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Case Index
Title
Date
A J TULLOCH Vs. M P TULLOCH
July 30, 1974
A K BASU Vs. I C I INDIA PVT LTD
March 21, 1974
A.K. SINHA Vs. UNION OF INDIA
August 28, 1974
ABDUS SATTAR BISWAS Vs. UNION OF INDIA
July 25, 1974
ADMINISTRATIVE OFFICER HEADQUARTERS EASTERN COMMAND FORT WILLIAM CALCUTTA Vs. PARESH CHANDRA GUHA
September 20, 1974
AHADI SHAIKH Vs. STATE OF WEST BENGAL
May 10, 1974
AJIT PRASAD MUKHERJEA Vs. LIFE INSURANCE CORPORA
June 19, 1974
AJOY CHANDRA BAGCHI, D. I. P. F., EASTERN RAILWAY ASANSOL Vs. THE CHIEF SECURITY OFFICER, EASTERN RAILWAY AND ANOTHER
March 7, 1974
ALL INDIA GENERAL TRANSPORT CORPORATION Vs. COLLECTOR OF CENTRAL CUSTOMS
September 11, 1974
ALUMINIUM CORPORATION OF INDIA TLD Vs. COMMISSIONER BURDWAN DIVISION
March 1, 1974
AMALESH MUKHERJEE Vs. STATE BANK OF INDIA
January 14, 1974
AMAR KISHORE GHOSE Vs. RAJAT KANTI BANERJEE
September 19, 1974
AMARENDRA NATH CHATTERJEE Vs. DWIJENDRA NATH HALDER
October 4, 1974
AMARESH CHANDRA SANYAL Vs. ROBINDRA NATH MOITRA
September 13, 1974
AMBIKA ROY Vs. STATE OF WEST BENGAL
May 15, 1974
AMULYA GOPAL MAZUMDER Vs. UNITED INDUSTRIAL BANK LTD
January 10, 1974
ANANTA PROSAD SETT Vs. STATE OF WEST BENGAL
February 19, 1974
ANANTAPUR TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
July 31, 1974
ANNAPURNA DEBI Vs. HARSUNDARI DASSI
May 3, 1974
ANTHONY GOMES Vs. STATE OF WEST BENGAL
January 9, 1974
ARUN CHANDRA ROY Vs. COMMERCIAL TAX OFFICER, SEALDAH CHARGE AND ANOTHER
September 4, 1974
ARUN KUMAR CHATTERJEE Vs. KARUNA RAKSHIT
February 15, 1974
ASHOKE KUMAR DUTTA Vs. STATE
December 13, 1974
ASIM KUMAR ROY, CHIEF ENFORCEMENT OFFICER Vs. SHREE BAJRANG ELECTRIC STEEL CO. PVT. LTD.
March 5, 1974
ASITA DUTTA Vs. SAMIR KUMAR DUTTA AND ANOTHER
June 5, 1974
ASSAM BENGAL ROADWAYS P LTD Vs. NEW INDIA ASSURANCE CO LTD
May 20, 1974
ASSAM OIL COMPANY Vs. INCOME TAX OFFICER
April 23, 1974
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES CENTRAL SECTION Vs. ITCO PRIVATE LIMITED
November 23, 1974
ASST COMMISSIONER OF COMMERCIAL TAXES Vs. ITCO P LTD
November 28, 1974
ATLANTIS EAST LIMITED Vs. ADDITIONAL MEMBER BOARD OF REVENUE
May 10, 1974
AUCKLAND JUTE COMPANY LTD. Vs. STATE OF WEST BENGAL
March 6, 1974
AUTO DISTRIBUTORS TLD Vs. GUHA RICE COMPANY
June 19, 1974
B P GHOSH Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 5, 1974
BABY KAR ROY BABY SHAH Vs. RAMRATI DEVI
April 26, 1974
BADAL BALA GOSWAMI Vs. MATILAL ROY AND ANOTHER
December 6, 1974
BADAL DHAR CHOUDHURY Vs. SISIRKANA DHAR CHOUDHURY
August 8, 1974
BADSHA SHEIKH Vs. D1ST MAGISTRATE MURSHIDABAD
December 12, 1974
BAIJNATH AGARWAL Vs. RAM KUMAR AGARWALLA
March 6, 1974
BALLABHDAS ISHWARDAS Vs. COMMR OF INC TAX
August 5, 1974
BANGA LUXMI HOSIERY MILLS PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
July 25, 1974
BANK OF BARODA Vs. FISHCO
January 22, 1974
BATA SHOE COMPANY PRIVATE LTD Vs. DIVISIONAL SUPERINTENDENT EASTERN RAILWAY SEALDAH
December 3, 1974
BEHARI LAL SANTAIA Vs. BISHNUPADA PATTANAYAK
August 30, 1974
BEJOY RANJAN DAS Vs. AJIT KUMAR DUTTA
February 13, 1974
BHAGIRATHI KHAN Vs. NANIBALA DASSI
October 9, 1974
BHAGWATI TRADING COMPANY LTD Vs. COMMISSIONER OF INCOME TAX
December 4, 1974
BHAGYADHAR MONDAL Vs. SETTLEMENT OFFICER TAKI
September 20, 1974
BHARAT DEVI OIL MILL Vs. INSPECTOR OF CENTRAL EXCISE
