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Title
Date
A L N RAO CHARITABLE TRUST Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
July 26, 1974
A L N RAO CHARITABLE TRUST Vs. ADDL COMMISSIONER OF INCOME TAX
August 1, 1974
A LAKSHMIKANTA NAYAK Vs. STATE OF KARNATAKA
July 15, 1974
A RAMACHANDRA Vs. BANGALORE UNIVERSITY
December 4, 1974
A V RAJASHEKARAPPA Vs. COMMERCIAL TAX OFFICER HUBLI
February 8, 1974
ABDUL BASHEER SAB Vs. STATE OF MYSORE
June 14, 1974
ABDUL GHANI Vs. STATE OF KARNATAKA
March 6, 1974
ACCHANAIK Vs. STATE OF MYSORE
July 10, 1974
ADAM BASRA Vs. STATE OF KARNATAKA
September 16, 1974
ADIVEPPA Vs. TANGEWWA
February 15, 1974
AJJAMPUR RANGAPPA Vs. CITY MUNICIPALITY DAVANGERE
July 23, 1974
AKBARALI JAHASAHEB Vs. ABASAHEB JAHASAHIB
May 28, 1974
ALBERT DSOUZA Vs. DIVIL CONTROLLER and DY GENL MANAGER MSRTC
March 13, 1974
ALICE RAJ Vs. ANTHONY RAJU
June 25, 1974
ALLU Vs. MUNICIPAL CORPN OF THE CITY OF HUBLI
November 12, 1974
AMBADASARAO Vs. SHAMALABAI
June 6, 1974
AMBAJI Vs. SHORANAPPA
February 14, 1974
ANDANAPPA & ANR. Vs. R. GANESH JOIS & ORS.
August 16, 1974
ANNAJI SHANKAR NADAGOUDA Vs. STATE OF MYSORE
March 18, 1974
ANNAPPA VENKATARAMAN BHAT Vs. P M PARAMESHWAR SUBBA BHATTA
September 6, 1974
ARCTIC ICE COMPANY Vs. STATE OF MYSORE
July 16, 1974
AZEEZ and CO Vs. MARITHIMMIAH
August 22, 1974
B C CHANDRASHEKHARAPPA Vs. A SUNDARAMMA
April 5, 1974
B NARAGAPPA Vs. STATE OF KARNATAKA
June 3, 1974
B NARAYANA REDDY Vs. N R VASUDEVA BHATTA
January 25, 1974
B S GUDDAD and SONS Vs. STATE OF MYSORE
August 20, 1974
B SRIDHARA KAKKILAYA Vs. COMMISSIONER FOR TRANSPORT
February 12, 1974
B SRINIVASA REDDY Vs. KHATUMBI
March 21, 1974
B V RATHNIAH SETTY Vs. B VENKATA RAO
July 30, 1974
B VENUGOPALACHARYA Vs. B TATACHARI
April 17, 1974
B. RAMASWAMY Vs. STATE OF MYSORE AND OTHERS
February 13, 1974
BAFNA TEXTILES Vs. INCOME TAX OFFICER
January 10, 1974
BALAWANT SHAMRAO DESHPANDE Vs. SADASHIV HARIPANT KULKARNI
October 18, 1974
BALDWIN GIRLS HIGH SCHOOL Vs. CORPN CITY OF BLORE
March 7, 1974
BANDU HAMASINGA DANA WADE Vs. SASHI KUMAR
October 8, 1974
BASAPPA GULAPPA ALIAS SHIVALINGAPPA BALLAD Vs. BASAPPA NATAVEERAPPA HANJI & ANR.
