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Case Index
Title
Date
ABDUL MAJEED Vs. PEERCHAND
January 4, 1964
ABDUL REHMAN Vs. STATE
April 15, 1964
ABDUL SHAKOOR Vs. STATE OF RAJASTHAN
September 28, 1964
ANANDILAL Vs. ABDUL HUSSAIN
February 24, 1964
ANOOP CHAND Vs. NATHMAL
November 17, 1964
ANWAR MOHAMMAD Vs. MANAGING OFFICER CUM CUSTODIAN OF EVACUEE PROPERTY JAIPUR
March 7, 1964
BADAMI Vs. STATE
April 2, 1964
BAGH SINGH Vs. STATE OF RAJASTHAN
August 19, 1964
BAHADURMAL Vs. STATE
November 25, 1964
BAJRANG SINGH Vs. STATE OF RAJASTHAN
August 8, 1964
BAKSA Vs. ISHWAR SINGH
March 17, 1964
BALJI Vs. MURARKA RADHEYSHYAM RAMKUMAR
August 26, 1964
BALMUKAND Vs. BOARD OF REVENUE FOR RAJASTHAN
August 24, 1964
BANSWARA CENTRAL CO OPERATIVE BANK LTD Vs. DHUL SINGH
July 30, 1964
BAWA GLASS AND CROCKERIES PRIVATE LTD Vs. STATE OF RAJASTHAN
August 29, 1964
BEERA Vs. FAKRUDDIN
September 25, 1964
BHAGATPURA MOTOR TRANSPORT CO-OPERATIVE SOCIETY Vs. K S JHALA
November 23, 1964
BHAGCHAND Vs. KALURAM ALIAS MOOLCHAND
December 14, 1964
BHANWARI DEVI Vs. SOHAN LAL
July 22, 1964
BHANWARI LAL Vs. SHYAMLAL
September 2, 1964
BHOLIRAM Vs. GHANSHYAM SINGH BHATI
April 7, 1964
BHOMA RAM Vs. PANNA RAM
December 22, 1964
BHONRI LAL Vs. HABRA SPO ONKAR
January 16, 1964
BHURE KHAN Vs. KHAJU
June 30, 1964
BIJAI COTTON MILLS Vs. SUB-DIVISIONAL MAGISTRATE
August 6, 1964
BIJAI LAL Vs. STATE
November 9, 1964
BIKANER TEXTILE MERCHANTS SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 7, 1964
BIRDHA Vs. RANCHHORDAS
September 17, 1964
BIRDHILAL Vs. MATHURALAL
January 16, 1964
BOOTA RAM Vs. TOPANDAS
March 5, 1964
BUDHA Vs. CIVIL JUDGE MERTA
April 15, 1964
CHANDRA STORES AJMER Vs. CLOTH MERCHANTS ASSOCIATION AJMER
March 31, 1964
CHATARBHUJ Vs. STATE OF RAJASTHAN
July 20, 1964
CHEETER Vs. APHIA
February 15, 1964
CHHAGANLAL Vs. STATE OF RAJASTHAN
August 8, 1964
CHIMAN LAL Vs. AMAR CHAND
August 4, 1964
CHIMHA RAM Vs. STATE OF RAJASTHAN
August 17, 1964
CHIRANJILAL SHARMA Vs. RAJA RAMSINGH
March 19, 1964
CHUNA Vs. CHHOGALAL
December 8, 1964
COL SARDAR C S ANGRE Vs. STATE
September 2, 1964
COMMISSIONER OF INCOME TAX Vs. MAHARAJA OF BIKANER
December 18, 1964
COMMISSIONER OF INCOME TAX DELHI Vs. HIS HIGHNESS MAHARAJA KARNI SINGHJI OF BIKANER
December 18, 1964
COMMISSIONER OF INCOME-TAX Vs. RAMLAL AND SONS BARMER
January 28, 1964
DAL CHAND Vs. STATE
August 27, 1964
DAYA RAM Vs. ADDITIONAL COLLECTOR JAIPUR
November 16, 1964
DHANI Vs. STATE
August 18, 1964
DHANNA Vs. TEJ
June 11, 1964
DHANRAJ BALDEOKISHAN Vs. STATE
September 15, 1964
DHOOPO Vs. STATE
May 14, 1964
DUNGARAM DHANARAM Vs. CIVIL SUPPLIES
October 7, 1964
FAIZ MOHD Vs. KANAHIYALAL
January 10, 1964
FATEH SINGH Vs. GOPI
April 8, 1964
FAUJMAL Vs. NATHULAL
November 27, 1964
FIRM RAI BAHADUR SETH MOOLCHAND SUGANCHAND UDAIPUR Vs. MEWAR INDUSTRIAL AND COMMERCIAL SYNDICATE LTD
