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Case Index
Title
Date
ABDUL HAMID SADIQ Vs. BIBI ASHRAFUNNISSA
September 16, 1964
ABDUL LATIFF Vs. STATE OF BIHAR
March 27, 1964
ABDUL RAHIM Vs. AZIMUDDIN
September 14, 1964
ABDUL SAYEED KHAN Vs. JAGARNATH NONIA
December 15, 1964
ABDUR RAHMAN Vs. STATE
February 25, 1964
ADITYA NARAIN RAI Vs. RAMASIS RAI
April 28, 1964
AJIT SINGH Vs. RANCHI UNIVERSITY
January 15, 1964
ALI AHMAD Vs. K PATI
December 22, 1964
AMBIKA PRASAD Vs. STATE OF BIHAR
February 19, 1964
ARUN KUMAR SINHA Vs. UNION OF INDIA
February 13, 1964
ASHIQ HASAN KHAN Vs. SUB DIVISIONAL OFFICER
December 23, 1964
BAHELA KUER Vs. GARJAN RAI
February 14, 1964
BAIDYANATH PRASAD Vs. AWADHESH SINGH
January 27, 1964
BAJESHWAR SINGH Vs. RAM BAHADUR SINGH
November 19, 1964
BALRAM MANDAL Vs. RAJANI MANDALAIN
April 14, 1964
BALRAM SINGH Vs. BUDHO DEVI
August 18, 1964
BANWAREE BANSPHOR Vs. STATE OF BIHAR
August 26, 1964
BASUDEO CHANDRA SINHA Vs. CHANCELLOR UNIVERSITY OF BIHAR
December 22, 1964
BATESHWAR PRASAD Vs. LALITESHWAR PRASAD SHAHI
April 25, 1964
BEHAR JOURNALS LTD Vs. H K CHAUDHURI
May 6, 1964
BEHARILAL Vs. QURBAN
March 26, 1964
BELSAND SUGAR CO LTD Vs. STATE
May 6, 1964
BHAGIA Vs. STATE OF BIHAR
October 5, 1964
BHALGORA COAL CO LTD Vs. INDRAJIT SINGH
January 6, 1964
BHARAT ELECTRICAL STORES Vs. UNION OF INDIA
January 22, 1964
BHAROSA SINGH Vs. SHEO BARAN SINGH
February 24, 1964
BHIKHRAJ JAIPURIA Vs. STATE OF BIHAR
July 28, 1964
BHOLA PRASAD CHAUDHARY Vs. GURU PRASAD SAH
April 13, 1964
BHUPENDRA NARAIN MANDAL Vs. EK NARAIN LAL DAS
August 21, 1964
BIHARI LALL Vs. BINDESHWARI PRASAD
January 1, 1964
BIRBAR ROY Vs. THAKUR DALIP SINGH
April 17, 1964
BRAHMDEO NARAIN SINGH Vs. MEMBERS OF THE NOTIFIED AREA COMMITTEE
November 19, 1964
BUJHAWAN SINGH Vs. SHYAMA DEVI
February 13, 1964
CHANDRA BHUSAN DUBEY Vs. STATE OF BIHAR
April 28, 1964
CHANDRABALI Vs. CHIEF MINING ENGINEER TATA IRON AND STEEL CO LTD
July 17, 1964
CHANDRABALI SHAH Vs. PRITAM SINGH
September 29, 1964
CHANDRAMA RAI Vs. HARBANS RAI
July 8, 1964
CHAPALA DEBI Vs. RAKHAL CHANDRA SEN GUPTA
January 30, 1964
CHAPALA DEVI Vs. RAKHAL CHANDRA SEN GUPTA
February 3, 1964
CHAPALA DEVI Vs. RAKHAL CHANDRA SEN GUPTA
February 12, 1964
CHOTA NAGPUR BANKING ASSOCIATION LTD Vs. RAMAPATI BISWAS
January 4, 1964
CHOUTHMAL AGARWALLA Vs. STATE
January 16, 1964
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. HANUMAN SUGAR MILLS LTD
January 20, 1964
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. SHREE HANUMAN SUGAR MILLS LTD
March 20, 1964
DEBENDRA PRASAD SRIVASTAVA Vs. STATE OF BIHAR
September 29, 1964
DEHRI ROHTAS LIGHT RAILWAY CO LTD Vs. CENTRAL GODHAR COLLIERY CO
August 28, 1964
DHURI SAH Vs. KISHUN PRASAD SAH
August 7, 1964
DULAR KUER Vs. KESAR KUER
January 4, 1964
