Case Index

Title
Date
ABDUL HALIM KHAN Vs. STATE OF ORISSA AND ANR.
November 12, 1974
ABU KHAN Vs. MORIAM BIBI
July 23, 1974
AFSAAR HUSSAIN Vs. TRILOKCHAND PREMCHAND
September 8, 1974
AFSAAR HUSSAIN AND ANR. Vs. TRILOKCHAND PREMCHAND
October 8, 1974
AJIT PRASAD NARAYAN SINGH Vs. NANDINI SATPATHY
January 14, 1974
AJOY KUMAR MOHARANA Vs. GHANASHYAM MOHARANA AND ORS.
December 17, 1974
ALANKAR Vs. UNION OF INDIA (UOI) AND ANR.
December 11, 1974
ALL-ORISSA TRANSPORT EMPLOYEES UNION Vs. STATE OF ORISSA
February 5, 1974
AMBIKA DEI Vs. THE STATE
July 4, 1974
AMBIKA PANDEY Vs. STATE
June 10, 1974
ANADI HATI Vs. DHARAMU BEHERA
March 5, 1974
ANALA KONDALA RAO Vs. STATE OF ORISSA
July 19, 1974
ANANDA BEHERA Vs. NILKAMAL BEHERA
October 9, 1974
ANANTA MAHADEV THAKUR Vs. RAGHU SAMAL AND ORS.
June 10, 1974
ANANTA SWAIN Vs. THE STATE
March 27, 1974
ANASI SABARA Vs. STATE
January 17, 1974
ARJUNA PRADHAN AND FOUR ORS. Vs. STATE OF ORISSA
June 25, 1974
ARKHITA SWAIN Vs. STATE
November 12, 1974
ASHOK DAS Vs. ADDITIONAL DISTRICT MAGISTRATE CUTTACK
November 2, 1974
B. APPALA SWAMY AND (AND AFTER HIM) B.B. SWAMY Vs. STATE OF ORISSA AND ORS.
October 17, 1974
B.K. PARIDA AND BROS. Vs. STATE OF ORISSA AND ORS.
December 11, 1974
BAGUSETHI MANIKYAM Vs. BAGUSETHI RAMAMURTY
April 19, 1974
BALAKRUSHNA SAHU Vs. EXECUTIVE ENGINEER G E D
March 27, 1974
BALARAM BHOI Vs. MALATI BEWA
June 12, 1974
BALARAM DAS Vs. ASSISTANT COMMISSIONER OF SALES TAX
March 11, 1974
BALARAM DAS GOSWAMI Vs. PURNA CHANDRA RATH
August 19, 1974
BANKIM BEHARI ROY Vs. MRS. AYODHYA KUMARI DIBYA AND ANR.
February 5, 1974
BANSHIDHAR PANIGRAHI Vs. STATE OF ORISSA AND ORS.
August 20, 1974
BASANTA KUMAR DAS Vs. BINAYAK DAS AND ORS.
August 14, 1974
BASISTA JANI Vs. THE STATE
January 30, 1974
BAURI DEI AND ORS. Vs. DASARATHI SAHU AND ORS.
February 4, 1974
BENU BEHERA Vs. KHETRA MOHAN SAHU AND ORS.
July 22, 1974
BERHAMPUR SILK WEAVERS CO-OPERATIVE SOCIETY LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
March 21, 1974
BHAGABAN GOUDA Vs. UKIA DEI
August 20, 1974
BHAGABAT BASUDEV Vs. API BEWA
March 15, 1974
BHAGIRATHI MOHANTY Vs. STATE OF ORISSA
April 30, 1974
BHAJAN SUNA Vs. STATE
February 25, 1974
BHANJA BHANDAR Vs. STATE OF ORISSA
July 9, 1974
BHASKAR TEXTILE MILLS LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
April 23, 1974
BINOD JENA Vs. ABDUL HAMID KHAN
March 11, 1974
BIRA KISHORE MOHANTY Vs. STATE OF ORISSA
January 8, 1974
BISWANATH SATPATHY Vs. SUBARNA DIBYA
August 2, 1974
BRAHMANANDA CHOUDHURY Vs. PRAHLAD PANIGRAHI
March 11, 1974
BRAJAMOHAN SABATO Vs. SAROJINI PANIGRAHI
April 15, 1974
BRUNDABAN KUAR Vs. KANHEI JAGAT AND 7 ORS.
