Home
Case Index
Title
Date
LACHHMAN DASS Vs. UNION OF INDIA AND OTHERS
October 23, 1964
AGGARWAL O P ITO Vs. STATE
December 18, 1964
AJAIB SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
September 2, 1964
AJAIB SINGH LACHHMAN SINGH Vs. GURBACHAN SINGH
July 30, 1964
AJIT SINGH Vs. STATE OF PUNJAB
February 21, 1964
AMAR CHAND Vs. THE FINANCIAL COMMISSIONER, PUNJAB, CHANDIGARH, AND OTHERS
September 3, 1964
AMAR SINGH Vs. PUNJAB STATE
November 16, 1964
AMAR SINGH GIRDHARI LAL Vs. UNION OF INDIA
October 30, 1964
AMIN CHAND AND SONS Vs. STATE OF PUNJAB
July 23, 1964
AMRITSAR SUGAR MILLS CO LTD Vs. U S NAURATH
March 26, 1964
ARJAN SINGH Vs. JOGINDER SINGH
October 9, 1964
ARUR CHAND AND OTHERS Vs. THE DISTRICT MAGISTRATE, DELHI, ETC.
August 5, 1964
ASA NAND Vs. MADHO SINGH AND ANR.
January 3, 1964
ASHARFI DEVI Vs. TIRLOK CHAND
July 29, 1964
ASTHAN DHARAM DWARA Vs. THE FINANCIAL COMMISSIONER AND OTHERS
December 3, 1964
ATMA SINGH Vs. FINANCIAL COMMISSIONER
April 3, 1964
BACHAN SINGH JANDOO Vs. STATE OF PUNJAB AND ANOTHER
April 9, 1964
BACHITTAR SINGH Vs. K.S. SETHI AND OTHERS
November 25, 1964
BACHNO Vs. SOHAN SINGH
January 2, 1964
BAHAL SINGH Vs. THE STATE AND ANR.
January 2, 1964
BAJAJ ELECTRICALS LTD. Vs. STATE OF PUNJAB AND ANR.
May 29, 1964
BAL SINGH Vs. CENTRAL GOVERNMENT
January 10, 1964
BALAK RAM Vs. THE STATE OF PUNJAB AND OTHERS
November 24, 1964
BALBIR SINGH Vs. KULWANT SINGH
October 5, 1964
BALDEV PRASAD CHATURVEDI Vs. UNION OF INDIA
May 20, 1964
BALKISHAN MATRU MAL Vs. STATE
January 29, 1964
BALWANT SINGH Vs. SANT RAM SHARMA
January 9, 1964
BANSI LAL BULLAKI RAM Vs. SANT RAM CHOPRA
September 9, 1964
BASANT SINGH Vs. STATE OF PUNJAB AND OTHERS
November 10, 1964
BASANT SINGH Vs. THE STATE OF PUNJAB AND OTHERS
January 10, 1964
BAWA MAHARAJ SINGH Vs. BAWA GURMUKH SINGH AND OTHERS
August 27, 1964
BAWA SATYA PAUL SINGH Vs. INCOME-TAX OFFICER INCOME TAX CUM-WEALTH TAX NEW DELHI
December 16, 1964
BEANT SINGH Vs. MALLA SINGH
September 17, 1964
BEHARI LAL AND OTHERS Vs. JAI SINGH AND OTHERS
November 23, 1964
BEHARI LAL HARI CHAND KHATRI Vs. SURINDER SINGH
September 2, 1964
BHAG SINGH Vs. JAWAHAR SINGH
November 12, 1964
BHAGIRATH AND ANR. Vs. THE STATE OF PUNJAB AND ORS.
December 10, 1964
BHAGIRATH SINGH Vs. STATE OF PUNJAB
October 19, 1964
BHAGWAN DASS AND OTHERS Vs. JAIRAM DAS
July 22, 1964
BHAGWAN SINGH Vs. STATE
May 27, 1964
BHOLA RAM Vs. MANOHAR LAL AND ANR.
