RAM LAL Vs. SHAMON ETC
March 20, 1974
RAM LAL Vs. STATE
March 26, 1974
RAM NATH Vs. UNION TERRITORY OF CHANDIGARH
July 24, 1974
RAM PARKASH NAND LAL Vs. STATE OF HARYANA
March 18, 1974
RAM PHAL Vs. KHARAK SINGH
May 4, 1974
RAM PHUL Vs. KABUL SINGH
April 19, 1974
RAM SINGH Vs. S L KAPUR
September 9, 1974
RAN SINGH Vs. GANDHAR AGRICULTURAL CO-OPERATIVE SERVICE SOCIETY GANDHAR
November 20, 1974
RANJIT PURI Vs. UGGAR SAIN
January 14, 1974
RANJIT SINGH Vs. JASWANT SINGH
September 12, 1974
RANJIT SINGH Vs. THE STATE OF HARYANA
January 18, 1974
RATTAN CHAND HARIJAS RAI Vs. STATE OF PUNJAB NOW STATE OF HARYANA
March 22, 1974
RAVEL SINGH Vs. THE STATE OF PUNJAB
March 11, 1974
REGISTRAR OF COMPANIES Vs. ATLAS TRANSPORT PRIVATE LTD
January 8, 1974
REMINGTON RAND OF INDIA LTD Vs. LILA WATI BANSAL
March 1, 1974
RIKHI RAM Vs. STATE OF HARYANA
February 13, 1974
ROOP CHAND Vs. JOGINDER SINGH, I A S , DEPUTY COMMISSIONER, GURDASPUR ETC
July 26, 1974
RUGHA AND KHIRAJ Vs. COMMISSIONER
April 11, 1974
RULDU SINGH Vs. INDER SINGH
April 1, 1974
RUP CHAND DHARAM CHAND KANPUR Vs. BASANT LAL BANARSI LAL DHURI
February 12, 1974
S HERBERT Vs. PUNJAB SYNOD BOARD OF MEDICAL WORKS
September 2, 1974
SAGAR RAM GUPTA Vs. BANARSI DAS GUPTA
March 1, 1974
SAHI RAM ETC Vs. UNION OF INDIA ETC
July 29, 1974
SAMPURAN SINGH SANDHU Vs. STATE OF PUNJAB ETC.
December 11, 1974
SANDEEP KAUR Vs. MAJOR CHARANJIT SINGH
October 21, 1974
SANT LAL Vs. STATE
March 29, 1974
SANT RAM Vs. STATE OF HARYANA
May 22, 1974
SANT SINGH Vs. DES RAM
March 14, 1974
SANTA SINGH Vs. STATE OF PUNJAB
January 17, 1974
SARDAR HARI BACHAN SINGH Vs. MAJOR S HAR BHAJAN SINGH
March 6, 1974
SARDAR UMRAO SINGH, ETC. Vs. THE STATE OF PUNJAB, ETC.
May 8, 1974
SARDARA SINGH Vs. HARBHAJAN SINGH
April 26, 1974
SARDUL SINGH, ETC. Vs. THE STATE
January 28, 1974
SAROJ KUMARI Vs. STATE OF HARYANA
September 9, 1974
SARUPI Vs. HAR GIAN
August 20, 1974
SAT PARKASH RAM NARANJAN Vs. COMMISSIONER OF INCOME-TAX
April 29, 1974
SATINDER KAUR Vs. IQBAL SINGH
November 25, 1974
SATNAM SINGH Vs. ZILA PARISHAD
April 3, 1974
SATNAM SINGH SHARMA Vs. TARLOKI NATH KALIA
January 15, 1974
SATWANT SINGH Vs. STATE OF PUNJAB
October 28, 1974
SATYA PAL MALHOTRA Vs. THE HARYANA STATE AND ORS.
