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Case Index
Title
Date
ABBAS Vs. KUNHIPATTU
April 1, 1974
ABDUL MUTHALIF ROWTHER P A Vs. INCOME TAX OFFICER
February 13, 1974
ABDUL RAHIM A TRAVANCORE CONFECTIONARY WORKS Vs. COMMISSIONER OF INCOME TAX
July 16, 1974
ABDUL REHIMAN Vs. RAMU
February 25, 1974
ABRAHAM Vs. COMMISSIONER OF INCOME TAX, KERALA
March 7, 1974
ABRAHAM JOSEPH Vs. GOPINATHAN
April 9, 1974
ABRAHAM SUNNY Vs. SREEMATHY AMMA
April 9, 1974
ACHUTHAN NAIR Vs. LEELAMMA
September 30, 1974
ADDITIONAL COLLECTOR OF CUSTOMS AND EXCISE COCHIN Vs. SOUTH INDIAN COILS MILLS
October 9, 1974
AHAMAD K Vs. COMMISSIONER OF INCOME TAX
February 11, 1974
AHAMMED Vs. MOIDEEN
April 9, 1974
ALEYAMMA Vs. SOSAMMA
October 11, 1974
ALEYKUTTY VARKEY THARAKAN Vs. OFFICIAL LIQUIDATOR
January 16, 1974
AMINA Vs. LAND TRIBUNAL BADAGARA
March 27, 1974
APPICHA ASARI UNNI ASARI Vs. VAIRAVAN ASARI SASTHAVASARI
August 21, 1974
ARUMUGHAN Vs. THRESSIA
November 29, 1974
ASIA Vs. AYIDRU
July 15, 1974
ASPINWALL AND CO LTD Vs. SOUDAMINI AMMA
August 1, 1974
ASSAINAR Vs. ITO CALICUT
October 11, 1974
ASSAINAR Vs. INCOME TAX OFFICER
October 11, 1974
BALAKRISHNA MENON Vs. APPELLATE AUTHORITY L R KOZHIKODE
December 16, 1974
BALAKRISHNA REDDIAR Vs. STATE OF KERALA
February 5, 1974
BALAKRISHNAN Vs. DISTRICT MAGISTRATE KOZHIKODE
November 15, 1974
BENEDICT MAR GREGORIOS Vs. STATE OF KERALA
July 13, 1974
BHASKARAN NAIR Vs. SAMUEL
July 9, 1974
BHASKARAN NAIR Vs. GAYATHRIKUTTY AMMA
July 11, 1974
BHOUMAN Vs. STATE OF KERALA
December 6, 1974
BROTHERS TRADING SYNDICATE Vs. CHAMPALESSERI BROTHERS
March 11, 1974
C G G PANICKER Vs. T M EAPEN AND TWO ORS
July 11, 1974
C M XAVIER Vs. LAND ACQUISITION OFFICER
September 30, 1974
CARBORUNDUM UNIVERSAL LTD Vs. ESI CORPORATION TRICHUR
December 10, 1974
CHACKOJOHN Vs. VARKEY CHACKO
June 5, 1974
CHAMINANATTIL BALAKRISHNAN Vs. O P MUHAMMED
August 21, 1974
CHELLAMMA Vs. KUNJU PILLAI
June 28, 1974
CHELUR AGENCIES Vs. APPELLATE AUTHORITY
May 27, 1974
CHINNAN Vs. GOPINATHAN
November 21, 1974
CIT Vs. KOTTAYAM CO OPERATIVE BANK LTD
April 9, 1974
COCHIN MALABAR ESTATE Vs. EXECUTIVE OFFICER VARANTHARAPPILLY PANCHAYAT
October 30, 1974
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE COCHIN CHEMICALS LIMITED
September 12, 1974
COMMISSIONER OF INCOME TAX Vs. GUJARAT TRAVANCORE AGENCY
September 10, 1974
COMMISSIONER OF INCOME TAX Vs. N S AND NORTH MALABAR PUBLIC CONVEYANCE PRIVATE LIMITED
