REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A M THIRUVENGADAM Vs. STATE	November 7, 1974
A PAFEEQ AHMED SAHIB Vs. ISTIAQ AHMED	September 16, 1974
A S S S S CHANDRASEKARAN Vs. COMMISSIONER OF INCOME TAX	June 26, 1974
A. CHINNASWAMY GOUNDER Vs. CHINNASWAMI GOUNDER	April 9, 1974
A. R. MUNUSWAMY RAJOO Vs. HAMSA RANI	February 15, 1974
A. RANGASWAMI PILLAI Vs. A. SUBRAMANIA PILLAI	March 13, 1974
A. SAHADEVAN Vs. M. MUTHURAJ IN HIS CAPACITY AS THE AUDITOR OF THE KILCHETTIPATTU PANCHAYAT BOARD	November 1, 1974
A. SHANMUGHA MUDALIAR Vs. A. ABDUL KAREEM	March 12, 1974
A. SUBRAMANIAM Vs. THE DISTRICT COLLECTOR OF SALEM DT. AND OTHERS	April 30, 1974
A. THOMAS S.H.J. GENERAL MANAGER Vs. DEPUTY INSPECTOR OF SCHOOLS	November 11, 1974
A.M. ABDUL KHADER AND OTHERS Vs. V.S.N. MOHAMMED IBRAHIM AND OTHERS	July 26, 1974
A.N. PARASURAM BY HIS DULY CONSTITUTED AGENT A.P. NARAYANAN Vs. C.S. RAJAVELAN AND ORS.	April 4, 1974
A.R. VEERAPPA GOUNDER Vs. SENGODA GOUNDER	April 30, 1974
A.S.M. ABDUL JABBAR SAHIB AND ANOTHER Vs. MOHAMMAD MURTUZA HUSSAIN AND OTHERS	July 9, 1974
ALAVAI INDUSTRIES PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	February 8, 1974
ANANDA TRANSPORT Vs. M CHELLIAH	February 11, 1974
ANNAMALAI AND COMPANY, BY ITS PARTNER S.S. SUNDARAM CHETTIAR Vs. SITAL ACHI	September 20, 1974
APPELLATE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES SALEM Vs. N KUPPANNA GOUNDER	August 27, 1974
AREA COMMITTEE, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. K. KASINATHAN PADAYACHI	March 27, 1974
ARIAMUTHU AND ORS. Vs. LATCHOUMANAPOULLE	December 10, 1974
ARUKONATHAN Vs. JAYARAMAN AND ORS.	July 18, 1974
ARUMUGHA GOUNDER Vs. ARDHANARI MUDALIAR	November 4, 1974
ARUMUGHAM CHETTIAR AND ORS. Vs. A. VALLINAYAGAM PILLAI	December 20, 1974
ASSISTANT COLLECTOR OF CENTRAL EXCISE I D O SALEM Vs. C NAMPERUMAL GOUNDER	September 25, 1974
ASSISTANT COMMERCIAL TAX OFFICER V W H DEETH AND COMPANY THE STATE OF TAMIL NADU Vs. ATHITHAN STORES	July 9, 1974
ASSOCIATED TRADERS AND ENGINEERS (P) LTD Vs. V.C.S. INDUSTRIES (P) LTD	January 9, 1974
AUTHORISED OFFICER, LAND REFORMS Vs. A.G. DHAMODARASWAMI NAIDU (DIED) AND ORS.	December 13, 1974
AYYAMPERUMAL GOUNDER Vs. PARTHASARATHI NAICKER	September 13, 1974
B. NARASIMHALU CHETTIAR Vs. CENTRAL GOVERNMENT	August 16, 1974
B. NARAYANAN CHETTIAR Vs. S. ALAGAR THEVAR	March 22, 1974
B. SUBADHRA AMMAL THANKACHI (DECEASED) AND ORS. Vs. THANKKAPPAN THAMPI	October 15, 1974
BALAJI CINE ENTERPRISES AND ORS. Vs. SAKTHI TALKIES AND ANR.	April 18, 1974
BALUCHAMY Vs. SRINIVASAN AYYAVARU	September 10, 1974
BANSILAL FOMRA AND ORS. Vs. THE THADAVA CO-OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LIMITED	September 20, 1974
C DORAISWAMY Vs. TAX RECOVERY OFFICER	September 27, 1974
C G KRISHNASWAMI NAIDU Vs. COMMISSIONER OF INCOME TAX	July 16, 1974
C. KALAHASTI Vs. P.C. MUNUSWAMI CHETTI	May 2, 1974
C. PUSHPAM Vs. D. JEEVARAJ	December 17, 1974
C. SUNDARAM Vs. RUKMANI AMMAL	February 19, 1974
C. VEERABAHU PATTAR Vs. P. ESWARA PILLAI	March 7, 1974
C.K. KRISHNAN Vs. C.K. SHANMUGHAM AND ORS.	December 11, 1974
C.R. CORERA Vs. CHIEF SECRETARY, GOVT. OF PONDICHERRY	January 18, 1974
CANARA BANK LIMITED, REPRESENTED BY ITS BRANCH MANAGER Vs. I.V. RAJAGOPAL	August 16, 1974
CHAMUNDI THEATRE MYSORE TALKIES LIMITED Vs. S CHANDRASEKARA RAO	January 8, 1974
CHANDRASEKARAN Vs. KUNJU VANNIAR	October 31, 1974
CHANDRAVALLI BAI PURSHOTHAMDASS Vs. POONAMCHAND MITTALAL	August 26, 1974
CHELLASIVALINGAM NADAR Vs. ARULDAS AND ORS.	March 12, 1974
CHENNAI VEDANTHA SANGAM BY ITS SECRETARY Vs. V. SHANMUGHASUNDARAM AND ORS. AND K.P. PURUSHOTHAM AND ORS.	December 23, 1974
CHIEF CONTROLLER, REVENUE AUTHORITY Vs. MADRAS FERTILIZERS LTD	October 10, 1974
CHIEF CONTROLLING REVENUE AUTHORITY Vs. MADRAS REFINERIES LTD	October 9, 1974
CHIEF CONTROLLING REVENUE AUTHORITY Vs. M. HAMID SULTAN	October 14, 1974
CHINNA VANAN Vs. ALAMELU	July 26, 1974
CHINNATHAMBI ROWTHER AND CO Vs. COMMISSIONER OF INCOME TAX	October 9, 1974
COIMBATORE DISTRICT CENTRAL CO OPERATIVE SUPPLY AND MARKETING SOCIETY LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER	September 16, 1974
COIMBATORE SALEM TRANSPORTS LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS	July 22, 1974
COIMBATORE SALEM TRANSPORTS LIMITED Vs. COMMISSIONER OF INCOME TAX	June 22, 1974