August 5, 1964
BHUP SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 24, 1964
BIBI AMAR KAUR Vs. SHIV KARAN
September 2, 1964
BINDRA BAN Vs. J.S. QAUMI AND ORS.
September 24, 1964
BISHAMBAR LAL Vs. THE STATE OF PUNJAB
November 30, 1964
BISHAMBAR LAL DAYA CHAND Vs. STATE OF PUNJAB
December 4, 1964
BRIJLAL GOSWAMI Vs. STATE OF PUNJAB
September 11, 1964
BRITISH INDIA CORPORATION Vs. INDUSTRIAL TRIBUNAL PUNJAB
September 24, 1964
BUA DASS KAUSHAL Vs. STATE OF PUNJAB
November 10, 1964
BURMAH-SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LTD Vs. PUNJAB STATE
March 10, 1964
CHAMAN LAL AND ANR. Vs. THE STATE OF PUNJAB AND ANR.
September 29, 1964
CHAMAN LAL BERI Vs. GIAN CHAND BEHL AND ANOTHER
March 12, 1964
CHANAN DEVI Vs. DES RAJ RAMCHAND
September 30, 1964
CHANAN RAM JAGAN NATH Vs. STATE OF PUNJAB
March 25, 1964
CHAND SINGH Vs. STATE
March 26, 1964
CHANDER BHAN Vs. MAHA SINGH
May 4, 1964
CHANDER BHAN Vs. JAI LAL HARPHUL AND ORS.
March 20, 1964
CHATTAR SAIN Vs. JAMBOO PARSHAD AND SONS
October 20, 1964
CHAUDHRI BASTI RAM AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 24, 1964
CHHANGA SINGH INDAR SINGH Vs. DHARAM SINGH
August 11, 1964
CHHATTAR SINGH Vs. STATE OF PUNJAB
January 29, 1964
CHUHAR MAL Vs. BALAK RAM AND ANR.
January 28, 1964
COMMISSIONER OF INCOME TAX Vs. RAM LALL NANAK CHAND
December 23, 1964
COMMISSIONER OF INCOME TAX Vs. CHHEHARTA BUTTON FACTORY
July 15, 1964
COMMISSIONER OF INCOME TAX Vs. TULSI DASS JASHAN LAL KUTHIALA
September 10, 1964
COMMISSIONER OF INCOME-TAX PUNJAB JAMMU AND KASHMIR AND Vs. ALPS THEATRE RAJPURA
October 28, 1964
DALBARA SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
August 21, 1964
DALJIT SINGH ALIAS DALJIT Vs. TULLA RAM
December 24, 1964
DAULAT RAM Vs. JAI DAI
December 3, 1964
DAULAT RAM KHANNA Vs. COMMISSIONER OF INCOME TAX
September 3, 1964
DAVINDER SINGH AND AMAR SINGH AND ANR. Vs. DEPUTY SECRETARY CUM SETTLEMENT COMMISSIONER AND ORS.
February 7, 1964
DAYA SWARUP NEHRA AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
January 21, 1964
DEEP CHAND Vs. BHAGO
July 17, 1964
DELHI ADMINISTRATION Vs. GOVERDHAN LAL
April 21, 1964
DERA BHAI KAPOOR SINGH Vs. STATE OF PUNJAB
December 3, 1964
DERA MUSA WALA AND ORS. Vs. SEWA DASS AND ORS.
February 26, 1964
DESH BANDHU GUPTA Vs. STATE OF PUNJAB
May 4, 1964
DEVI RAM Vs. STATE OF PUNJAB AND OTHERS
August 31, 1964
DEWAN CHAND VOHRA AND OTHERS Vs. RAGHBIR CHANDER KAPUR
March 31, 1964
DHAN RAJ JAYANA Vs. SAT PARKASH SINGH
March 19, 1964
DHAN SINGH Vs. LAKSHMI NARAIN AND OTHERS
April 6, 1964
DHANJI RAM SHARMA Vs. UNION OF INDIA
February 14, 1964
DHARAM SINGH Vs. STATE OF PUNJAB
November 26, 1964
DHARAM SINGH Vs. THE STATE OF PUNJAB
November 20, 1964
DHILLON TRANSPORT COMPANY AND ANR. Vs. THE ASSESSING AUTHORITY AND ORS.