September 27, 1974
COMMISSIONER OF INCOME TAX Vs. KOTTAYAM CO OPERATIVE BANK LIMITED
April 9, 1974
COMMISSIONER OF INCOME TAX Vs. G B SHUTTELWORTH
February 6, 1974
COMMISSIONER OF INCOME TAX Vs. JOHN P VALAVI
January 14, 1974
COMMISSIONER OF INCOME TAX Vs. DHARMADEEPTI
June 12, 1974
D ANANTHA PRABHU Vs. DISTRICT COLLECTOR
March 5, 1974
DALMIA INTERNATIONAL Vs. INDUSTRIAL TRIBUNAL
January 28, 1974
DAT PETHE Vs. DISTRICT COLLECTOR ERNAKULAM
August 20, 1974
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX ERNAKULAM Vs. ALWAYE AGENCIES
January 31, 1974
DEVAKI AMMA Vs. KUNHIRAMA MARAR
August 8, 1974
DEVAKI AMMA Vs. RAMAKRISHNA PILLAI
September 12, 1974
DEVAKIKUTTY AMMA Vs. STATE OF KERALA
December 6, 1974
DEVASSY MANJOORAN Vs. REGISTRAR UNIVERSITY OF KERALA
January 31, 1974
DEVASSY MANJOORAN Vs. SIVARAMAKRISHNA IYER
January 3, 1974
DEVAYANI AMMA Vs. UNION OF INDIA
September 9, 1974
DHARMAPOSHANAM COMPANY Vs. COMMISSIONER OF INCOME TAX
June 12, 1974
DIVAKARAN Vs. DY DIRECTOR OF FISHERIES
June 27, 1974
E.S.I. CORPORATION, QUILON Vs. SOUTH INDIA CORPORATION (TRAVANCORE) P. LTD., QUILON
October 16, 1974
ELIAMMA CHACKO Vs. PAUL
September 19, 1974
ELIXIR PLASTIC Vs. SUPERINTENDENT OF CENTRAL EXCISE
March 15, 1974
EMMUNNI PANICKER Vs. KRISHNA PANICKER
October 21, 1974
EMPLOYEES STATE INSURANCE CORPORATION Vs. SUHARA BEEVI
November 25, 1974
EMPLOYEES STATE INSURANCE CORPORATION Vs. RAPHELAMMA VARGHESE
December 4, 1974
ESI CORPORATION Vs. UNITED ELECTRICAL INDUSTRIES LTD
December 11, 1974
ESSAKUTTY HAJI Vs. RAMAN
July 9, 1974
FATHIMA BEEBI Vs. M K RAVINDRANATHAN
November 27, 1974
FATHIMA BEEBI Vs. M.K. RAVINDRANATHAN
December 5, 1974
FODD INSPECTOR Vs. SEETHARAM RICE AND OIL MILS
July 23, 1974
FOOD CORPORATION OF INDIA Vs. STATE OF KERALA
April 10, 1974
FOOD INSPECTOR, PALGHAT MUNICIPALITY Vs. SEETHARAM RICE AND OIL MILLS
July 3, 1974
GEEVARGHESE YOHANNAN Vs. P J ABRAHAM KATHANAR
November 6, 1974
GEORGE DAVIS MOOKEN Vs. OLLUKARAN THOMAKUTTY VARIED
January 23, 1974
GEORGE SARA Vs. VARGHESE ANNAMMA
June 10, 1974
GLADYS S KODER Vs. INCOME TAX OFFICER
January 6, 1974
GOOD SHEPHERD RUBBER COMPANY Vs. INSPECTOR OF CENTRAL EXCISE
March 4, 1974
GOURIKUTTY AMMA Vs. DIST COLLECTOR ALLEPPEY
November 22, 1974
HAJEE K ASSAINAR Vs. MALABAR STEAMSHIP COMPANY LTD
March 15, 1974
HAJEE K. ASSAINAR Vs. THE MALABAR STEAMSHIP COMPANY LTD.
