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Case Index
Title
Date
A K SUBRAMAN S S OJHA Vs. UNION OF INDIA
December 11, 1974
ABDUL HUSSAIN MIR Vs. SHAMSUL HUDA
December 20, 1974
ABDUL MUNNAF Vs. STATE OF WEST BENGAL
March 22, 1974
ACHARYA MAHARAJSHRI NARENDRA PRASADJI ANANDPRASADJI MAHARAJ Vs. STATE OF GUJARAT
October 3, 1974
AFLATOON BAHADUR ABDULRASHID NURUDDIN BAHADUR AFLATOON Vs. LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI
August 23, 1974
AHMED YAR JUNG Vs. COLLECTOR LAND ACQUISITION HYDERABAD
February 26, 1974
AHMEDABAD ST XAVIERS COLLEGE SOCIETY Vs. STATE OF GUJARAT
April 26, 1974
AJANTHA TRANSPORTS PRIVATE LIMITED COIMBATORE KANAN MOTORS PRIVATE LIMITED KANAN MOTORS PRIVATE LIMITED Vs. T V K TRANSPORTS PULAMPATTI COIMBATORE DISTRICT:A E A VEIRANA CHETTIAR:PRABHU TRANSPORTS PRIVATE LIMITED
September 24, 1974
AJIT KUMAR KAVIRAJ Vs. DISTRICT MAGISTRATE BIRBHUM
September 6, 1974
AJODHYA BHAGAT Vs. STATE OF BIHAR
August 13, 1974
ALEK MOHAMMAD Vs. STATE OF WEST BENGAL
February 19, 1974
ALI AHMAD AND SONS BUS OPERATORS KOTHI ROAD REWA Vs. RAMGOPAL SATYA NARAIN
August 6, 1974
AMALGAMATED TEA ESTATES CO LIMITED MALAYALAM PLANTATIONS LIMITED Vs. STATE OF KERALA
April 2, 1974
AMARJIT KAUR SMT TEJ KAUR BANTA SINGH KARAM CHAND RANJIT SINGH CHHANGA SINGH BAKSHISH SINGH HARBHAJAN SINGH Vs. PRITAM SINGH:AJAIB SINGH:BACHAN SINGH:PARTAP SINGH:NARINJAN SINGH:MAGHAR SINGH:HARBANS SINGH:MOHAN SINGH
August 6, 1974
AMARJIT SINGH AHLUWALIA Vs. STATE OF PUNJAB
December 20, 1974
AMIR Vs. STATE OF MAHARASHTRA
January 9, 1974
AMRIT LAL BERRY K N KAPUR Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI:COLLECTOR OF CENTRAL EXCISE CENTRAL REVENUE
December 10, 1974
ANDHRA INDUSTRIAL WORKS Vs. CHIEF CONTROLLER OF IMPORTS
April 26, 1974
ANIL DEY Vs. STATE OF WEST BENGAL
February 22, 1974
ANIL KUMAR BOSE RAGHUNATH PRASAD Vs. STATE OF BIHAR
April 10, 1974
APPELLATE ASSTT COMMISSIONER STATE OF TAMIL NADU Vs. L M S SADAK TAMBY AND CO:A M SAFIULLAH AND CO
October 15, 1974
ARJUN LAL GUPTA Vs. MRIGANKA MOHAN SUR
August 22, 1974
ARVIND MOHAN SINHA Vs. AMULYA KUMAR BISWAS
January 17, 1974
ASGAR ALI Vs. DISTRICT MAGISTRATE BURDWAN
February 27, 1974
ASHA DEVI Vs. DUKHI SAO
August 8, 1974
ASSISTANT CUSTODIAN EVACUEE PROPERTY Vs. BRIJ KISHORE AGARWALA
October 7, 1974
B BANERJEE KAMAL LAL GHOSAL Vs. ANITA PAN:ENA DUTTA
November 20, 1974
B M LAKSHMANAMURTHY Vs. EMPLOYEES STATE INSURANCE CORPORATION BANGALORE
January 21, 1974
BABAR S O MOHAMMAD ALI Vs. STATE OF MAHARASHTRA
August 6, 1974
BABLU HEMBRAM Vs. STATE OF WEST BENGAL
May 28, 1974
BABUBHAI MULJIBHAI PATEL Vs. NANDLAL KHODTDAS BAROT
September 17, 1974
BALAK RAM MOHD SAYEED KHAN Vs. STATE OF UTTAR PRADESH
August 16, 1974
BALBIR SINGH Vs. BOGH SINGH
January 23, 1974
BANDARUPALLI VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
November 5, 1974
BANKATLAL Vs. STATE OF RAJASTHAN
October 17, 1974
BARADA KANTA MISHRA Vs. MR: JUSTICE GATIKRUSHNA MISRA CHIEF JUSTICE OF THE ORISSA HIGH COURT
June 21, 1974
BARATI Vs. STATE OF UTTAR PRADESH
March 12, 1974
BAVA HAJEE HAMSA Vs. STATE OF KERALA
February 21, 1974
BELA DAS Vs. SAMARENDRA NATH BOSE
December 11, 1974
BELIRAM BHALAIK Vs. JAI BEHARILAL KHACHI
December 3, 1974
BHAGAT RAM ALIAS BHAGTU RAM Vs. BHAGAT RAM
November 22, 1974
BHAGWAN DASS Vs. STATE OF RAJASTHAN
July 18, 1974
BHAGWAN DUTT Vs. KAMLA DEVI
October 17, 1974
BHAGWANDAS KESHWANI Vs. STATE OF RAJASTHAN
April 3, 1974
BHAJAN SINGH Vs. STATE OF UTTAR PRADESH
April 9, 1974
BHARATPUR MOTOR WORKERS CO OPERATIVE SOCIETY LIMITED BHARAT BUS SERVICE ALWAR Vs. STATE OF UTTAR PRADESH
September 10, 1974
BHOLA BHUIYA Vs. STATE OF WEST BENGAL
October 3, 1974
BHOOR SINGH Vs. STATE OF PUNJAB
February 28, 1974
BHUT NATH METE Vs. STATE OF WEST BENGAL
February 8, 1974
BIHAR STATE BOARD OF RELIGIOUS TRUSTS Vs. BHUBNESHWAR PRASAD CHOUDHARY
April 9, 1974
BIKASH CHANDRA SAHA Vs. STATE OF WEST BENGAL
February 26, 1974
BINOD BIHARI MAHATO Vs. STATE OF BIHAR
October 1, 1974