August 6, 1964
DIAL SINGH AND OTHERS Vs. CHANAN SINGH AND OTHERS
January 3, 1964
DIAYALI BAL Vs. JUPITER GENERAL INSURANCE CO LTD
October 19, 1964
DR. BAL SAROOP DAULAT RAM Vs. LT. COL. LAKHBIR SINGH KIRPAL SINGH AND ANR.
January 28, 1964
DURGA DAS MUNDHRA Vs. THE STATE
April 22, 1964
EXPRESS NEWSPAPERS LTD. Vs. RAISINA PUBLICATION PRIVATE LTD. AND ANR.
March 24, 1964
FATEH SINGH Vs. B S GREWAL
May 29, 1964
FATTA Vs. STATE
February 4, 1964
FERTILIZER CORPORATION OF INDIA Vs. SANJIT KUMAR GHOSH
August 26, 1964
FERTILIZERS CORPORATION OF INDIA Vs. TATA IRON AND STEEL CO LTD
August 19, 1964
FIRM JAGAT RAM OM PRAKASH Vs. EXCISE AND TAXATION OFFICE ASSESSING AUTHORITY AMRITSAR
October 9, 1964
GAINDI Vs. UNION OF INDIA
July 20, 1964
GANGA NARAIN ALIAS KAKKO Vs. BALKISHAN DAS AND ANOTHER
April 27, 1964
GHAMANDI LAL Vs. STATE OF PUNJAB
November 12, 1964
GIAN CHAND Vs. TULSI RAM
December 15, 1964
GIAN PARKASH GUPTA Vs. STATE
April 27, 1964
GIANI AJMER SINGH Vs. RANJIT SINGH GREWAL
August 24, 1964
GOBIND RAM Vs. NIHAL CHAND AND ANOTHER
May 19, 1964
GOBIND SINGH Vs. D I G OF POLICE
January 24, 1964
GOHD SINGH Vs. TEJA SINGH
October 20, 1964
GOMAN RAM Vs. HARDYAL SINGH
September 25, 1964
GOPI CHAND Vs. THE STATE OF PUNJAB
April 30, 1964
GRAM PANCHAYAT DEH MAUZA GHARHI BRAHMAN Vs. KESHO NARAIN AND ORS.
January 31, 1964
GULAB RAI KISHORI LAL Vs. BANARSIDAS CHANDIWALA SEWA SMARAK TRUST
March 17, 1964
GULAB SINGH PARDHAN SINGH Vs. CHIEF SETTLEMENT COMMISSIONER AND ORS.
April 1, 1964
GURBACHAN SINGH Vs. ICHHAR SINGH AND ORS.
November 6, 1964
GURBAKASHISH SINGH AND ANOTHER Vs. THE PANCHAYAT SAMITI DHARAMKOT, DISTRICT FEROZEPORE AND OTHERS
March 25, 1964
GURBAKHSHISH SINGH Vs. RANJIT SINGH
September 29, 1964
GURBUX SINGH Vs. UNION OF INDIA AND OTHER
December 2, 1964
GURDAS SINGH Vs. COMMISSIONER OF INCOME TAX
September 17, 1964
GURDEV SINGH Vs. THE PUNJAB STATE AND OTHERS
July 31, 1964
GURDIAL KAUR Vs. PRITAM SINGH KEHAR SINGH
September 11, 1964
GURDIAL SINGH Vs. SAWARAN SINGH HAKIM SINGH
November 26, 1964
GURDIAL SINGH Vs. THE STATE AND OTHERS
September 21, 1964
GURDIP KAUR Vs. GHAMAND SINGH DEWA SINGH
July 28, 1964
GURDIT SINGH Vs. DURGA DASS KHANNA AND ORS.
November 2, 1964
GURMUKH SINGH PURI Vs. STATE OF PUNJAB AND ANR.