March 13, 1974
HAJI P.V. MOHAMMED BARANI & SONS Vs. THE COMMISSIONER OF INCOME-TAX
March 29, 1974
IDICULA JACOB Vs. MARIYAMMA
August 23, 1974
IRANIKKULAM CO OPERATIVE SOCIETY Vs. KUTTIKKAD SERVICE CO OPERATIVE BANK
June 28, 1974
ISSACK Vs. PAPPU NAIR
March 29, 1974
ITOOP Vs. LAND TRIBUNAL MATHILAKAM
January 14, 1974
ITTOOP VARGHESE Vs. POULOSE
July 31, 1974
IYPE Vs. JOY
March 18, 1974
JAMES JUSTUS DANIEL Vs. BOARD OF REVENUE
October 21, 1974
JANAKI Vs. LAND TRIBUNAL VAIKOM
August 6, 1974
JANAMMA PILLAI Vs. STATE OF KERALA
August 13, 1974
JAYAKUMAR Vs. PRINCIPAL MEDICAL COLLEGE
September 24, 1974
JOHN CHERIAN Vs. STATE OF KERALA
January 2, 1974
JUGALKISHORE BENARSIDAS Vs. SOUTH INDIA SAW MILLS (P.) LTD.
August 8, 1974
K L JOHAR AND CO Vs. STATE OF KERALA
March 1, 1974
K MADUSUDANAN NAMBOODIRI Vs. UNNI NAIR
September 30, 1974
K MADUSUDANAN NAMBOODIRI Vs. UNNI NAIR
November 30, 1974
K N SADANANDAN Vs. RAGHAVA KURUP
July 8, 1974
K P KURIAN Vs. MANAGING PARTNER HINDUSTAN SHIPPING COMPANY
July 17, 1974
K P NARAYANA MENON Vs. STATE OF KERALA
August 5, 1974
K P VASU Vs. STATE OF KERALA
March 20, 1974
K S CYRIAC Vs. VICE CHANCELLOR KERALA UNIVERSITY
March 25, 1974
K SANKARAN Vs. SESHAMBAL
May 29, 1974
K SANKUNNY Vs. KALI
September 13, 1974
K V S IYER Vs. STATE OF KERALA
February 6, 1974
K. BROTHERS CHITTY FUND Vs. P. A. THANKAPPAN NAIR
March 1, 1974
K. SADASIVAN NAIR Vs. KAMALAKSHI
July 30, 1974
K.K. SIVASANKARAN NAIR Vs. STATE OF KERALA
September 9, 1974
KADALAYA MANAKKAL MOORTHI NARAYANAN NAMBUDIRIPAD Vs. STATE OF KERALA
July 22, 1974
KADERKUNHI BEARY Vs. KADRE BEARY
September 27, 1974
KAMALAKSHA PAI Vs. SHA DHANJI BHAGAVANDAS AND COMPANY
September 12, 1974
KAMMARAN GURUKKAL Vs. THE ASSISTANT EDUCATIONAL OFFICER
October 30, 1974
KAMPALLIL CHANDRASEKHARAN Vs. KERALA VARMA RAJA
September 17, 1974
KANNAN C Vs. SUPERINTENDENT OF POLICE
May 3, 1974
KANNAN DEVAN HILLS PRODUCE CO. LTD Vs. KERALA STATE ELECTRICITY BOARD
October 1, 1974
KANNU ROWTHER Vs. KERALA STATE ROAD TRANSPORT CORPORATION
September 26, 1974
KANTHALOT KARUNAN Vs. STATE OF KERALA
September 27, 1974
KAVERIKANA ISHWARA BHATT Vs. KERI ISHWARA BHATT
October 10, 1974
KAVUNNV CHAKKIAR Vs. GOVINDA GURUKKAL
June 28, 1974
KAYYALAKKATH ASSAINAR Vs. VALLIMADATHIL KUMARAN
May 29, 1974
KELU NAMBIAR Vs. NARAYANI AMMA
April 5, 1974
KERALA ARECANUT STORES Vs. RAMKISHORE AND SONS
