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Case Index
Title
Date
BEANT SINGH Vs. NATHA SINGH
November 16, 1964
CHUNILAL Vs. UNION OF INDIA
February 22, 1964
COLLECTOR Vs. LACHHMAN
September 14, 1964
COLLECTOR Vs. DAULAT RAM
July 2, 1964
DASU RAM BRIJ LAL Vs. UNION OF INDIA
November 30, 1964
DEVI SARAN Vs. ELECTION TRIBUNAL
December 22, 1964
DHANI RAM Vs. SUB-DIVISIONAL JUDGE
September 10, 1964
DILA Vs. UNION OF INDIA
September 30, 1964
JAGAT RAM Vs. MATHI
December 29, 1964
JOBAN DASS Vs. SHIBU
June 10, 1964
KARAM DAS SAUTHA Vs. SANGAT RAM
September 29, 1964
KRISHAN DEV Vs. RAM PIARI
June 20, 1964
KRISHAN DEV Vs. RAM PIARI
October 30, 1964
LAND ACQUISITION COLLECTOR Vs. PARVATI DEVI
March 28, 1964
MAJOR PUNNU RAM Vs. STATE
May 19, 1964
MATA RAM Vs. INDER SINGH
November 13, 1964
MEHAR CHAND Vs. TWARSOO
December 26, 1964
MELA RAM Vs. BALAK RAM
September 18, 1964
PARAS RAM Vs. DAYAL DAS
September 30, 1964
PREMI Vs. DAYA RAM
August 12, 1964
RAI SINGH Vs. STATE
November 5, 1964
RAJKUMAR RAJINDER SINGH Vs. LIEUTENANT GOVERNOR
December 28, 1964
ROSHAN LAL Vs. UNION OF INDIA
March 11, 1964
SHAM LAL Vs. STATE
October 31, 1964
SHAM SINGH Vs. STATE
May 27, 1964
SHUSHILA DEVI Vs. DHANI RAM
July 10, 1964
STATE Vs. ATMA RAM
December 1, 1964
SUNEHRU Vs. RIKHI RAM
September 22, 1964
UNION OF INDIA Vs. AMAR CHAND
May 30, 1964
VIJAYA CO-OPERATIVE M P SOCIETY Vs. SANGAT RAM
September 29, 1964