ENAYATULLAH KHAN Vs. JALAN TRADING CO
December 7, 1964
GAJU PAHAN Vs. RIJHU TELI
July 3, 1964
GANGA RAM Vs. RAM LACHAN SINGH
September 21, 1964
GANGA RAM Vs. UNION OF INDIA
February 4, 1964
GAURI SHANKER JHA Vs. SHIVASATI PRASAD
January 13, 1964
GOSWAMI GARIBANAND DAS Vs. MANU LAL
October 7, 1964
GULABCHAND JAIN Vs. JHAURI MAL
November 27, 1964
GURDIT SINGH Vs. TATA IRON AND STEEL CO LTD
November 20, 1964
H KRISHNA MURTHY Vs. JAGARNATH SINGH
July 25, 1964
HANIF Vs. CHAMARI SAO
March 2, 1964
HARDEO MAHTO Vs. ABDUL AZIZ
September 9, 1964
HARIDAS GHOSH Vs. THAKUR JOGENDRA NATH SAHDEO
February 21, 1964
HARIHAR BHAGAT Vs. MOSSFIR PATHAK
March 4, 1964
HARISHANKER PRASAD Vs. BISHWANATH PRASAD
August 27, 1964
HARKHIT SINGH Vs. RAMRATI DEVI
December 18, 1964
HIMALAYA ENGINEERING CO Vs. COMMISSIONER OF INCOME TAX
February 25, 1964
HINDUSTAN GENERAL ELECTRICAL CORPORATION LTD Vs. STATE OF BIHAR
March 10, 1964
HINDUSTAN STEEL LTD Vs. INGENIURS AND CONTRACTORS
May 15, 1964
ISHWAR PRASAD Vs. SAGARMAL KEJRIWAL
September 17, 1964
JAGARNATH PRASAD BHAGAT Vs. SHARDA DEVI
January 10, 1964
JAGDEO MAHTON Vs. SITARAM MAHTON
January 7, 1964
JAGDEO SINGH Vs. SHIVADENI SINGH
December 21, 1964
JAGDISH PANDEY Vs. VICE CHANCELLOR UNIVERSITY OF BIHAR
April 30, 1964
JAGDISH REWANI Vs. RAJENDRA NATH SARKAR
May 7, 1964
JAGGERNATH SINGH Vs. NARAYAN SAROGI
October 9, 1964
JAINARAYAN SAH Vs. SURAT KUER AND THEREAFTER MT RADHIKA DEVI
April 7, 1964
JAMSHEDPUR NOTIFIED AREA COMMITTEE Vs. C L MAHTON
November 2, 1964
JAMSHEDPUR NOTIFIED AREA COMMITTEE Vs. CHHAGGAN LAL
November 2, 1964
JAYANAND CHOUDHARY Vs. DUKHIA MALLAH
August 13, 1964
JIBACHH SHAH Vs. STATE
July 10, 1964
JILDAR RAM Vs. GOURI SHANKAR PANDEY
December 23, 1964
JUGAL KISHORE BHADANI Vs. UNION OF INDIA
September 15, 1964
JUGAL KISHORE TAMAKUWALA Vs. MUNICIPAL COMMISSIONERS OF SAHIBGANJ MUNICIPALITY
August 14, 1964
JULUMDHARI RAI Vs. DEBI RAI
December 3, 1964
KAMLI DEVI Vs. GANGA DEVI BAGLA
April 28, 1964
KAPILDEO Vs. STATE OF BIHAR
December 2, 1964
KEDARNATH GOENKA Vs. KHAJA HASSAN IMAM
April 24, 1964
KHAS KARANPURA COLLIERY LTD Vs. UNION OF INDIA
October 30, 1964
KHATRANI KUER Vs. TAPESHWARI KUER
January 22, 1964
KHOSHI MAHTON Vs. STATE
April 29, 1964
KIRKEND COAL COMPANY Vs. COMMISSIONER OF INCOME TAX
January 27, 1964
KRISHNA JEE Vs. RAJESHWAR MISRA
May 15, 1964
KRISHNA MOHAN SAHAI Vs. GANESH SINGH
August 20, 1964
KRISHNADEO PRASAD Vs. BUDHNI
July 20, 1964
LAKHI PRASAD AGARWAL Vs. STATE OF BIHAR
November 13, 1964
LAL KUMARI DEVI Vs. FULMATI KUER
December 15, 1964
LILJU MANDAL Vs. CHANDRA DEVI
February 21, 1964
MAHABIR BELDAR Vs. STATE
November 7, 1964
MAHABIT MALLAH Vs. SONE VALLEY PORTLAND CEMENT CO LTD
March 24, 1964
MAN MOHAN DEO Vs. SM SHAILBALA ROY
June 18, 1964
MANGAL MAHTON Vs. BEHARI MAHTON