June 20, 1974
KERALA GRANDHASALA SANGHOM EMPLOYEES UNION Vs. KERALA GRANDHASALA SANGHOM
January 8, 1974
KERALA STATE ROAD TRANSPORT CORPORATION Vs. A. KUNJUKRISHNA PILLAI AND OTHERS
August 5, 1974
KERALA WAKF BOARD Vs. UNION OF INDIA
July 25, 1974
KESAVA BHATT Vs. PARVATHI
September 26, 1974
KESAVA PANICKER Vs. DAMODARA PANICKER
October 11, 1974
KESAVAN GURUDASAN Vs. KERALA STATE
March 29, 1974
KOCHUMAKKAR SAINABA Vs. SBT
July 12, 1974
KOCHUNARAYANAN Vs. ARAVINDAKSHAN
February 26, 1974
KOLLANCHIL PADINHAKKARA ABDULRAHIMAN Vs. KUNHIMOHAMAD
November 25, 1974
KORAH THOMAS Vs. JOHN MATHEW
October 23, 1974
KOTESWARA RAO Vs. STATE OF KERALA
May 3, 1974
KOTTIALI Vs. AITO PONNANI
January 10, 1974
KRISHNA MENON BHASKARA MENON Vs. MADHAVAN
October 14, 1974
KRISHNA PATTOR KARIAKKAR Vs. LAND BOARD, KERALA
January 30, 1974
KRISHNAN Vs. AYYAPPAN PILLAI
March 15, 1974
KRISHNAN Vs. R D D
August 5, 1974
KRISHNAN MADHAVAN Vs. NARAYANAN JAYADEVAN
February 18, 1974
KUNHI AYISIA UMMA Vs. DISTRICT COLLECTOR KOZHIKODE
May 31, 1974
KUNJUMANGELI Vs. KRISHNAN NAMBOODRIPAD
March 20, 1974
KURIAN Vs. ALLEPPEY C C M S SOCIETY
June 5, 1974
KURUCHIYAN KUNHAMAN Vs. STATE OF KERALA
January 8, 1974
KURUVILLA ABRAHAM Vs. STATE OF KERALA
January 15, 1974
LORD KRISHNA BANK LTD Vs. THOMAS JOSEPH
November 26, 1974
M K KRISHNAN NAIR Vs. STATE OF KERALA
February 8, 1974
M M JOSEPH Vs. STATE OF KERALA
September 16, 1974
M P MARIYAN Vs. K K NARAYANAN
January 10, 1974
M RAMAN PILLAI Vs. K I GEORGE
January 10, 1974
M VENUGOPALAN Vs. RAPHAEL
May 28, 1974
MADAMBI Vs. KUNHUKUTTY AMMA
October 29, 1974
MADHAVAN NAIR Vs. BOARD OF REVENUE
January 31, 1974
MADHAVAN THAMPI Vs. PADAMAVATHI ANOTHER
March 18, 1974
MALATHY AMMA Vs. DIRECTOR OF PUBLIC INSTRUCTION
June 20, 1974
MALAYALAM PLANTATIONS LIMITED Vs. STATE OF KERALA
September 5, 1974
MALAYALAM PLANTATIONS LTD Vs. INSPECTOR OF PLANTATIONS
December 20, 1974
MANAGEMENT OF THE GWALIOR RAYON SILK MFG WVG Vs. INDUSTRIAL TRIBUNAL
March 21, 1974
MANAGER PALLIPROM, U.P. SCHOOL Vs. STATE OF KERALA
September 20, 1974
MANNUR SERVICE CO OPERATIVE BANK LTD Vs. ALVI HAJI
October 15, 1974
MARKOSE V O Vs. COMMISSIONER OF INCOME TAX
February 7, 1974
MATHAI VARKEY Vs. VARUGHESE CHACKO
March 15, 1974
MAVELIKKARA CO OPERATIVE HOUSING SOCIETY LTD Vs. ALLEPPEY DIST CO OPERATIVE BANK
July 4, 1974
MAYER SIMON Vs. ADVOCATE GENERAL KERALA
July 15, 1974