BIRAM CHAND Vs. STATE OF UTTAR PRADESH
March 28, 1974
BIRANSINGH Vs. STATE OF BIHAR
October 17, 1974
BISHAN CHAND Vs. SARBJIT SINGH
August 27, 1974
BISHAN SARUP GUPTA SADHU SARAN SINGH Vs. UNION OF INDIA
April 16, 1974
BOARD OF DIRECTORS OF ANDHRA PRADESH CO OPERATIVE CENTRAL LAND MORT GAGE BANK LIMITED Vs. CHITTOR PRIMARY CO OPERATIVE LAND MORTGAGE BANK LIMITED
February 21, 1974
BOLANI ORES LIMITED DALMIA CEMENT BHARAT LIMITED BOLANI ORES LIMITED Vs. STATF OF ORISSA:THE REGIONAL TRANSPORT OFFICER BALLERY MYSORE :STATE OF ORISSA
September 24, 1974
BOUCHER PIERRE ANDRE Vs. SUPERINTENDENT CENTRAL JAIL TIHAR NEW DELHI
November 21, 1974
BRAHM PAL Vs. MUNICIPAL CORPORATION OF DELHI
November 1, 1974
C KRISHNA PRASAD Vs. COMMISSIONER OF INCOME TAX BANGALORE
November 12, 1974
C P SIKH REGULAR MOTOR SERVICE KRISHAN GOPAL TRANSPORT CO KUNJILAL HANUMANLALA JAISWAL LOKPRIYA MOTOR SERVICE NEW DATAR TRANSPORT CO P LIMITED R G SONI SURAJMAL BHUMAL SHARMA PRE Vs. STATE OF MAHARASHTRA
September 5, 1974
CARLOSE JOHN Vs. STATE OF KERALA
May 2, 1974
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED Vs. WORKMEN
April 23, 1974
CHAIRMAN RAMAPPA GUNDAPPA SAHAKARI SAMYAKTA BESAVA SANGHA LIMITED CHAIRMAN RAMAPPA GUNDAPPA SAHAKARI SAMYAKTA BESAVA SANGHA LIMITED Vs. STATE OF MYSORE
April 5, 1974
CHALLAPALLI SUGAR LIMITED C I T CENTRAL CALCUTTA Vs. COMMISSIONER OF INCOME TAX A P HYDERABAD:HINDUSTAN PETROLEUM CORPORATION LTD
October 31, 1974
CHAMPAKLAL GANESHMAL Vs. STATE OF MAHARASHTRA
November 5, 1974
CHANDA SINGH Vs. CHOUDHARY SHIV RAM VERMA
December 19, 1974
CHANDRA MOHAN Vs. SAUBHAG SINGH
October 15, 1974
CHANDRAKANT GANPAT SOVITKAR Vs. STATE OF MAHARASHTRA
May 3, 1974
CHARAN LAL SAHU Vs. FAKRUDDIN ALI AHMED
October 14, 1974
CHARAN SINGH Vs. DARSHAN SINGH
December 17, 1974
CHARAN SINGH Vs. STATE OF PUNJAB
July 26, 1974
CHAWLA Vs. STATE OF HARYANA
February 12, 1974
CHIEF COMMISSIONER DELHI Vs. FEDERATION OF INDIAN CHAMBERS OF COMMERCE AND INDUSTRY NEW DELHI
April 30, 1974
COLLECTOR OF CUSTOMS MADRAS Vs. C TARACHAND
April 5, 1974
COLLECTOR OF CUSTOMS MADRAS Vs. D BHOORMALL
April 3, 1974
COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. K ERANNA
August 30, 1974
COMMISSIONER OF INCOME TAX BOMBAY CITY C I T BOMBAY CITY RAM KRISHAN Vs. R H PANDI MANAGING TRUSTEES OF TRUST BOMBAY:THE PUBLIC UTILITIES INVESTMENT TRUST LTD
September 4, 1974
COMMISSIONER OF INCOME TAX CENTRAL MADRAS Vs. SOUTHERN ROADWAYS PRIVATE LIMITED
November 28, 1974
COMMISSIONER OF INCOME TAX HYDERABAD Vs. NAWAB MIR BARKAT ALI KHAN BAHADUR
October 16, 1974
COMMISSIONER OF INCOME TAX WEST BENGAL 111 CALCUTTA Vs. INDIAN SUGAR MILLS ASSOCIATION
November 5, 1974
COMMISSIONER OF WEALTH TAX U P Vs. KUNDAN LAL BEHARI LAL
September 5, 1974
CONTROLLER OF ESTATE DUTY MADRAS Vs. PARVATHIAMMAL
November 11, 1974
D BHUVAN MOHAN PATNAIK Vs. STATE OF ANDHRA PRADESH
September 9, 1974
D CAWASJI AND COMPANY D CAWASJI AND COMPANY Vs. STATE OF MYSORE
October 29, 1974
D N SANGHAVI AND SONS Vs. AMBALAL TRIBHUWAN DAS
January 9, 1974
D SUBBA RAO Vs. STATE OF ANDHRA PRADESH
January 17, 1974
DAKTAR MUDI Vs. STATE OF WEST BENGAL
September 16, 1974
DANIRAIJI VRAJLALJI JUNAGADH Vs. VAHUJI MAHARAJ SHRI CHANDRAPRABHA WIDOW OF DECEASED MAHARAJ SHRI PURSHOTTAMLALJI RAGHUNATHLALJI JUNAGADH
December 13, 1974
DAROGA RAI Vs. STATE OF WEST BENGAL
December 20, 1974
DATTATREYA SHANKER MOTE Vs. ANAND CHINTAMAN DATAR
October 3, 1974
DAYA SINGH DEAD Vs. DHAN KAUR
March 5, 1974
DEBEN DAS Vs. STATE OF WEST BENGAL
February 26, 1974
DEBU MAHATO Vs. STATE OF WEST BENGAL
February 15, 1974
DELHI DEVELOPMENT AUTHORITY NEW DELHI DELHI DEVELOPMENT AUTHORITY DELHI DEVELOPMENT AUTHORITY Vs. LILA D BHAGAT:SARDARI LAL AND THE STATE:R S BAJWA 2 THE STATE
November 19, 1974
DEOCHAND Vs. STATE OF MAHARASHTRA
April 4, 1974
DHAN SINGH RAMKRISHNA CHAUDHARI Vs. LAXMINARAYAN RAMKISHAN
April 16, 1974
DHARM DAS WADHWANI Vs. STATE OF UTTAR PRADESH
March 14, 1974
DHARMAN RAJ BANSHI Vs. STATE OF WEST BENGAL
