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Case Index
Title
Date
"PAREKH BROTHERS", NAGPUR Vs. CORPORATION OF THE CITY OF NAGPUR AND OTHERS
September 24, 1974
ABDUL GAFOOR S O MOHAMMAD NASER Vs. STATE OF MAHARASHTRA
December 17, 1974
ABDUL HAFIZ BEG Vs. SAHEBBI
July 24, 1974
ABDUL JABBAR ABDUL DAKI Vs. STATE OF MAHARASHTRA
October 10, 1974
ABDUL KADAR FIDAHUSSEIN Vs. ABBASBHAI ABDUL QUAYOOM
February 26, 1974
AHMEDNAGAR BOROUGH MUNICIPALITY Vs. RAMCHANDRA TAKATMAL
November 19, 1974
AHOORA BLOCKS PRIVATE LIMITED Vs. FOCUS ADVERTISING PRIVATE LIMITED
March 14, 1974
AMAR THARUMAL RAJPAL Vs. THE STATE OF MAHARASHTRA
January 19, 1974
AMBA TANNIN AND PHARMACEUTICALS LTD. Vs. OFFICIAL LIQUIDATOR, HIGH COURT, BOMBAY
February 22, 1974
ARUNA GAJANAN BHATTE Vs. GOVINDBHAI APPAJI BHATTE
March 11, 1974
ARUNPRABHA G NAVALE Vs. GAJANAN NAVALE
December 11, 1974
ARVIND BHOGILAL Vs. COMMISSIONER OF INCOME TAX, BOMBAY CITY II
August 13, 1974
ARVIND BHOGILAL Vs. COMMISSIONER OF INCOME TAX
August 9, 1974
ASGARALI SHAMSHERALI Vs. CHIEF OFFICER, AKOT MUNICIPAL COUNCIL, AKOT AND OTHERS
July 22, 1974
AZIZ BAKSH Vs. STATE OF MAHARASHTRA
April 19, 1974
B. C. SHAH AND CO. Vs. T. P. KANANI
August 29, 1974
BABU KALLAPPA KHOT Vs. MHALSABAI MALHAR KULKARNI
January 9, 1974
BALDEVDAS R. RAHEJA Vs. UNION OF INDIA
March 20, 1974
BALKRISHNA RAGHUNATH SAWANT Vs. JAGANNATH SITARAM AKARTE
December 18, 1974
BALUKISHAN A DEVIDAVAL Vs. STATE OF MAHARASHTRA
January 19, 1974
BASWANT MOTIRAM GAYKI Vs. GANPAT DHANAJI GAYKI
July 26, 1974
BHAGIRATHIBAI Vs. LALCHAND BALARAM
December 20, 1974
BHAGIRATHIBAI Vs. CHANAPPA NAGAPPA SHILWANT
November 19, 1974
BHAICHAND JIVRAJ MUCHHALA Vs. COMMISSIONER OF INCOME TAX
August 13, 1974
BHAICHANDRA LAXMAN KARALE Vs. K V ACHARYA
November 19, 1974
BHARAT BARREL AND DRUM MFG CO PRIVATE LIMITED BOMBAY Vs. WORKMEN EMPLOYED UNDER IT
October 30, 1974
BHAU MARTAND SHELAR Vs. HAJABAI BALA NADAF
April 16, 1974
BHAVINA MOHANDAS JIANDANI Vs. SHABBIR ISMAIL GODHRAWALA
March 26, 1974
BHIMA AMBU Vs. STATE OF MAHARASHTRA
April 10, 1974
BHIMRAO HARNOOJI WANJARI Vs. STATE OF MAHARASHTRA
September 5, 1974
BOMBAY CYCLE AND MOTOR AGENCY LTD Vs. BHAGWANPRASAD RAMRAGHUBIR PANDEY
February 13, 1974
BOMBAY CYCLE AND MOTOR AGENCY LTD Vs. BHAGWANPRASAD RAMRAGUBIR PANDEY
February 12, 1974
BOMBAY ENAMEL WORKS Vs. PURSHOTTAM S SOMAIYA
February 25, 1974
BOMBAY SAMACHAR P LIMITED Vs. COMMR OF INC TAX BOMBAY CITY III