September 18, 1964
GURU DATT Vs. SOHAN SINGH AND ANR.
July 21, 1964
H C SARIN Vs. UNION OF INDIA
August 31, 1964
HANS RAJ MITTAL Vs. KHUSHI RAM GANGA RAM AND ORS.
May 29, 1964
HAR GOVIND Vs. PALOO RAM AND OTHERS
November 10, 1964
HARBANS SINGH NIRMAL Vs. PUNJAB UNIVERSITY AND ORS.
February 18, 1964
HARBANS SINGH S HARKISHAN SINGH Vs. UNION OF INDIA
November 27, 1964
HARBHAJAN SINGH Vs. CHANAN SINGH AND OTHERS
September 3, 1964
HARDIAL SINGH Vs. STATE AND ANOTHER
May 7, 1964
HARDIAL SINGH CHARAN SINGH Vs. STATE
March 7, 1964
HARI CHAND Vs. NIRANJAN SINGH
March 5, 1964
HARI RAM Vs. HANS RAJ
November 20, 1964
HARI SINGH Vs. STATE OF PUNJAB
December 16, 1964
HARI SINGH Vs. THE STATE OF PUNJAB AND OTHERS
July 16, 1964
HARNAM KAUR Vs. BALBIR SINGH
January 10, 1964
HARNAM SINGH Vs. GOVERNMENT OF INDIA, MINISTRY OF REHABILITATION, NEW DELHI AND OTHERS
July 15, 1964
HARNAM SINGH Vs. D K PURI
February 13, 1964
HARNAM SINGH AND ASA SINGH Vs. THE STATE
February 7, 1964
HARTEJ BAHADUR SINGH Vs. STATE OF PUNJAB
October 12, 1964
HARTEJ BAHADUR SINGH AND HARI SINGH Vs. THE STATE OF PUNJAB AND ORS.
April 23, 1964
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. UNION OF INDIA
December 17, 1964
HINDUSTAN FORESTS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
December 3, 1964
HINDUSTAN TWYFORDS Vs. DAULAT RAM
March 3, 1964
HIRA SINGH Vs. ISHAR SINGH AND ORS.
March 3, 1964
HOSHIAR SINGH Vs. THE STATE
April 14, 1964
IN RE: SURRINDER SINGH Vs. STATE
September 17, 1964
INDER PARKASH Vs. HANS RAJ AND ANR.
December 11, 1964
INDER SINGH Vs. KALU RAM AND ANOTHER
September 4, 1964
INDER SINGH Vs. MOTI SINGH
April 10, 1964
INDERJIT SINGH Vs. SATNAM SINGH
January 20, 1964
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. J.C. CHANDIOK OF WALKER CHANDIOK AND CO.
January 31, 1964
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA MATHURA RAOD Vs. V K VERMA
September 21, 1964
JAGAN NATH Vs. KRISHAN KUMAR
March 18, 1964
JAGAT NARAIN SETH AND ORS. Vs. THE MUNICIPAL CORPORATION OF DELHI
May 6, 1964
JAGAT RAM HAMIR CHAND Vs. SHANTI SARUP
November 5, 1964
JAGAT RAM OM PARKASH Vs. EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY
October 9, 1964
JAGATJIT DISTILLING AND ALLIED INDUSTRIES LTD. Vs. STATE OF PUNJAB AND ANR.
September 11, 1964
JAGDISH CHAND MEHRA AND ORS. Vs. NEW INDIA, EMBROIDERY MILLS (1946) PVT. LTD. AND ORS.