August 22, 1974
BHARAT ROADWAYS Vs. MANIK CHANDRA GHOSH
October 8, 1974
BHARAT TRADERS Vs. COMMERCIAL TAX OFFICER
March 12, 1974
BHARTIA STEEL AND ENGINEERING CO PVT LTD Vs. INCOME TAX OFFICER K WARD
April 26, 1974
BHOLANATH GOSWAMI Vs. DIVISIONAL PERSONNEL OFFICER, S.E. RAILWAY
May 6, 1974
BHOLANATH SHAW Vs. BADRINATH SHAW
February 15, 1974
BHUPATRAI HIRACHAND Vs. COMMISSIONER OF INCOME TAX
June 18, 1974
BIJU PATNAIK Vs. INCOME TAX OFFICER
June 26, 1974
BIJU PATNAIK Vs. INCOME TAX OFFICER, CENTRAL CIRCLE
November 28, 1974
BIKAS CHANDRA GHOSH Vs. STATE OP WEST BENGAL
September 30, 1974
BIMAL KUMAR GHOSH Vs. BADAL CHAND DUTTA
June 10, 1974
BIMALA DEVI Vs. AGHORE CHANDRA MALLICK
July 17, 1974
BIRATI SIKSHA SAMSAD Vs. UNIVERSITY OF CALCUTTA
August 20, 1974
BISWANATH MITRA Vs. ANJALI MITRA
March 22, 1974
BISWANATH RUNGTA Vs. ORIENTAL INDUSTRIAL ENGINEERING CO PVT LTD
July 9, 1974
BOARD OF TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA Vs. CALCUTTA IMPROVEMENT TRIBUNAL
July 22, 1974
BRAHMANANDA GOYAL Vs. N C CHAKRABARTI
February 20, 1974
BRITISH PAINTS INDIA LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL III
August 28, 1974
BRITISH PAINTS INDIA LTD Vs. COMMISSIONER OF INCOME TAX
August 22, 1974
BURDWAN ZILLA MOTOR MAZDOOR MANDALI CO OPERATIVE SOCIETY LTD Vs. REGIONAL TRANSPORT AUTHORITY BURDWAN
May 17, 1974
BURRAKUR COAL CO LTD Vs. REGIONAL LABOUR COMMISSIONER
July 24, 1974
CALCUTTA COUNTRY SPIRIT OPIUM AND DRUG ASSOCIATION LTD Vs. STATE OF WEST BENGAL
April 11, 1974
CALCUTTA ELECTRIC SUPPLY CORPORATION Vs. RAMRATAN MAHATO
March 11, 1974
CALCUTTA INSURANCE CO Vs. RITA GANGULI
July 4, 1974
CALCUTTA INSURANCE LTD. Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL, CALCUTTA
April 5, 1974
CENTRAL INDIA INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL I CALCUTTA
April 1, 1974
CENTRAL INDIA INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
April 10, 1974
CHABIRAN BIBI Vs. STATE OF WEST BENGAL
August 27, 1974
CHAINRUP AND COMPANY Vs. UNION OF INDIA
January 17, 1974
CHAMELI DEBI Vs. PURUSATTAM SINGH
March 1, 1974
CHAMPALAL BHUDARMAL JAIN Vs. STATE OF WEST BENGAL
February 28, 1974
CHHOGMAL AGARWAL Vs. INCOME TAX OFFICER A WARD
March 21, 1974
CHIRANJILAL BAHRI Vs. INCOME TAX OFFICER D WARD
May 20, 1974
CHOUTMALL SAROGI ALIAS AGARWALLA Vs. STATE
January 4, 1974
CHOWRINGHEE SALES BUREAU P LTD Vs. COMMISSIONER OF INCOME TAX
June 10, 1974
COAL CONTROLLER Vs. S S GARGA
August 21, 1974
COLLECTOR OF CUSTOMS, CALCUTTA AND OTHERS Vs. BISWANATH MUKHERJEE
December 20, 1974
COMMERCIAL TAX OFFICER Vs. DAWOOD AND CO
February 8, 1974
COMMERCIAL TAX OFFICER Vs. VISHNU AGENCIES P LTD
December 13, 1974
COMMISIONER OF INCOME TAX Vs. ASSOCIATED ELECTRICAL INDUASTRIES INDIA PRIVET LTD
July 24, 1974
COMMISIONER OF WELTH TAX Vs. SARALA DEBI BIRLA
October 11, 1974
COMMISSIONER OF INCOME TAX Vs. ARUN GENERAL INDUSTRIES LTD
October 9, 1974
COMMISSIONER OF INCOME TAX Vs. MANICK CHANDRA DEY
October 10, 1974
COMMISSIONER OF INCOME TAX Vs. PREM CHAND JUTE MILLS LTD
December 13, 1974
COMMISSIONER OF INCOME TAX Vs. BHAGWAT TEWARI
December 5, 1974
COMMISSIONER OF INCOME TAX Vs. BIRLA BROTHERS PRIVATE LTD
December 17, 1974
COMMISSIONER OF INCOME TAX Vs. ASHOK GLASS WORKS
December 19, 1974
COMMISSIONER OF INCOME TAX Vs. INDIAN IRON AND STEEL CO LTD
December 24, 1974