December 16, 1964
FIRM SUKHDEO ATMARAM Vs. UNION OF INDIA
February 10, 1964
GANESHDAS HUKMICHAND Vs. STATE OF RAJASTHAN
January 24, 1964
GANGA RAM Vs. KISHAR LAL
August 18, 1964
GANGA RAM Vs. HET RAM
September 18, 1964
GANGARAM Vs. HETRAM
September 18, 1964
GANGARAM Vs. STATE OF RAJASTHAN
January 31, 1964
GAURILAL Vs. RAMESHWER
June 11, 1964
GAYOOR AHMAD KHAN Vs. HAZARIMAL
August 14, 1964
GHANSHYAM Vs. MAHANT RAMCHARAN DAS
March 18, 1964
GHEVERCHAND Vs. STATE OF RAJASTHAN
December 18, 1964
GOBARIA Vs. STATE
October 26, 1964
GOPAL SINGH Vs. STATE OF RAJASTHAN
January 20, 1964
GOPALMAL Vs. STATE
October 12, 1964
GOPI KISAN Vs. RAMU
January 17, 1964
GOTAN LIME SYNDICATE GOTAN Vs. COMMISSIONER OF INCOME-TAX DELHI RAJASTHAN NEW DELHI
March 25, 1964
GOVINDLAL Vs. BHANWARLAL
December 14, 1964
GOVINDRAM Vs. BHAGWAN SAHAI
December 11, 1964
GRAM PANCHAYAT KATHAWALA Vs. ROOP NARAYAN
April 10, 1964
GUMAN MAL Vs. RATNA
February 21, 1964
GYASIRAM Vs. STATE
February 10, 1964
HAMARA RADIO AND GENERAL INDUSTRIES Vs. STATE OF RAJASTHAN
April 28, 1964
HARI GOPAL Vs. SARDARMAL
October 28, 1964
HARI RAM Vs. STATE
March 11, 1964
HARISH CHANDRA Vs. DEPUTY DIRECTOR OF EDUCATION BIKANER RANGE
September 29, 1964
HARNATH Vs. DURGALAL
July 20, 1964
HUSSAIN BEG Vs. BOARD OF REVENUE FOR RAJASTHAN
August 31, 1964
INDRA AND COMPANY Vs. UNION OF INDIA
September 14, 1964
ISHWARI PRASAD ATRI Vs. STATE OF RAJASTHAN
October 12, 1964
JAI SINGH Vs. STATE OF RAJASTHAN
August 12, 1964
JAIPUR SPINNING AND WEAVING MILLS LTD Vs. STATE
September 5, 1964
JAIPUR UDYOG LIMITED SAWAI MADHOPUR Vs. STATE OF RAJASTHAN
April 7, 1964
JAMMU MAL Vs. STATE
January 28, 1964
JANKI LAL Vs. SHEO NARAIN
April 27, 1964
JAWANA Vs. CHHOGA
November 13, 1964
JETH MAL Vs. STATE OF RAJASTHAN
January 22, 1964
JETHMAL Vs. STATE OF RAJASTHAN
July 16, 1964
JHAMAN LAL Vs. STATE OF RAJASTHAN
September 18, 1964
JIWARAM Vs. STATE
September 10, 1964
JOHRILAL Vs. RAMJILAL
May 26, 1964
KALAWATI BAI Vs. SHITALDAS
January 6, 1964
KALU Vs. STATE
November 2, 1964
KALYAN SINGH Vs. BHANWAR LAL
November 19, 1964
KAMMU Vs. STATE
February 3, 1964
KANHAIYALAL Vs. GORDHAN
March 25, 1964
KANHAIYALAL Vs. BADRILAL
October 26, 1964
KANHAIYALAL Vs. UNIVERSITY OF RAJASTHAN
September 24, 1964
KAPASAN GHANI TEL UTPADAK SAHAKARI SAMITI KAPASAN Vs. STATE
April 14, 1964
KARAN SEE Vs. BASTICHAND
August 4, 1964
KASTOORI Vs. STATE OF RAJASTHAN
September 18, 1964
KESA Vs. DANA
May 14, 1964
KHEMA Vs. PEETHA
December 29, 1964
KHETPAL Vs. BHURARAM
September 10, 1964
KHINVARAM Vs. LAKHI PRASAD
March 16, 1964
KISHAN GOPAL Vs. SURAJ MAL
January 7, 1964
KRISHNA BALLABH Vs. KRISHCHANDRA
August 24, 1964
KUSUMA DEVI Vs. GOVIND SINGH
August 10, 1964
LADHU RAM Vs. SHEOKARAN
April 30, 1964
LADHURAM BHANWARLAL Vs. STATE OF RAJASTHAN
June 1, 1964
LAKSHMI NARAIN SHARMA Vs. PRATAP SINGH