November 12, 1974
BUDHANATH SWAIN Vs. RAMACHANDRA PRATIHARI ALIAS PRATIHARI AND ANR.
September 3, 1974
BUDHUROY GOUNTIA Vs. GAJADHAR PRASAD JAISWAL ALIAS GADADHAR AND ANR.
September 3, 1974
CHANDRABHANU NAIK Vs. MST. GOMATI NAIKANI AND ORS.
April 3, 1974
CHINTAMANI PATRA Vs. CHAIRMAN, ORISSA PUBLIC SERVICE COMMISSION AND ANOTHER
October 1, 1974
CHITRA CHOUDHURIANI Vs. PADHANUNI
April 15, 1974
CHUNNILAL RATHOR Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
December 4, 1974
COLLECTOR Vs. DURYODHAN PATRA AND ANR.
September 3, 1974
COMMISSIONER OF EXPENDITURE TAX ORISSA Vs. H H MAHARAJA R N SINGH DEO
January 18, 1974
COMMISSIONER OF INCOME TAX Vs. LAXMI AUTO STORES
January 18, 1974
COMMISSIONER OF INCOME TAX Vs. PRAFULLA KUMAR MALLIK
January 14, 1974
COMMISSIONER OF INCOME TAX Vs. PATNAIK AND COMPANY PRIVATE LIMITED
January 11, 1974
COMMISSIONER OF INCOME TAX Vs. ALIMOHAMAD AND COMPANY
January 21, 1974
COMMISSIONER OF INCOME TAX Vs. KETINI KRISHNAMURTY AND PARTNERS
August 13, 1974
COMMISSIONER OF INCOME TAX Vs. KALINGA INDUSTRIES LIMITED
July 24, 1974
COMMISSIONER OF INCOME TAX, ORISSA Vs. SHANKER INDUSTRIES (P.) LTD.
March 30, 1974
DAITARY PATNAIK Vs. STATE OF ORISSA AND OTHERS
July 17, 1974
DEPUTY COLLECTOR OF CENTRAL EXCISE AND CUSTOMS Vs. P. SHYAM BABU PATRO
June 10, 1974
DHANA DAS Vs. PANDAV DAS
February 25, 1974
DIJA PATRA AND 12 ORS. Vs. BIMBADHAR MALLIK
August 9, 1974
DILSUKHARI RANGLAL Vs. COMMISSIONER OF INCOME TAX
July 16, 1974
DR. KAILASH CHANDRA DAS Vs. STATE OF ORISSA AND OTHERS
July 7, 1974
DR. NIRYANANDA MOHAPTRA Vs. STATE OF ORISSA REPRESENTED THROUGH ITS SECRETARY TO GOVT AGRICULTURE DEPARTMENT AND OTHERS
January 8, 1974
DR. SARAT CHANDRA DASH Vs. STATE OF ORISSA AND ANOTHER
September 24, 1974
DUKHA MAJHI @ RATNAKAR MAJHI AND ORS. Vs. BALMATI MAJHIANI
November 7, 1974
DUTIA SABATO Vs. RAGHAVA BLSSOYI AND ANR.
October 7, 1974
DWARIKA PRASAD SAHU Vs. MUNILAL SAHU AND ORS.