COMMISSIONER OF INCOME TAX Vs. MEHAR SINGH AND CO PVT LTD
September 24, 1974
COMMISSIONER OF INCOME TAX Vs. BELGACHI TEA COLTD
September 11, 1974
COMMISSIONER OF INCOME TAX Vs. AJMERA INDUSTRIES PRIVATE LTD
May 27, 1974
COMMISSIONER OF INCOME TAX Vs. BALDEORAM BEHARILAL
June 14, 1974
COMMISSIONER OF INCOME TAX CENTRAL Vs. ASIATIC TEXTILES CO LTD
September 6, 1974
COMMISSIONER OF INCOME TAX CENTRAL Vs. NEW CENTRAL JUTE MILLS CO LTD
December 20, 1974
COMMISSIONER OF WAKFS Vs. ASRAFUL ALAM SHAMI
May 20, 1974
COMMISSIONER OF WAKFS WEST BENGAL Vs. SAKINA KHATUN
March 22, 1974
COMMISSIONER OF WEALTH TAX Vs. PHIPSON AND COMPANY PRIVATE LTD
August 8, 1974
COMMISSIONERRS FOR THE PORT OF CALCUTTA Vs. NANDA DAS
October 4, 1974
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. ALLIANCE JUTE MILLS
May 17, 1974
D N SINHA PVT LTD Vs. COMMISSIONER OF INCOME TAX
August 12, 1974
D. N. PRASAD Vs. UNION OF INDIA AND ORS.
July 10, 1974
DADDY S MAZDA Vs. K R IRANI
May 28, 1974
DARSHANLAL ANAND PRAKASH AND ANOTHER Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE, SHILLONG, ASSAM AND OTHERS
March 22, 1974
DAYAMAYA DEBI Vs. STATE OF WEST BENGAL
March 22, 1974
DEB RANJAN CHATTERJEE Vs. SWARNARANI BISWAS & ANOTHER
August 7, 1974
DEBI DAYAL SUKHANI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 16, 1974
DEBI PROSAD PODDAR Vs. COMMISSIONER OF WEALTH TAX
September 13, 1974
DEBRANJAN CHATTERJEE Vs. SWARNARANI BISWAS
August 4, 1974
DEEPAK INDUSTRIES Vs. STATE OF WEST BENGAL
October 11, 1974
DHARMADHAR MAHASTHAVIR, REV. Vs. BENGAL BUDDHIST ASSOCIATION
February 6, 1974
DHIRENDRA MOHAN GHOSH Vs. CHIEF SECRETARY GOVT OF WEST BENGAL
July 29, 1974
DHIRENDRA NATH SEN Vs. STATE OF WEST BENGAL
July 9, 1974
DHRUBA PRADHAN Vs. STATE
September 2, 1974
DURGADEVI GONORIWALLA Vs. RADHA KRISHNA RAJGHARIA
April 11, 1974
EASTERN INDIA MOTION PICTURES ASSOCIATION Vs. INDIAN PERFORMING RIGHT SOCIETY LTD
February 13, 1974
EASTERN SCALES P LTD Vs. COMMR OF INC TAX
August 12, 1974
ELECTRIC LAMP INDIA PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
September 27, 1974
FOOD CORPORATION OF INDIA Vs. SRISH CHANDRA GUHA
September 10, 1974
GADADHAR DEY Vs. TAX RECOVERY OFFICER
March 13, 1974
GANPATRAI SAGARMULL Vs. UNION OF INDIA
August 23, 1974
GAURI NATH SHASTRI Vs. STATE OF WEST BENGAL
September 20, 1974
GHUSICK AND MUSLIA COLLIERIES Vs. STATE OF WEST BENGAL
August 8, 1974
GOBERDHAN POLISY Vs. UNION OF INDIA
April 10, 1974
GOLAK NATH BARMAN Vs. STATE OF WEST BENGAL
March 1, 1974
GOPAL SINGH Vs. JAGANNATH PROSAD
February 18, 1974
GOPENDRA KRISHNA CHANDRA Vs. MRINALINI BASU
August 19, 1974
GOPENDRA KRISHNA SAHA Vs. COMMISSIONER OF INCOME TAX
September 27, 1974
GOPESWAR DASSMULLICK Vs. ABDUL MALIK ABDULLA
June 28, 1974
GOURIPORE CO LTD Vs. STATE OF WEST BENGAL
January 10, 1974
GOURLAL MITRA Vs. HARA SUNDARI PAUL
June 27, 1974
GREAT PYRAMID INSURANCE CO LTD Vs. COMMISSIONER OF INCOME TAX
September 16, 1974
GURUDAS BISWAS Vs. CHARU PANNA SEAL
July 17, 1974
GURUDAS BISWAS Vs. SIBASANKAR SEAL
July 17, 1974
GURUPADA NAYAK Vs. DISTRICT MAGISTRATE BURDWAN
May 24, 1974
HANSRAJ DHINGRA Vs. UNION OF INDIA
February 7, 1974
HANUMAN ESTATES P LTD Vs. DHANUKA INDUSTRIES P LTD
September 23, 1974
HARENDRA NATH GHOSH Vs. COMMISSIONER OF CORPORATION CALCUTTA
March 1, 1974
HARENDRA NATH GHOSH Vs. COMMISSIONER OF CORPORATION, CALCUTTA & ORS.