April 6, 1964
MINALAL MUNDHRA Vs. ANCHI DEVI
February 24, 1964
MOULVI MAHTO Vs. DWARKA MAHTO
September 7, 1964
MUHAMMAD PEARUDDIN Vs. DEPUTY MINISTER TRANSPORT GOVERNMENT OF BIHAR
December 4, 1964
NAGESHWAR PRASAD SINGH Vs. SONA DEVI
July 29, 1964
NAINA SAH Vs. RAMRUP SAH
July 3, 1964
NALINI RANJAN CHAKRAVARTY Vs. KIRAN RANI CHAKRAVARTY
April 21, 1964
NAND LAL MAHTON Vs. NAUBAT MAHTON
September 4, 1964
NANDA KISHORE SHARMA Vs. STATE OF BIHAR
December 23, 1964
NARAYAN BIKRAM SHAH Vs. KEDAR PANDEY
March 26, 1964
NARAYAN DUTT CHOUBEY Vs. HARDEO CHOUBEY
March 10, 1964
NATH BANK LTD Vs. AMITAVA DAS GUPTA
September 3, 1964
NATHUNI PRASAD SINGH Vs. UNION OF INDIAKACHNAR KUER
October 3, 1964
NAWAL KISHORE PRASAD Vs. JAMUNA DUBEY
November 18, 1964
NEW INDIA ASSURANCE CO LTD Vs. KAMTA SINGH
January 9, 1964
NILKANTH MAHTON Vs. MUNSHI SINGH
October 7, 1964
NIRANJAN PAL Vs. CHAITANYALAL GHOSH
April 28, 1964
NITYANATH JHA Vs. STATE
September 4, 1964
PATNA MUNICIPAL CORPORATION Vs. DULARCHAND SAO
May 14, 1964
PATNA MUNICIPAL CORPORATION Vs. KAILASH BEHARI SINHA
December 18, 1964
PHUL KUMARI DEVI Vs. SAMBHU PRASAD SINGH
August 25, 1964
PIR MOHAMMAD Vs. ABDUL MAJID
March 4, 1964
PRAHLAD RAI TULSIAN Vs. DAULAT SINGH
March 31, 1964
PRAVASH CHANDRA KAR Vs. PREMCHAND SAHUKAR
December 9, 1964
PURNA NAND PURI Vs. KAMALA SINHA
August 31, 1964
R L VERMA Vs. TATA WORKERS UNION
September 4, 1964
RADHAKANT JHA Vs. MAHA JHA
January 13, 1964
RAGHU NATH SAH Vs. STATE OF BIHAR
May 6, 1964
RAGHUBANSH DUBEY Vs. STATE OF BIHAR
April 10, 1964
RAGHUNANDAN SAO Vs. NARAIN SAO
January 9, 1964
RAJANI KANT SINHA Vs. BANK OF BIHAR LTD
April 22, 1964
RAJU ALIAS RAJENDRA MAHTO Vs. STATE
February 4, 1964
RAM CHANDRA PRASAD SAHI Vs. STATE OF BIHAR
December 8, 1964
RAM DEYAL SINGH Vs. INDRASAN KUER
March 31, 1964
RAM ISHWAR SINGH Vs. RAMBACHAN SINGH
July 16, 1964
RAM NARAIN Vs. UNION OF INDIA
December 4, 1964
RAM NATH MODI Vs. ANARDEI DEVI
January 2, 1964
RAM PRASAD CHOUDHARY Vs. UNION OF INDIAFULIA
May 14, 1964
RAM PRASAD SINGH Vs. SITAL PRASAD SINGH
August 19, 1964
RAM UDGAR SINGH Vs. PRESIDING OFFICER LABOUR COURT C N DIVISION
May 6, 1964
RAMBILAS MAHTO Vs. BABU DURGA BIJAI PRASAD SINGH
December 2, 1964
RAMCHANDRA RAM Vs. CHAIRMAN RAJGIR NOTIFIED AREA COMMITTEE
October 29, 1964
RAMCHANDRA SAHU Vs. SM SAFELI GHOSE
November 26, 1964
RAMDEO JHA Vs. NARENDRA NARAYAN MISHRA
January 15, 1964
RAMESH CHANDRA DUTT Vs. UNION OF INDIA
October 5, 1964
RAMESHWAR LAL Vs. MANGI LAL
March 10, 1964
RAMJANAM SINGH Vs. RAMANAND SINGH
February 3, 1964
RAMLAL JUGAL KISHORE Vs. EPTO
December 8, 1964
RAMPADARATH THAKUR Vs. HARI NARAIN PRASAD
December 18, 1964
RAMPYARI KUER Vs. DULHIN BACHURAJ KUER
October 3, 1964
RAMRUDHAR SINGH Vs. DILESHWAR SINGH
September 9, 1964