June 24, 1974
E. KALLUVEDAN Vs. STATE OF ORISSA
December 3, 1974
EXECUTIVE OFFICER, NOTIFIED AREA COUNCIL Vs. K. SURYANARAYANA SUBUDHI
February 5, 1974
G.C. SUKLA Vs. UNION OF INDIA AND ANOTHER
September 30, 1974
GAJENDRA DANDASENA Vs. STATE
February 27, 1974
GANAPATH SAHU Vs. BULLI SAHU
January 7, 1974
GANAPATI PALAI Vs. STATE
August 13, 1974
GANGARAM CHHAPOLIA Vs. DISTRICT LABOUR OFFICER AND WELFARE OFFICER
November 12, 1974
GIRIDHARI MOHAPATRA Vs. RAGHUNATH JEW
March 4, 1974
GOKULANANDA TRIPATHY Vs. MANAGEMENT OF SUNDARDAS D HANSRAJ
July 23, 1974
GOLAK BEHARI MOHANTY Vs. STATE OF ORISSA
January 23, 1974
GOPAL CHANDRA SAHU Vs. SRI RAMANARAYAN GUPTA AND ANR
September 24, 1974
GOPAL SAHA Vs. STATE
November 27, 1974
GOURANGA CHANDRA KAR Vs. STATE
November 27, 1974
GOVINDA PANDA Vs. GANESH PADHI
January 10, 1974
HADIBANDHU BEHRA Vs. KAUSHALYA DEVI
September 11, 1974
HAJI ABDUL RAHMAN HAJI ABDULLA Vs. THE UNION OF INDIA (UOI) REPRESENTED BY SECRETARY, MINISTRY OF FOOD AND AGRICULTURE, DEPARTMENT OF FOOD AND ANR.
February 14, 1974
HANUMAN DAS PATEL Vs. JAYALAL PATEL AND ANR.
August 26, 1974
HARAPRASAD NAYAK Vs. SAMBALPUR UNIVERSITY AND ORS.
April 16, 1974
HAREKRISHNA SAHU Vs. BHAGIRATHI SAHU
April 3, 1974
HARI CHARAN MITRA Vs. SANTOSH KUMAR MITRA
July 8, 1974
HARI JENA AND ORS. Vs. SOMANATH HARICHANDAN
February 18, 1974
HARIHAR RAM Vs. BEDA RAM
March 15, 1974
HAZARI PARIDA Vs. STATE OF ORISSA
March 19, 1974
HINDUSTAN AERONAUTICS LIMITED KORAPUT DIVISION Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE
January 21, 1974
INDIAN ALUMINIUM COMPANY LTD Vs. ORISSA STATE ELECTRICITY BOARD
March 27, 1974
JADAB CHANDRA PRADHAN Vs. KAUSALYA PRADHAN
December 4, 1974
JADUMANI PRADHAN Vs. SRINIBASH SAHU
April 30, 1974
JAGANATH MISRA AND Vs. STATE OF ORISSA
October 7, 1974
JAGANNATH NANDA Vs. BISHNU DALEI AND ORS.
June 10, 1974
JAGANNATH ROUT Vs. STATE OF ORISSA
June 12, 1974
JAMI BHOI Vs. STATE OF ORISSA
November 21, 1974
JAMMULA VENKATASWAMY AND SONS Vs. COMMISSIONER OF INCOME TAX
January 22, 1974
JANJALI DEVI Vs. TAHASILDAR
February 19, 1974
JATINDRA BHOWMIK Vs. ASSISTANT SALES TAX OFFICER PURI CIRCLE
May 3, 1974
Jayashree Chemicals LTD Vs. K Venkataratnam
September 4, 1974
JUDHISTIRO RAOLO Vs. STATE OF ORISSA
March 29, 1974
JUPITER GENERAL INSURANCE CO. LTD. Vs. KAMALA DAI AND ORS.
November 15, 1974
K JAGADISH MITTER Vs. REVENUE DIVISIONAL COMMISSIONER SOURN DIVISION BERHAMPUR
January 15, 1974
KALINGA SAW MILLS Vs. COMMISSIONER OF INCOME TAX
January 24, 1974
KALINGA TUBES LTD Vs. STATE OF ORISSA
April 30, 1974
KAMAL KUMAR GOYAL Vs. STATE OF ORISSA
January 22, 1974
KARPURA BHOIANI Vs. BHASKAR BHOI AND ORS.
March 18, 1974
KARUNI SAMAL AND 16 ORS. Vs. THE STATE
August 14, 1974
KHEMASIL ROUT AND ORS. Vs. STATE OF ORISSA
March 1, 1974
KHETRI PRADHAN AND ORS. Vs. JAGANNATH PRADHAN AND ORS.