March 7, 1974
HARI SHANKAR PANT Vs. COMMISSIONER, ANDAMAN AND NICOBAR ADMINISTRATION
February 12, 1974
HARIDAS MALAKAR Vs. JAY ENGINEERING WORKS
October 1, 1974
HARIDAS MUNDHRA Vs. MAHABIR PRASAD JUTHALAL
September 6, 1974
HARIHAR SINGH Vs. MONOMOHAN ROY
December 24, 1974
HARIPADA KANUNGO Vs. N N SHAH
December 5, 1974
HARNATH MALHOTRA Vs. DHANOO AGARWALA
April 3, 1974
HEMANTA KUMAR MALLICK Vs. STATE OF WEST BENGAL
April 24, 1974
HINDUSTAN STEEL WORKS CUNSTRUCTION LTD Vs. BHARAT SPUN PIPE CO
May 21, 1974
HINDUSTHAN MILL STORES SUPPLY CO Vs. COMMISSIONER OF INCOME TAX
October 10, 1974
HIRALAL CHATTERJEE Vs. INDRA NARAYAN CHATTERJEE AND ANOTHER
September 3, 1974
HIRU SEPAI Vs. SULTAN SEPAI
July 17, 1974
HUKUMCHAND INSURANCE CO LTD Vs. SUBASHINI ROY
February 1, 1974
IMPERIAL CHEMICAL INDUSTRIES LTD Vs. INCOME TAX OFFICER B WARD
October 11, 1974
IMPERIAL TEA COMPANY LTD. Vs. COMMISSIONER OF INCOME TAX
September 27, 1974
IN RE: DARJEELING TEA AND CINCHONA ASSOCIATION LTD. Vs. STATE
February 18, 1974
IN RE: TRIPURA JUTE MILLS LTD. Vs. STATE
September 28, 1974
INCOME TAX OFFICER "C" WARD Vs. PANAMA PRIVATE LTD
January 3, 1974
INCOME TAX OFFICER "C" WARD Vs. LUXMI PRASAD GOENKA
March 13, 1974
INCOME TAX OFFICER "C" WARD Vs. RYAM SUGAR COMPANY LTD
March 15, 1974
INCOME TAX OFFICER E WARD Vs. RALEIGH INVESTMENT CO
February 21, 1974
INCOME TAX OFFICER M WARD Vs. TEXTILE MILLS AGENTS P LTD
March 18, 1974
INDIAN STATISTICAL INSTITUTE Vs. STATE OF WEST BENGAL
April 11, 1974
INDIAN TUBE CO LTD Vs. COMMISSIONER OF INCOME TAX
August 23, 1974
INDRA BALA DUTTA Vs. BANESWAR PAL
April 8, 1974
INDRA NARAYAN BERA Vs. NARENDRA NATH PATRA
March 4, 1974
ISWAR SRIDHAR JIEW Vs. ANUP LAL SHARMA
May 31, 1974
J N BOSE Vs. COMMISSIONER OF WEALTH TAX
August 29, 1974
J STONE AND CO Vs. 5TH INDUSTRIAL TRIBUNAL
December 10, 1974
J. STONE EMPLOYEES ASSOCIATION Vs. J. STONE AND COMPANY (PVT.) LTD.
March 27, 1974
JABBALPORE ELECTRIC SUPPLY COMPANY LTD Vs. MADHYA PRADESH ELECTRICITY BOARD
May 2, 1974
JAGANNATH GHOSH Vs. DIVISIONAL FOREST OFFICER
August 26, 1974
JAI KRISHNA AGARWALLA Vs. CHANDRABHAN MISHRA
February 7, 1974
JAISWAL COALCO Vs. FATEHGANJ CO OPERATIVE MARKETING SOCIETY LTD
August 13, 1974
JALPAIGURI CINEMA CO LTD Vs. PROMOTHA NATH MUKHERJEE
May 13, 1974
JASHODALAL GHOSAL PVT LTD Vs. COMMERCIAL TAX OFFICER
May 14, 1974
JATIA COTTON MILLS LTD Vs. RAM PROSAD BAJORIA
July 15, 1974
JATINDRA KUMAR DASS Vs. DHIRAJLAL VRAJLAL KANAKIA
August 30, 1974
JATINDRA MOHAN DAS GUPTA Vs. SREE SREE KAIBALYANATH SATYANARAYAN
October 3, 1974
JESSOP AND CO. Vs. M. MUKHERJEE
February 27, 1974
JHAGU SHAW DUKH RAJ SHAW Vs. STATE OF WEST BENGAL
August 26, 1974
JITENDRA CHANDRA DEY Vs. TARAK NATH MULLICK
August 13, 1974
JITENDRA KUMAR GHOSH AND ORS. Vs. BALAI CHANDRA GHOSH AND ORS.