August 22, 1974
BASAVANGUDT CO OPERATIVE SOCIETY LTD Vs. N NAGESHA RAO
June 3, 1974
BHAIDAS CURSONDAS AND CO Vs. COMMERCIAL TAX OFFICER II CIRCLE HUBLI
May 31, 1974
BHARAT EARTH MOVERS LTD Vs. BHAGYAMMA
July 19, 1974
BHASKAR KRISHNAJI Vs. STATE OF KARNATAKA
June 20, 1974
BHAWARILAL Vs. S JAICHAND
July 25, 1974
BHUTHA Vs. BABURAO
March 14, 1974
C JAYAVELOO Vs. STATE OP MYSORE
August 21, 1974
C LAKSHMINARASIMHA MURTHY Vs. REGISTRAR BLORE UNIVERSITY
November 25, 1974
C R VENKATESHA RAO Vs. CENTRAL BOARD OF DIRECT TAXES
August 2, 1974
C S REDDY Vs. YAMUNA REDDY
September 20, 1974
C SEETHAHAMA REDDY Vs. H T SHANKARA REDDY
January 17, 1974
CHANDRAPPA Vs. DIVL COMMR GULBARGA
February 28, 1974
CHANNABASAWWA ALIAS CHANNAWWA Vs. BHIMAPPA RAMAPPA HOSAMANI
July 23, 1974
CHERIAN VARKEY Vs. DEAN KASTURBA MEDICAL COLLEGE
November 11, 1974
CHIDAMBARAM BROS Vs. COMMR OF CORPORATION OF THE CITY OF BANGALORE
March 28, 1974
CHIKKAVEEREGOWDA Vs. DEVEGOWDA
June 14, 1974
CITY MUNICIPAL COUNCIL MANDYA Vs. STATE OF MYSORE
July 3, 1974
COMMISSIONER OF INCOME TAX Vs. SRINIVASA SETTY B C
July 4, 1974
COMMISSIONER OF INCOME TAX Vs. NARAYANA PAI T
June 18, 1974
COMMISSIONER OF INCOME TAX Vs. T NARAYANA PAI
June 18, 1974
COMMISSIONER OF INCOME TAX Vs. JEWELS PARADISE
November 5, 1974
COMMISSIONER OF INCOME TAX Vs. SUNDARAM
July 17, 1974
CONTROLLER OF ESTATE DUTY Vs. JOHN DSOUZA
January 9, 1974
D P SHARMA Vs. STATE OF MYSORE
October 10, 1974
D S JAYADEVIAH Vs. NARASIMHA GOWDA
July 19, 1974
D S REKHT Vs. SHIVARATHRI RAJENDRA SWAMIJI
January 25, 1974
D T AYACHIT Vs. REGISTRAR HIGH COURT OF MYSORE
February 8, 1974
DASAPPA Vs. STATE OF KARNATAKA
January 25, 1974
DHIRAJLAL VITTALJI Vs. IVY DICKSON
September 11, 1974
DURGA ENTERPRISES BRINDAVAN HOTEL Vs. INCOME TAX OFFICER
September 12, 1974
ELECTRO MECHNICAL CORPORATION Vs. STATE OF KARNATAKA
January 29, 1974
FAKIRAIAH CHANNAMALLAIAH HIREMATH Vs. SAVANUR TALUKA PRIMARY CO OP LAND DEVPT BANK
September 9, 1974
G HANUMANTHA RAO Vs. UNION OF INDIA
July 19, 1974
G K GANESH Vs. STATE OF KARNATAKA
September 25, 1974
G K MAHADEVAPPA Vs. STATE OF KARNATAKA
July 5, 1974
G P BANAWALIKAB Vs. STATE OF MYSORE
August 8, 1974
G R ENGINEERING WORKS P LTD Vs. ADDITIONAL COMMERCIAL TAX OFFICER XI CIRCLE BANGALORE
September 5, 1974
GANGU SHEDTHI Vs. KAMALA SHEDTHI
November 28, 1974
GANJAM NAGAPPA AND SON Vs. STATE OF MYSORE
July 23, 1974
GAVISIDDIAH Vs. STATE OF KARNATAKA
August 27, 1974
GHASIRAM Vs. MAHADEVAMMA
September 6, 1974
GOVINDA RAO D KANANAVARE Vs. DATTATRAYA NABAYAN DESAI
March 13, 1974
GOVINDARAJULU Vs. UNION OF INDIA