February 18, 1974
DHONDIBA GUNDU POMAJE Vs. STATE OF MAHARASHTRA
September 17, 1974
DILAWARSAB BABUSAB MULLASAB Vs. SPECIAL LAND ACQUISITION OFFICER
October 8, 1974
DILIP KUMAR GON Vs. DURGA PRASAD SINGH
November 4, 1974
DIRECTOR OF INSPECTION OF INCOME TAX INVESTIGATION NEW DELHI Vs. POORAN MAL AND SONS
September 20, 1974
DIVISIONAL SUPERINTENDENT EASTERN RAILWAY DINAPUR UNION OF INDIA Vs. L N KE
August 6, 1974
DIVYA PRAKASH Vs. KULTAR CHAND RANA
November 18, 1974
DULAL CHANDRA MAJUMDAR Vs. STATE OF WEST BENGAL
November 5, 1974
DWARIKA PRASAD SAHU Vs. STATE OF BIHAR
November 12, 1974
EDIGA ANAMMA Vs. STATE OF ANDHRA PRADESH
February 11, 1974
ELVIN SANGMA Vs. PROJENGTON MOMIN
November 21, 1974
ERUSIAN EQUIPMENT AND CHEMICALS LIMITED UNION OF INDIA Vs. STATE OF WEST BENGAL:A K MITHIBORWALA
November 11, 1974
ESHARUDDIN ESHARU MD Vs. DISTRICT MAGISTRATE WEST DINAJPUR
December 19, 1974
FENDAN NAHA Vs. STATE OF WEST BENGAL
May 3, 1974
FIRM OF PRATAPCHAND NOPAJI Vs. FIRM OF KOTRIKE VENKATA SETTY AND SONS
December 12, 1974
FOGLA Vs. STATE OF WEST BENGAL
February 28, 1974
FOOD CORPORATION OF INDIA Vs. THAKUR SHIPPING CO
December 19, 1974
FRANCIS ALIAS PONNAN BHAGWANTA Vs. STATE OF KERALA:STATE OF MAHARASHTRA
May 17, 1974
G K KRISHNAN A SUBRAMANYAM SIVA TOURISTS Vs. STATE OF TAMIL NADU:GOVERNMENT OF TAMIL NADU:STATE OF TAMIL NADU
November 12, 1974
G K OHAB Vs. STATE OF WEST BENGAL
December 20, 1974
G R LUTHRA ADDITIONAL DISTRTCT JUDGE DELHI Vs. LT GOVERNOR DELHI
September 3, 1974
G S GILL Vs. STATE OF PUNJAB
July 30, 1974
GAJENDRA TRANSPORT P LIMITED Vs. ANAMALLAIS BUS TRANSPORT P LIMITED
December 11, 1974
GAMMON INDIA LTD Vs. UNION OF INDIA
March 20, 1974
GANGA BAI Vs. VIJAY KUMAR
April 9, 1974
GANPAT Vs. RETURNING OFFICER
December 4, 1974
GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. A V R SIDDHANTTI
January 30, 1974
GHANSHYAM DAS Vs. MUNICIPAL CORPORATION OF DELHI
August 6, 1974
GIAN DEVI Vs. SUPERINTENDENT NARI NIKETAN DELHI
August 27, 1974
GIAN SINGH Vs. STATE OF PUNJAB
March 5, 1974
GODHRA ELECTRICITY COMPANY LIMITED Vs. STATE OF GUJARAT
September 12, 1974
GODHU Vs. STATE OF RAJASTHAN
August 27, 1974
GOGULA GURUMURTHY Vs. KURIMETI AYYAPPA
March 14, 1974
GOJER BROS PRIVATE LIMITED Vs. RATAN LAL SINGH
May 1, 1974
GOLAM ALIAS GOLAM MALLICK Vs. STATE OF WEST BENGAL
September 12, 1974
GOLAM HOSSAIN MONDAL Vs. STATE OF WEST BENGAL
February 18, 1974
GOLAM HUSSAIN ALIAS GAMA Vs. COMMISSIONER OF POLICE CALCUTTA
March 15, 1974
GORA Vs. STATE OF WEST BENGAL
December 11, 1974
GOVERNMENT OF INDIA Vs. C A BALAKRISHNAN
October 3, 1974
GOVERNMENT OF MYSORE Vs. J V BHAT
October 14, 1974
GURDIT SINGH Vs. STATE OF PUNJAB
April 10, 1974
GURDIT SINGH AULAKH Vs. STATE OF PUNJAB
August 16, 1974
GURNAM SINGH Vs. SURJIT SINGH
August 5, 1974
H L MEHRA Vs. UNION OF INDIA
April 23, 1974
H V RAJAN Vs. C N GOPAL
August 9, 1974
HALLU Vs. STATE OF MADHYA PRADESH
March 19, 1974
HANS RAJ KEHAR Vs. STATE OF UTTAR PRADESH
December 4, 1974
HAR SWARUP Vs. GENERAL MANAGER CENTRAL RAILWAY
October 29, 1974
HARADHAN SAHA MADAN LAL AGARWALA Vs. STATE OF WEST BENGAL
August 21, 1974
HARBANS LAL JAIN Vs. UNION OF INDIA AND VICE VERSA
February 7, 1974
HARDEEP KAUR Vs. STATE OF PUNJAB
March 21, 1974
HARDEV SINGH Vs. STATE OF PUNJAB
December 4, 1974
HARI SINGH MANN Vs. STATE OF PUNJAB
August 20, 1974
HARIHAR PRASAD SINGH Vs. BALMIKI PRASAD SINGH
December 10, 1974
HARNAM SINGH Vs. STATE OF HIMACHAL PRADESH
November 21, 1974
HARU SARKAR Vs. STATE OF WEST BENGAL
February 26, 1974
HEM RAJ Vs. RAMJI LAL
December 11, 1974
HINDUSTAN HOSIERY INDUSTRIES Vs. F H LALA
February 8, 1974
IFTIKHAR AHMED Vs. SYED MEHARBAN ALI
February 26, 1974
IMAM SHAIK Vs. STATE OF WEST BENGAL
October 4, 1974
INCOME TAX OFFICER INCOME TAX CUM WEALTH TAX CIRCLE II HYDERABAD Vs. NAWAB MIR BARKAT ALI KHAN BAHADUR HYDERABAD
October 16, 1974
INDERJIT C PAREKH Vs. V K BHATT
January 8, 1974
INDIA TOBACCO COMPANY LIMITED Vs. COMMERCIAL TAX OFFICER BHAVANIPORE