MUBARAK STORES Vs. INTELLIGENCE OFFICER AGRL IT AND ST CANNANORE
March 20, 1974
MUHAMMAD Vs. IMBICHIBI
September 9, 1974
N. KUNHAMBU NAIR Vs. REGISTERING AUTHORITY FOR THE STATE OF KERALA
February 13, 1974
NABEESUMMA Vs. BEEPATHUMMA
December 20, 1974
NAFEESUMMA Vs. INDIAN OVERSEAS BANK
July 25, 1974
NARAYANA IYER Vs. APPUKUTTAN
August 1, 1974
NARAYANA KEKKUNAYYA Vs. VISHNU DERINJATHAYA
August 20, 1974
NARAYANAN Vs. STATE OF KERALA
October 9, 1974
NARAYANAN NAMBOODIRI Vs. TALUK LAND BOARD PERINTALMANNA
November 5, 1974
NARAYANASWAMI IYER Vs. KUTTAN
July 11, 1974
NEELAKANTAN SREEDHARAN Vs. SUBBA BHAKTHAN NARAYANA BHAKTHAN
October 30, 1974
NEW INDIA ASSURANCE CO LTD Vs. PARAMESWARI AMMA
November 12, 1974
NEW STREET TEXTILES Vs. UNION OF INDIA UOI
July 4, 1974
NEW WOODLANDS HOTEL Vs. VARKEY
February 8, 1974
P A GEORGE Vs. TATAPURAM CO OPERATIVE SOCIETY LTD
February 28, 1974
P K ACHUTHAN Vs. STATE BANK OF TRAVANCORE CALICUT
October 11, 1974
P K HAMEED Vs. CHANDA PILLAI KURIEN
March 20, 1974
P S N MOTORS PRIVATE LIMITED Vs. STATE OF KERALA
February 12, 1974
P.J. THOMAS Vs. UNION OF INDIA
April 10, 1974
PACHHALLOOR NOOHU Vs. PUBLIC PROSECUTOR
August 12, 1974
PADMANABHA IYER Vs. STATE OF KERALA
February 18, 1974
PADMANABHAN BHAVANI Vs. GOVINDAN BHARGAVI
October 22, 1974
PADMANABHAN GANGADHARAN Vs. MATHEVAN GANGADHARAN
July 31, 1974
PARAMESWARAN NAIR Vs. GOPINATHAN
March 19, 1974
PARAMESWARAN PILLAI Vs. GOPINATHAN NAIR
July 18, 1974
PARAMESWARAN PILLAI Vs. MUHAMMED ABBAS RAWTHER
September 10, 1974
PARAMESWARAN PILLAI Vs. VENKITESWARA PRABHU
January 17, 1974
PARTHAKUMARAN Vs. SPECIAL TAHSILDAR KOZHIKODE
September 18, 1974
PARVATHI AMMA Vs. MANI AMMA
November 14, 1974
PATHUMMA BEEVI Vs. RAJAKRISHNA MENON
September 6, 1974
PATHUMMAL Vs. STATE OF KERALA
June 5, 1974
PETER Vs. DISTRICT COLLECTOR ERNAKULAM
June 24, 1974
PHILIP NINAN Vs. STATE OF KERALA
June 13, 1974
PHOENIX PLYWOOD, KOTTAYAM Vs. THE INDUSTRIAL TRIBUNAL, ALLEPPEY
September 3, 1974
POCKER HAJI Vs. P.V. MUHAMED BARMI & SONS
November 14, 1974
POULOSE Vs. LAND TRIBUNAL ALENGAD
July 11, 1974
PREMIER TYRES LIMITED Vs. V A ABRAHAM
July 19, 1974
PRESIDENT K P CO OPERATIVE SOCIETY Vs. REGIONAL DIRECTOR ESI CORPORATION TRICHUR
November 23, 1974
PULOMAJA DEVI Vs. GOPINATHAN NAIR
December 5, 1974
PUNALUR PAPER MILLS EMPLOYEES UNION Vs. GENERAL MANAGER PUNALUR PAPER MILLS & ANR.