June 20, 1974
JITENDRANATH MITRA Vs. STATE OF WEST BENGAL
July 10, 1974
JOGENDRA NATH BISWAS Vs. NITYANANDA HALDAR
February 27, 1974
JOGENDRA NATH NASKAR Vs. OFFICIAL RECEIVER
December 24, 1974
JYOTI PAPER INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAXES
April 2, 1974
JYOTI PRAKASH BANERJEE Vs. CHAMELI BANERJEE
October 10, 1974
JYOTI PRASAD BANERJEE Vs. UNION OF INDIA
September 2, 1974
KANAI LAL AGARWALLA Vs. STATE
March 19, 1974
KARNANI PROPERTIES LIMITED Vs. STATE OF WEST BENGAL
December 20, 1974
KASHI PROSOD Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, EASTERN RAILWAY AND OTHERS.
June 26, 1974
KESHAR DEBI BOID Vs. LIFE INSURANCE CORPORATION OF INDIA
July 10, 1974
KHAGENDRA NATH SEN Vs. UNIVERSITY OF CALCUTTA
February 14, 1974
KHUSAL CHAND SADANI Vs. BALKISSEN MOHTA
April 2, 1974
KISHANRAM SAHA Vs. STATE OF WEST BENGAL
January 15, 1974
KISHORI MOHAN PAL Vs. D M BIRBHUM
April 30, 1974
KRHUDIRAM MALIK Vs. SOUR CHANDRA JASH
June 12, 1974
KRISHNA LAL, THIRANI AND COMPANY LTD. AND ANR. Vs. COLLECTOR OF CENTRAL EXCISE AND ORS.
September 27, 1974
KRISHNA MARBLE GENERAL STORES Vs. AIR ASSAM
June 11, 1974
KRISHNAKANTA DAS Vs. RENUBALA DAS
July 5, 1974
KRISHNAPADA BISWAS Vs. USHA RANI NASKAR
April 30, 1974
KUMUD RANJAN BANERJEE Vs. MANABENDRA BANERJEE
March 7, 1974
LAGNA BHATTACHARJEE Vs. SHYAMAL BHATTACHARJEE
July 16, 1974
LAKSHMI NARAYAN DUTTA Vs. STATE OF WEST BENGAL
March 28, 1974
LALIT KUMAR BOSE Vs. CHARU BALA SAHA
October 8, 1974
LEGAL REMEMBRANCER, GOVT. OF WEST BENGAL Vs. N. DAS & ANR.
January 16, 1974
LIFE INSURANCE CORPORATION OF INDIA Vs. NIRMAL CHAND BORAL
January 22, 1974
LILY BISCUIT CO P LTD Vs. STATE OF WEST BENGAL
June 24, 1974
MACKINNON MACKENZIE AND COMPANY PVT LTD Vs. ANIL KUMAR SEN
June 7, 1974
MAHABIR PRASAD PODDAR Vs. INCOME TAX OFFICER B WARD
March 4, 1974
MAHADEO LAL TULSYAN Vs. INCOME TAX OFFICER
March 22, 1974
MAHAMAYA TALKIES Vs. EASTERN INDIA MOTION PICTURES ASSOCIATION
April 3, 1974
MAHANANDA BHADURI Vs. ASSTT COMMERCIAL SUPERINTENDENT S E RLY ,KHARAGPUR
May 23, 1974
MAHESWARI AND CO PVT LTD Vs. CORPORATION OF CALCUTTA
May 14, 1974
MAHIPAT Vs. UNION OF INDIA
April 8, 1974
MALIRAM AGARWALA Vs. BHUDARMAL AGARWALA
July 4, 1974
MANINDRA CHANDRA CHANDRA Vs. STATE OF WEST BENGAL
October 1, 1974
MARYBONG AND KYEL TEA ESTATE LTD Vs. STATE
February 5, 1974
MCLEOD AND CO Vs. S K GANGULLY
March 12, 1974
MEHAR SINGH AND CO P LTD Vs. COMMISSIONER OF INCOME TAX
September 24, 1974
METHAI LAL GORA Vs. DISTRICT MAGISTRATE 24 PARGANAS
July 12, 1974
MICHAEL DCOSTA Vs. INDIAN IRON AND STEEL CO. LTD.
May 23, 1974
MIDNAPORE COMMERCIAL CO LTD Vs. STATE OF WEST BENGAL
August 16, 1974
MILAN KUMAR DAS Vs. PURNASASHI DASSI
July 17, 1974
MOHAMMAD ISRAIL Vs. UNION OF INDIA
September 30, 1974
MOHAN KOIRI Vs. STATE OF WEST BENGAL
March 6, 1974
MOHATTA BROTHERS Vs. ADDITIONAL MEMBERS BOARD OF REVENUE
September 16, 1974
MONI MOHAN MUKHERJEE Vs. JALPAIGURI CINEMA CO LTD
December 13, 1974
MOTOR OWNERS INSURANCE CO LTD Vs. HRISHIKESH DAS
August 2, 1974
MUGNEERAM BANGUR AND CO Vs. STATE OF WEST BENGAL
May 17, 1974
MUKTI KUMAR GHOSH Vs. STATE OF WEST BENGAL
February 22, 1974
MURARI MOHAN DAS Vs. SURESH CHANDRA GHOSH
August 9, 1974
N JAGGA RAO Vs. UNION OF INDIA
July 16, 1974
NABA KUMAR DE Vs. UNION OF INDIA
April 4, 1974
NABA KUMAR SAHA Vs. STATE OF WEST BENGAL AND OTHERS
September 12, 1974
NANDA DULAL MAHATO Vs. HAZARI LAL MONDAL
July 17, 1974
NANDA LAL DAS Vs. UNION OF INDIA
October 7, 1974
NANDITA DE Vs. MONORANJAN DE
August 19, 1974
NARAIN DAS PARAMANAND DAS Vs. INCOME TAX OFFICER E WARD
July 17, 1974
NARAYAN CHANDRA DAS DALAL Vs. STATE OF WEST BENGAL
August 1, 1974
NARAYAN CHANDRA SAHA Vs. DEV ALL (P) LTD.