November 16, 1974
KONCHADA PANDURANGA SUBUDHI Vs. GUDIA MAGATA SAHU AND OTHERS
November 20, 1974
KOTHA KOTA HADU SUBUDHI Vs. DISTRICT MAGISTRATE
May 3, 1974
KRISHNA CHANDRA BEHURA Vs. DIRECTOR GENERAL, POSTS AND TELEGRAPHS, NEW DELHI AND OTHERS
August 14, 1974
KRUPASINDHU SAHU AND SONS Vs. STATE OF ORISSA
July 8, 1974
KRUSHNA CHANDRA DAS Vs. STATE OF ORISSA
April 24, 1974
LALSUNDAR JHANKAR Vs. SARAT CHANDRA MISRA AND ORS.
January 30, 1974
LARAMBHA SERVICE CO-OPERATIVE SOCIETY LIMITED Vs. THE SAMBALPUR DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED AND ORS.
March 5, 1974
LAXMINARAYAN PATRO Vs. THE STATE OF ORISSA AND ORS.
October 1, 1974
MADHAB SAHU Vs. HATKISHORE SAHU
January 18, 1974
MAHAMMED HUSSAIN Vs. DEPUTY COLLECTOR AND MAGISTRATE
June 10, 1974
MAHESWAR KAR Vs. PALUNI DIBYA
December 3, 1974
MAHESWAR RAO Vs. STATE OF ORISSA
March 25, 1974
MALLIA BUDHI THAKURANI Vs. UDAYNATH PARIDA
January 2, 1974
MANAGEMENT OF MS SWATANTRA PRESS Vs. GOPINATH SAHU
September 29, 1974
MANAGEMENT OF SAKHIGOPAL REGIONAL COCOANUT Vs. CHOUDHARY NILAKANTHA DAS
August 2, 1974
MANGULI NAIK AND ORS. Vs. HAZARI SAHU AND ORS.
November 8, 1974
MANIBHADRA BAISAKHA Vs. THE STATE
August 8, 1974
MATHEW AYMANITHAL Vs. COLLECTOR PHULBANI
July 2, 1974
MD MAZIM Vs. DISTRICT TRANSPORT MANAGER ADMN ORISSA STATE
October 17, 1974
MD YASIN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
June 11, 1974
MICHHU RANA (SINCE DECEASED) AFTER HIM JOGESH RANA AND ORS. Vs. NETRANANDA RANA AND ORS.
September 10, 1974
MISRILAL DHARAMCHAND P LTD Vs. B PATNAIK MINES P LTD
September 26, 1974
MOTILAL AGARWALLA Vs. NISAMONI MOHANTY
June 12, 1974
N N SWAMY Vs. STATE OF ORISSA
February 4, 1974
NABA KISHORE PANDA Vs. BULENDRA @ BULLA DAS AND ORS.
June 24, 1974
NAGENDRA NATH ROY Vs. STATE OF ORISSA AND ORS.
December 11, 1974
NAIDU BUDHIA Vs. STATE OF ORISSA
February 21, 1974
NARASINGHA KARWA Vs. STATE
February 13, 1974
NARAYAN SAMANTA Vs. STATE OF ORISSA AND ORS.
October 16, 1974
NAROTAM DAS Vs. BRAHMANANDA BAL AND ORS.
February 11, 1974
NASARULLAH KHAN Vs. HUSSAIN KHAN AND ORS.
May 8, 1974
NATABAR PARIDA Vs. STATE OF ORISSA
August 6, 1974
NATABAR SAMAL Vs. BIDULATA DEI AND ANR.
September 9, 1974
NEPAL CHANDRA MAHANTA AND 5 ORS. Vs. JAYAKRISHNA MAHANTA
March 1, 1974
NEW ORISSA TRADERS SAMBALPUR Vs. STATE OF ORISSA
January 18, 1974
NILAKANTHA MISHRA Vs. STATE OF ORISSA AND ORS.
February 25, 1974
NILGIRI CONTRACTORS SOCIETY Vs. STATE OF ORISSA
June 10, 1974
NITYANANDA BHARATI Vs. ORISSA CO-OPERATIVE INSURANCE SOCIETY LTD
July 4, 1974
NORO KANDALIA Vs. SUTI DIGAPURIA AND ORS.