November 6, 1974
INDRAPURI GRIHA NIRMAN SAHAKARI SAM ITI LIMITED Vs. STATE OF RAJASTHAN
September 17, 1974
INSTALMENT SUPPLY LIMITED Vs. S T 0 AHMEDABAD I
May 1, 1974
INTERNATIONAL COTTON CORPN PRIVATE LIMITED H BASAPPA RALLIS INDIA LIMITED Vs. COMMERCIAL TAX OFFICER HUBLI :COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER
October 4, 1974
IQBAL ISMAIL SODAWALA IQBAL ISMAIL SODAWALA Vs. STATE OF MAHARASHTRAS:REGISTRAR HONBLE HIGH COURT BOMBAY
August 13, 1974
IRLAPATI SUBBAYA Vs. PUBLIC PROSECUTOR ANDHRA PRADESH
March 14, 1974
ISHA VALIMOHAMED Vs. HAJI GULAM MOHAMAD AND HAJI DADA TRUST
August 14, 1974
ISRAIL SK Vs. DISTRICT MAGISTRATE OF WEST DINAJPUR
November 26, 1974
J K KAPUR Vs. STATE OF GUJARAT
January 24, 1974
JAGDEV DAULATA MAHADIK Vs. GOVINDRAO BALWANTRAO
August 14, 1974
JAGDIP SINGH Vs. STATE OF HARYANA
February 27, 1974
JAGDISH PRASAD Vs. STATE OF BIHAR
February 13, 1974
JAGDISH PRASAD TIWARI Vs. RAMDHANI MISHRA
November 18, 1974
JAGIR SINGH Vs. STATE DELHI
December 4, 1974
JAGTA Vs. STATE OF HARYANA
April 23, 1974
JAIKISH^N DASS MULL Vs. LUCHHIMINARAIN KANORIA AND CO
May 3, 1974
JAINAL SK Vs. DISTRICT MAGISTRATE WEST DINAJPUR
November 26, 1974
JAY AND COMPANY P R NATARAJAN KANAH MOTOR TRANSPORTS Vs. REGIONAL TRANSPORT AUTHORITY MADURAI:REGIONAL TRANSPORT AUTHORITY:STATE OF TAMIL NADU
November 5, 1974
JAYANTA JADAV Vs. STATE OF WEST BENGAL
February 28, 1974
JEHAN SINGH Vs. DELHI ADMINISTRATION
March 27, 1974
JHAGRAKHAN COLLIERIES PRIVATE LIMITED Vs. G C AGRAWAL PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRTAL TRIBSNAL CSM LABOUR COURT JABALPUR
November 28, 1974
JHAMMAN Vs. STATE OF UTTAR PRADESH
December 4, 1974
JIWAN SINGH Vs. RAJENDRA PRASAD
December 18, 1974
JOGINDER NATH Vs. UNION OF INDIA
October 31, 1974
K BALASUBRAMANIA CHETTY Vs. N M SAMBANDAMOORTHY CHETTY
December 20, 1974
K L VARADARAJAN Vs. COMMISSIONER OF INCOME TAX MADRAS
November 5, 1974
K RAMADAS SHENOY Vs. CHIEF OFFICERS TOWN MUNICIPAL COUNCIL UDIPI
August 9, 1974
KALI CHARAN MAL Vs. STATE OF WEST BENGAL
December 20, 1974
KALI KINKOR GANGULY Vs. PANNA BANERJEE
August 16, 1974
KAMAL PATHAK Vs. DISTRICT MAGISTRATE BURDWAN
December 20, 1974
KAMAL PRAMANIK Vs. STATE OF WEST BENGAL
December 20, 1974
KAMLA PRASAD Vs. DISTRICT MAGISTRATE SARAN
December 20, 1974
KAMROONISSA Vs. STATE OF MAHARASHTRA
October 4, 1974
KANU SANYAL Vs. DISTRICT MAGISTRATE DARJEELING
February 5, 1974
KANWAR LAL GUPTA Vs. AMAR NATH CHAWLA
October 3, 1974
KARBHARI BHIMAJI ROHAMARE Vs. SHANKER RAO GENUJI KOLHE
November 18, 1974
KARTAR SINGH MINOR Vs. SURJAN SINGH DEAD
August 16, 1974
KARTIC CHANDRA GUHA Vs. STATE OF WEST BENGAL
June 18, 1974
KAVIRAJ BASUDEVANAND Vs. MAHANT HARIHAR GIR DEAD
August 1, 1974
KAYJAY INDUSTRIES PRIVATE LIMITED Vs. ASNEW DRUMS PRIVATE LIMITED
March 20, 1974
KESAR SINGH Vs. STATE OF PUNJAB
March 4, 1974
KESAVEN VELAYUDHA PANICKER Vs. STATE OF KERALA
August 30, 1974
KESHAB CHANDRA DAS Vs. STATE OF WEST BENGAL
February 18, 1974
KESHO RAM Vs. DELHI ADMINISTRATION
April 3, 1974
KH FIDA ALI Vs. STATE OF JAMMU AND KASHMIR
April 30, 1974
KHEM KARAN Vs. STATE OF UTTAR PRADESH
April 8, 1974
KHUDIRAM DAS Vs. STATE OF WEST BENGAL
November 26, 1974
KONDABAI KUNKALIKA SALUNKE Vs. SHRIMANT CHINTAMANRAO
March 25, 1974
KRISHNA CHANDRA TANDON Vs. UNION OF INDIA
April 24, 1974
KRISHNA LAL DUTTA Vs. STATE OF WEST BENGAL
February 21, 1974
KUJU COLLIERIES LIMITED Vs. JHARKHAND MINES LIMITED
August 12, 1974
KUMAR PASHUPATI NATH MULLAH Vs. STATE OF WEST BENGAL
March 5, 1974
KUNDAN SINGH MOHINDER SINGH PAIRA SINGH Vs. DELHI ADMINISTRATION:DELHI ADMINISTRATION:DELHI ADMINISTRATION
December 20, 1974
LABHCHAND DHANPAT SINGH JAIN Vs. STATE OF MAHARASHTRA
December 3, 1974
LAKSHMAN KHATIK Vs. STATE OF WEST BENGAL
February 26, 1974
LAKSHMI NIWAS Vs. COMMISSIONER OF POLICE HYDERABAD
April 4, 1974
LALAI ALIAS DINDOO Vs. STATE OF UTTAR PRADESH
October 4, 1974
LAXMAN Vs. STATE INDUSTRIAL COURT
March 11, 1974
LOKENATH TOLARAM Vs. B N RANGAWANI