December 24, 1974
NARENDRA NATH TRIPATHI AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
February 14, 1974
NARENDRA NATH TRIPATHY Vs. STATE OF WEST BENGAL
September 30, 1974
NAWN ESTATES PVT LTD Vs. COMMISSIONER OF INCOME TAX
June 13, 1974
NEMAI CHAKRABARTY Vs. BANSHIDHAR CHAKRAVARTY
June 24, 1974
NILABJA BARANI DASI Vs. STATE OF WEST BENGAL AND OTHERS
May 30, 1974
NIRMAL BOSE Vs. STATE
September 18, 1974
NIRMAL KANTI KANJILAL Vs. SENIOR MANAGER POST AND TELEGRAPH MOTOR SERVICE
February 7, 1974
NIRMALA BIRLA Vs. WEALTH TAX OFFICER
September 23, 1974
OCEANIC INDUSTRIES INDIA PRIVATE LTD Vs. COMMERCIAL TAX OFFICER
May 31, 1974
OCEANIC SHIPPING AGENTS (PVT.) LTD. Vs. COMMISSIONERS FOR THE PORT OF CALCUTTA
September 30, 1974
ORIENTAL RUBBER WORKS Vs. A K SINHA
February 28, 1974
P G AND SAWOO P LTD Vs. UNION OF INDIA
May 24, 1974
PALANG KHAN Vs. ABDUR RAHAMAN
February 28, 1974
PARSHVA PROPERTIES LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
December 17, 1974
PARUL SENGUPTA Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
October 1, 1974
PAUL OSWAL Vs. GOVIND PRASAD LATH AND
November 28, 1974
PENCH VALLEY COAL CO LTD Vs. INDIAN CABLE CO LTD
May 17, 1974
PLANTERS AIRWAYS PVT LTD Vs. STERLING GENERAL INSURANCE CO LTD
January 14, 1974
POYSHA INDUSTRIES CO LTD Vs. DY CONTROLLER OF PATENTS AND DESIGNS
May 28, 1974
PRABHUDAYAL AGARWALLA Vs. UNION OF INDIA
December 23, 1974
PRAFULLA KUMAR ROY Vs. DHIRENDRA NATH BISWAS AND OTHERS
June 5, 1974
PRAN BALLAV Vs. MALEKA BIBI
July 30, 1974
PRATAP KUMAR BANERJEE Vs. UNION OF INDIA
September 27, 1974
PREMIER INSURANCE CO LTD Vs. GITARANI GHOSH
August 28, 1974
PRESIDENCY MEDICAL CENTRE P LTD Vs. COMMISSIONER OF INCOME TAX
October 8, 1974
PRONAB KUMAR GHOSH Vs. KRISHNA GHOSH
February 20, 1974
PRONAB KUMAR GHOSH Vs. KRISHNA GHOSH
January 20, 1974
PRONAB KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
June 19, 1974
PUNAM CHAND JAIN Vs. GENERAL ASSURANCE SOCIETY LTD
April 25, 1974
R CHANDRA Vs. BHAGABATI SHAW
November 14, 1974
R.K. PODDAR Vs. STATE
January 14, 1974
RADHA GOBINDA JEW Vs. KEWALA DEVI JAISWAL
February 13, 1974
RADHA KISHAN BHAKAT Vs. RAM NATH BHAKAT AND OTHERS,
May 27, 1974
RADHABAI PURSHOTTAM ALIAS RADHABAI DAMODAR Vs. SECRETARY MINISTRY OF LAND AND LAND REVENUE DEPARTMENT
May 27, 1974
RAI KUMAR SRIMAL Vs. COMMISSIONER OF INCOME TAX
December 3, 1974
RAKHAL CHANDRA BANERJEE Vs. COMMISSIONER OF INCOME TAX
December 5, 1974
RAM BARAI SHAW Vs. SM. BIBHABATI BASAK
February 6, 1974
RAM CHANDRA BHATTACHARJEE Vs. MANJU BHATTACHARJEE
September 17, 1974
RAMAKRISHNA MISSION Vs. STATE OF WEST BENGAL
June 11, 1974
RAMDAS RAMANJU DAS Vs. STATE OF WEST BENGAL
April 11, 1974
RAMENDRA NARAYAN DEB Vs. EIGHTH INDUSTRIAL TRIBUNAL
May 2, 1974
RAMKRISHNA MULLICK Vs. STATE OF WEST BENGAL
January 18, 1974
RANJEET SINGH Vs. SARDAR HARD OYAL SINGH
July 9, 1974
RASIKLAL BHANSALI Vs. STATE OF WEST BENGAL
September 26, 1974
RATAN KUMAR PODDAR Vs. HOWRAH MOTOR CO PVT LTD
March 29, 1974
RAYTHEON COMPANY Vs. CONTROLLER OF PATENTS AND DESIGNS
February 8, 1974
RE SAN JIB K SEN Vs. DIRECTOR ADMN GOVERN MENT OF INDIA DEPT OF SUPPLY DIRECTORATE GENE RAL OF SUPPLIES AND DIS POSALS VIGILENCE DEPT
March 19, 1974
RE SANJIB K. SEN Vs. DIRECTOR (ADMN) GOVERNMENT OF INDIA DEPT. OF SUPPLY DIRECTORATE GENERAL OF SUPPLIES AND DISPOSALS (VIGILANCE DEPT.)