COMBINED TRADERS BY ITS MANAGING PARTNER T. J. CHERIAN Vs. STATE OF T.N.	September 26, 1974
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. BALAKRISHNAN K S	June 24, 1974
COMMISSIONER OF GIFT TAX Vs. B SATHIAR SINGH	August 21, 1974
COMMISSIONER OF GIFT TAX Vs. C MUTHUKUMARASWAMY MUDALIAR	September 23, 1974
COMMISSIONER OF INCOME TAX Vs. SETH MANICKLAL FOMRA	September 24, 1974
COMMISSIONER OF INCOME TAX Vs. S V M AHMED JALALUDEEN	September 30, 1974
COMMISSIONER OF INCOME TAX Vs. GOBALD MOTOR SERVICE P LIMITED	November 7, 1974
COMMISSIONER OF INCOME TAX Vs. P R SEETHARAMA RAO	November 7, 1974
COMMISSIONER OF INCOME TAX Vs. VIMALAN A	August 16, 1974
COMMISSIONER OF INCOME TAX Vs. METTUPALAYAM COONOOR SERVICE P LIMITED	August 21, 1974
COMMISSIONER OF INCOME TAX Vs. S V M AHMED JALALUDEEN	September 13, 1974
COMMISSIONER OF INCOME TAX Vs. ANAMALLAIS BUS TRANSPORTS P LIMITED	June 19, 1974
COMMISSIONER OF INCOME TAX Vs. MADRAS MOTOR AND GENERAL INSURANCE COMPANY LIMITED	June 19, 1974
COMMISSIONER OF INCOME TAX Vs. MAHALAKSHMI TEXTILES MILLS LIMITED	June 26, 1974
COMMISSIONER OF INCOME TAX Vs. INDIA CEMENTS LIMITED	July 23, 1974
COMMISSIONER OF INCOME TAX Vs. T G RATHINASWAMY NADAR	July 30, 1974
COMMISSIONER OF INCOME TAX Vs. STANES T AND COMPANY LIMITED	August 2, 1974
COMMISSIONER OF INCOME TAX Vs. T T INVESTMENTS AND TRADES PRIVATE LIMITED	February 7, 1974
COMMISSIONER OF INCOME TAX II Vs. T STANES AND COMPANY LIMITED	August 2, 1974
COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. V. KRISHNASWAMI	March 7, 1974
COMMISSIONER, SATHYAMANGALAM MUNICIPALITY Vs. S.N. NACHIMUTHU	February 22, 1974
CONTROLLER OF ESTATE DUTY Vs. IBRAHIM GULAM HUSSAIN CURRIMBHOY	September 27, 1974
CONTROLLER OF ESTATE DUTY Vs. S M M SUBRAMANIAN CHETTIAR	December 10, 1974
CONTROLLER OF ESTATE DUTY ASST Vs. SARANGAPANI CHETTIAR R	November 27, 1974
CORRESPONDENT, MADATHUPATTI GOPAL NAICKER COLLEGE Vs. MADURAI UNIVERSITY REPRESENTED BY ITS REGISTRAR	November 21, 1974
CROMPTON ENGINEERING CO MADRAS PRIVATE LIMITED Vs. ADDITIONAL LABOUR COURT	February 21, 1974
D. DAMODARAN Vs. D. LEELAVATHI AMMAL	July 18, 1974
D.P.F. TEXTILES PRIVATE LTD. Vs. THE TOWN PANCHAYAT VELLAKINAR	April 29, 1974
DARASURAM TOWN PANCHAYAT BY ITS EXECUTIVE OFFICER Vs. THANGARAJAN	July 8, 1974
DASANAICKENPATTI PANCHAYAT Vs. STATE OF T.N.	June 19, 1974
DHARANGADHARA CHEMICAL NATIONAL WORKERS UNION Vs. INDUSTRIAL TRIBUNAL	May 8, 1974
DORAIRAJAN Vs. MOHAMMED KUTHOOSE	August 16, 1974
DORAISWAMI PILLAI (DIED) AND ORS. Vs. S.K. MUNUSWAMI MUDALIAR AND ORS.	September 27, 1974
DR. C.S. SRINIVASAN Vs. THE STATE OF TAMIL NADU, REPRESENTED BY THE SECRETARY, HEALTH AND FAMILY PLANNING DEPARTMENT, MADRAS AND OTHERS	March 27, 1974
DURGAMMA, LEGAL REPRESENTATIVE OF CHINNABBA NAIDU Vs. D. KAMAKSHIAMMA	July 25, 1974
EAST INDIA CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	November 20, 1974
EFFICIENT PUBLICITIES (P) LTD. Vs. STATE OF MADRAS	March 14, 1974
EMPLOYEES STATE INSURANCE CORPORATION Vs. SRI SAKTHI TEXTILES P LIMITED	June 17, 1974
EMPLOYEES STATE INSURANCE CORPORATION Vs. SIMSON AND MC CONECHY INDIA P LTD	April 24, 1974
EMPLOYEES STATE INSURANCE CORPORATION Vs. GNANAMBIKAI MILLS LIMITED	February 1, 1974
EMPLOYEES STATE INSURANCE CORPORATION Vs. BALAJI WEAVING MILLS	January 25, 1974
ERANTHANKANDY PONATHIL SANKARAN Vs. CHIRUKANDOTH MUNDAYODAN NARAYANI AMMAL AND ORS.	November 27, 1974
ESAKKI PALPU Vs. CHERIAN KOCHAN	July 24, 1974
FACTORS P LIMITED Vs. COMMISSIONER OF INCOME TAX	July 11, 1974
FOODS, FATS, FERTILIZERS, PTE. LD., BY ITS DIRECTOR B.K. GOENKA Vs. THE UNION OF INDIA, OWNING THE SOUTHERN RAILWAY, BY ITS GENERAL MANAGER, MADRAS AND OTHERS	March 29, 1974
FREE INDIA P LTD Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	February 19, 1974
G. RATHNASWAMI Vs. SYED MEERAL BEEVI AND ORS.	October 1, 1974
GANESAMUTHURIAR Vs. IDOLS OF SRI SAPPANI KARUPPUSWAMI	February 27, 1974
GAYLORD RESTAURANT Vs. M. CHABBRAI	August 16, 1974
GENERAL ASSURANCE SOCIETY LTD Vs. JAYALAKSHMI AMMAL	April 10, 1974
GENERAL MANAGER KALEESWARAR MILLS Vs. SAVANI TRANSPORT PVT LTD	August 30, 1974
GENERAL MANAGER, PARRYS CONFECTIONERY LTD , NELLIKUPPEM Vs. INDUSTRIAL TRIBUNAL, MADRAS AND ANOTHER	February 25, 1974