December 6, 1974
BRAHAM DUTT SHARMA Vs. S. BISHAN SINGH RANGWALA
September 25, 1974
BUDHA SHEN PANDEY Vs. STATE OF MAHARASHTRA
March 15, 1974
CHANDRAKALABAI Vs. SHARADCHANDRA
March 14, 1974
COMMISSIONER OF INCOME TAX Vs. JUPITER GENERAL INSURANCE CO
June 26, 1974
COMMISSIONER OF INCOME TAX Vs. VIJAYKUVERBA SAHEB OF MORVI H H MAHARANI SHRI
July 9, 1974
COMMISSIONER OF INCOME TAX Vs. SKENANDO RAYON CORPORATION OF U S A
November 27, 1974
COMMISSIONER OF INCOME TAX Vs. PURANMAL MANILAL
November 28, 1974
COMMISSIONER OF INCOME TAX Vs. PHATAK D R
August 6, 1974
COMMISSIONER OF INCOME TAX Vs. M BHUTA AND CO
August 8, 1974
COMMISSIONER OF INCOME TAX Vs. ELPHINSTONE SPINNING AND WEAVING MILLS COMPANY LIMITED
July 19, 1974
COMMISSIONER OF INCOME TAX Vs. PATEL INTERNATIONAL FILM LIMITED
July 26, 1974
COMMISSIONER OF INCOME TAX Vs. GOPAL INVESTORS CORPORATION PRIVATE LIMITED
July 30, 1974
COMMISSIONER OF INCOME TAX Vs. MADHAVNAGAR COTTON MILLS LIMITED
July 31, 1974
COMMISSIONER OF INCOME TAX Vs. COLOUR CHEM LIMITED
July 15, 1974
COMMISSIONER OF INCOME TAX Vs. EAST WEST IMPORT AND EXPORT PVT LIMITED
July 16, 1974
COMMISSIONER OF INCOME TAX Vs. BAI SAVITAGOURI
July 18, 1974
COMMISSIONER OF INCOME TAX Vs. NARAINDAS DWARKADAS
March 17, 1974
COMMISSIONER OF INCOME TAX Vs. PURUSHOTAM GANGADHAR BHENDE
December 17, 1974
COMMISSIONER OF INCOME TAX Vs. POPATLAL MULJI
November 29, 1974
COMMISSIONER OF INCOME TAX Vs. TATA IRON AND STEEL COMPANY LIMITED
December 2, 1974
COMMISSIONER OF INCOME TAX Vs. TATA SONS PVT LIMITED
December 2, 1974
COMMISSIONER OF INCOME TAX Vs. ASBESTOS MAGNESIA AND FRICTION MATERIALS LIMITED
December 6, 1974
COMMISSIONER OF INCOME TAX Vs. GOPAL INVESTORS CORPORATION PRIVATE LTD.
March 30, 1974
COMMISSIONER OF INCOME TAX Vs. ELPHINSTONE SPINNING AND WEAVING MILLS CO. LTD.
March 19, 1974
COMMISSIONER OF INCOME TAX (CENTRAL), BOMBAY Vs. MADHAVNAGER COTTON MILLS LTD.
March 31, 1974
COMMISSIONER OF INCOME TAX, BOMBAY CITY-I Vs. COLOUR-CHEM LTD.
March 15, 1974
COMMISSIONER OF INCOME TAX, BOMBAY CITY-I Vs. PATEL INTERNATIONAL FILM LTD.
March 26, 1974
COMMISSIONER OF INCOME TAX, BOMBAY CITY-II Vs. BAI SAVITAGOURI AND ORS. (TRUSTEES OF THE ESTATE OF LATE M. DAHYABI)
March 18, 1974
COMMISSIONER OF INCOME TAX, BOMBAY CITY-III Vs. KHUSHALBHAI PATEL & SONS
March 19, 1974
COMMISSIONER OF INCOME TAX, NEW DELHI Vs. EAST WEST IMPORT & EXPORT PVT. LTD.