February 1, 1974
PUNALUR PAPER MILLS LTD Vs. WORKMEN
April 19, 1974
PUZHAKKAL EDAM ALIAS PUTHEN EDON Vs. KUNCHAPPAN
March 25, 1974
R. SIVARAM Vs. T.A. JOHN
March 28, 1974
RAGHAVAN HARIDAS Vs. KOCHU PILLAI KRISHNA PILLAI
July 17, 1974
RAMACHANDRAN NAIR Vs. GOURI PILLAI
April 9, 1974
RAMAN NAYAR Vs. CHATHARA NAIR
July 3, 1974
RAMUNNY WARIYAR Vs. MALANGAI PARAMESWARA BHATTA
January 16, 1974
RANEE SIDHAN Vs. SPECIAL TAHSILDAR FOR LAND ACQUISITION
September 11, 1974
REGIONAL DIRECTOR OF E.S.I. CORPORATION Vs. OOSMANIAN TILE WORKS, ALWAYE
August 16, 1974
REGIONAL DIRECTOR, E.S.I. CORPORATION, TRICHUR Vs. RUBY RUBBER WORKS LTD., CHANGANACHERRY
May 26, 1974
SADASIVA PANICKER Vs. STATE OF KERALA
June 28, 1974
SANKARAN Vs. K R K NAIR
July 5, 1974
SANKARAN Vs. KOCHUKUITY
June 19, 1974
SANKARAN Vs. RAJAMMAL
May 29, 1974
SANKARAN Vs. RAJAMMA
June 20, 1974
SARADA Vs. MADHAVAN
July 5, 1974
SARASWATHI PILLAI Vs. BHARGAVI PILLAI
February 26, 1974
SASIDHARAN Vs. DISTRICT COLLECTOR
June 21, 1974
SAVITHRI Vs. KRISHNANKUTTY
January 16, 1974
SAVITHRI Vs. MANAGER, T. E. M. HIGH SCHOOL
February 4, 1974
SECRETARY MALABAR MARKET COMMITTEE CALICUT Vs. SANKARAN
July 15, 1974
SEETHA Vs. KRISHNAN
November 15, 1974
SHERTHALLAI SREENARAYANA MEDICAL MISSION GENERAL HOSPITAL Vs. DAMODARAN KRISHNAN UNNI
June 3, 1974
SHYLAJA Vs. JAYAMOHANATHILAKAN
July 17, 1974
SIVARAMAKRISHNAN NAIR Vs. STATE OF KERALA
October 21, 1974
SMT. SEETHA AND ORS. Vs. KAYIYATH KRISHNAN AND ORS.
November 25, 1974
SOMASUNDARA PANICKER Vs. CHIEF ENGINEER, P.H.E.D.