GHOUSIA BEGUM Vs. UNION TERRITORY OF PONDICHERRY	March 6, 1974
GNANAMBAL Vs. O.R. SELVARAJ	April 4, 1974
GOPALAKRISHNA PILLAI AND ANR. Vs. MARUTHAPPAN ALIAS SUSINTHARAN AND ORS.	April 26, 1974
GOPINATHAN Vs. STATE	October 8, 1974
GOVIND SINGH Vs. A.S. KAILASAM	August 1, 1974
GOVINDAN Vs. STATE	January 24, 1974
GOVINDAN AND COMPANY Vs. STATE OF TAMIL NADU	February 20, 1974
GOVINDARAJULU NAIDU Vs. MOHAMED ISMAIL AND OTHERS	March 9, 1974
GULAB AND CO Vs. SUPERINTENDENT OF CENTRAL EXCISE PREVENTIVE TRICHY	August 2, 1974
H.H. PERARULALA ETHIRAJA RAMANUJA JEER Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS, MADRAS AND OTHERS	July 16, 1974
HAJEE ABDULLA SAIT Vs. K.D. MOORJANI AND ORS.	December 10, 1974
HARASAPAKARAM PILLAI AND ORS. Vs. SRI HARASABHA VIMOCHANA PERUMAL KOIL AND ANR. BY ITD EXECUTIVE OFFICERS	October 17, 1974
HAYATH BASHA AND ANR. Vs. PUSHPAVATHI	April 10, 1974
HEMALATHA TEXTILES LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	August 9, 1974
HEMCHAND JAIN Vs. UNION OF INDIA	February 12, 1974
HEPZIBAH ANNATHAI RENGACHARI Vs. R. ANANTHALAKSHMI RANGACHARI	June 18, 1974
HINDUSTHAN GENERAL INSURANCE SOCIETY Vs. S. SUBRAMANIAM	June 27, 1974
HIS HOLINESS SRI VANAMAMALAI, RAMANUJA JEER SWAMIGAL, HEAD OF THE VANAMAMALAI MUTT, THROUGH HIS AUTHORISED AGENT, S.R. SRINIVASAN Vs. THE COMMISSIONER, THE HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	January 30, 1974
HUSSAIN UDUMAN Vs. VENKATACHALA MUDALIAR	March 7, 1974
IMPERIUM TRADERS Vs. STATE OF MADRAS	October 9, 1974
IN RE : JOTHI ALIAS MOSES Vs. STATE	May 2, 1974
IN RE : SAMSUDEEN Vs. STATE	April 24, 1974
IN RE: CUCLA ALIAS CORAL BAKER AND ANOTHER Vs. STATE	July 24, 1974
IN RE: SELVI AND ANOTHER Vs. STATE	June 19, 1974
IN RE: THIRUGNANAM AND RAMASAMY Vs. STATE	April 11, 1974
IN THE MATTER OF MOHANAPRAKASAM Vs. STATE	January 3, 1974
INDIAN OVERSEAS BANK LTD Vs. R.E.M. IBRAHIM	February 12, 1974
INDO CEYLON DENTAL AND SURGICAL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	July 23, 1974
INDUSTRIAL CHEMICAL WORKS VELLORE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 30, 1974
J. HARIGOPAL AGARWAL Vs. STATE BANK OF INDIA	November 26, 1974
JANAKIAMMAL Vs. RATHINAM ASARI AND ORS.	February 15, 1974
JAYANTHI FILMS P LIMITED Vs. COMMISSIONER OF INCOME TAX	June 18, 1974
K. B. ANWAR BASHA Vs. REGIONAL TRANSPORT AUTHORITY VELLORE	October 7, 1974
K. KRISHNASWAMI GOUNDER Vs. PALANI GOUNDER	April 19, 1974
K. P. CHIDAMBARA MUDALIAR Vs. V. S. RUKMANI AMMAL	March 29, 1974
K. VASUDEVA AYYANGAR Vs. SRI RANGANATHA CO-OPERATIVE STORES LTD. BY ITS SECRETARY	June 20, 1974
K.A. LOGANATHA NAICKER Vs. S.R. BALASUNDARAM MUDALIAR	April 19, 1974
K.K.S. KRISHNAN CHETTIAR Vs. THE DEPUTY COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMN.) DEPARTMENT	April 19, 1974
K.P.V. SHEIK MOHAMED Vs. THE TRUSTEES OF PORT OF AND ANR.	June 20, 1974
K.S.P.S. KT. KALAYAPPA CHETTIAR, PROP. SRI VENKATESWARA TALKIES, SRIVILLIPUTHUR Vs. THE COMMISSIONER OF LAND REVENUE AND CINEMATOGRAPH, BOARD OF REVENUE MADRAS AND OTHERS	February 21, 1974
KALYANI Vs. RAJAMMAL	March 29, 1974
KALYANI AMMAL Vs. THE OFFICIAL RECEIVER OF NORTH ARCOT AND ANR.	March 21, 1974
KAMALAMMAL Vs. KRISHNAN NAIR	December 12, 1974
KANDASWAMI CHETTIAR AND ORS. Vs. GOPAL CHETTIAR AND ORS.	October 11, 1974
KANDASWAMI PILLAI Vs. COMMISSIONER OF INCOME TAX	August 20, 1974
KANNAPIRAN MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	August 13, 1974
KANNAPPA CHETTIAR Vs. KUPPUSWAMI NAIDU	July 3, 1974
KANWARLAL Vs. STATE	November 22, 1974
KAPALEESWARAR TEMPLE Vs. T. TIRUNAVUKARASU	May 2, 1974
KARUMUTHU SIVALINGAM CHETTIAR Vs. STATE	August 28, 1974
KARUNAKARAN Vs. STATE	July 22, 1974
KARUPPANNA THEVAR Vs. RAJAGOPALA THEVAR	January 30, 1974
KARUPPIAH MOOPPANAR Vs. MUTHUKARUPPAN SERVAI	July 19, 1974
KASINATHAN Vs. RAMASAMI PILLAI	October 8, 1974
KHIVRAJ CHORDIA Vs. ESSO STANDARD EASTERN INC.	November 29, 1974
KISHENLAL ROOPCHAND AND CO Vs. COMMISSIONER OF INCOME TAX	October 1, 1974
KONERIDOSS Vs. N. SUBBIAH NAIDU	April 16, 1974
KRISHNAKUMAR Vs. N. GOVERDHANA NAIDU	January 25, 1974
KRISHNASWAMI GOUNDAR Vs. JAMBUTHURAI KOTTAI CO-OPERATIVE SOCIETY	July 18, 1974
KUMARASWAMI GOUNDER AND ORS. Vs. D.R. NANJAPPA GOUNDER AND ORS.	October 9, 1974
KUPPAYEE AMMAL Vs. GURUSWAMI PADAYACHI	October 17, 1974