March 16, 1974
COMMISSIONER OF INCOME-TAX BOMBAY CITY Vs. GAGALBHAI JUTE MILLS LTD
August 14, 1974
COMMISSIONER OF INCOME-TAX BOMBAY CITY-I Vs. H H MAHARANI SHRI VIJAYKUVERBA SAHEB OF MORVI
July 10, 1974
COMMISSIONER OF SALES TAX Vs. GANGADHAR SITARAM
November 25, 1974
COMMISSIONER OF SALES TAX Vs. MINIMAX LTD
November 25, 1974
COMMISSIONER OF SALES TAX Vs. S K MANEKIA
December 16, 1974
COMMISSIONER OF SALES TAX Vs. INDOKEM PRIVATE LIMITED
December 10, 1974
COMMISSIONER OF SALES TAX Vs. RUKIYABAI ISMAIL
December 4, 1974
COMMISSIONER OF SALES TAX Vs. KAREEM ALI MOTIBHAI
December 5, 1974
COMMISSIONER OF SALES TAX Vs. REGAL HOTEL
December 3, 1974
COMMISSIONER OF SALES TAX Vs. S GUPTA AND COMPANY
December 6, 1974
COMMR OF INC TAX BOMBAY CITY III Vs. KHUSHALBHAI PATEL AND SONS
July 19, 1974
CRICKET CLUB OF INDIA LTD Vs. MADHAV L APTE
August 30, 1974
DATTATRAYA NARHAR PITALE Vs. PRABHAKAR DINKAR GOKHALE
February 7, 1974
DAVID ALIAS BALASAHEB SUNDERRAO TAKALKAR Vs. KALPANA ALIAS MAI
December 12, 1974
DHINGRA R K AND CO Vs. COMMISSIONER OF INCOME TAX
August 5, 1974
DHODIBA BHIWA NAIKRAO Vs. DATTARAYA KESHAV PATHAK
September 10, 1974
DHONDIBA PARSHURAM KAKADE Vs. SOMESHWAR SAHAKARI SAKHAR KARKHANA LTD
December 6, 1974
DHRANGADHRA CHEMICAL WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 4, 1974
DHRANGADHRA CHEMICAL WORKS LTD. Vs. COMMISSIONER OF INCOME TAX, BOMBAY CITY-II
March 4, 1974
E. MERCK AKTIENGESELLSCHAFT Vs. SCHERING LIMITED
March 28, 1974
EBRAHIMBHAI Vs. STATE OF MAHARASHTRA
February 11, 1974
EKNATH NAMDEO MATEY Vs. KONDBA LAXMAN GADHAVE
August 26, 1974
FAKIRCHAND CHENABHAI GANDHI Vs. COMMISSIONER OF INCOME TAX
August 5, 1974
FOCUS ADVERTISING PRIVATE LTD Vs. AHOORA BLOCKS PRIVATE LTD
October 31, 1974
FOCUS ADVERTISING PVT LTD Vs. STATE OF MAHARASTRA
March 14, 1974
FRAMROZE MANECKJI BILIMORIA Vs. SUHRID GEIGY TRADING LTD
October 16, 1974
G R KARVE Vs. S D KULKARNI DR
March 19, 1974
G.L. THOKAL Vs. R.J. DESHMUKH
September 26, 1974
GAJANAN MAHARAJ SANSTHAN, SHEGAON Vs. KISAN VITHUJI LOKHANDE
September 20, 1974
GANESHLAL RADHAKISHAN Vs. STATE OF MAHARASHTRA
September 24, 1974
GANGABISAN DEOKARAN GATTANI Vs. TALAKCHAND WAGHAJIBHAI
April 20, 1974
GANNON DUNKERLEY AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
November 30, 1974
GANPAT BAPURAO BIHAEKAT Vs. RAMESHWAR SHALLIGRAM PITAMBARWALE
April 24, 1974
GEOFFREY MANNERS AND CO LIMITED Vs. MEGAPHARMA LABORATORIES
April 26, 1974
GODREJ P. JOSHI Vs. M.V. BHATIA
February 6, 1974
GOPAL SHIROAM BHANKHED Vs. SAGIRABEGUM
December 13, 1974
GOPIKISHAN S O SITARAM LAKHOTIA Vs. GOPALRAO S O LAXMANRAO
September 11, 1974
GOVIND SHIVSHANKARLAL GUPTA Vs. M.G. MUGWE
October 30, 1974
GRAM SEVA MANDAL WARDHA Vs. COLLECTOR WARDHA
March 18, 1974
GULROZBANU KARMALLI Vs. KARMALLI
February 18, 1974