December 13, 1974
ORIENT PAPER MILLS LTD Vs. STATE OF ORISSA
February 25, 1974
ORIENT PHOTO ART STUDIO Vs. STATE OF ORISSA
January 18, 1974
ORISSA CEMENT LIMITED Vs. STATE OF ORISSA
August 9, 1974
ORISSA CEMENT LIMITED Vs. REGISTRAR OF COMPANIES
July 22, 1974
ORISSA FISHERIES DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
September 20, 1974
ORISSA HIDES TRADING CO Vs. SALES TAX OFFICER SAMBALPUR III CIRCLE
January 3, 1974
PABITRA MOHAPATRA ALIAS SUNDARA Vs. RAHASBEHARI SAMANTARA
December 4, 1974
PADMA CHARAN BEHERA Vs. PRAFULLA CHANDRA NAIK
December 20, 1974
PANDAB KALYANI AND ORS. Vs. THE NOTIFIED AREA COUNCIL AND ORS.
July 2, 1974
PATHANI BISWAL Vs. STATE OF ORISSA
September 10, 1974
PHULCHAND AGRAWAL Vs. UNION OF INDIA
March 12, 1974
PRAFULLA KUMAR MISRA AND ANR. Vs. BALRAM SABU AND ORS.
October 7, 1974
PRAKASH CHANDRA SENAPATI Vs. DISTRICT MAGISTRATE
April 9, 1974
PRATIMA DAS Vs. STATE OF ORISSA
November 15, 1974
PRAVAKAR DAS AND ORS. Vs. SUBAL PADHAN
March 1, 1974
PREM RANJAN MOHANTY Vs. UNION OF INDIA AND OTHERS
November 4, 1974
PURNA CHANDRA NAIK Vs. STATE OF ORISSA
January 16, 1974
RABINARAYAN KUMAR Vs. UNION OF INDIA AND OTHERS
June 10, 1974
RADHAMOHAN PADHI Vs. STATE OF ORISSA AND ORS.
March 25, 1974
RAGHUNATH NAIK Vs. STATE
December 17, 1974
RAGHUNATH SAMANTA SINGHAR Vs. GENERAL MANAGER ORISSA ROAD TRANSPORT CO LTD
May 9, 1974
RAJALAXMI MOHAPATRA Vs. PRAFULLA KUMAR MOHAPATRA AND ORS.
August 13, 1974
RAJANI KANTA MEHETA Vs. STATE OF ORRISA
August 5, 1974
RAJANIKANTA MEHTA Vs. STATE
October 15, 1974
RAMA KRUSHNA SWAIN Vs. FULAMANI KAMILA
November 18, 1974
RAMACHANDRA DEV Vs. SMT. CHANDRABALI DASI ALIAS CHAITANYA CHARAN DASI
June 11, 1974
RAMACHANDRA MADKAMI Vs. STATE OF ORISSA
August 13, 1974
RAMACHANDRA PALO Vs. THE COMMISSIONER, ORISSA HINDU RELIGIOUS ENDOWMENTS AND ANR.
June 10, 1974
RAMAKANTA ALIAS RAMESH CHANDRA JAGDEBRAI AND ANR. Vs. GAJI PRATAP SINGH AND ORS.
July 5, 1974
Ramakanta Samanta Vs. State Bar Council
January 2, 1974
RAMAMURTY SUBUDHI AND SONS K Vs. COMMISSIONER OF INCOME TAX
January 10, 1974
RANI BEWA Vs. PRAVAKAR SWAIN AND ANR.
January 7, 1974
RASBEHARY MOHANTY Vs. PRESIDING OFFICER LABOUR COURT
April 16, 1974
RATHI DAS Vs. STATE
June 17, 1974
RATNAKAR SARANGI Vs. NARADA MOHAPATRA
January 30, 1974
REGIONAL CO OPERATIVE MARKETING SOCIETY LTD Vs. RAM GOPAL AGARWAL
April 15, 1974
REGIONAL TRANSPORT AUTHORITY PHULBANI Vs. PURNA CHANDRA AGRAWALA
July 5, 1974
S K DEVI Vs. UTTAM BHOI
April 23, 1974
SACHIDANANDA BHITRIA Vs. THE STATE OF ORISSA
December 3, 1974
SADHU CHARAN PANDA Vs. MAHANI TRIPATHY
April 15, 1974
SAHADEB NAIK Vs. LINGARAJ BALABANTRAI
April 24, 1974
SAHADEV PATNAIK Vs. STATE OF ORISSA REPRESENTED THROUGH SECRETARY, FOREST AND ANIMAL HUSBANDARY DEPARTMENT, BHUBANESWAR
May 7, 1974
SAILENDRANATH MOHAPATRA Vs. SEBATI GOUDUNI AND ORS.