KUPPUSWAMY NAIDU G MEMORIAL SPORTS TRUST Vs. COMMISSIONER OF INCOME TAX	September 30, 1974
LAKSHMAYEE Vs. PONNA GOUNDAN AND ORS.	October 17, 1974
LAKSHMI AMMAL Vs. ASSISTANT COMMISSIONER OF URBAN LAND TAX	August 5, 1974
LAKSHMI AMMAL Vs. MEENAKSHI AMMAL	March 25, 1974
LAKSHMI AMMAL Vs. ALAGIRISWAMI CHETTIAR	March 12, 1974
LAKSHMI AMMAL Vs. SUBBARAJ	March 15, 1974
LAKSHMI NARAYAN KARVA Vs. SATYANARAYANAN KHUBCHAND KARVA	July 11, 1974
LOYAL TEXTILES MILLS LIMITED Vs. COMMISSIONER OF SUPER PROFIT	August 21, 1974
M ABDUL KHALICK AND COMPANY Vs. INCOME TAX OFFICER	November 19, 1974
M LAL Vs. STATE	October 8, 1974
M PALANISWAMI Vs. MADUKKARAI CEMENT WORKS EMPLOYEES COOPERATIVE	June 21, 1974
M S BALAKRISHNA CHETTY Vs. COMMISSIONER OF INCOME TAX	November 18, 1974
M S P RAJA Vs. COMMISSIONER OF INCOME TAX	December 19, 1974
M. KESAVA GOUNDER Vs. D. C. RAJAN	June 21, 1974
M. PALANIAPPA PILLAI Vs. M.M. PAMBANA GOUNDER	April 19, 1974
M. PATTABHIRAMA MUDALIAR Vs. A. KRISHNADEVI AND OTHERS	August 9, 1974
M. RAMACHANDRAN Vs. STATE OF MADRAS REPRESENTED BY COLLECTOR OF COIMBATORE	April 29, 1974
M. S. M. SHIKKADAI MARACAYAR Vs. ABDUL MAJEED MARAICAYAR	February 7, 1974
M. SINGARAVELU NATTAR Vs. K. VENKATARAMA IYER	July 23, 1974
M.K. HARIHARA IYER Vs. THE AUTHORISED OFFICER LAND REFORMS, TIRUNELVELI	March 21, 1974
M/S. THE FARM TEA ESTATES SYNDICATE, KOTAGIRI Vs. THE GOVERNMENT OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE AND INSURANCE, NEW DELHI AND ANOTHER	September 16, 1974
MADRAS AUTO SERVICE Vs. INCOME TAX OFFICER	October 15, 1974
MADRAS MOTOR AND GENERAL INSURANCE CO. LTD Vs. G. MURTHI	March 29, 1974
MADRAS MOTOR AND GENERAL INSURANCE CO. LTD Vs. A.V. SUBRAMANIAN	March 14, 1974
MADRAS MOTOR AND GENERAL INSURANCE CO. LTD Vs. MADATHI AMMAL	March 1, 1974
MAJOR D ARANHA Vs. UNIVERSAL RADIATORS	April 9, 1974
MANAGEMENT OF ENGLISH ELECTRIC COMPANY OF Vs. PRESIDING OFFICER LAHOUR COURT	April 3, 1974
MANAGEMENT OF HINDU Vs. PRINCIPAL LABOUR COURT	September 19, 1974
MANAGEMENT OF M/S. P. ORR SONS (P.) LTD., MADRAS Vs. PRESIDING OFFICER, LABOUR COURT, MADRAS AND OTHERS	January 17, 1974
MANAGEMENT OF RAJAGOPAL TRANSPORT P LIMITED Vs. STATE GOVERNMENT OF TAMIL NADU	April 3, 1974
MANAGEMENT OF S R P TOOL LTD Vs. PRESIDING OFFICER SECOND ADDITIONAL LABOUR COURT	February 12, 1974
MARIAPPA GOUNDER Vs. SUBBIAH PILLAI AND ORS.	August 9, 1974
MARIMUTHU ALIAS DANIEL AND OTHERS Vs. KALASANTHI KATTALAL TO SRI SANKARANARAYANASWAMI TEMPLE BY ITS MANAGERS, VENKATACHALAM IYER AND OTHERS	June 18, 1974
MARKET VYABARIGAL SANGAM AND ORS. Vs. THE MUNICIPAL COUNCIL	February 14, 1974
MEGHRAJ Vs. JESRAJ KASTURJEE	March 22, 1974
MISRIMAL HANSRAJ Vs. UNION OF INDIA	April 11, 1974
MOHAMMED ASARAF (MINOR) AND OTHERS Vs. KULASEKARAPERUMAL PILLAL	September 17, 1974
MOHAMMED KARIMUDDIN (DIED) AND ORS. Vs. THE STATE OF MADRAS REPRESENTED BY THE SPECIAL DEPUTY COLLECTOR OF LAND ACQUISITION, STATE HOUSING BOARD SCHEMES AND ORS.	June 21, 1974
MOOLCHAND GUPTA (SINCE DECEASED), SURYAPRAKASH GUPTA AND OTHERS Vs. THE MADRA PIECEGOODS MERCHANTS CHARITABLE TRUST, BY ITS SECRETARY V.S. DEVANATHAN	July 31, 1974
MOTHI MONDI AMBALAM Vs. ALAGAMMAL	September 12, 1974
MOTTAIYAN ALIAS MURUGA KOUNDAR AND ORS. Vs. ANJALAI AMMAL AND ANR.	June 27, 1974
MOUNT METTUR PHARMACEUTICALS LTD Vs. ORTHA PHARMACEUTICALS CORPORATION	March 21, 1974
MRS. NAINAMMAL BIBI Vs. MRS. UMMA HABIBA BIBI	November 18, 1974
MRS. P. SUBBIAH ALIAS DHANALAKSHMI SUBBIAH Vs. VENKATATHIRU MUTHURAJA AND ORS.	August 29, 1974
MULJI GOKULDAS Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	June 19, 1974
MUNIAMMAL Vs. G. MOHAN	April 26, 1974
MUTHU BHATTAR Vs. SHANBAGAKANNU	March 19, 1974
MUTHURAMAN ELEMENTARY SCHOOL COMMITTEE Vs. NOBLE RAJ J.	January 4, 1974
MUTHUSWAMI PILLAI Vs. INSPECTOR OF POLICE, ILAYANGUDI	September 5, 1974
N NATESA NAICKER Vs. VEDAGIRI	September 2, 1974
N. ETHIRAJULU NAIDU Vs. K. R. CHINNIKRISHNAN CHETTIAR	August 2, 1974
N. R. RADHAKRISHNAN Vs. N. DHANALAKSHMI	October 28, 1974
N. RAMASWAMY PADAYACHI Vs. C. RAMASWAMI PADAYACHI	February 19, 1974
N. SWAMINATHAN Vs. THE DISTRICT REVENUE OFFICER AND ORS.	June 25, 1974
N.K.S. SANKARAKUMARA NADAR AND ORS. Vs. THE ASSISTANT COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	August 1, 1974