August 9, 1974
LOKNATH PADHAN Vs. BIRENDRA KUMAR SAHU
January 16, 1974
M A RASHEED Vs. STATE OF KERALA
September 18, 1974
M P PERIA KARUPPAN CHETTIAR M R M RAMASWAMI CHETTIAR Vs. COMMISSIONER OF INCOME TAX WEALTH TAX GIFT TAX MADRAS:COMMISSIONER OF INCOME TAX WEALTH TAX GIFT TAX MADRAS
November 19, 1974
M S BANSAL PRIVATE LIMITED Vs. BHAGWAN SWARUP MATHUR
December 10, 1974
MADEVA UPENDRA SINAI DAMODAR MANGALJI AND COMPANY Vs. UNION OF INDIA
November 7, 1974
MADHAB ROY ALIAS MADHA ROY Vs. STATE OF WEST BENGAL
February 26, 1974
MAGANLAL CHHAGANLAL PRIVATE LIMITED PARWATIBAI PUNDALIK LEGAD UMAR HABIB BIBI BATOOL PARWATIBAI PUNDALIK LEGAD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY:THE PRINCIPAL JUDGE CITY CIVIL COURTS:J R VIMADALAL:ENQUIRY OFFICER:THE PRINCIPAL JUDGE CITY CIVIL COURTS
April 11, 1974
MAHESH TRANSPORT COMPANY Vs. TRANSPORT AND DOCK WORKERS UNION
March 11, 1974
MALKHAN SINGH Vs. STATE OF UTTAR PRADESH
February 28, 1974
MALWA SHAW Vs. STATE OF WEST BENGAL
February 18, 1974
MANAGEMENT COMMITTEE T K GHOSHS ACADEMY Vs. T C PALIT
April 9, 1974
MANDTR SITA RAMJI Vs. I T GOVERNOR OH DELHI
August 6, 1974
MANEKSHA ARDESHTR TRANT Vs. MANEKJT EDULJT MISTRY
October 4, 1974
MANGAL SINGH Vs. STATE OF UTTAR PRADESH
July 16, 1974
MANGALORE GANESH BEEDI WORKS M SARVETHAM KAMATH D C DIWAN MOHIDEEN AND SONS DHANUSHKODI VILAS CIGAR CO PATEL BROS STATE OF MAHARASHTRA UNION OF INDIA DAVINDRA TRADING CO Vs. UNION OF INDIA
January 31, 1974
MANPHUL SINGH Vs. SURINDER SINGH
November 11, 1974
MARUTI BALA RAUT Vs. DASHRATH BABU WATHARE
August 27, 1974
MATTULAL Vs. RADHE LAL
April 23, 1974
MEHTAB SINGH Vs. STATE OF MADHYA PRADESH
November 19, 1974
MILAN BANIK Vs. STATE OF WEST BENGAL
March 26, 1974
MIRZA NAUSHERWAN KHAN Vs. COLLECTOR LAND ACQUISITION HYDERABAD
September 26, 1974
MITTHULAL Vs. STATE OF MADHYA PRADESH
November 11, 1974
MOHAMMAD ALAM JITEN NINIA Vs. STATE OF WEST BENGAL
February 14, 1974
MOHAMMAD ASLAM Vs. STATE OF UTTAR PRADESH
February 12, 1974
MOHAMMAD ILYAS Vs. STATE OF UTTAR PRADESH
February 18, 1974
MOHAMMAD JAMIL KHAN Vs. STATE OF WEST BENGAL
January 22, 1974
MOHAMMAD RAJAB GUJARI Vs. STATE OF JAMMU AND KASHMIR
February 27, 1974
MOHAMMAD RAJAB GUJARI Vs. STATE OF JAMMU AND KASHMIR
September 26, 1974
MOHAMMAD SHAUKAT HUSSAIN KHAN Vs. STATE OF ANDHRA PRADESH
May 2, 1974
MOHAMMAD SHUJAT ALI SUNKARA RATTAIAH V MARKANDEYA M NAGENDER RAO Vs. UNION OF INDIA
May 3, 1974
MOHAMMAD YASIN Vs. UNIVERSITY OF KASHMIR SRINAGAR
October 9, 1974
MOHAMMAD YUNUS SALEEM Vs. SHIV KUMAR SHASTRT
March 25, 1974
MOHAN LAL PANGASA Vs. STATE OF UTTAR PRADESH
April 9, 1974
MOHANLAL ISHVARDAS PANCHAL Vs. UNION OF INDIA
August 28, 1974
MOHINDER SINGH SUB AT SINGH Vs. STATK OF HARYANA:STATE OF HARYANA
March 5, 1974
MULKH RAJ SIKKA Vs. DELHI ADMINISTRATION
July 23, 1974
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. POLYCHEM LIMITED
March 20, 1974
MUNICIPAL COUNCIL TIRUPATHI Vs. TIRUMALAI TIRUPATHI DEVASTHANAM
February 6, 1974
MUNICIPALITY OF BHIWANDI AND NIZAMPUR Vs. KAILASH SIZING WORKS
September 20, 1974
MURLIDHAR AGGARWAL MURLIDHAR AGGARWAL Vs. STATE OF UTTAR PRADESHS:RAM AGYAN SINGH
July 29, 1974
MURTHY MATCH WORKS Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
January 17, 1974
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. MYSORE REVENUE APPELLATE TRIBUNAL
May 17, 1974
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL
August 8, 1974
N BOMAN BEHRAM Vs. STATE OF MYSORE
July 24, 1974
N CHELLAPPAN Vs. SECRETARY KERALA STATE ELECTRICITY BOARD
November 21, 1974
N KRTSHNAIH SETTY Vs. GOPALAKRISHNA
September 3, 1974
N VIMALA DEVI Vs. K MADHUSUDHANA REDDY
December 20, 1974
NABANI ALIAS ALANI SAHA Vs. STATE OF WEST BENGAL
February 28, 1974
NACHHITTAR SINGH Vs. STATE OF PUNJAB
September 30, 1974
NALANGORA INASU PYLETH Vs. S T VAREE
August 12, 1974
NANAK CHAND Vs. STATE OF HIMACHAL PRADESH
January 14, 1974
NARAINDAS Vs. GOVERNMENT OF MADHYA PRADESH
March 18, 1974
NARAINDAS INDURKHYA Vs. STATE OF MADHYA PRADESH