February 21, 1974
SAUDAGAR SINGH Vs. REGISTRAR
March 1, 1974
SHAM RATTAN NEWAR Vs. STATE OF HARYANA
August 6, 1974
SHAMSHER SINGH, INSPECTOR AUDITS, CO-OP SOCIETIES Vs. STATE OF HARYANA
August 6, 1974
SHANTI DEVI AND ORS. Vs. ISHAR SINGH AND ORS.
November 1, 1974
SHARIMATI BHAGWANTI Vs. FAQIR CHAND AGGARWAL (DECEASED) AND OTHERS
November 25, 1974
SHEELA DEVI Vs. PIARA LAL
May 14, 1974
SHEO CHAND Vs. JEE RAM
December 16, 1974
SHER SINGH ETC Vs. STATE OF PUNJAB ETC
July 25, 1974
SHIROMANI GURDWARA PARBANDHAK COMMITTEE, AMRITSAR Vs. UNION TERRITORY OF CHANDIGARH AND OTHERS
February 12, 1974
SHIROMANI GURDWARA PARBANDHAK COMMITTEE, AMRITSAR Vs. UNION TERRITORY OF CHANDIGARH AND OTHERS
November 28, 1974
SHIV CHARAN SINGH Vs. GRAM PANCHAYAT NARIKE
January 31, 1974
SHIV KUMAR Vs. THE PUNJAB UNIVERSITY, CHANDIGARH
September 23, 1974
SHONKU Vs. THE STATE
March 18, 1974
SHRI DAL CHAND Vs. THE STATE OF PUNJAB AND ORS.
July 22, 1974
SHRI GOVERDHAN DASS AND ORS. Vs. THE STATE OF PUNJAB AND ANR.
November 5, 1974
SHRI M. R. VERMA, EXECUTIVE ENGINEER Vs. STATE OF PUNJAB AND OTHERS
November 5, 1974
SHRI PREM BAHADUR SEXANA Vs. KUMARI KAMNI
April 4, 1974
SHRI SHANTI SWARUPA Vs. THE STATE OF PUNJAB, ETC.
April 3, 1974
SHRI SHANTI SWARUPA Vs. THE STATE OF PUNJAB AND OTHERS
April 5, 1974
SHRI SHIV CHANDER LAL Vs. SMT. RAJ KUMARI
December 6, 1974
SHYAM SUNDER Vs. STATE OF RAJASTHAN
March 3, 1974
SIDHU RAM ATAM PARKASH Vs. STATE OF HARYANA
May 9, 1974
SIRI CHAND Vs. SAVITRI DEVI
September 20, 1974
SIRI CHAND Vs. RAM CHAND
March 5, 1974
SMT. JASBIR KAUR ALIAS PARKASH KAUR Vs. RANJIT SINGH
September 17, 1974
SMT. KAMLA RANI Vs. RAJ KUMAR
February 27, 1974
SOHAN SINGH Vs. GULZAR SINGH
August 9, 1974
SRIKANTH TIKOO Vs. THE STATE OF HARYANA AND OTHERS
September 4, 1974
STATE BANK OF PATIALA Vs. UNION OF INDIA
November 11, 1974
STATE OF HARYANA AND ANR. Vs. LT. COL. BALBIR SINGH HOODA
September 26, 1974
STATE OF PUNJAB Vs. HARNAIK SINGH
October 31, 1974
STATE OF PUNJAB Vs. NAND KISHORE
May 8, 1974
STATE OF PUNJAB Vs. RAMESHWAR DASS
July 25, 1974
STATE OF PUNJAB Vs. SURJIT SINGH
May 31, 1974
STATE OF PUNJAB Vs. HARCHARAN KAUR
February 27, 1974
STATE OF PUNJAB Vs. NATIONAL BAKERY
April 24, 1974
SUCHA SINGH BAJWA S/O SADHU SINGH BAJWA Vs. STATE OF PUNJAB
February 14, 1974
SUDARSHANA Vs. UNION OF INDIA
August 23, 1974
SUKHDEV SINGH Vs. THE STATE OF PUNJAB
September 20, 1974
SURAT SINGH Vs. NAFE SINGH
March 28, 1974
SURESH CHAND Vs. STATE OF HARYANA
October 29, 1974
SURIAN SINGH Vs. STATE OF PUNJAB
April 17, 1974
SURJEET SINGH BADHAWA Vs. JAGIR SINGH
February 13, 1974
SURJIT KAUR Vs. GURMAIL SINGH AND ANR.