NACHIMUTHU GOUNDAR AND ANR. Vs. AMARAVATHI	July 19, 1974
NALLAMMAL Vs. SIVANI AMMAL	January 30, 1974
NANAK CHAND SHADURAIN Vs. TINNELVELY-TUTICORIN ELECTRIC SUPPLY CO. LTD	January 18, 1974
NARAYANAN Vs. KANNABIRAN MUDALIAR AND ANR.	February 8, 1974
NARAYANI AMMAL Vs. GOVINDASWAMI NAIDU	October 28, 1974
NATARAJAN AND ORS. Vs. C. S. LOGANATHAN (DEACEASED) AND ORS.	April 16, 1974
NATHAN Vs. VAITHINATHAN	November 26, 1974
NATIONAL ROADWAYS Vs. COMMISSIONER OF INCOME TAX	November 18, 1974
NEELA BAI AMMAL Vs. KRISHNAVENI AMMAL	September 6, 1974
NEIVELI CERAMICS AND REFRACTORIES LIMITED Vs. HINDUSTAN SANITARYWARE AND INDUSTRIES LIMITED	August 20, 1974
NEVILEE P. MEHTA Vs. DOLLY MEHTA	August 14, 1974
NEYVELI LIGNITE CORPORATION LTD., BY ITS CHIEF OF TECHNICAL SERVICES, HAVING OFFICE AT NEYVELI Vs. GOVINDARAJULU	July 26, 1974
O. RAMALINGAM Vs. DIRECTOR, DAILY THANTHI, MADRAS	April 11, 1974
OPERATIVE SUPPLY AND MARKETING SOCIETY LIMITED Vs. COIMBATORE DISTRICT CENTRAL CO DEPUTY COMMERCIAL TAX OFFICER COIMBATORE	September 16, 1974
OUSEPK MATHAI MUNIAPPA PILLAI Vs. PERIASAMI AND ANR.	February 15, 1974
P A CHINNASWAMY Vs. CHANDRA RAO S KATHAVUKAR	October 31, 1974
P JOSEPH Vs. LOYAL TEXTILE MILLS	August 12, 1974
P JOSEPH Vs. MANAGEMENT OF GOPAL TEXTILE MILLS	August 21, 1974
P P KANNIAH CHETTY Vs. INCOME TAX OFFICER	September 23, 1974
P. BALAKRISHNA REDDY Vs. THE ACCOMMODATION CONTROLLER	October 29, 1974
P. D. BALASUBRAMANIAM Vs. THE CORPORATION OF MADRAS REPRESENTED BY ITS COMMISSIONER	April 30, 1974
P. SOMASUNDARAM Vs. K. RAJAMMAL	November 29, 1974
P. SUBBIAH Vs. A. SHANMUGHAM	June 27, 1974
P. THIRUMALAI Vs. M.P. KOTTAMALAI AMMAL	December 5, 1974
P.K. RAMALINGAM Vs. RAVINDRAN AND OTHERS	July 8, 1974
P.M. RAVAL AND ORS. Vs. K.G. RAMACHANDRAN, MINOR AND ORS.	February 14, 1974
P.R. LAKSHIMI ACHI (DIED) AND ANOTHER Vs. AK. A. CT. U. CT. ALAGAPPA CHETTIAR AND OTHERS	January 16, 1974
P.T. SRINIVASAN Vs. SRI MALLEESWARAR DEVASTHANAM BY TRUSTEES	February 22, 1974
PACHIAMMAL Vs. VEERAPPA THEVAR	March 27, 1974
PADMANABHAN NAIR Vs. CHINNAN NADAR	April 2, 1974
PALANI ANDAVAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 29, 1974
PANCHAYAT BOARD, VETTUVAKOTTAI Vs. V. LAKSHMANAN	September 24, 1974
PAPANASAM FISHERMEN CO-OP. SOCIETY LTD Vs. COLLECTOR OF THANJAVUR	February 28, 1974
PARRY AND COMPANY LIMITED Vs. STATE OF TAMIL NADU	September 10, 1974
PATTAMMAL AND ORS. Vs. JANAKIRAMA KOUNDER	March 13, 1974
PAVADAI PADAYACHI Vs. PICHAMMAL	April 1, 1974
PAZHANCOTTAI MATCH FACTORY A FIRM CARRYING ON BUSINESS IN PARTNERSHIP UNDER INDIAN PARTNERSHIP ACT Vs. SIVA MATCH INDUSTRIES, A FIRM MANUFACTURING SAFETY MATCHES AND ORS.	November 5, 1974
PERIASAMI Vs. KANDAPPAN	October 28, 1974
PERUMAL AND ORS. Vs. K. JAYAMMAL AND ORS.	February 6, 1974
PICTURE FINANCIERS Vs. MINNAL AND ORS.	January 3, 1974
PONNAIAH SERVAI ALIAS IRULAPPAN SERVAI Vs. SREE VISALAM CHIT FUND, LIMITED THROUGH ITS MANAGING DIRECTOR R.M. CHIDAMBARAM	March 19, 1974
PONNUSWAMI ALIAS KANDASAMI Vs. STATE	January 28, 1974
PORKODIAL ACHI AND ANR. Vs. SUKUMARAN AND ORS.	March 4, 1974
PRABHAKARAN AND ORS. Vs. T.P.S.H. SELVA SAROJA AND ORS.	April 2, 1974
PRAKASAM ALIAS PADMINI Vs. RAJAMBAL	March 20, 1974
PUDUKOTTAH TEXTILES LTD Vs. B. R. ADITYAN	November 5, 1974
R KANTHIMATHI Vs. SECRETARY, EDUCATION DEPARTMENT, MADRAS	September 24, 1974
R PALANISWAMY Vs. M RASU CHETTIAR	January 3, 1974
R RAMACHANDRA NAIDU Vs. COMMISSIONER OF INCOME TAX	September 18, 1974
R SRINIVASAN Vs. MANAGEMENT OF NARASUS COFFEE COMPANY AND	January 10, 1974
R. BALAKRISHNAN Vs. S. PAVADAISAMY	October 29, 1974
R. DHARMARAJAN Vs. NAGALINGA KANDIAR AND ANR.	November 22, 1974
R. ESSA Vs. N.M. JAMAL AND SONS, REPRESENTED BY NAZIR NOOR ALI JAMAL	December 24, 1974
R. J. MOHAMED JACUB SAHIB Vs. INDIAN BANK LTD	August 6, 1974
R. LINGARAJ Vs. PARVATHI	July 19, 1974
R. RAMANATHAN CHETTIAR, THROUGH POWER AGENT SUBBIAH CHETTIAR Vs. K.R. RATHINAMMAL AND ORS.	July 16, 1974
R. SIVANANDAN AND ORS. Vs. RAJAMMAL AND ANR.	July 25, 1974
R. SUBBAIAH THEVAR Vs. R.V. MUTHURANGASWAMY NAICKER AND ORS.	September 27, 1974
R. SWAMINATHAN Vs. ANNAMMAL	July 30, 1974
R. THIRUMOORTHY Vs. COLLECTOR	July 10, 1974
RABIA BAI Vs. THE CUSTODIAN OF EVACUEE PROPERTY AND ORS.	December 13, 1974