May 31, 1974
GOVINDARAJULU R V Vs. COMMISSIONER OF INCOME TAX
July 25, 1974
GOWRAMMA Vs. BASAVAN GOUD
February 28, 1974
GOWRANNA Vs. BASAVANA GOWD
February 28, 1974
GUDAMA Vs. BABULAL
October 4, 1974
GURAWWA Vs. DILAWAR HUSSAIN SHILEDAR
November 8, 1974
GYANOBA Vs. NANAYYA
November 29, 1974
H A HAJEE ISMAIL Vs. STATE OF KARNATAKA
August 29, 1974
H OBEDULLA Vs. STATE OF KARNATAKA
October 14, 1974
H P SRINIVASA SETTY Vs. MUNIYAPPA
September 5, 1974
H R JAYADEVA Vs. ASSISTANT COMMERCIAL TAX OFFICER HOSPET
August 6, 1974
H S CHANDRASEKHAR Vs. GENERAL MANAGER MSRTC
July 16, 1974
H SHAEANAPPA SWAMY GOWDA Vs. STATE OF MYSORE
September 2, 1974
H V DATTATHRI SHASTRI Vs. VAMANA RAO APTE
August 30, 1974
H V GOVINDARAJULU Vs. COMMR OF INCOME TAX BLORE
July 25, 1974
H V SRINIVASA MURTHY Vs. REGIONAL TRANSPORT AUTHORITY
July 9, 1974
H.S. KATHYAYINI Vs. STATE OF MYSORE
January 8, 1974
HADALI RAJEEVA SHETTY Vs. MANJAYYA SHETTY
March 28, 1974
HANMANTHRAO Vs. SARUPCHAND
March 20, 1974
HANUMANTH Vs. MYSORE REV APP TRIBUNAL
July 9, 1974
HINDUSTAN AERONAUTICS LTD Vs. STATE OF MYSORE
May 29, 1974
HUSSEINSAB IMAMSAB BALLEKKAI Vs. VEERABHADRAPPA MALLAPPA GULEDGUD
March 25, 1974
I T C LTD Vs. UNION OF INDIA
November 6, 1974
INDIAN OXYGEN LTD Vs. CORPORATION OF THE CITY OF BANGALORE
February 15, 1974
J B CHANNABASAPPA Vs. DEPUTY COMMR OF FOOD and CIVIL SUPPLIES SHIMOGA DIST
June 12, 1974
J MOHANLAL Vs. UNION OF INDIA
October 1, 1974
J T MATHIAS Vs. A M BANGALORIE
August 1, 1974
JUBEDABI Vs. JAINABI
July 26, 1974
K Vs. HENJARI GOWDA
July 17, 1974
K CHANDRASHEKARA NAIK Vs. NARAYANA
October 11, 1974
K M BASHEER and CO Vs. STATE OF MYSORE
October 15, 1974
K N REVANASIDBIAH Vs. BANDIHAL BASAVANA GOWDA
January 11, 1974
K P LAKSHMANACHAR Vs. VEERAPPA
July 17, 1974
K R DHANANJAYA Vs. K S KUMARAN
November 18, 1974
K R PRASANNA KUMAR Vs. INCOME TAX OFFICER
February 1, 1974
K RAYAPPA Vs. LINGAPPA
July 31, 1974
K SHANKARA GOWDA Vs. S BHARATHI
August 8, 1974
K. GOVINDASWAMY AND ANOTHER Vs. V. LAKKANNA AND OTHERS
February 15, 1974
KADAPPA PARAPPA Vs. BADEMIYA HASANMIYA
October 14, 1974
KAGUNANDAN PRASAD GARG Vs. D SREERAMASETTY
April 3, 1974
KALE GOWDA Vs. AKKAYYAMMA
February 8, 1974
KALIDASA TRADERS Vs. STATE OF KARNATAKA
October 3, 1974
KALLAPPA SHETTAPPA CHOUGULE Vs. MAHADEV LAXMAN SHAHAPURKAR
October 30, 1974
KAMALA HANDTHY AND ANOTHER Vs. ANANTHAYYA HEBBAR
July 11, 1974
KAMPLI CO-OPERATIVE SUGAR FACTORY LIMITED Vs. STATE OF MYSORE
July 30, 1974
KARAVAN Vs. R VAIDYANATH
August 29, 1974
KARI GOWDA Vs. DIVISIONAL COMMISSIONER & ORS.