March 20, 1974
REGIONAL TRANSPORT AUTHORITY, JALPAIGURI REGION Vs. JALPAIGURI SILIGURI BUS SYNDICATE
February 12, 1974
REGIONAL. PROVIDENT FUND, COMMISSIONER OF WEST BENGAL TRIPURA AND ANDAMAN AND NICOBAR ISLANDS Vs. CEMENTATION CO. LTD.
January 4, 1974
RESERVE BANK OF INDIA Vs. R N DUTT AND SONS
February 19, 1974
RIVERSIDE BHATPARA ELECTRIC SUPPLY CO LTD Vs. COMMISSIONER OF INCOME TAX
December 12, 1974
ROSHANLAL PODDAR Vs. STATE
October 9, 1974
SADHAN KUMAR ROY Vs. COMMISSIONER OF INCOME TAX
August 16, 1974
SAMARENDRA CHANDRA SEN Vs. STATE OF WEST BENGAL
July 30, 1974
SANAT KUMAR GUPTA Vs. UNION OF INDIA
April 11, 1974
SANKAR PRASAD BANERJEE Vs. CENTRAL GOVT LABOUR COURT
April 20, 1974
SANTOSH KUMAR SARKAR Vs. STATE OF WEST BENGAL
July 1, 1974
SANTOSH KUMAR SARKAR & ORS. Vs. STATE OF WEST BENGAL
July 7, 1974
SARADA CHARAN DAS Vs. CORPORATION OF CALCUTTA
October 9, 1974
SARBESWAR GHATAK Vs. EXECUTOR, ESTATE OF ASWINI KUMAR DAS
August 9, 1974
SARDAMULL KANKARIA Vs. STATE OF WEST BENGAL
July 3, 1974
SARIFAN BIBI Vs. DILWAR HOSSAIN
September 27, 1974
SASTI CHARAN MONDAL Vs. STATE
May 28, 1974
SATTAR SHEIKH Vs. FAZALU BIBI
March 14, 1974
SATYABRATA MAITY Vs. ASSISTANT REGISTRAR OF CO OP SOCIETIES MIDNAPORE
January 11, 1974
SATYANARAYAN BENERJEE Vs. CHARGE OFFICER AND A S O BIRBUM
January 4, 1974
SATYANARAYAN MURARKA Vs. UNION OF INDIA
June 26, 1974
SATYANARAYAN MURARKA Vs. UNION OF INDIA
June 24, 1974
SATYENDRA NATH GHOSH Vs. UNION OF INDIA (UOI)
July 25, 1974
SEIMENS INDIA LTD Vs. PHANINDRA KUMAR DUTT
June 27, 1974
SELECTED DALURBAND COAL CO P LTD Vs. INCOME TAX OFFICER G WARD
January 10, 1974
SERAJUL ISLAM Vs. BHUBANESWAR MULLICK
June 4, 1974
SEWARAM RIDHKARAN Vs. COMMISSIONER OF INCOME TAX
September 11, 1974
SHAMBHUNATH PAL Vs. INDIAN IRON AND STEEL CO LTD
March 13, 1974
SHIBA PROSAD CHAKRAVARTY Vs. SUBODH KUMAR ROY CHOWDHURY
January 25, 1974
SHREENIWAS AND SONS Vs. INCOME TAX OFFICER B WARD
January 10, 1974
SHROFF BROTHERS Vs. BISHESWAR DAYAL MEATLE
January 17, 1974
SHYAM SUNDAR RATHI Vs. ADDL DISTRICT MAGISTRATE BANKURA
February 13, 1974
SHYAMDHAN CHAKRABORTY Vs. PRESIDENCY NURSING HOME PVT. LTD.