March 18, 1974
NARAYAN DEBNATH Vs. STATE OF WEST BENGAL
September 13, 1974
NARAYAN SHANKAR GAIKWAD Vs. STATE OF MAHARASHTRA
February 12, 1974
NASHIRWAR SETHI WINE STORES P RAMACHANDRA JOSEPH MICHAEL T GOVINDAN KUTTY MENON P M CHOKO Vs. STATE OF MADHYA PRADESH
November 27, 1974
NAWAB ALI Vs. STATE OF UTTAR PRADESH
March 22, 1974
NAWABKHAN ABBASKHAN Vs. STATE OF GUJARAT
February 19, 1974
NEMU RAM BORA Vs. STATE OF ASSAM AND NAGALAND
December 20, 1974
NIZAMUDDIN Vs. STATE OF WEST BENGAL
November 5, 1974
NONSUCH ESTATE LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS
November 21, 1974
NOOR CHAND SHEIKH Vs. STATE OF WEST BENGAL
October 4, 1974
ODUT ALI MIAH Vs. STATE OF WEST BENGAL
February 18, 1974
OFFICIAL LIQUIDATOR Vs. RAGHAWA DESIKACHAR
August 26, 1974
OLIA MALLICK ALIAS OLIRUDDIN MALLICK Vs. STATE OF WEST BENGAL
February 26, 1974
ONKARNATH SINGH Vs. STATE OF UTTAR PRADESH
April 15, 1974
P DASA MUNI REDDY Vs. P APPA RAO
September 10, 1974
P G JOSHI S PANCHAMUKHI UNION OF INDIA K SANKARA WARRIER Vs. DIRECTOR GENERAL POSTS AND TELEGRAPHS NEW DELHI:UNION OF INDIA:MATHURA PRASAD:DIRECTOR GENERAL POSTS AND TELEGRAPHS
September 20, 1974
P J GUPTA AND CO Vs. K VENKATESAN MERCHANT
October 11, 1974
P S SADASIVASWAMY Vs. STATE OF TAMIL NADU
October 7, 1974
PANDIA NADAR Vs. STATE OF TAMIL NADU
April 30, 1974
PAPATHI AMMAL Vs. VEERAMALAI VANNIAR
April 3, 1974
PARMAR HIMATSINGH JUGATSINGH Vs. PATEL HARMANBHAI NARSIBHAI
February 22, 1974
PARVEZ QADIR Vs. UNION OF INDIA
October 16, 1974
PATIALA BUS SIRHIND PVT LIMITED Vs. STATE TRANSPORT APPELLATE TRIBUNAL PUNJAB
March 26, 1974
PEDAMALLU RAMANAMMA Vs. ARISENKULA APPALANARASAMMA
February 26, 1974
PERUMAL PERUMAL ALIAS THANKACHAN Vs. STATE OF KERALA
August 2, 1974
PHIROZE BAMANJI DESAI Vs. CHANDRAKANT N PATEL
February 4, 1974
PRADIP KUMAR DAS Vs. STATE OF WEST BENGAL
April 29, 1974
PREM EX SERVICEMEN CO OP TENANT FARMING SOCIETY LIMITED HELWA EX SERVICEMEN CO OP TENANT FARMING SOCIETY KAMALPUR GITALPUR EX SERVICEMEN CO OP FARMING SOCIETY LIMITED Vs. STATE OF HARYANA
April 11, 1974
PREM RAJ Vs. RAM CHARAN
March 4, 1974
PRESIDENT OF INDIA Vs. PRESIDENTIAL POLL
June 5, 1974
PRESS TRUST OF INDIA INDIAN NATIONAL PRESS BOMBAY Vs. UNION OF INDIA
April 23, 1974
PUNJAB NATIONAL BANK Vs. UNION OF INDIA
February 27, 1974
PURXOTOMA RAMANATA QUENIM PURXOTOMA RAMANATA QUENIM Vs. MAKAN KALYAN TANDEL:MOHANLAL CANJI
January 9, 1974
R S SIAL Vs. STATE OF UTTAR PRADESH
March 25, 1974
RAGHUBIR SINGH Vs. STATE OF HARYANA
March 28, 1974
RAGHUBIR SINGH Vs. STATE OF HARYANA
February 12, 1974
RAGHUNANDAN GANGA SAHAI Vs. STATE OF UTTAR PRADESH
January 10, 1974
RAGHUNANDAN PANDA Vs. STATE OF ORISSA
November 19, 1974
RAHIM KHAN Vs. KHURSHID AHMED
August 8, 1974
RAJ KUMAR Vs. UNION OF INDIA
October 7, 1974
RAJA BAHADUR MOTILAL BOMBAY MILLS LIMITED Vs. GOVIND RAM BROTHERS P LTD
March 12, 1974
RAJALDAS GURUNAMAL PAMANANI Vs. STATE OF MAHARASHTRA
December 3, 1974
RAJENDRA KUMAR CHATURVEDI Vs. STATE OF MAHARASHTRA
April 4, 1974
RAJENDRA RAI Vs. STATE OF BIHAR
August 19, 1974
RAM ANJORE Vs. STATE OF UTTAR PRADESH
December 3, 1974
RAM AUTAR LAL JAIN Vs. MAYA KAUR
April 11, 1974
RAM BAHADUR RAI Vs. STATE OF BIHAR
November 12, 1974
RAM BALI RAJBHAR Vs. STATE OF WEST BENGAL
December 20, 1974
RAM LABHAYA Vs. MUNICIPAL CORPORATION OF DELHI
February 26, 1974
RAM SARAT SINGH Vs. HARISH CHANDRA MAHTO
December 13, 1974
RAM SIA RAM Vs. STATE OF UTTAR PRADESH
November 6, 1974
RAMAGYA PRASAD GUPTA Vs. MURLI PRASAD
April 11, 1974
RAMAKRISHNA RAWAT Vs. DISTRICT MAGISTRATE JABALPUR
October 11, 1974
RAMBACHAN HARDWAR Vs. STATE OF GUJARAT
April 4, 1974
RANGNATH Vs. DAULATRAO
December 20, 1974
RATAN LAL SHARMA RATAN LAL SHARMA Vs. PURSHOTTAM HARIT:PURSHOTTAM HARIT
January 11, 1974
RAVULAPPALI KONDAIAH Vs. STATE OF ANDHRA PRADESH
November 20, 1974
REMINGTON RAND OF INDIA LIMITED Vs. THIRU R JAMBULINGAM
September 5, 1974
ROSHANLAL KUTHALIA Vs. R B MOHAN SINGH OBEROI
October 17, 1974