August 8, 1974
KARIAPPA Vs. STATE OF MYSORE
February 5, 1974
KARNATAKA EXPORTS LTD Vs. MYSORE IRON and STEEL LTD
June 21, 1974
KASTURIRANGA IYENGAR Vs. TOWN MUNICIPAL COUNCIL HASSAN
September 17, 1974
KHAJI ABDUL WAHAB SIDDIGIR Vs. GOVT OF KARNATAKA
November 11, 1974
KORI BHARMAPPA Vs. BAPANAHALLI OBALESHAPPA
July 2, 1974
KOTRAPPA KAGANAHALLI Vs. GADAG BETGERI CITY MUN COUNCIL
August 20, 1974
KRISHNA MOHAN AND CO Vs. STATE OF MYSORE
August 20, 1974
KUNHI Vs. KUTTIAMI BEARY
August 8, 1974
KURI DODDA HANUMAPPA Vs. SPECIAL ASST COMMISSIONER
August 20, 1974
L NAGENDRA RAO Vs. KOLLIMI KESIMBI
November 5, 1974
LALITA SHIVARAM UBHAYKAR Vs. COMMERCIAL TAX OFFICER XII CIRCLE BANGALORE 9
August 16, 1974
LAND ACQUISITION OFFICER CHICKABALLAPUR Vs. P S SURYANARAYANA RAO
August 27, 1974
LARGE SIZED CO OPERATIVE SOCIETY LTD Vs. H N RAJU
January 3, 1974
LAXMAYYA Vs. HARICHANDRA
June 12, 1974
LAXMI TOURING TALKIES Vs. STATE OF KARNATAKA
October 18, 1974
M G JAYARAM NAIDU Vs. UNIVERSITY OF MYSORE
February 12, 1974
M GANGAPPA Vs. MYS REV APPELLATE TRIBUNAL
July 12, 1974
M GURURAJA RAO Vs. GOVERNMENT OF INDIA
July 25, 1974
M K BALAPPACHAR Vs. STATE OF MYSORE
April 17, 1974
M K DEVARAJ Vs. STATE OF MYSORE
June 12, 1974
M N SAMARTHA RAMADAS Vs. COMMR OF LABOUR BANGALORE
March 21, 1974
M NAGAPPA Vs. ADDL COMMR OF INCOME TAX
April 11, 1974
M NANJAPPA Vs. M P MUTHUSWAMY
August 7, 1974
M NARAYANA GOWDA Vs. MYS REV APP TRIBUNAL
March 11, 1974
M R ANANTHASWAMY Vs. PUTTAMMA
April 2, 1974
M S PARTHASARATHI Vs. DIRECTOR OF PUBLIC INSTRUCTION
February 8, 1974
M S RANGANATH Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
April 3, 1974
M VASUDEVA RAO Vs. S K GANAPTHI HOLLA
June 20, 1974
M.S. Ranganath Vs. Institute of Chartered Accountants of India and others
April 3, 1974
M/S. AMBASSADOR AND OTHERS Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 22, 1974
M/S. KIRLOSKAR ELECTRIC CO. LTD Vs. THE CORPORATION OF THE CITY OF BANGALORE
October 11, 1974
M/S. VIJAYA WINE STORES & ORS. Vs. STATE OF KARNATAKA & ORS.