February 5, 1964
JAGDISH CHANDRA GUPTA Vs. UNION OF INDIA
March 20, 1964
JAGMOHAN SINGH Vs. UNION OF INDIA
August 31, 1964
JAI DAYAL S/O GANESH DASS Vs. STATE OF PUNJAB
November 24, 1964
JAI SINGH Vs. GRAM PANCHAYAT SINGHANWALA AND OTHERS
October 18, 1964
JAI SINGH PYARA SINGH Vs. GRAM PANCHAYAT SINGHANWALA
October 8, 1964
JAISINGHANI S G Vs. UNION OF INDIA
March 11, 1964
JANGIR SINGH GANDA SINGH Vs. NIHAL KAUR
November 26, 1964
JANKI DASS BHAGAT RAM Vs. EXCISE AND TAXATION OFFICER
October 5, 1964
JANKI DEVI Vs. JOGINDER SINGH
January 9, 1964
JASWANT SINGH Vs. SHRIMATI PREM KUMARI
March 5, 1964
JIT SINGH AND ANR. Vs. THE STATE OF PUNJAB AND ORS.
January 2, 1964
JIT SINGH S/O NARAIN SINGH Vs. STATE OF PUNJAB AND ORS.
May 5, 1964
JIWAN DASS Vs. DEVI BAI
April 6, 1964
JIWAN INDUSTRIES PRIVATE LTD. Vs. SANTOSH AND COMPANY
December 17, 1964
JUBILEE HIGHWAY TRANSPORT PRIVATE Vs. STATE OF PUNJAB AND ANR.
May 13, 1964
JUBLI CINEMA AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
November 13, 1964
KABUL SINGH Vs. RAM SINGH AND ORS.
October 6, 1964
KABUL SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
October 20, 1964
KAILASH AGENCIES MADRAS Vs. COLLECTOR OF CUSTOMS MADRAS
May 1, 1964
KAKA RAM Vs. SATYA WATI
September 9, 1964
KANGRA VALLEY STATE CO. LTD. Vs. KIDAR NATH AND ORS.
May 21, 1964
KANS RAJ NATHU RAM Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER JULLUNDUR
August 13, 1964
KANSHI RAM Vs. RAM KRISHAN
January 11, 1964
KAPUR BHIMBER UNION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 30, 1964
KARAM CHAND GURDITTA MAL Vs. BANWARI LAL RAM RATTAN
August 17, 1964
KARNAL DISTILLERY CO LTD Vs. STATE OF PUNJAB
October 26, 1964
KARNAL DISTILLERY CO LTD , KARNAL Vs. STATE OF PUNJAB
August 20, 1964
KARTAR SINGH Vs. STATE
February 5, 1964
KARTAR SINGH Vs. PUNJAB STATE
August 3, 1964
KARTAR SINGH Vs. SHRIMATI NACHHATTAR KAUR AND ANOTHER
September 25, 1964
KARTAR SINGH Vs. BARKAT RAM
November 25, 1964
KAURAN DEVI Vs. LAKHMI CHAND
May 12, 1964
KAVITA Vs. THE PUNJAB UNIVERSITY
April 27, 1964
KESAR DAS Vs. BAKHSHI RAM AND ANOTHER
August 25, 1964
KESHAB RAM Vs. PURAN CHAND AND OTHERS
February 24, 1964
KHAZAN CHAND DHAMIJA Vs. THE STATE OF PUNJAB AND ANOTHER
May 14, 1964
KHIALI RAM Vs. SUBEDAR MAST RAM AND OTHERS
February 20, 1964
KHUSHI RAM Vs. SHANTI RANI AND OTHERS
March 18, 1964
KISHAN CHAND & CO Vs. S K JAIN
November 7, 1964
KISHAN CHAND AND CO Vs. S K JAIN
November 17, 1964
KISHAN SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ANR.
November 12, 1964
KOTKAPURA BUS SERVICE PRIVATE LTD. Vs. THE EXCISE AND TAXATION OFFICER AND ORS.
January 27, 1964
LACHHMAN AND OTHERS Vs. AMAR SINGH AND OTHERS
September 9, 1964
LACHHMI NARAIN Vs. STATE OF PUNJAB
January 3, 1964
LAKHBIR SINGH Vs. SARDAR TRADING COMPANY AND ORS.
May 1, 1964
LAKHSHMI CHAND Vs. STATE
July 2, 1964
LAL CHAND JAGAN NATH Vs. DISTRICT FOOD AND SUPPLIES CONTROLLER
August 28, 1964
LAL SINGH Vs. SARDARA AND ANR.