September 2, 1964
LILADHAR Vs. STATE OF RAJASTHAN
December 3, 1964
LOHARE Vs. CIVIL JUDGE BHARATPUR
February 4, 1964
LOKASHAN JAIN UDYOG MANDIR Vs. KALOORAM
August 25, 1964
MADAN GOPAL Vs. COLLECTOR CHURU
August 8, 1964
MADAN LAL Vs. RAM SINGH
August 12, 1964
MADAN LAL Vs. NOOR MOHAMAD
August 13, 1964
MAHANT BHAGWANDAS Vs. SUGGAN
November 11, 1964
MAHANT RAM CHARAN DAS Vs. KESRA
December 17, 1964
MAHBOOB KHAN Vs. HAKIM ABDUL RAHIM
March 30, 1964
MAIDE KHAN Vs. STATE
August 21, 1964
MANAKLAL AND SONS Vs. MADANLAL
August 3, 1964
MANGHARAM Vs. STATE
December 5, 1964
MANNALAL KUMAWAT Vs. MANNALAL DASHI
February 24, 1964
MANSUKHRAM Vs. HEMARAM
January 21, 1964
MAVASI Vs. BALWANT
February 24, 1964
MEHTA CHAND Vs. KUNDANMAL
March 24, 1964
MESSRS CHOHAN PAN BHANDAR Vs. ASSTT SALES TAX OFFICER BEAWAR
August 7, 1964
MESSRS GOTAN LIME SYNDICATE GOTAN Vs. COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN
March 25, 1964
MISRURAM Vs. GUDARMAL
February 17, 1964
MODERN TRANSPORT CO KOTA Vs. STATE TRANSPORT AUTHORITY JAIPUR
April 16, 1964
MOHAN SINGH Vs. STATE
February 7, 1964
MOOL CHAND Vs. SHANKAR DATTA
November 19, 1964
MOTI Vs. GIRRAJ
August 7, 1964
MOTI LAL Vs. ONKAR
November 13, 1964
MUNICIPAL BOARD BHILWARA Vs. BHURALAL
July 29, 1964
MUTHRILAL Vs. BHUP SINGH
October 21, 1964
NANDKISHORE Vs. SHRINATH
January 20, 1964
NANDRAM Vs. STATE OF RAJASTHAN
December 9, 1964
NANURAM Vs. JUVARU
June 30, 1964
NARAYAN DUTT Vs. MOHANI DEVI
July 16, 1964
NATHU LAL Vs. STATE OF RAJASTHAN
June 30, 1964
NATHU SINGH Vs. BANNA
April 30, 1964
NATHUDAN Vs. STATE OF RAJASTHAN
July 22, 1964
NATHULAL Vs. THAKURJI SHRIJI BIRAJMAN TEMPLE ROOPJI MAHADEOJI
March 17, 1964
NATIONAL ENGINEERING INDUSTRIES LTD Vs. SALES TAX OFFICER B CIRCLE JAIPUR
December 18, 1964
NEMI CHAND Vs. HARAK CHAND
July 31, 1964
NIYAZ MOHAMMED Vs. STATE OF RAJASTHAN
September 3, 1964
OM PRAKASH Vs. STATE
March 10, 1964
ONKAR Vs. JAIRAM
January 14, 1964
PANNA Vs. KHET SINGH
January 24, 1964
PANNE SINGH Vs. GUMAN SINGH
March 9, 1964
POONAMCHAND Vs. MUNICIPAL BOARD
October 26, 1964
PRAKASH WATCH SERVICE Vs. STATE
March 10, 1964
PREM NATH Vs. STATE OF RAJASTHAN
November 27, 1964
PRITHVI RAJ Vs. STATE OF RAJASTHAN
December 9, 1964
PT TRIVENI SHYAM SHARMA Vs. BOARD OF REVENUE RAJ
August 27, 1964
PUKHRAJ Vs. STATE OF RAJASTHAN
December 10, 1964
PUKHRAJ Vs. UMMAIDRAM
March 31, 1964
PURSHOTTAM Vs. KANHAIYALAL
July 22, 1964
PYAR CHAND Vs. SURAJMAL
November 13, 1964
PYARE LAL Vs. HALKA SINGH
August 19, 1964
PYARI DEVI SMT Vs. UNION OF INDIA
March 5, 1964
RADBAVALLABH Vs. DAMODARDAS
October 19, 1964
RADHA KISHAN Vs. STATE OF RAJASTHAN
March 5, 1964
RAJA NARAIN SINGH Vs. STATE OF RAJASTHAN
September 11, 1964
RAJKUMAR RAJENDRA SINGH Vs. GANGA BISHAN
February 8, 1964
RAM DEO Vs. STATE OF RAJASTHAN
February 4, 1964
RAM KISHORE Vs. RAM KARAN
June 11, 1964