RADHABAI RAMCHAND Vs. CONTROLLER OF ESTATE DUTY	September 27, 1974
RAJA AMBALAM AND ORS. Vs. M.K.PL. ADAIKKAPPAN	August 30, 1974
RAJENDRAKUMAR BHANDARI Vs. POOSAMMAL	June 19, 1974
RAJU Vs. L. KUMARAMUTHU	July 5, 1974
RAJU Vs. STATE	September 24, 1974
RAMACHANDRA CHETTIAR Vs. G.M. RAMASWAMI CHETTIAR	April 15, 1974
RAMALINGA CHOODAMBIKAI MILLS LIMITED Vs. GOVERNMENT OF INDIA	September 16, 1974
RAMASWAMY REDDIAR Vs. CHINNA SITHAMMAL	December 6, 1974
RANGACHARI Vs. ANANTHALAKSHMI RANGACHARI	June 8, 1974
RATNAKUMARI KUMBHAT Vs. CONTROLLER OF ESTATE DUTY	November 7, 1974
RM. AR. ADAIKKAPPA CHETTIAR Vs. KUMBAKONAM CITY UNION BANK LTD	June 27, 1974
S MANICKAM CHETTIAR Vs. INCOME TAX OFFICER	November 14, 1974
S NATARAJAN Vs. SUPERINTENDENT OF POLICE	April 29, 1974
S P A SURULIAPPA NADAR Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS MADURAI	August 9, 1974
S S SUNDARAM Vs. STATE	August 28, 1974
S SRINIVASAN Vs. COMMISSIONER OF INCOME TAX	October 1, 1974
S. F. MUNUSWAMI GOUNDER Vs. ERUSA GOUNDER	January 22, 1974
S. MUTHIAH THEVAR Vs. STATE OF MADRAS, REPRESENTED BY THE DISTRICT COLLECTOR OF MADURAI	August 9, 1974
S. NATARAJAN Vs. AMIRTHASAMY AND ANR.	November 15, 1974
S. RAMAMURTHI Vs. V. RANGACHARI AND ORS.	April 29, 1974
S. SRINIVASACHARIAR Vs. RENGANATHA CO-OPERATIVE STORES LTD.	October 11, 1974
S. VAITHILINGAM Vs. S. CHANDRASEKARAN	October 30, 1974
S. VAITHILINGAM Vs. S. CHANDRASEKARAN	October 13, 1974
S.M. KRISHNA PILLAI AND ORS. Vs. K. BHOOPAI AND ORS.	August 4, 1974
S.P. NARAYANASAMY Vs. THE DEPUTY COMMISSIONER (CT) TIRUCHI DN. & ANR.	July 2, 1974
S.S. SRINIVASA RAGHAVAN Vs. R. JAYARAMAN AND ANR.	July 19, 1974
S.V. RAMALINGAM AND ORS. Vs. K.E. RAJAGOPALAN AND ANR.	October 17, 1974
SADAGOPA RAMANUJA JEER THE PRESENT MADATHIPATHI AND ADHEENAKARTHA OF SRIVALLIPUTHUR MANAVALA MAHAMUNI MUTT Vs. SRI KOIL KANDADAI VATHULA ANNAN SRI RENGACHARI SWAMIGAL THROUGH SRI V. S. RANGASWAMI IYENGAR, ADVOCATE	April 30, 1974
SALEM MALAI MURASU Vs. EMPLOYEES STATE INSURANCE CORPORATION THROUGH THE MANAGER AND ANR.	April 2, 1974
SALES TAX OFFICER XIX ENFORCEMENT BRANCH BOMBAY Vs. K M S MARI CHETTIAR	August 28, 1974
SAMBASIVAN Vs. INSPECTOR OF RAILWAY PROTECTION FORCE	April 17, 1974
SAMIAPPAN Vs. RAMASWAMY GOUNDER	April 26, 1974
SANJEEVI PADAYACHI Vs. V. RADHAKRISHNAYYA	September 12, 1974
SARASWATHI AMMAL Vs. MANICKAVASAKA REDDIAR AND ANOTHER	March 1, 1974
SARASWATHI AMMAL Vs. MANICKAVASAKA REDDIAR	January 10, 1974
SARAYAKARAN ALIS MUNIYAN Vs. PERUMAL	March 1, 1974
SAYANI TALKIES Vs. K A RAMAMURTHI	March 15, 1974
SECRETARY, PALANI CO-OPERATIVE SALES SOCIETY Vs. PRESIDING OFFICER	October 14, 1974
SELVI Vs. STATE	June 6, 1974
SELVI Vs. ASSUSED 1 AND 2	June 16, 1974
SETH KUSHIRAM BEHARILAL REPRESENTED BY ITS PARTNER SRI TIRATHDAS AND ANR. Vs. THE STATE OF TAMIL NADU, REPRESENTED BY SECRETARY, AGRICULTURAL DEPARTMENT AND ORS.	October 7, 1974
SETH NANAK CHAND SHADURAM Vs. THE TINNEVELY-TUTICORN ELECTRIC SUPPLY COMPANY LIMITED	November 19, 1974
SETTLEMENT OFFICER Vs. K.V. KRISHNA IYER	January 10, 1974
SHANTHI NAINAR A AND SONS Vs. COMMISSIONER OF INCOME TAX	June 17, 1974
SIVAGURU Vs. STATE	August 19, 1974
SIVAKAMI SUNDARITHAI Vs. RAMU AMMAL AND ANR.	September 27, 1974
SOKKALAL RAM SAIT T P FACTORY P LTD Vs. IN RE	April 2, 1974
SOLAI GOUNDER Vs. PERUMAYEE	December 6, 1974
SORNAVELAYUTHAM PILLAI Vs. STATE	August 5, 1974
SOUMYANARAYANAN Vs. JAYALAKSHMI AMMAL	July 4, 1974
SOUNDARARAJA PETER Vs. FLORANCE CHELLAIH	July 15, 1974
SOUTH INDIA SHIPPING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	November 22, 1974
SOUTH INDIAN BANK LTD Vs. V. KRISHNA CHETTIAR	December 18, 1974
SP.RM.N.RM. RAMASWAMY CHETTIAR Vs. ALAMELU ACHI AND ANOTHER	September 27, 1974
SRI CHOCKANATHASWAMI, PARTHIBANUR THROUGH ITS ARCHAKAR AND HEREDITARY TRUSTEE SUBRAMANIA BHATTAR Vs. ALLAPICHAI ROWTHER	August 19, 1974
SRI KRISHNA TALKIES BY RECEIVER SRI D. MUNIRATHINAM NAIDU Vs. BOARD OF REVENUE, (LAND REVENUE) GOVERNMENT OF TAMIL NADU, MADRAS AND ANOTHER	June 19, 1974
SRI KUMARAKATTALAI SUBRAHMANYASWAMI DEVASTHANAM REPRESENTED BY ITS HEREDITARY TRUSTEE Vs. K.S. SUNDARARAJULU CHETTIAR	August 16, 1974
SRI VISALAM CHIT FUNDS LTD. Vs. P.N. SRINIVASA MUDALIAR AND ANR.	September 20, 1974
SRINIVASA NAICKER Vs. RANGASWAMI NAICKER AND ANOTHER	July 11, 1974