August 23, 1974
MAHADEV Vs. BAINABAI
March 15, 1974
MAHAMMAD Vs. BUKNASAB
June 20, 1974
MALLESHAPPA LINGAPPA KALLED Vs. UNION OF INDIA
January 9, 1974
MALLIKARJUNAPPA Vs. STATE OF KARNATAKA
August 16, 1974
MANAGEMENT AMALAGAMATED ELEC CO LTD Vs. WORKMEN
August 19, 1974
MANAGEMENT OF KIRLOSKAR ELECTRIC CO Vs. WORKMEN OF KIRLOSKAR ELECTRIC CO
February 14, 1974
MANAGEMENT OF KRISHNA RAJENDDRA MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT
November 7, 1974
MANORAMA PANDURANG PATIL Vs. APPAYYA THAKKAPPA KALKHAMBKAR
October 15, 1974
MANUSUKHLAL A SHAH Vs. STATE OF MYSORE
July 16, 1974
MARGARINE and REFINED OIL CO Vs. INCOME TAX OFFICER
June 7, 1974
MOHAMMED QASIM Vs. MOHAMMED MAINUDDIN
January 29, 1974
MUNISWAMAPPA ALIAS APPAYYANNA Vs. PUTTABASAPPA
March 19, 1974
MURPHY HOUSE Vs. OFFICIAL RECEIVER
January 25, 1974
MURUGAN and CO Vs. STATE OF MYSORE
February 1, 1974
MUZRAI OFFICER AND REVENUE ASST COMMR CHIKMAGALUR Vs. C R SHIVANANDA
January 23, 1974
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. COMMISSIONER OF INCOME TAX
September 16, 1974
N KONAPPA ALIAS K R NADAGOUDA Vs. DELHI SPECIAL POLICE ESTABLISHMENT
April 5, 1974
N NARAYANAPPA Vs. NARASIMHAIAH
March 20, 1974
N S MANKALE Vs. TOWN MUNICIPAL COUNCIL SAGAR
February 27, 1974
N VENKATARAMANA BHAT Vs. A PRABODH NAIK
September 13, 1974
NAGAPPA Vs. INCOME TAX OFFICER
January 25, 1974
NAGAPPA M Vs. INCOME TAX OFFICER
April 11, 1974
NAGAWWA Vs. VEERANNA SHIVALINGAPPA KOUJALAGI
December 16, 1974
NANJAMMA Vs. CHANDRAPPA
March 7, 1974
NARAYANA JETTI PATAGAR Vs. ISHWAR GANAPA HEGDE
March 29, 1974
NATIONAL INSTITUTE OF ENGINEERING Vs. LABOUR INSPECTOR MYSORE CIRCLE
November 7, 1974
NAVALGUNDKAR D B AND COMPANY Vs. COMMISSIONER OF INCOME TAX
February 26, 1974
NEMANI IRAPPA HUNDRE Vs. BELGAUM MUNICIPAL COUNCIL
March 29, 1974
P HAJEE ABDUL SUBHAN SAHIB Vs. JANAB MUSTAFA KHAN SAHIB
February 15, 1974
P M MADURAI MOODALIAR Vs. P M MADURAI MOODALIAR
September 26, 1974
P RAGHURAMA SHETTY Vs. B C SAVADI
November 29, 1974
P SESHACHAK Vs. STATE OF KARNATAKA
November 12, 1974
PACHAKHAN Vs. H D GOPALAKRISHNA RAO
July 10, 1974
PADMA BAI PUSHPANADAN Vs. BANGALORE UNIVERSITY
February 27, 1974
PADMASHRI HUMAYUN MIRZA Vs. STATION DIRECTOR AIR
July 18, 1974
PADMAVATHI Vs. DUGGANAIKA
August 9, 1974
PANDURANG BHIMAJI KULKARNI Vs. BHIMAPPA GHULAPPA ADAHALAI
March 29, 1974
PARASAPPA NAGAPPA WALIKAR Vs. CHANDRAWWA
February 15, 1974
PREM AGNANI Vs. HEAD QUARTERS SUB REGISTRAR GANDHINAGAR BANGALORE
August 30, 1974
PUTTAPPA EDEPPA KURLI Vs. HASANSAB USMANSAB MUJAHID
July 24, 1974
R GOPALA RAO Vs. STATE OF MYSORE
January 11, 1974
R R DIWAKAR Vs. M S PATIL
April 18, 1974
RAJABIBI Vs. S AMEERALI
January 25, 1974
RAJABIBI AND OTHERS Vs. S. AMEERALI AND ANOTHER
January 26, 1974
RAJAGOPALA Vs. P REVANNA