RAM NIWAS Vs. JAGANNATH
June 30, 1964
RAM RATAN Vs. STATE OF RAJASTHAN
April 30, 1964
RAM SINGH Vs. JETHANAND WADHUMAL AND CO
March 30, 1964
RAMDANA Vs. KANAHIYALAL
April 29, 1964
RAMJAS Vs. PATRAM
August 28, 1964
RAMPRATAP Vs. BHERON SINGH
February 20, 1964
RANJEET SINGH Vs. JAGDISH SINGH
July 17, 1964
RAO RAJA SURAT SINGHJI Vs. BOARD OF REVENUE RAJASTHAN
October 31, 1964
RATANLAL Vs. STATE
October 30, 1964
REWACHAND Vs. ANANDSINGH KACHHAWAHA
August 28, 1964
REWARIA Vs. RAM KISHAN
August 30, 1964
RUGHNATH SINGH Vs. STATE OF RAJASTHAN
July 7, 1964
SADIQUA Vs. DY COMMISSIONER OF EXCISE AND TAXATION JODHPUR
October 29, 1964
SAGARMAL Vs. ASHA DEVI
December 14, 1964
SAMPATMAL TIKHA RAM Vs. STATE OF RAJASTHAN
April 10, 1964
SARDAR MAL Vs. GAYATRI DEVI
February 3, 1964
SETH PUSHALAL MANSINGHKA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 29, 1964
SHAH POONAM CHAND Vs. COLLECTOR JALORE
January 10, 1964
SHEO DAYAL SHARMA Vs. DISTRICT JUDGE JAIPUR DISTT JAIPUR
March 13, 1964
SHYAMNARAIN SHARMA Vs. UNION OF INDIA
October 9, 1964
SHYAMSINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE CENTRAL RESERVE POLICE
September 22, 1964
SOHAN SINGH Vs. STATE OF RAJASTHAN
July 31, 1964
SOHANLAL Vs. STATE OF RAJASTHAN
December 16, 1964
SOHANLAL CHHAJULAL Vs. BOLYA
May 29, 1964
SRIDHAR SINGH Vs. STATE
May 1, 1964
STATE Vs. CHHAGANMAL BASTIMAL
April 30, 1964
STATE Vs. RAJASTHAN TRADING CO
April 27, 1964
STATE Vs. MAHABIR PRINTING PRESS BEAWAR
July 9, 1964
STATE Vs. LAXMINARAIN
July 27, 1964
STATE Vs. PARASRAM
August 7, 1964
STATE Vs. S MAHBOOB ALI AND SONS
February 25, 1964
STATE Vs. RAM PRATAP
March 3, 1964
STATE Vs. BADRI
December 18, 1964
STATE Vs. BABULAL
September 7, 1964
STATE OF RAJASTHAN Vs. BHERON
December 7, 1964
STATE OF RAJASTHAN Vs. SARDAR SINGH
March 13, 1964
STATE OF RAJASTHAN Vs. LIBERTY SPORTS
April 10, 1964
STATE OF RAJASTHAN Vs. BHAGWAT SINGH
March 25, 1964
STATE OF RAJASTHAN Vs. MAN MOHAN SODA WATER FACTORY
July 24, 1964
STATE OF RAJASTHAN Vs. DEO KISHEN
July 27, 1964
SUDAMA PRASHAD Vs. DIVISIONAL SUPDT W RLY
November 23, 1964
SUJA Vs. STATE
May 27, 1964
SUMER CHAND Vs. STATE OF RAJASTHAN
July 7, 1964
SURAJMAL ROOPCHAND AND CO Vs. STATE OF RAJASTHAN
August 31, 1964
SURENDRA SINGH Vs. MANGLA
July 15, 1964
TEKA Vs. DULHE SINGH
April 30, 1964
TIKAMCHAND SHARMA Vs. RAMPAL
March 12, 1964
TIWARI JHUMERLAL SWAROOPLAL Vs. STATE OF RAJASTHAN
February 24, 1964
TULCHASINGH Vs. STATE
June 4, 1964
TULSI BAI Vs. CHUNILAL
April 8, 1964
UNION OF INDIA Vs. STATE
June 30, 1964
VASTULAL PAREEK Vs. PAREEK COMMERCIAL BANK LTD
January 8, 1964
VIJAI SINGH Vs. DY COMMISSIONER E AND T AJMER
November 30, 1964
VIJERAM Vs. ONKAR
August 30, 1964
VIRENDRA KAPUR Vs. UNIVERSITY OF JODHPUR JODHPUR
February 13, 1964
VISHWESHWAR DAYAL Vs. MADHO SINGH
June 5, 1964
WALL MOHD Vs. VATAN SINGH
May 29, 1964