September 4, 1974
SIKRI AND CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
July 10, 1974
SISIR KUMAR ROY Vs. AMIYA ROY
May 17, 1974
SKABEO P LTD Vs. STATE OF WEST BENGAL
June 12, 1974
SREENIKETAN BOARDING HOUSE PVT LTD Vs. COMMERCIAL TAX OFFICER
July 10, 1974
SRI SRI DIGAMBARESHWAR SHIB THAKUR Vs. STATE OF WEST BENGAL
July 9, 1974
SRI SRI GOBINDA ROY JEW Vs. BHABA SARAN SETT
October 11, 1974
SRIPATI CHARAN DHAR Vs. KANAILAL DHAR
March 19, 1974
STATE Vs. HARIDAS MUNDHRA
July 17, 1974
STATE BANK OF INDIA Vs. ECONOMIC TRADING CO S A A
July 1, 1974
STATE OF WEST BENGAL Vs. SATI PROSAD ROY
August 29, 1974
STATE OF WEST BENGAL Vs. BITHIKA MAITY
December 6, 1974
STATE OF WEST BENGAL Vs. PURNA CHANDRA MULLICK AND OTHERS
January 19, 1974
STATE OF WEST BENGAL Vs. ADDITIONAL MEMBER BOARD OF REVENUE WEST BENGAL AND OTHERS, OPPOSITE PARTIES
September 4, 1974
STATESMAN LTD Vs. FACT FINDING COMMITTEE
April 22, 1974
STEEL CONTAINERS LTD Vs. COMMISSIONER OF INCOME TAX
November 27, 1974
SUBODH GOPAL BASU Vs. ROYAL CALCUTTA TURF CLUB
October 7, 1974
SUDHANSHU MOHAN KOLEY Vs. MATHURA MOHAN ADAK
February 27, 1974
SUKHARANJAN SARKAR Vs. MACKINNON MACKENZIE CO
March 20, 1974
SUNDERLAL RETHI Vs. INCOME TAX OFFICER R WARD
February 20, 1974
SUNIL KUMAR BANERJEE Vs. STATE OF WEST BENGAL
March 15, 1974
SUNIL KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
February 15, 1974
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. BALAI CHAND SAHA
March 19, 1974
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. DARSHAN MAHATO
July 1, 1974
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. MADHABLAL MEHTA
September 21, 1974
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. RICHARD WINN HARCOS
April 5, 1974
SUR ENAMEL AND STAMPING WORKS PVT LTD Vs. COMMISSIONER OF INCOME TAX
June 12, 1974
SURENDRA NATO BHATTACHARJEE Vs. HARENDRA NATH BHATTACHARJEE
October 9, 1974
SURESH CHANDRA SARKAR Vs. STATE OF WEST BENGAL
September 5, 1974
SUSHIL KUMAR CHAKRABORTY Vs. COLLECTOR OF CENTRAL EXCISES
July 10, 1974
SWARNA LATA DEVI Vs. KRISHNA IRON FOUNDRY AND METAL WORKS P LTD
May 17, 1974
SYED MORAD ALL Vs. SYED AHSAN ALI
October 7, 1974
TARA DUTTA Vs. STATE
October 3, 1974
TARAPADA ALIAS KHOKAN CHATTERJEE Vs. STATE OF WEST BENGAL
September 2, 1974
TARIT KUMAR CHANDA Vs. STATE OF WEST BENGAL
September 20, 1974
TEJ BAHADUR SINGH Vs. STATE
August 30, 1974
THE QUEEN Vs. MAHOMED HOOMAYOON SHAW
April 11, 1974
THE SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. ANTHONY ALTEN FLETCHER
September 18, 1974
TRAILAKYANATH MAITY Vs. PROVABATI SANTRA
February 8, 1974
UNION OF INDIA Vs. EXCELSIOR POULTRY AND AGRICULTURAL FIRM LTD
February 15, 1974
UNION OF INDIA Vs. ROMESH KUMAR RAJGHARIA
February 19, 1974
UNION OF INDIA Vs. P C RAY AND CO INDIA P LTD
August 21, 1974
UNION OF INDIA Vs. HARSANARAYAN SINGH
August 19, 1974
UNION OF INDIA Vs. K S TAKHAR ALIAS KESHAB SINGH TAKHAR
April 11, 1974
UNION OF INDIA Vs. ADDITIONAL MEMBER BOARD OF REVENUE
October 1, 1974
UNION OF INDIA OF INDIA Vs. HIRENDRA NATH SENGUPTA
July 29, 1974
UNIQUE CARDBOARD BOX MFG CO P LTD Vs. STATE
March 5, 1974
UNITED COLLIERIES LTD Vs. STATE
May 10, 1974
UNITED PROVINCE ELECTRIC SUPPLY CO Vs. INDUSTRIAL TRIBUNAL III ALLAHABAD
August 28, 1974
UNIVERSITY OF CALCUTTA Vs. GOSTO BEHARI GHOSH
August 5, 1974
UNIVERSITY OF CALCUTTA & ORS. Vs. GOSTO BEHARI GHOSH & ORS.
October 5, 1974
USHA RANJAN BHATTACHARYA Vs. MAHALAKSMI THACKER
December 10, 1974
VENUS ENGINEERING Vs. OWNERS AND PARTIES INTERESTED IN M T STOLT ARGOBAY
September 25, 1974
WALMJI LALJI Vs. ANIL CHARAN BANGAL
April 29, 1974
WEST BENGAL STATE ELECTRICITY BOARD Vs. BONGAON ELECTRIC SUPPLY CO LTD
July 3, 1974
YUSUF MONDAL Vs. JOYNAB BANU
December 19, 1974