H B MUNSHI COMMISSIONER OF SALES TAX BOMBAY Vs. ORIENTAL RUBBER INDUSTRIES PVT LTD
March 16, 1974
H.H. MAHARANI SHRI VIJAYKUNVERBA SAHEB OF MORVI AND ORS. Vs. COMMISSIONER OF INCOME TAX, BOMBAY CITY-I
March 10, 1974
HARGOVINDJI CHUNNILAL BHAYANI Vs. MAHATMA GANDHI SARWAJANAIK WACHANALAYA
December 5, 1974
HARI PRASAD AND ANOTHER (ORI. PLAINTIFFS) Vs. NATHMAL CHUNILAL (ORIGINAL DEFENDANT)
February 21, 1974
HARISHCHANDRA GOPAL HADKAR Vs. STATE OF MAHARASHTRA
February 7, 1974
HAYATUDDIN Vs. ABDUL GAIN
December 2, 1974
IBRAHIM MAKBULSAHEB SHAIKH Vs. JANNATBI AHMED KOTHIMBIRE
December 18, 1974
INDER SEN ROY Vs. STATE OF MAHARASHTRA
July 12, 1974
INDIA UNITED MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
June 29, 1974
JAGADISH B RAO Vs. STATE
February 4, 1974
JAGDISH B RAO Vs. STATE
February 7, 1974
JAGDISH D. DENGVEKAR Vs. COLLECTOR OF CENTRAL EXCISE
October 14, 1974
JANARDHAN GAJANAN VAIDYA Vs. NARENDRA RAMCHANDRA DEORUKHKAR
September 3, 1974
JIVRAJ GALA Vs. S.M. KHATRI
July 12, 1974
K. JAYARAJA BALLAL Vs. COMMISSIONER OF BOMBAY DIVISION
September 10, 1974
KADOBE BHAGJI JADHAV Vs. STATE OF MAHARASHTRA
October 4, 1974
KAMLA GOBINDRAM BUXANI Vs. BARDRIPRASAD PANDEY
August 7, 1974
KANAKCHAND PREMCHAND SANOHVI AND ANOTHER Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY URBAN DEVELOPMENT, PUBLIC HEALTH AND HOUSING DEPARTMENT, BOMBAY AND ANOTHER
March 26, 1974
KANTILAL CHANDULAL DHARIA Vs. COMMISSIONER OF INCOME TAX
August 1, 1974
KANTILAL VED Vs. VIJAYSINGH GORDHANDAS
December 6, 1974
KARTARSING HUKUMSING CHOG Vs. MUKTABAI PARASHRAM PANSARE
June 18, 1974
KASHIBAI SACHIDANAND Vs. HINDUSTAN PENCILS PRIVATE LIMITED
February 5, 1974
KESARABAI Vs. HARIBHAU
July 11, 1974
KISHINCHAND CHELLARAM Vs. COMMISSIONER OF INCOME TAX
December 3, 1974
KUSUTO Vs. SONIYA BAI
March 14, 1974
LAXMAN HARIBHAU MAHAKAL Vs. STATE OF MAHARASHTRA
September 23, 1974
LAXMIKANT VYANKATESH PANDE Vs. GOKULDAS POPATLAL SINDHI
March 29, 1974
LOTAN BHOJI PATIL Vs. STATE OF MAHARASHTRA
January 23, 1974
M D SAMTANI Vs. ASHARAM M JAIN
January 7, 1974
MADAN GOPAL KAURA Vs. COLLECTOR, NAGPUR DISTRICT AND ANOTHER
June 27, 1974
MADHAO KRISHNARAO DESHPANDE Vs. STATE OF MAHARASHTRA
December 12, 1974
MANI E KARKARIA Vs. ELINOR F MIRZA
December 8, 1974
MANIKCHAND BIRDHICHAND SHARMA Vs. STATE OF MAHARASHTRA
March 28, 1974
MANJULABAI LAXMAN CHAVAN AND OTHERS Vs. MANIKCHAND TULJARAM SHAH AND OTHERS
October 1, 1974
MANOHAR GOVINDKAO SIRAS Vs. RAMCHANDRA GOVINDRAO SIPAS AND OTHERS
September 17, 1974
MARTAND RAMCHANDRA POTDAR Vs. DATTATRAYA RAMCHANDRA POTDAR
January 19, 1974
MATHURADAS GOKULDAS Vs. COMMISSIONER OF INCOME TAX
June 27, 1974
MEHBOOB PRODUCTIONS PRIVATE LTD. Vs. COMMISSIONER OF INCOME TAX, BOMBAY CITY-I
December 19, 1974
MEHBOOB PRODUCTIONS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
December 18, 1974