September 6, 1974
SORAB ALIAS S P KAVINA Vs. VISWANATHA MENON
July 5, 1974
SREE SANKARA COLLEGE ASSOCIATION Vs. UNIVERSITY OF KERALA
January 15, 1974
SREEDHARAN Vs. 2ND ADDL LAND TRIBUNAL PATTANAKAD
September 30, 1974
SREEDHARAN NAIR Vs. STATE OF KERALA
July 9, 1974
SREEDHARAN NAMBOODIRI Vs. LAND TRIBUNAL ANTHIKAD
June 12, 1974
SREENIVASAN EMBRANDIRI Vs. KRISHNAN NAMBOODIRI
November 21, 1974
ST PHILOMINA SADHUJANA SAMAJAM Vs. MATHEW
July 24, 1974
STATE OF KERALA Vs. MAMMU MUSALIAR
July 31, 1974
STATE OF KERALA Vs. PARAMESWARAN PILLAI VASUDEVAN NAIR
July 18, 1974
STATE OF KERALA Vs. P C ABRAHAM
August 19, 1974
STATE OF KERALA Vs. CHAKIAT BROTHERS
June 13, 1974
STATE OF KERALA Vs. NEELAKANTAN DAMODARAN
February 4, 1974
SUBRAMANIAN MOOTHAN Vs. COLLECTOR OF CUSTOMS
August 23, 1974
SUMATHI Vs. KUNJUPENNU BHARGAVI
January 24, 1974
SUPERINTENDENT LOKHART ESTATE Vs. KALIAPPAN
November 27, 1974
SURENDRA SEN Vs. DIRECTOR OF SURVEY AND LAND RECORDS
June 19, 1974
SURIYA MALLAN Vs. ACHUTHA PAI
June 21, 1974
SUSEELA Vs. GOPALAKRISHNA PRABHU MOHANDAS PRABHU
October 8, 1974
T A ZAINULABDEEN Vs. REGIONAL P F COMMISSIONER
August 1, 1974
THANKAMMA Vs. APPUKUTTAN NAIR
September 25, 1974
THANU PILLAY GANGADHARAN PILLAY Vs. THANKAMMA RADHAMMA
June 7, 1974
THE UNITED TIMBER SYNDICATE Vs. THE KERALA STATE ELECTRICITY BOARD
October 3, 1974
THILAKAN Vs. M C V CO OPERATIVE SOCIETY
May 27, 1974
THOMAS Vs. STATE OF KERALA
April 19, 1974
THOZHILALY BUS SERVICE CHALAKUDY Vs. SECRETARY R T A TRICHUR
February 21, 1974
TRAVANCORE ELECTRO-CHEMICAL INDUSTRIES LIMITED Vs. HARINDRANATH
August 20, 1974
U K CHACKO Vs. STATE OF KERALA
January 29, 1974
UNION OF INDIA UOI Vs. K S SUBRAMONIAN
June 26, 1974
V N SUNDAR Vs. STATE
December 12, 1974
V N SUNDER Vs. STATE OF KERALA
December 12, 1974
V O MARKOSE Vs. CIT KERALA
February 7, 1974
VANNARATH PARVATHI AMMA Vs. VANNARATH LAKSHMI AMMA
December 18, 1974
VARGHESE Vs. OUSEPH
June 5, 1974
VARGHESE E K Vs. INCOME TAX OFFICER
February 6, 1974
VARKEY KORA Vs. STATE OF KERALA
August 12, 1974
VARKEY THOMAS Vs. LAND TRIBUNAL PAMPAKUDA
July 12, 1974
VASU Vs. SREEDHARAN
April 2, 1974
VELAYUDHAN Vs. SANKARASUBBA IYER
February 8, 1974
VELAYUDHAN VIVEKANANDAN Vs. AYYAPPAN SADASIVAN
September 27, 1974
VENGOLI KESAVAN NAMBOODIRI Vs. STATE OF KERALA
August 12, 1974
VINCENT Vs. KHADI & VILLAGE INDUSTRIES BOARD
July 16, 1974
VISHNU VAZHUNNAVAR Vs. STATE OF KERALA
February 6, 1974
VISWANATHAN NAIR Vs. STATE OF KERALA
August 21, 1974
WORKMEN OF LAXMI STARCH FACTORY LTD Vs. LAXMI STARCH FACTORY LTD
January 1, 1974
XAVIER Vs. STATE OF KERALA
February 12, 1974
ZAMORIN RAJA OF CALICUT Vs. ASSISTANT COMMISSIONER H.R. & C.E. CALICUT
January 23, 1974