SRINIVASA ROADWAYS Vs. SAROJA	April 3, 1974
STANES MOTORS SOUTH INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	June 25, 1974
STATE Vs. SAVITHIRI	August 1, 1974
STATE Vs. T V SHANMUGAM	July 24, 1974
STATE BANK OF INDIA Vs. STATE BANK OF INDIA STAFF	April 26, 1974
STATE ELECTRICITY BOARD Vs. SREE MEENAKSHI MILLS LTD	March 21, 1974
STATE INSURANCE CORPORATION Vs. EMPLOYEESGNANAMBIKAI MILLS LIMITED	February 1, 1974
STATE INSURANCE CORPORATION Vs. EMPLOYEESSRI SAKTHI TEXTILES PRIVATE LIMITED; POLLACHI	June 17, 1974
STATE OF MADRAS Vs. R. RANGANATHAM CHETTIAR	June 21, 1974
STATE OF MADRAS Vs. K.G. RAMANI IYER	January 10, 1974
STATE OF MADRAS THROUGH THE DISTRICT COLLECTOR AND ANR. Vs. A.K. VETHAM PILLAI	March 18, 1974
STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF THANJAVUR Vs. T.R. AGORAM IYER	November 7, 1974
STATE OF T.N. Vs. P. KANAGAMANI	June 20, 1974
SUBBAMMAL Vs. P GURUSAMY THEVAR	January 22, 1974
SUBRAMANIAM CHETTIAR Vs. A. MURUGAPPAN CHETTIAR AND ORS.	October 15, 1974
SULOCHANA Vs. PANDIYAN BANK LTD	April 22, 1974
SUNDARAM INDUSTRIES PRIVATE LIMITED Vs. STATE OF MADRAS	October 16, 1974
SUPERINTENDENT ENGINEER, ERODE ELECTRICITY SYSTEM Vs. EXECUTIVE OFFICER, TOWN PANCHAYAT AND COMMISSIONER, ERODE MUNICIPALITY	July 22, 1974
SURENDRA OVERSEAS LTD. Vs. UNION OF INDIA	January 8, 1974
SWAMINATHAN AND ANR. Vs. MARI AMMAL AND ANR.	April 16, 1974
SYNDICATE BANK Vs. B MUNIRAJ	July 10, 1974
T M RANGACHARI Vs. COMMISSIONER OF INCOME TAX	July 22, 1974
T P SOKKALAL RAM SAIT FACTORY PRIVATE LIMITED IN RE PRABHAKARAN Vs. T P S H SELVA SAROJA	April 2, 1974
T. A. SANKARALINGAM Vs. T. N. MANI	March 18, 1974
T. ARPUTHAMANL NADAR Vs. THE COMMISSIONER OF LAND REVENUE	March 11, 1974
T. BALAKRISHNA MEHTA Vs. M.S. MAHADEVA IYER AND THE ASSISTANT CUSTODIAN OF EVACUEE PROPERTY AND ORS.	June 25, 1974
T. M. PAMBAYAN AMBALAM Vs. K. R. VEERANAN AMBALAM	January 18, 1974
T. P. K. NATESAN CHETTIAR Vs. ACHIYAYEE AMMAL	April 4, 1974
T. RAMANUJALU NAIDU Vs. S. ANJAPPA AND ANOTHER	August 5, 1974
T. THIRAVIA NADAR Vs. S. THIRAVIA NADAR	July 19, 1974
T.C. PURUSHOTHAMAN AND ANR. Vs. D.V. KRISHNAN AND ORS.	April 11, 1974
T.M ABDUL GANI Vs. STATE OF TAMIL NADU REPRESENTED BY THE COLLECTOR OF THANJAVUR AND ORS.	January 2, 1974
T.R. KRISHNAMOORTHY AND ORS. Vs. T.S. KRISHNAMACHARY AND ORS.	November 11, 1974
TAMIL NADU HANDLOOM WEAVERS COOPERATIVE SOCIETY LTD Vs. GOVERNMENT OF INDIA	November 12, 1974
TAMIL NADU MADRAS STATE HANDLOOM WEAVERS CO OPERATIVE SOCIETY LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE ERODE	November 12, 1974
TAMIL NADU MADRAS STATE HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	November 12, 1974
TARAKSHI PANCHAYAT BY ITS PRESIDENT Vs. DISTRICT REVENUE OFFICER AND ANR.	September 12, 1974
TEHMINA DINSHAW TEHRANI Vs. OFFICIAL ASSIGNEE	December 12, 1974
THE ASSISTANT COMMERCIAL TAX OFFICER POONAMALLEE CHECK POST AND ANR. Vs. W.H. DEETH AND COMPANY AND ANR.	July 9, 1974
THE ASSISTANT CONTROLLER OF ESTATE DUTY Vs. R. SARANGAPANI CHETTIAR	November 2, 1974
THE BANK OF MADURAI LTD., REPRESENTED BY M.V. SRINIVASAN AND ANOTHER Vs. P.C. SUBBA RAJU AND ANOTHER	September 6, 1974
THE BOARD OF REVENUE, BY THE COMMISSIONER OF LAND REVENUE, PROHIBITION, EXCISE AND SETTLEMENT ESTATES AND ANR. Vs. P. MACHIA THEVAR AND ANR.	June 17, 1974
THE COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. P.R. JAGANNATHA RAO AND ORS.	April 4, 1974
THE DISTRICT OFFICIAL RECEIVER Vs. LAKSHMI AMMAL AND ORS.	May 2, 1974
THE EDUCATIONAL SOCIETY REPRESENTED BY ITS TREASURER, N. SUBRAMANIAN Vs. THE MADURAI UNIVERSITY, REPRESENTED BY ITS REGISTRAR AND ORS.	October 16, 1974
THE GREAT EASTERN SHIPPING CO. LTD. Vs. THE UNION CARBIDE INDIA LTD.	September 20, 1974
THE MANAGEMENT OF CROMPTON ENGINEERING COMPANY (MADRAS) PRIVATE LIMITED Vs. THE PRESIDING OFFICER, ADDITIONAL LABOUR COURT AND ORS.	February 21, 1974
THE MANAGEMENT OF SRI RANI LAKSHMI GINNING AND WEAVING MILLS (PRIVATE) LIMITED Vs. STATE OF MADRAS REPRESENTED BY THE SECRETARY TO GOVERNMENT, LABOUR DEPARTMENT AND ORS.	February 11, 1974
THE MANAGIRI VILLAGE PANCHAYAT REPRESENTED BY ITS PRESIDENT K.R. PITCHAI Vs. THE GOVERNMENT OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT R.D. AND L.A. DEPARTMENT AND ANR.	July 29, 1974