MEHKAR MUNICIPAL COUNCIL, MEHKAR Vs. MUNICIPAL OCTROI EMPLOYEES UNION, MEHKAR AND ANOTHER
September 17, 1974
MINERVA MILLS LTD Vs. GOVT OF MAHARASHTRA
January 19, 1974
MISTRY FOXDAR AND CO Vs. OSMANSHAHI MILLS LTD
February 27, 1974
MOHAN SONS BOMBAY PRIVATE LTD Vs. LADY SONOO JAMATJI JEJEEBHOY
October 24, 1974
MOHANDAS VISHINDAS CHAINANI Vs. HIRANAND ASSUMAL
January 25, 1974
MRS. S.G.P. ATHAIDE Vs. THE CHARITY COMMISSIONER
April 29, 1974
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. NARAYANDAS S SAMTANI
October 15, 1974
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. DIWAN SINGH SHAWAN SINGH
September 3, 1974
N.J. KATAKWAR AND OTHERS Vs. THE MUNICIPAL COUNCIL AND OTHERS
August 9, 1974
NAGPUR CORPORATION (CIVIL) CANTEEN Vs. P.D. KULKARNI
October 4, 1974
NAMDEO ATMARAM RAMTEKE Vs. STATE OF MAHARASHTRA
April 25, 1974
NAMDEO SAKHARAM MESHRAM Vs. MOTILAL UDAICHAND JAIN
August 13, 1974
NAMDEO TUKARAM SHETE Vs. STATE OF MAHARASHTRA
December 2, 1974
NAMDEO VISHNU JOSHI Vs. RAGHUNATH GANU KADAM
January 16, 1974
NARAYAN NAVSHA NAIK Vs. STATE OF MAHARASHTRA
December 17, 1974
NARAYAN THUNAJI Vs. MAHADEO RAGHO
September 5, 1974
NARAYANAN NAMBEESAN Vs. STATE OF MAHARASHTRA
July 16, 1974
NARAYANRAO MAROTIRAO PIMPALKAR Vs. WAMAN NATHUJI WANKHADE
April 23, 1974
NARENDRA BACHUBHAI DAVE Vs. JETHALAL S. DAVE
October 30, 1974
NATHU AND ANOTHER Vs. KAMLABAI AND ANOTHER
March 1, 1974
NEW PRAHLAD MILLS Vs. STATE OF MAHARASHTRA
November 19, 1974
P A MACHIAH Vs. CHAMPAKLAL NAGINDAS
June 25, 1974
P K KANE Vs. FAROOK KHOORDAYAR IRANI
March 11, 1974
PADMANABH NARAYAN INAMDAR Vs. STATE OF MAHARASHTRA
November 26, 1974
PANJUMAN HASSOMAL ADVANI Vs. HARPAL SINGH ABNASHI SINGH SAWHNEY
March 25, 1974
PATEL STONE TRADING CO Vs. RAMSING
February 22, 1974
PHILIP SIMON KALLATH Vs. RAJESHKUMAR
November 21, 1974
PHILIPS INDIA LTD Vs. KUNJU PUNNU
September 9, 1974
PHILLIPS INDIA LTD. Vs. KUNJU PUNNU
September 6, 1974
PRABHAKAR SHAMRAO MARATHE Vs. MAHARASHTRA STATE ELECTRICITY BOARD
January 8, 1974
PRAKASH RAJARAM Vs. STATE OF MAHARASHTRA
February 19, 1974
RAGHUNATH VITHAL DESAI Vs. STATE
January 30, 1974
RAJARAM ANNA YEDE Vs. SHASHIKALA BHAGWAN YEDE
February 18, 1974
RAJARAM NATHUJI PATHODE Vs. MANIRAM SAMBHA KOSE
March 13, 1974
RAJARAM SHIVRAM KALASKAR Vs. SABU SAKHARAM ZAKARE
October 15, 1974
RAM KUMAR JALAN Vs. COMMISSIONER OF INCOME TAX
July 2, 1974
RAMAJI BALIRAMJI SAWARKAR Vs. SPECIAL LAND ACQUISITION OFFICERGENERAL NAGPUR
January 23, 1974
RAMAKRISHNA RAMNATH Vs. STATE OF MAHARASHTRA
September 10, 1974
RAMBUVAL THAKOREPRASAD Vs. PHOENIX MILLS LTD
March 19, 1974
RAMCHANDRA ANANT PAVASKAR Vs. BALABAI KAMALAKANT VAJRATKAR
January 22, 1974
RAMCHANDRA GANPATI SALUNKE Vs. RAJARAM BAPU MORE
March 29, 1974
RAMCHANDRA MAROTI Vs. COLLECTOR LAND ACQUISITION OFFICER FOR THE NAGPUR IMPROVEMENT TRUST
March 15, 1974
RAMESH KRISHNA RAO Vs. STATE BANK OF INDIA