RUKMANI BAI GUPTA Vs. STATE GOVERNMENT OF MADHYA PRADESH BHOPAL
December 20, 1974
S CHANDRA SEKHARAN Vs. GOVERNMENT OF TAMIL NADU
April 25, 1974
S K G SUGAR LIMITED Vs. STATE OF BIHAR
April 26, 1974
S KODAR INDIAN MOTORS PARTS AND ACCESSORIES LIMITED SUNDRAM INDUSTRIES P LIMITED UPPER INDIA TRADING P LIMITED THE CENTURY RAYON SALES DEPOT SALEM THE ASSOCIATED CEMENT CO LIMITED TAMIL NADU THE GENERAL ELECTRIC CO OF INDIA Vs. STATE OF KERALA:STATE OF TAMIL NADUS:STATE OF TAMIL NADU:THE SECRETARY TO THE GOVERNMENT REVENUE DEPARTMENT MADRAS:STATE OF TAMIL NADU
April 17, 1974
S N KARKHANIS Vs. UNION OF INDIA
March 14, 1974
S P M SHARMA Vs. UNION OF INDIA
March 26, 1974
S S SANDHU Vs. FERTILIZER CORPORATION OF INDIA LIMITED
April 18, 1974
SAILESH DUTTA ALIAS KATLA Vs. STATE OF WEST BENGAL
February 26, 1974
SALIGRAM RUPLAL KHANNA Vs. KANWAR RAJNATH
May 1, 1974
SAMPAT TATYADA SHINDE Vs. STATE OF MAHARASHTRA
February 14, 1974
SAMSHER SINGH ISHWAR CHAND AGARWAL Vs. STATE OF PUNJAB
August 23, 1974
SANDIP KUMAR DEY Vs. OFFICER IN CHARGE SAKCHI P S JAMSHEDPUR
March 12, 1974
SANKARAN GOVINDAN Vs. LAKSHMI BHARATHI
April 15, 1974
SANT NARAIN MATHUR Vs. RAMA KRISHNA MISSION
September 27, 1974
SARASWATI INDUSTRIAL SYNDICATE LIMITED Vs. UNION OF INDIA
August 30, 1974
SARWAN SINGH Vs. STATE OF PUNJAB
December 12, 1974
SASTHI KEOT Vs. STATE OF WEST BENGAL
February 8, 1974
SATYA Vs. TEJA SINGH
October 1, 1974
SATYA DEO PRASAD GUPTA Vs. STATE OF BIHAR
November 27, 1974
SATYENDRA NATH DUTTA Vs. RAM NARAIN
November 18, 1974
SAWAL DAS Vs. STATE OF BIHAR
January 9, 1974
SAWAL DAS Vs. STATE OF BIHAR
August 7, 1974
SECRETARY TO GOVERNMENT OF HOME DEPARTMENT TAMIL NADU Vs. SALEM DHARMAPURI OMNIBUS ASSO CIATION
November 12, 1974
SEKAWAT Vs. STATE OF WEST BENGAL
September 24, 1974
SERAJUL Vs. STATE OF WEST BENGAL
September 9, 1974
SETHU MADHAVAN NAIR Vs. STATE OF KERALA
August 9, 1974
SHAHOODUL HAQUE Vs. REGISTRAR CO OPERATIVE SOCIETIES BIHAR
August 9, 1974
SHAIK HANIF KAMAL SAHA GUDMA MAJHI Vs. STATE OF WEST BENGAL :STATE OF WEST BENGAL :STATE OF WEST BENGAL
February 1, 1974
SHAIK JAFFAR SHAIK MAHMOOD Vs. MOHAMMAD PASHA HAKKANI SAHEB
December 3, 1974
SHANTI KUMAR R CANJI Vs. HOME INSURANCE CO OF NEW YORK
July 24, 1974
SHEORAJ PRASAD YADAV Vs. STATE OF BIHAR
December 20, 1974
SHIKHARCHAND JAIN Vs. DIGAMBER JAIN PRABAND KARINI SABHA
January 11, 1974
SHIV SINGH Vs. STATE OF MADHYA PRADESH
July 17, 1974
SHRIPAD GAJANAN SUTHANKAR Vs. DATTARAM KASHINATH SUTHANKAR
March 1, 1974
SHRT BANWARI DASS Vs. SUMER CHAND
February 13, 1974
SHRT BHAGWAN DASS SEHGAL Vs. STATE OF HARYANA
November 5, 1974
SHYAM SUNDER Vs. STATE OF RAJASTHAN
March 12, 1974
SIDDHI VINAYAKA COCONUT AND CO CHODISETTY CHANDRA RAO AND COMPANY Vs. STATE OF ANDHRA PRADESH :STATE OF ANDHRA PRADESH
May 2, 1974
SINCLAIRE MURRAY AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
November 6, 1974
SITA RAM Vs. STATE OF MADHYA PRADESH
March 13, 1974
SITA RAM SHARMA Vs. STATE OF RAJASTHAN
May 3, 1974
SOM PRAKASH Vs. STATE OF DELHI
January 25, 1974
SOONDA RAM Vs. RAMESHWARLAL
December 11, 1974
SOUTHERN RAJAMANI TRANSPORTS PRIVATE LIMITED Vs. RAHIM TRANSPORT P LTD
February 27, 1974
SRILAL SHAW Vs. STATE OF WEST BENGAL
December 4, 1974
STATE OF ANDHRA PRADESH Vs. K JAYARAMAN
October 1, 1974
STATE OF BIHAR Vs. ASIS KUMAR MUKHERJEE
December 3, 1974
STATE OF GUJARAT Vs. JAMNADAS G PABRI
October 3, 1974
STATE OF GUJARAT Vs. AMBICA MILLS LTD
March 26, 1974
STATE OF HARYANA Vs. GURDIAL SINGH
March 19, 1974
STATE OF HIMACHAL PRADESH Vs. UNION OF INDIA
April 10, 1974
STATE OF KARNATAKA STATE OF MYSORE Vs. D P SHARMA:B A JAYARAM
November 12, 1974
STATE OF KERALA Vs. K P GOVINDAN TAPIOCA EXPORTER:K C ABUBECKER:P MARAKKAR TAPIOCA MERCHANT
November 7, 1974
STATE OF KERALA Vs. MOOLJI VISSANJI
April 3, 1974
STATE OF MAHARASHTRA Vs. ASSOCIATION OF MAHARASHTRA EDUCATION SERVICE CLASS II OFFICERS
April 11, 1974
STATE OF MYSORE Vs. ALLUM KARIBASAPPA
August 6, 1974
STATE OF MYSORE Vs. C R SHESHADRI