June 26, 1974
SAKATI NARAYAN Vs. BHASANI LACHU
December 13, 1974
SANKAR NAIK AND Vs. ELECTION OFFICER, GARADPUR PANCHAYAT SAMITI CUM SUBDIVISIONAL OFFICER AND ORS.
September 5, 1974
SARAT KUMAR SAHOO Vs. STATE OF ORISSA AND ORS.
July 2, 1974
SATYABADI HOTA Vs. JAGANNATH MISRA
November 27, 1974
SATYABADI TRIPATHY Vs. SANKIRTAN ALIAS GULHI ALIAS HAYAGRIBA TRIPATHY AND ORS.
January 15, 1974
SATYANARAYAN PATODIA Vs. INCOME TAX APPELLATE TRIBUNAL
April 25, 1974
SAURA BAURI Vs. SUBUDHI LAXMINARAYANA
December 10, 1974
SEETARAM SWAMY Vs. ADDADA SATYANARAYANA
July 10, 1974
SEETARAMASWAMY Vs. NARASINGHA PANDA
January 15, 1974
SHREE NARSINGH TRADING CO Vs. STATE OF ORISSA
February 27, 1974
SHRI GOVIND CHANDRA ROUT Vs. STATE GOVERNMENT OF ORISSA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT AND ORS.
June 10, 1974
SHYAMA SAHU Vs. ANAM SAHU
September 3, 1974
SHYAMAGHAN SENAPATI, Vs. STATE
August 27, 1974
SIDHINATH PADHI Vs. STATE OF ORISSA AND OTHERS
January 23, 1974
SITA DEI AND ORS. Vs. BRAJABANDHU SAHU AND ORS.
January 30, 1974
SMT. MAITRI SHUKLA Vs. RASHIK LAL RATHOR
October 17, 1974
SMT. RATNAMANI DEI Vs. JAGANATH SAHU AND ORS.
September 17, 1974
SMT. SHANTI DEVI Vs. TULSIRAM BISWAMBAR DAYAL AND ORS.
April 3, 1974
SOBHA DEI Vs. BHIMA
March 26, 1974
SRI BUTI KUMURA AND ORS. Vs. STATE OF ORISSA
November 15, 1974
SRI PARAMANANDA MISHRA Vs. THE COMPTROLLER AND AUDITOR GENERAL OF INDIA AND ORS.
April 11, 1974
SRI RAGHUNATH MORE Vs. E.I.D. PARRY AND CO. LTD. AND ORS.
October 3, 1974
SRIMATI SAILABALA TRIPATHY Vs. BANSIDHAR MISRA AND ORS.
October 1, 1974
STATE Vs. TRAIMBAKLAL MEHETA AND ANR.