January 31, 1974
RAMESH RAMLAL NARANG Vs. M G MUGWE
December 5, 1974
RAMESHWAR BHURALAL SHARMA Vs. VITHAL SUKHDEO RATHOD
August 1, 1974
RAMGHANDRA VASUDEO ALIAS RAMACHANDRA PILLAY Vs. BABURAO APPASWMI PILLAY AND OTHERS
December 5, 1974
RAMKRISHNA BABURAO MASKE Vs. KISHAN SHIVRAJ SHELKE
February 1, 1974
RAMKRISHNA BABURAO MASKE Vs. KISAN SHIVRAJ SHELKE
February 5, 1974
RAMKUVAR MADANLAL ATALE Vs. MADANLAL SURAJKARAN ATALE
August 21, 1974
RAMNARAYAN SADASHIV PANDE Vs. GAJENDRA SINGH GOVIND SINGH
April 22, 1974
RATANLAL KISANDAS Vs. BAJTRAO GANPAT MAHALASNE AND 2 OTHERS
October 23, 1974
RATILAL NARBHERAM Vs. WELJI NAGJI
September 5, 1974
S T SWAMI Vs. AMRITLAL M JANI
September 26, 1974
SADANAND MURLIDHAR BURMA Vs. STATE OF MAHARASHTRA
April 24, 1974
SADANAND PATAMKAR Vs. NEW PRABHAT SILK MILLS
February 15, 1974
SADHANCHANDRA DAS Vs. GAURISHANKAR DAS
November 30, 1974
SAGOLITE INDUSTRIES Vs. N P INDUSTRIES
March 18, 1974
SANTOKSINGH Vs. RADHESHYAM
February 13, 1974
SATYANANRAYAN SURAJMAL AGROYA Vs. BASHIR SK AHMED TAAKE
December 6, 1974
SATYANARAYAN ATMARAM MISHRA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
October 8, 1974
SAYED ABAS RAZAVI Vs. KANEEZE SAKINA
August 1, 1974
SEKSARIA BISWAN SUGAR FACTORY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 12, 1974
SEKSARIA BISWAN SUGAR FACTORY LTD. Vs. COMMISSIONER OF INCOME TAX (CENTRAL), BOMBAY
March 12, 1974
SHAH MHADU CHAMBHAR Vs. JINAPPA TIPPA MUDALE
October 22, 1974
SHAIKH NAWAB S O SHAIKH AHMED Vs. RABIA KHANAM MOHAMMAD USMAN
October 10, 1974
SHAKUNTALA SHRIDHAR SHETTY Vs. STATE OF MAHARASHTRA
January 28, 1974
SHAKUNTLA SHRIDHAR SHETTY Vs. STATE OF MAHARASHTRA
January 23, 1974
SHAMJI ASOO Vs. INDERMAL DHANRAJ
September 23, 1974
SHAMRAO RAGHUNATH PHADKE Vs. VITHAL VISHWANATH BADVE
December 4, 1974
SHANKAR MUNAJI KUTRE Vs. THE STATE OF MAHARASHTRA
January 30, 1974
SHANKARRAO RAMCHANDRARAO PHATE Vs. CHATRAPAL ANANDRAO KEDAR
January 16, 1974
SHANTILAL H SHAH Vs. UNION OF INDIA FIRE AND GENERAL INSURANCE CO LTD
April 30, 1974
SHANTILAL MURAI MURAO Vs. STATE OF MAHARASHTRA
March 25, 1974
SHAYARBAI KESARIMAL MARWADI Vs. HARAKCHAND DHANRUPJI
August 26, 1974
SHIVKISAN LAXMINARAYAN JAJU & SONS Vs. COMMISSIONER OF INCOME TAX, POONA
March 25, 1974
SHIVKISAN LAXMINARAYAN JAJU AND SONS Vs. COMMISSIONER OF INCOME TAX
July 25, 1974
SHIVPRASAD AND OTHERS Vs. RAGHUNATH
March 11, 1974
SHRIRAM HARI TAMBEY Vs. DIWAKAR RAMCHANDRA KHARABE
July 11, 1974
SIMI GAREWAL Vs. T.N. RAMCHANDRAN
February 28, 1974
SITARAM MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
December 2, 1974
SITARAM NARHAR WALKHADE AND OTHERS Vs. AMRU CHELARAM JAT
December 6, 1974
SITARAM RAJARAM DHINGE Vs. SATISH SHANTARAM UNDIRWADKAR
April 10, 1974
SK RAZAK Vs. RIYASATHBI
March 23, 1974
SMT. GULAB BAI DAMODAR TAPSE Vs. PETER K. SUNDER AND ORS.