January 9, 1974
RAJARAM MOULSAB KALAL Vs. BASAWWA
August 9, 1974
RALLIS INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS BELLARY
February 15, 1974
RALUS INDIA LTD Vs. ASSISTANT COMMR OF COMML TAXES BELLARY
February 15, 1974
RAMACHANDRA MANJANATH KAMATH Vs. JAGANNATH LAXMAN PRABHU
March 20, 1974
RANGARAO RAMARAO DESHPANDE Vs. CHANNAPPA BASAPPA LAKAMANAHALLI
March 21, 1974
S ANNAJJ JADHAV Vs. STATE OF MYSORE
December 11, 1974
S G NADAKATTINAVAR Vs. COMMERCIAL TAX OFFICER II CIRCLE HUBLI
July 18, 1974
S G NAGABHUSHAN RAO Vs. STATE OF KARNATAKA
November 18, 1974
S KRISHNAVENI Vs. STATE OF KARNATAKA
November 5, 1974
S R M S TOURIST SERVICE CO Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
October 30, 1974
S RAMA RAO Vs. C SUBBIAH
May 31, 1974
S T GOPIKRISHNA Vs. COMMR CORPORATION OF THE CITY OF BANGALORE
July 18, 1974
SADANANDA ANATHA PRABHU Vs. HONAVAR AGRICULTURE PRODUCE MARKETING SOCIETY
May 27, 1974
SAKAMMA Vs. EREGOWDA
June 7, 1974
SAMBA DIXIT DAMODAR UPADHYA Vs. VATSALA
February 26, 1974
SANTHAMMAL Vs. S THANGARAJ
June 25, 1974
SATYENDRA KUMAR Vs. M V RAMACHANDRA MURTHY
September 26, 1974
SECOND ADDL SPL LAND ACQUISITION OFFICER Vs. BAIKAMPADDY MAGAVEERA DHARMA FUND
September 3, 1974
SHA PANNALAL PEMRAJ AND CO Vs. COMMERCIAL TAX OFFICER HASSAN CIRCLE HASSAN
September 25, 1974
SHA VAJESHANKAR VASUDEVA and CO Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES MANGALORE
July 5, 1974
SHARANAPPA Vs. SHRISHAILAPPA
August 1, 1974
SHEIK ABDUL AZEEZ Vs. STATE OF MYSORE
July 1, 1974
SHOUKAT MOHAMMED HATROT Vs. NARAYANA GOVINDA NAIK ANEKHINDI
July 1, 1974
SHUBHAKAR SRIDHAR SHASTRY Vs. MYS STATE ROAD TRAN CORPN
July 4, 1974
SIDDESWARA TRADING CO Vs. STATE OF MYSORE
June 10, 1974
SPECIAL MILITARY ESTATES OFFICER, BANGALORE Vs. MUNIVENKATARAMAYYA & ANR.
August 9, 1974
SRMS TOURIST SERVICE CO Vs. SECRETARY RTA
October 30, 1974
STATE Vs. T R MEETYA NAIKA
July 2, 1974
STATE OF KAENATAKA Vs. MANOJ DRUG HOUSE
September 13, 1974
STATE OF KARNATAKA Vs. SYED RAZAK
November 20, 1974
STATE OF KARNATAKA Vs. ABDUL NABI
August 5, 1974
STATE OF KARNATAKA Vs. R SAMPANGIRAMAIAH
September 3, 1974
STATE OF KARNATAKA Vs. SIDDA ALIAS L SIDDIAH
August 28, 1974
STATE OF KARNATAKA Vs. BOODI REDDAPPA
August 29, 1974
STATE OF KARNATAKA Vs. VIKRAM CHEMICAL LABORATORIES
August 19, 1974
STATE OF KARNATAKA Vs. S VENKATARAJ
August 21, 1974
STATE OF KARNATAKA Vs. UNION OF INDIA UOI
June 11, 1974
STATE OF KARNATAKA Vs. DURGAPPA
May 31, 1974
STATE OF MYSORE Vs. M CHANDRASEKHAR
April 18, 1974
STATE OF MYSORE Vs. MUKAHAO NARASINGA RAO
March 15, 1974
STATE OF MYSORE Vs. HANJARIMAL SAREMALJI
August 20, 1974
STATE OF MYSORE Vs. G V DESHANUR
August 20, 1974
STATE OF MYSORE Vs. S V PAGADI
July 30, 1974
STERLING CONSTRUCTION and TRADING CO Vs. INCOME TAX OFFICER
February 22, 1974