RAMSWAROOP SINGH Vs. GANESH MISSIR
April 15, 1964
RAMSWARUP SINGH Vs. SUB DIVISIONAL OFFICER
September 15, 1964
S ABDUL RAHIM Vs. ANIKUN NISSA
February 25, 1964
S K SINHA Vs. PATNA UNIVERSITY
December 1, 1964
SABOO ALIAS SOBHOO MALI Vs. TATA IRON AND STEEL CO LTD
August 17, 1964
SAGARMAL CHOUDHURY Vs. UNION OF INDIA AS OWNER OF SOUTH EASTERN RAILWAY
November 4, 1964
SAILESHWAR LAKHAIYAR Vs. KANTI KUMAR SINHA
February 3, 1964
SARDAR AMAR SINGH Vs. K S BADALIA
July 7, 1964
SARJU SINGH Vs. MAHENDRA PRATAP SINGH
July 17, 1964
SAROJ KUMAR BANERJEE Vs. GAYA SUGAR MILLS LTD
January 27, 1964
SATDEO NARAIN Vs. UNION OF INDIA
March 16, 1964
SATISH CHANDRA GORAI Vs. BINAPANI GORAI
February 13, 1964
SATRUHAN JHA Vs. STATE
April 8, 1964
SATYA NARAIN MISHRA Vs. STATE
September 14, 1964
SHANKER LAL KEJRIWAL Vs. COMMISSIONER OF INCOME TAX
January 22, 1964
SHEO KUMAR DUBEY Vs. TRIBHUWAN RAI MUKHTEAR
April 6, 1964
SHEOGULAM SAH Vs. THITAR GOPE
November 24, 1964
SHREE BIHARIJI MILLS LTD Vs. UNION OF INDIA
January 6, 1964
SITAMARHI CENTRAL CO OPERATIVE BANK LTD Vs. THAKUR JUGAL KISHORE SINHA
December 14, 1964
STATE Vs. CHUNI LAL BEGANI
September 7, 1964
STATE Vs. RAMYAS THAKUR
March 9, 1964
STATE OF BIHAR Vs. SITARAM SAHU
May 6, 1964
STATE OF BIHAR Vs. HARI MISHRA
May 8, 1964
STATE OF BIHAR Vs. S K MEHTA
July 24, 1964
STATE OF BIHAR Vs. ADAM HUSSAIN
April 16, 1964
STATE OF BIHAR Vs. TULSI RAM TIBRIWALA
August 20, 1964
STATE OF BIHAR Vs. BHAGWAN SAH
January 27, 1964
STATE OF BIHAR Vs. RAMA BHUSHAN BASU
February 17, 1964
SUDHANSU KANTA Vs. MANINDRA NATH
October 5, 1964
SUKHDEO BHAGAT Vs. BISHWANATH SINGH
August 20, 1964
SUKHDEO DUBEY Vs. RAM PRASAD DUBEY
November 26, 1964
SUKHDEO THAKUR Vs. J W S ATKIN
February 17, 1964
SUMANGLI DEVI Vs. STATE OF BIHAR
November 23, 1964
SUSHIL KUMAR CHOUDHARY Vs. STATE OF BIHAR
December 22, 1964
TARA SINGH Vs. SURJADEO SINGH
January 31, 1964
THAKUR PRASAD GUPTA Vs. STATE OF BIHAR
November 20, 1964
THAKUR TANTI Vs. STATE
May 7, 1964
TIRBENI PRASAD RUNGTA Vs. STATE OF BIHAR
November 23, 1964
TUNU KHAN Vs. UNION OF INDIA REPRESENTING CENTRAL RLY AND SOUTH EASTERN RLY
September 21, 1964
UMAKANT SINGH Vs. BINDA CHOUDHARY
December 17, 1964
UMEDRAY WORAH Vs. COMMISSIONER OF INCOME TAX
September 3, 1964
UNION OF INDIA Vs. MOHAMMAD YATTEM ABDUL SATTAR
January 8, 1964
UNION OF INDIA Vs. NAWAB PANDEY
March 12, 1964
UNION OF INDIA Vs. NAGESHWAR PRASAD
March 26, 1964
UNION OF INDIA AS OWNER OF S E RLY AND CENTRAL RLY ADMINISTRATION Vs. NIRMAL KUMAR PROMODE KUMAR
January 10, 1964
UPENDRA NATH PATHAK Vs. SARJU MALI
December 17, 1964
VIDYASAGAR SINGH Vs. KRISHNA BALLABHA SAHAY
December 17, 1964
WORKMEN OF ROHTAS INDUSTRIESLTD Vs. H K CHOUDHURI
August 21, 1964
YUGAL KISHORE SINHA Vs. NAGENDRA PRASAD YADAV
January 31, 1964