THE MANAGIRI VILLAGE PANCHAYAT, REPRESENTED BY ITS PRESIDENT, K.R. PICHAI AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT R.D.L.A. DEPARTMENT AND ORS.	April 17, 1974
THE MANAMADURA CO-OPERATIVE URBAN BANK LIMITED, REPRESENTED BY ITS SECRETARY Vs. S. SESHADRI IYENGAR AND ORS.	September 28, 1974
THE MYSINDIA TILES AND ENGINEERING COMPANY Vs. EMPLOYEES STATE INSURANCE CORPORATION THROUGH ITS INSPECTOR	March 13, 1974
THE NORTH ARCOT DISTRICT PAWN BROKERS ASSOCIATION REPRESENTED BY ITS SECRETARY A.V. ANANTHAKRISHNA CHETTIAR AND ORS. Vs. THE SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF FINANCE (DEPARTMENT OF REVENUE AND INSURANCE) AND ORS.	August 21, 1974
THE OFFICIAL RECEIVER Vs. KADIR MEERA HUSSAIN AND ORS.	August 23, 1974
THE PALNI MUSLIM DHARMAPARIPALANA SANGAM THROUGH ITS OFFICE BEARER AND ORS. Vs. THE TAMIL NADU WAKF BOARD THROUGH ITS SECRETARY AND ORS.	April 15, 1974
THE SALES TAX OFFICER, ENFORCEMENT BRANCH Vs. K.M.S. MARI CHETTIAR	January 28, 1974
THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR Vs. D. MUTHIAH CHETTIAR	February 6, 1974
THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF TIRUCHIRAPALLI Vs. THE SAVITRI VIDYASALA HINDU GIRLS HIGH SCHOOL, TIRUCHI, BY ITS CORRESPONDENT, PADMA SRI N. RAMASWAMI IYER	February 5, 1974
THE STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT REVENUE DEPARTMENT AND ANR. Vs. THE SIVAGANGA DEVASTHANAM REPRESENTED BY THE HEREDITARY TRUSTEE, S. KARTHIKEYA VENKATACHALAPATHY RAJA, RAJA OF SIVAGANGA	August 6, 1974
THILAGAVATHI AND ORS. Vs. SUNDARAM AND ANR.	April 25, 1974
THIRUGNANA SAMBANDAM CHETTIAR Vs. KADUMBADI NAICKER AND ORS.	March 8, 1974
UNION OF INDIA Vs. SHENTILANATHAN CT	October 29, 1974
UNION OF INDIA Vs. KHANDELWAL BROS. (P) LTD	December 3, 1974
UNION OF INDIA Vs. T. L. DAKSHINAMURTHY	July 2, 1974
UNION OF INDIA Vs. RAILWAY RATES TRIBUNAL	February 21, 1974
UNION OF INDIA Vs. A. VENKATAIAH	April 18, 1974
UNION OF INDIA Vs. SAROJINI RAJAH MRS	January 23, 1974
UNION OF INDIA (UOI) OWNING THE SOUTHERN RAILWAY REPRESENTED BY ITS GENERAL MANAGER Vs. N.R. VENKATARAMA NAIDU	July 10, 1974
UNION OF INDIA (UOI) REPRESENTED BY THE GENERAL MANAGER, SOUTHERN RAILWAY Vs. P. KAILSAM AND ORS.	March 15, 1974
UNION OF INDIA OWNING EASTERN RAILWAY Vs. NEW KERALA ENGINEERING WORKS	November 20, 1974
UNION TRADERS Vs. DEPUTY COMMERCIAL TAX OFFICER	October 15, 1974
UNITED NILGIRI TEA ESTATES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	June 26, 1974
V AMIRTHAM AMMAL Vs. COMMISSIONER OF INCOME TAX	November 20, 1974
V R NATHAN Vs. MAC LABORATORIES (P) LIMITED	August 5, 1974
V R SUBBAIH MURGUN TRADING AGENCY SIVAKASI Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE I D O SIVAKASI	September 19, 1974
V RAJU Vs. PRESIDENT MADURAI DIST CENTRAL CO-OPERATIVE	February 21, 1974
V S VELLIAPPA CHETTIAR Vs. STATE OF TAMIL NADU	January 22, 1974
V. ALAGAR THEVAR Vs. MADURAI MUNICIPALITY	March 19, 1974
V. MUTHUSWAMY Vs. SENIOR DEPUTY ACCOUNTANT GENERAL, (ADMN.)	July 22, 1974
V. RAMAKRISHNAN Vs. KANDASWAMI THEVAR AND ORS.	August 13, 1974
V. RAMASWAMI Vs. ANANCHAMUTHU AIYAR	February 28, 1974
V.K. SOMASUNDARAM CHETTY Vs. GANGA BAI AMMAL	January 8, 1974
V.R. RAMAKRISHNAN, SRI RAMAKRISHNA BUS SERVICE AND ORS. Vs. THE STATE OF TAMIL NADU, REPRESENTED BY THE SECRETARY TO GOVERNMENT, HOME DEPARTMENT AND ORS.	December 10, 1974
V.V. DORAIRAJ Vs. THE REGIONAL TRANSPORT OFFICER VELLORE AND ANOTHER	April 2, 1974
VAIDIALINGA AMBALAGANAR Vs. THE COLLECTOR OF PUDUKOTTAI, PUDUKOTTAI AND OTHERS	October 29, 1974
VALERIE THERESA PERSICH Vs. MERVYN ALOYSIUS PERSICH	April 2, 1974
VARADARAJAN Vs. GOVINDASWAMY	October 31, 1974
VEERABADRA PILLAI Vs. RAJESWARI VADACHALAM	April 19, 1974
VELAYUDHA KONAR Vs. KORA MIAH SAHIB	January 4, 1974
VELAYYA REDDIAR Vs. ERRACHI REDDIAR	November 11, 1974
VENKATAMMAL Vs. SINNA VENKATARAMA CHETTIAR	April 30, 1974
VENKATARAMA NAIDU Vs. PRESIDING OFFICER, LABOUR COURT, MADURAI	June 21, 1974
VENKATESWARA COMMERCIALS AND PLASTICS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	November 4, 1974
Y. JEREMIAH YESUPATHAM Vs. MRS. DEENAMMA YESUPATHAM	September 30, 1974
YELLAYA GOUNDER Vs. LAKSHMI	February 12, 1974

Year 1974 of HIGH COURT OF MADRAS

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