May 1, 1964
LEELA RAM Vs. STATE
March 31, 1964
LIFE INSURANCE CORPORATION OF INDIA Vs. FIRM TIRATH RAM AND SONS
May 1, 1964
M P SHREEVASTAVA Vs. VEENA
May 29, 1964
M. DASTGIR SAHEB AND M. MOHIDDIN Vs. UNION OF INDIA (UOI) AND ORS.
April 1, 1964
MADAN GOPAL SEHGAL Vs. OM PARKASH
September 18, 1964
MADAN LAL Vs. DHAN RAJ
February 24, 1964
MADAN MOHAN Vs. BALKISHAN DAS
October 27, 1964
MADAN MOHAN Vs. DISTRICT EXCISE AND TAXATION OFFICER
January 27, 1964
MAGHAR SINGH Vs. STATE OF PUNJAB AND ANR.
August 24, 1964
MAGHAR SINGH AND OTHERS Vs. GUJJAR SINGH AND OTHERS
February 10, 1964
MAHI DAS Vs. NAGAR MAL
November 6, 1964
MAHLA SINGH Vs. FINANCIAL COMMISSIONER (REVENUE) AND ANR.
December 10, 1964
MALHU AND OTHERS Vs. SHAM LAL AND OTHERS
February 5, 1964
MALOOK DASS Vs. SAHIB RAM
March 3, 1964
MAMAN SINGH Vs. THE RESIDENT MAGISTRATE, GOHANA AND OTHERS
December 4, 1964
MAN MOHAN LAL Vs. B.D. GUPTA S/O RATTAN SAIN
February 17, 1964
MANGAL SINGH Vs. DOGAR SINGH
March 11, 1964
MANGAT RAI AND ORS. Vs. JULLUNDER IMPROVEMENT TRUST AND ORS.
February 12, 1964
MANGE Vs. DES RAJ
December 1, 1964
MANOHAR LAL AND ORS. Vs. THE SETTLEMENT OFFICER CONSOLIDATION OF HOLDINGS AND ANR.
October 13, 1964
MANOHARLAL RATNA Vs. UNION OF INDIA
September 21, 1964
MANSA RAM SUSHIL KUMAR Vs. ASSESSING AUTHORITY
May 1, 1964
MANSA ROADWAYS (P) LTD. AND ANR. Vs. THE ASSESSING AUTHORITY, PASSENGERS AND GOODS TAXATION, PATIALA DIVISION AND ANR.
October 20, 1964
MATHRA PURI Vs. HUKAM CHAND
September 2, 1964
MAYA RAM BHATIA Vs. K.K. UPAL
December 16, 1964
MEHMA SINGH Vs. FINANCIAL COMMISSIONER
December 18, 1964
MEHTA MANGAL RAI Vs. KARAM CHAND AND OTHERS
August 26, 1964
MESSERS BAHADUR CHAND CHAMAN LAL Vs. THE STATE OF PUNJAB AND OTHERS
August 17, 1964
MESSRS BASAKHA SINGH & COMPANY Vs. THE COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS, NEW DELHI AND ANOTHER
April 10, 1964
MESSRS DHILLON TRANSPORT CO., BHATINDA AND ANOTHER Vs. THE ASSESSING AUTHORITY AND OTHERS
August 16, 1964
MESSRS RAM LAL & CO. Vs. THE SECRETARY TO GOVERNMENT PUNJAB, LOCAL DEPARTMENT, CHANDIGARH AND OTHERS
November 26, 1964
MESSRS RATTAN DI HATTI Vs. THE EXCISE AND TAXATION OFFICER, LUDHIANA AND ANOTHER
February 19, 1964
MESSRS. HUKAM CHAND JAI DAYAL AND OTHERS Vs. THE PUNJAB STATE AND OTHERS
May 25, 1964
MESSRS. JIWAN INDUSTRIES PRIVATE LTD. Vs. MESSRS. SANTOSH & CO.
December 17, 1964
MIKHI RAM AMAR NATH Vs. STATE OF PUNJAB AND ANR.