July 23, 1974
STATE Vs. SATYABADI JENA
April 5, 1974
STATE Vs. NARAYAN BISOI
April 24, 1974
STATE OF ORISSA Vs. NITYANANDA MAJHI
April 9, 1974
STATE OF ORISSA Vs. PADMALOCHAN PANDA
February 27, 1974
STATE OF ORISSA Vs. GESTETNER DUPLICATORS P LTD
January 15, 1974
STATE OF ORISSA Vs. KALINGA AUTOMOBILES LTD
January 16, 1974
STATE OF ORISSA Vs. AMERICAN REFRIGERATOR CO LTD
January 16, 1974
STATE OF ORISSA Vs. RAJANI TIMBER TRADERS
January 25, 1974
STATE OF ORISSA Vs. SAHU AND CO
January 29, 1974
STATE OF ORISSA Vs. SURENDRANATH PATNAIK
January 2, 1974
STATE OF ORISSA Vs. SAMSUDDIN AKBAR KHAN AND CO
July 16, 1974
STATE OF ORISSA Vs. HAJI EBRAHIM HAJI JAMAL NOOR MOHAMMED AND CO
July 26, 1974
STATE OF ORISSA Vs. SOHANLAL LAKSHMINARAYAN
July 24, 1974
STATE OF ORISSA Vs. SUKRA SINGH
May 2, 1974
STATE OF ORISSA Vs. NEW ORISSA PAINTS
September 26, 1974
STATE OF ORISSA Vs. GOURANGA PRASAD GOUNTIA
February 1, 1974
STATE OF ORISSA Vs. PATEL SAW MILL
November 19, 1974
STATE OF ORISSA Vs. CHANDRAKANT JAYANTILAL
September 27, 1974
STATE OF ORISSA AND ORS. Vs. JAGANNATH JENA
December 18, 1974
STATE TRANSPORT AUTHORITY ORISSA Vs. BANAMALI DALABEHERA
March 5, 1974
SUB-ASSISTANT ENGINEER OF ORISSA STATE ELECTRICITY Vs. STATE OF ORISSA
June 25, 1974
SUBHADRAMANI DHAL Vs. JAGANATH PATRA
February 27, 1974
SUDARSAN PANDA AND ANR. Vs. R.D. DHAWAN AND ORS.
July 11, 1974
SUDARSAN SWAIN Vs. JAGANNATH ROUT
January 10, 1974
SUNA ALIAS RAMESH CHANDRA MOHANTY Vs. THE STATE
January 17, 1974
SUNAMANI DEI Vs. BABAJI DAS
February 25, 1974
SUNDAR SAHU Vs. JOGESWAR DAS
September 30, 1974
SUPERINTENDING ENGINEER OPERATION ELECTRICITY DEPARTMENT VISAKHAPATNAM-2 Vs. STATE OF ORISSA
June 24, 1974
SURENDRANATH MISHRA Vs. SECRETARY TO GOVERNMENT OF ORISSA, EDUCATION DEPARTMENT AND OTHERS
September 27, 1974
SURENDRANATH MOHAPATRA Vs. STATE OF ORISSA
June 10, 1974
TABARAK ALI Vs. TRANSPORT CONTROLLER AND ORS.
April 15, 1974
TARINI SAHU Vs. CHAPPATI SESHAMMA AND ORS.
July 2, 1974
TATA IRON AND STEEL CO LTD Vs. STATE OF ORISSA
July 24, 1974
THE MAGISTRATE LNCHARGE, LODGING HOUSE FUND AND ORS. Vs. GOPAL KHUNTIA AND ANR.
August 19, 1974
THE MOTOR OWNERS INSURANCE CO. LTD Vs. SMT. SHARDA THACKAR AND ORS.
January 3, 1974
THE ORISSA COOPERATIVE INSURANCE SOCIETY LTD. Vs. SARAT CHANDRA CHAMPATI AND ANR.
September 4, 1974
THE STATE OF ORISSA Vs. SATYANDRANATH MISRA
February 28, 1974
TITAGARH PAPER MILLS CO LTD Vs. STATE OF ORISSA
April 29, 1974
TRILOCHAN MALLICK Vs. THE STATE OF ORISSA
December 10, 1974
TRINATH PANIGRAHI Vs. STATE
December 10, 1974
UDAYANATH JENA Vs. STATE OF ORISSA AND OTHERS.
March 7, 1974
UMA PANDIANI Vs. NILAMANI BHOI AND ORS.
April 25, 1974
UNION OF INDIA Vs. SHRI JAGANNATHPUR RICE MILL
February 5, 1974
UNION OF INDIA Vs. SUDHIR KUMAR RAY
February 11, 1974
WORKMEN OF DANDAKARANYA PROJECT Vs. DANDAKARANYA DEVELOPMENT AUTHORITY
July 8, 1974
WORKMEN OF ORISSA STATE TRANSPORT CORPORATION Vs. ORISSA STATE TRANSPORT CORPORATION LTD
April 9, 1974
ZIYAUL HAQUE Vs. STATE OF ORISSA AND ORS.
January 3, 1974