January 10, 1974
STATE OF MYSORE Vs. ANANT VINAYAK PATWARDHAN
February 26, 1974
STATE OF MYSORE Vs. WEST COAST PAPERS MILLS LIMITED
September 24, 1974
STATE OF MYSORE M M THAMMAIAH Vs. M M THAMMAIAH:STATE OF MYSORE
May 2, 1974
STATE OF PUNJAB Vs. BHAJAN SINGH
August 16, 1974
STATE OF PUNJAB Vs. HARI SINGH
March 21, 1974
STATE OF PUNJAB Vs. BHAGAT RAM
October 9, 1974
STATE OF PUNJAB NOW HARYANA Vs. AMAR SINGH
January 21, 1974
STATE OF UTTAR PRADESH Vs. JASHODHA NANDAN GUPTA
February 25, 1974
STATE OF UTTAR PRADESH Vs. SHEO RAM
August 14, 1974
STATE OF UTTAR PRADESH Vs. DURGA PRASAD
August 23, 1974
STATE OF UTTAR PRADESH Vs. HARIHAR BUX SINGH
August 13, 1974
STATE OF UTTAR PRADESH Vs. RAM SWARUP
May 2, 1974
STATE OF UTTAR PRADESH Vs. MAHENDRA SINGH:KARAN SINGH AND ARJUN SINGH
October 15, 1974
STATE OF UTTAR PRADESH Vs. PRADIP TANDON:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH
November 19, 1974
STERLING GENERAL INSURANCE COMPANY LIMITED Vs. PLANTERS AIRWAYS PRIVATE LIMITED
December 19, 1974
SUBRAMANIAN Vs. STATE OF TAMIL NADU
November 12, 1974
SUDERSHAN KUMAR Vs. STATE OF DELHI
October 30, 1974
SUDHIR CHANDRA SINGH Vs. DISTT MAGISTRATE MALDA
December 20, 1974
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENG?L Vs. MOHAMMAD SAMSUDDIN
November 12, 1974
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. MOHAN SINGH
October 8, 1974
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. S K ROY
February 12, 1974
SURAJMAL SUROLIA Vs. BAR COUNCIL OF INDIA
March 28, 1974
SURENDRA PAL Vs. SARASWATI ARORA
August 9, 1974
SURESH MAHATO Vs. DISTRICT MAGISTRATE BURDWAN
December 20, 1974
SURESH PRASAD YADAV Vs. JAI PRAKASH MISHRA
December 13, 1974
SURU MALLICK Vs. STATE OF WEST BENGAL
September 5, 1974
SWAMI PARAMATMANAND SARASWATI Vs. RAMJI TRIPATHI
August 21, 1974
SWANTRAJ Vs. STATE OF MAHARASHTRA
February 5, 1974
T V R V RADHAKRISHNANA CHETTIAR Vs. STATE OF TAMIL NADU
August 8, 1974
T V SUNDRAM IYENGAR AND SONS THE COMMISSIONER OF COMMERCIAL TAXES MYSORE BANGALORE Vs. STATE OF MADRAS: M G BROTHERS
October 10, 1974
TEHMI P SIDHWA Vs. SHIB BANERJEE AND SONS PRIVATE LIMITED
September 3, 1974
TEKA BAHADUR Vs. STATE OF WEST BENGAL
December 20, 1974
THAKOREBHAI KEVELBHAI PATEL Vs. STATE OF GUJARAT
November 7, 1974
TRUSTEES OF PORT OF BOMBAY Vs. PREMIER AUTOMOBILES LIMITED
February 15, 1974
TUKARAM GANPAT PANDARE Vs. STATE OF MAHARASHTRA
February 6, 1974
TULSHI KAHAR Vs. STATE OF WEST BENGAL
June 18, 1974
UMED Vs. RAJ SINGH
August 28, 1974
UNION OF INDIA Vs. RAMAN IRON FOUNDRY:AIR FOAM INDUSTRIES PRIVATE LIMITED
March 12, 1974
UNION OF INDIA Vs. EXEN INDUSTRIES
October 9, 1974
UNION OF INDIA ANOTHER SUPERINTENDENT OF CENTRAL EXCISE Vs. PARAMESWARAN MATCH WORKS:GANDHIJI COTTAGE MATCH WORKS
November 4, 1974
UNIVERSITY OF COCHIN Vs. N RAMAN NAIR
October 30, 1974
UTTAM SINGH Vs. STATE DELHI ADMINISTRATION
March 21, 1974
V B RAJU S N MAITRA UNION OF INDIA V B RAJU I M LAL I M LAL AND KRISHAN PRASAD Vs. STATE OF GUJARAT:UNION OF INDIA:J D KAPADIA:STATE OF GUJARAT:UNION OF INDIA
August 22, 1974
V S THIAGARAJA MUDALIAR BRAHADEESWARAN SHANMUGHA SUNDRAM Vs. BAVA C CHOKKAPPA MUDALIAR:BAVA C CHOKKAPPA MUDALIAR
February 14, 1974
V V V SATYANARAYANA Vs. G RAMACHANDRA NAIDU
August 16, 1974
VAKIL SINGH Vs. STATE OF JAMMU AND KASHMIR
October 10, 1974
VASANT KRISHNARAO PATURKAR Vs. D R MAJRAMKAR
April 8, 1974
VASANT LAXMAN MORE Vs. STATE OF MAHARASHTRA
July 19, 1974
VASUDEV RAMCHANDRA SHELAT Vs. PRANLAL JAYANAND THAKAR
July 17, 1974
VATAL NAGARAJ Vs. R DAYANAND SAGAR
October 11, 1974
VEDPRAKASHHANDOOJA Vs. DELHI ADMINISTRATION
March 20, 1974
VIDHYADHAR KRISHNARAO MUNGI Vs. USMAN GANI SAHEB KONKANI
February 26, 1974
VISHNU DAYAL MAHENDRA PAL MS KESHO RAM BUDH PRAKASH HARI RAM KRISHAN GOPAL LALA RAM LAL BHAGAT RAM GYAN CHAND ANIL KUMAR AGGARWAL Vs. STATE OF UTTAR PRADESH
May 1, 1974
WORKMEN OF THE STRAW BOARD MANUFACTURING COMPANY LIMITED Vs. STRAW BOARD MANUFACTURING COMPANY LIMITED
March 21, 1974