February 13, 1974
SOLHINDER SINGH GYANCHAND KUCKREJA Vs. KADU BABU LAXMAN
November 26, 1974
SOUTH INDIA INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
November 29, 1974
STATE Vs. ABDULLA MOHAMMAD PAGARKAR AND ANOTHER
April 29, 1974
STATE OF MAHARASHTRA Vs. IBRAHIM MOHOMED HUSSEIN MADDU
January 29, 1974
STATE OF MAHARASHTRA Vs. J.V. PATIL
August 21, 1974
STATE OF MAHARASHTRA Vs. CHAND SIKANDAR PATEL
December 13, 1974
STATE OF MAHARASHTRA Vs. ASHOK KUMAR NETRAM
December 4, 1974
STATE OF MAHARASHTRA Vs. LIMBAJI SAYAJI MHASKE, SARPANCH GRAM PANCHAYAT, SINDKHED RAJA, TAQ. MEHKAR, DIST. BULDANA
September 21, 1974
STATE OF MAHARASHTRA Vs. CHRISTINE KELLY
November 27, 1974
STATE OF MAHARASHTRA Vs. BHIMRAO VITHAL JADHAV
September 21, 1974
STATE OF MAHARASHTRA Vs. SARVODAYA INDUSTRIES
July 25, 1974
STATE OF MAHARASHTRA Vs. OUSEPH VERGHESE
August 16, 1974
STATE OF MAHARASHTRA Vs. UMAR BADSHAH HASSAN DAMUDI
April 19, 1974
STATE OF MAHARASHTRA Vs. GENDALAL
April 11, 1974
STATE OF MAHARASHTRA Vs. HASSANALI VALI MOHAMED
January 22, 1974
STATE OF MAHARASHTRA Vs. R J KABANI
February 19, 1974
STATE OF MAHARASHTRA Vs. BAHADURSINGH S O JOHARSINGH
March 18, 1974
STATE OF MAHARASHTRA, THROUGH THE SECRETARY, INDUSTRIES AND LABOUR DEPARTMENT, GOVT. OF MAHARASHTRA SACHIVALAYA, BOMBAY AND ANOTHER Vs. DEVIDAS KHURSANGE
August 9, 1974
SUBHASH GANPATRAO BUTY Vs. MAROTI
August 27, 1974
SUKA HARI Vs. LILABAI ONKAR
July 12, 1974
SUKHDEO VITHAL PANSARE Vs. PRABHAKAR SUKHDEO PANSARE
March 7, 1974
SUMITRA DEVI MOTIDAS UDASI Vs. CHUNILAL BHIMJIBHAI
September 7, 1974
SURAJRATAN DAMANI Vs. COMMISSIONER OF INCOME TAX
August 16, 1974
SUSHILABAI RAMCHANDRA KULKARNI Vs. NARAYANRAO GOPALRAO DESHPANDE
August 22, 1974
SUSHILABHAI DATTARAYA DESHMUKH Vs. STATE OF MAHARASHTRA
March 13, 1974
TARACHAND HAJARIMAL OIL MILLS Vs. STATE OF MAHARASHTRA
December 6, 1974
TATA IRON AND STEEL COMPANY LTD Vs. STATE OF MAHARASTRA
September 25, 1974
TEJMAL HAJARIMAL ALIAS RAMANLAL ZAMBERLAL CHHAJED Vs. MOTIRAM SAVLARAM KAPDE AND ANOTHER
December 11, 1974
TEJRAJ GHAMANDIRAM GOWANI Vs. H.N. RAY
November 1, 1974
THE ASSISTANT REGIONAL DIRECTOR Vs. THE MODEL MILLS NAGPUR LTD.