STERLING CONSTRUCTION AND TRADING COMPANY Vs. INCOME TAX OFFICER
May 31, 1974
STUMP SCHUELE and SOMAPPA LTD Vs. II INCOME TAX OFFICER COY CIRCLE
September 13, 1974
STUMPP SCHUELE AND SOMAPPA PRIVATE LIMITED Vs. INCOME TAX OFFICER SECOND
September 1, 1974
SUGANDA BAI Vs. SULU BAI
August 9, 1974
SUPERINTENDENT CENTRAL EXCISE Vs. V A RADHAKRISHNA SETTY
April 5, 1974
SUPERINTENDENT OF POLICE DHAARWAR Vs. NIKHIL BINDURAO GALAGALI
July 11, 1974
SURYAKANT KASHIBHAI PATEL Vs. S C CHAVAN
May 30, 1974
SYED HUSSEIN Vs. RAHMATHAM
June 16, 1974
T GANGADHARASWAMY Vs. SETH DOWLATRAM MOHANDAS
December 12, 1974
T N NARASIMHA MURTHY Vs. GANDHI SIDDIAH
February 11, 1974
T R RAMAIAH Vs. DEPUTY COMMISSIONER
April 19, 1974
T V RAMARAJU NAIDU Vs. DIVL FOREST OFFICER MERCARA
September 18, 1974
T V SATHYAPRAKASH Vs. KARNATAKA PUBLIC SERVICE COMMN
November 25, 1974
THIMME GOWDA Vs. STATE OF MYSORE
March 1, 1974
THIPPESWAMY Vs. STATE OF KARNATAKA
June 24, 1974
THUNGA BAI Vs. VISHALAKHSI HEGGADTHI
October 4, 1974
THYAMPU SHETTY Vs. A KOTI SHETTY
January 18, 1974
TOWN MUN COUNCIL HARIHAR Vs. MURKAL MAHALINGAPPA
October 9, 1974
TUKAPPA BASAPPA KUPPALUR Vs. RAMAPPA SUBBAPPA KUPPALUR
February 21, 1974
TULASABAI Vs. IRAPPA SATTEPPA CHOUGULE
August 26, 1974
TULJARAM RAMACHANDRA Vs. NIJAGUNAPPA BASALINGAPPA
May 31, 1974
UDAYA MOTOR TRANSPORT Vs. STATE OF KARNATAKA
September 30, 1974
ULLAL NARAYAN HALLYA and SONS Vs. COMMR OF INCOME TAX
November 20, 1974
UMAVATHI Vs. N. A. NANDA SHETTY
July 26, 1974
V GIRIAPPA SETTY Vs. MUNI BOYEE
November 21, 1974
V GOPAL Vs. STATE OF KARNATAKA
February 25, 1974
V L NAGENDRA Vs. UNION OF INDIA
October 28, 1974
V NAGARAJA Vs. SOWCART PREMNATH
July 4, 1974
V NARAYANA BHAT Vs. S SUBBANNA BHAT
December 2, 1974
V PRAMILA Vs. CONTROLLER OF ESTATE DUTY
January 30, 1974
V R NARAYANA MURTHY Vs. K S JAGANNATHA and BROS
July 10, 1974
V S NARAYANASWAMY Vs. STATE OF MYSORE
March 20, 1974
VEERABHADRIAH Vs. MUDDAMMA
March 18, 1974
VENKATARAMANA GANESH BHAT Vs. VISVESWAR VENKATARAMANA
October 14, 1974
VENKATESH Vs. CITY MUN COUNCIL GULBARGA
June 12, 1974
VILLAGE PANCHAYAT COMMITTEE HARIHAL Vs. CHANAPPA PATRAPPA YALLAPPANNAVAR
August 12, 1974
VIPIN KUMAR JAIN Vs. COLLECTOR OF CENTRAL EXCISE BLORE
July 1, 1974
VITTAL PAI P Vs. AGRICULTURAL INCOME TAX OFFICER
January 31, 1974
WORKMEN OF HMT Vs. PREDG OFFICER NATIONAL TRIBUNAL
March 14, 1974
WORKMEN PSSK Vs. PEESIDING OFFICER LABOUR COURT MANDYA
August 29, 1974
Y LAXMAN Vs. COMMERCIAL TAX OFFICER 1ST CIRCLE UDIPI
July 18, 1974
Y M VEERANNA Vs. STATE OF MYSORE
January 31, 1974
Y R RAJU Vs. MYSORE REVENUE APPELLATE TRIBUNAL
October 31, 1974
Y. RUPLA NAIK Vs. STATE OF MYSORE & ORS.
July 19, 1974
YUSUF NUSVEE Vs. MRS. DEVASUNDER & ORS.
July 25, 1974
ZAHUR AHMED Vs. STATE OF KARNATAKA
February 7, 1974