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Case Index
Title
Date
AGREEMENT RELATING TO NYLON FILAMENT YARN : EX PARTE : J K SYNTHETICS LTD Vs. STATE
October 21, 1974
AN AGREEMENT RELATING TO NYLON FILAMENT YARN Vs. STATE
March 5, 1974
ANIL STARCH PRODUCTS LTD Vs. STATE
February 11, 1974
DELHI PIPE DEALERS ASSOCIATION Vs. INDIAN TUBE CO. LTD. AND ORS.
April 11, 1974
DELHI PIPE DEALERS ASSOCIATION Vs. INDIAN TUBE CO LTD
December 5, 1974
IN RE: WESTERN INDIA MATCH CO. LTD. Vs. STATE
February 18, 1974
REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. INCHEK TYRES LTD
November 22, 1974
REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. BARODA RAYON CORPORATION LTD
December 5, 1974
REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. BARODA RAYON CORPORATION LTD
April 25, 1974
REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. GRAMOPHONE CO OF INDIA LTD
May 16, 1974
REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. BATA INDIA LTD
September 5, 1974
REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. INCHEK TYRES LTD
September 26, 1974
REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. BARODA RAYON CORPORATION LTD
September 16, 1974
REGISTRAR RESTRICTIVE TRADE AGREEMENTS Vs. ALLIED DISTRIBUTORS AND CO
July 18, 1974