January 14, 1974
SURJIT KUMAR Vs. JAI PAUL
September 9, 1974
SURJIT SINGH ATWAL Vs. STATE OF PUNJAB
October 1, 1974
SURJIT SINGH SUD Vs. THE STATE OF PUNJAB ETC.
January 21, 1974
SUSHILA RANI SHARMA AND ORS. Vs. SOM NATH AND ORS.
September 23, 1974
SWARAN SINGH Vs. STATE OF PUNJAB
August 27, 1974
SWATANTRA LAND AND FINANCE PRIVATE LTD Vs. STATE OF HARYANA
February 27, 1974
TARA Vs. THE STATE
October 14, 1974
TARA CHAND Vs. RAM AVTAR
February 19, 1974
TARLOCHAN SINGH Vs. STATE OF PUNJAB
October 21, 1974
TARLOK SINGH Vs. HARNAM SINGH
May 13, 1974
TEJ RAM SHARMA Vs. THE STATE OF HARYANA AND OTHERS
May 1, 1974
TEJINDER SINGH SANDHU, DEPUTY DIRECTOR,HORTICULTURE (GRAPES), GOVT, OF PUNJAB Vs. THE STATE OF PUNJAB AND OTHERS
May 31, 1974
THE COMMISSIONER OF WEALTH-TAX PATIALA Vs. RAJESHWAR PRARSHAD
March 20, 1974
THE MANAGEMENT OF FERTILIZER CORPORATION OF INDIA LTD. Vs. THE STATE OF PUNJAB AND ORS.
March 30, 1974
THE MUNICIPAL COMMITTEE, AMRITSAR Vs. RAM DATT
February 14, 1974
THE POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH AND ANOTHER Vs. SHAM LAL AND ANOTHER
January 11, 1974
THE STATE OF HARYANA Vs. PHULA RAM
April 3, 1974
THE STATE OF PUNJAB Vs. MOHINDER SINGH ETC.
March 14, 1974
THE WARA WARYAM SINGH CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY Vs. GURBACHAN SINGH AND ORS.
August 7, 1974
TIKKA KHUSHWANT SINGH Vs. COMMISSIONER OF INCOME-TAX
November 6, 1974
UGAR SINGH Vs. STATE OF PUNJAB
October 4, 1974
UJAGAR SINGH Vs. STATE OF PUNJAB ETC.
July 16, 1974
UNION OF INDIA Vs. HINDUSTAN LEVER LIMITED
April 8, 1974
UNION OF INDIA Vs. STATE OF PUNJAB
April 3, 1974
UNION OF INDIA Vs. HARDARSHAN SAHI
September 4, 1974
UNION OF INDIA (UOI) Vs. BURMA NAND
March 28, 1974
UTTAM SINGH Vs. THE STATE OF PUNJAB
August 26, 1974
V.B. SINGH Vs. THE STATE OF PUNJAB AND ORS.
October 16, 1974
VED PRAKASH Vs. RAM KISHAN
January 2, 1974
VIDYA SAGAR JAIN AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
December 5, 1974
VIDYA WATI Vs. BABU RAM
January 23, 1974
VIJAY KUMAR JAIN Vs. COMMISSIONER OF INCOME-TAX
March 20, 1974
WING COMMANDER BRAIN J. CANNEL Vs. MRS. FREDA ANNE CANNEL AND OTHERS
April 2, 1974
ZILE SINGH Vs. STATE OF HARYANA
September 18, 1974