February 20, 1974
THE STATE Vs. ZAHID HUSSAIN KIKABHAI
August 12, 1974
THE TRUSTEES OF THE PORT OF BOMBAY Vs. INDIAN GOODS SUPPLYING COMPANY
November 1, 1974
TRIPURA JUTE MILLS LTD Vs. STATE OF MAHARASTRA
September 28, 1974
TUKARAM NIRAJI PATIL Vs. HANMANTRAO VITHALRAO PATIL
October 22, 1974
TUKARAM S O VITHALRAO KHALSE Vs. BHIMRAO S O BHIKAJI BAWANE
February 1, 1974
TUNGABHADRABAI DEORAO BHAGWAT Vs. NANASAHEB GANPATRAO KHALATE
March 22, 1974
UDYOG MANDIR Vs. CONTESSA KNIT WEAR
April 29, 1974
UNION OF INDIA Vs. VIJAY MANUFACTURING CO PVT LTD
October 24, 1974
UNION OF INDIA (UOI) Vs. MANSINGKA INDUSTRIES PVT. LTD.
September 6, 1974
UNION OF INDIA REPRESENTING THE CENTRAL RAILWAY ADMINISTRATION Vs. SAMUEL PETERS
January 15, 1974
V M SALGAOCAR AND BROTHER PVT LTD Vs. ANTONIO LARANJO
April 18, 1974
V P JOHNNY Vs. STATE
January 21, 1974
V.K. RAO Vs. CHANDAPPA APPA DEVADIGA
October 17, 1974
VALI MOHAMED SHAIKH RAMZAN KABABWALA Vs. MOHAMED SHABIR alias MOHAMED SABIR MOHAMED UMAR
January 28, 1974
VENUTAI MOTIRAM GHONGDE Vs. SADASHIV PARASHRAMJI MADGHE
July 18, 1974
VENUTAI SITARAM PAWAR Vs. GULABCHAND TEJMAL SHAH
September 4, 1974
VICTORY FLASK CO. PVT. LTD Vs. GOVIND BHAGOJI BORJE
October 14, 1974
VIDARBHA MILLS BARAR LTD. Vs. COLLECTOR OF CENTRAL EXCISE AND ORS.
July 30, 1974
VIJAYKUNVERBA SAHEB OF MORVI H H MAHARANI SHRI Vs. COMMISSIONER OF INCOME TAX
July 10, 1974
VIRENDRA KUMAR KHAIRULAL JAISWAL Vs. K L ANEY
December 11, 1974
VISHNU KRISHNA BELURKAR Vs. STATE OF MAHARASHTRA
February 19, 1974
VISHNU KRISHNA BELURKAR Vs. STATE OF MAHARASHTRA
February 18, 1974
VISHWAJIT CO Vs. P.P. DAMLE
July 31, 1974
VISHWAS BALU Vs. GHASIRAM RAMRATAN JAJUM
July 25, 1974
VITHAL RANGANATH GAIKWAD Vs. MURLIDHAR VAMAN DHAVALE
September 10, 1974
VITHOBA Vs. STATE OF MAHARASHTRA
February 19, 1974
VRAJLAL MANILAL AND COMPANY (ORIGINAL PLAINTIFF) Vs. CORPORATION OF CITY OF NAGPUR (ORIGINAL DEFENDANT)
December 10, 1974
VYANKATESH DHONDDEY DESHPANDE Vs. SOU KUSM DATTATRAYA KULKARNI
October 11, 1974
W S PASARKAR Vs. ASHOK SAHAKARI SAKHAR KARKHANA LTD
January 10, 1974
WALCHAND AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 1, 1974
YESHWANT RAMRAO DESHMUKH Vs. GANESHLAL DHANLAL MARWADI
December 6, 1974
ZENITH TIN WORKS CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX, BOMBAY CITY-I
March 2, 1974
ZENITH TIN WORKS CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
July 2, 1974