July 22, 1964
MILKHA SINGH AND ORS. Vs. MAHARAJ KISHEN AND ORS.
May 26, 1964
MILKHA SINGH BHANDU SINGH Vs. UNION OF INDIA
December 15, 1964
MISRI SINGH Vs. PALA SINGH AND ANR.
July 15, 1964
MODI SPINNING AND WEAVING MILLS CO Vs. STATE OF PUNJAB
October 23, 1964
MODI SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. STATE OF PUNJAB
October 23, 1964
MODI SPINNING AND WEAVING MILLS, COMPANY LIMITED AND ANR. Vs. THE STATE OF PUNJAB AND ANR.
December 22, 1964
MOHAN SINGH Vs. STATE
April 7, 1964
MOHAN SINGH BALWANT SINGH Vs. STATE
January 7, 1964
MOHAR SINGH AND HARNAM SINGH Vs. STATE OF PUNJAB AND ORS.
March 26, 1964
MOHINDER PARTAP PURI, EXCISE SUB Vs. PUNJAB STATE THROUGH SECRETARY EXCISE AND TAXATION DEPARTMENT, PUNJAB AND ANR.
December 10, 1964
MOHINDER SINGH Vs. NIHAL KAUR
April 1, 1964
MOHINDER SINGH Vs. LACHHMAN SINGH
November 2, 1964
MOHINDER SINGH Vs. COLLECTOR SANGRU
November 27, 1964
MOHINDER SINGH Vs. ABHE RAJ SINGH AND ORS.
October 5, 1964
MOHINDER SINGH JAGDEV Vs. DELHI ADMINISTRATION AND ANOTHER
March 20, 1964
MOLAR MAL Vs. SHYAM MANOHAR LAL AND ANOTHER
March 12, 1964
MOTI RAM MEHRA Vs. UNION OF INDIA
November 13, 1964
MRS. SAVITRI AHUJA Vs. HARBANS SINGH MEHTA
April 30, 1964
MRS. SHARDA RANI Vs. MALIK YASHPAL
April 17, 1964
MST. JITAN AND ANR. Vs. THE STATE
December 15, 1964
MST. KIRPO AND ORS. Vs. BAKHTAWAR SINGH
March 9, 1964
MUKHTIAR CHAND SON OF RALLA RAM Vs. MARKETING COMMITTEE MALOUT MANDI DISTRICT FEROZEPORE
March 25, 1964
MUKHTIAR KAUR Vs. KARTAR KAUR
December 11, 1964
MUL CHAND Vs. STATE OF PUNJAB
November 6, 1964
MUNICIPAL COMMITTEE Vs. COMMISSIONER OF INCOME TAX
September 28, 1964
MUNICIPAL COMMITTEE CHHEHARTA DISTRICT AMRITSAR Vs. MUNSHI RAM
October 22, 1964
MUNICIPAL COMMITTEE OF SIRHIND Vs. THE STATE OF PUNJAB AND OTHERS
November 10, 1964
MUNICIPAL CORPORATION DELHI Vs. JAI DAYAL JAWANDA MAL
May 25, 1964
MUNICIPAL CORPORATION OF DELHI Vs. SURJA RAM
April 2, 1964
MUNICIPAL CORPORATION OF DELHI Vs. GHISA RAM
November 11, 1964
MUNILAL PESHAWARIA AND OTHERS Vs. BALWANT RAI KUMAR AND OTHERS
April 3, 1964
MUNSHA SINGH SUNDER SINGH Vs. GURUDIT SINGH
July 29, 1964
MURARI LAL GUPTA Vs. STATE OF PUNJAB AND ANR.
March 26, 1964
NANGA BHUP Vs. ADDITIONAL DIRECTORS CONSOLIDATION OF HOLDINGS
October 1, 1964
NANHAR Vs. AMAR SINGH
February 19, 1964
NARAIN KAUR Vs. THE STATE OF PUNJAB AND ANR.
August 21, 1964
NATIONAL RAYON CORPORATION Vs. ADDITIONAL ASSISTANT EXCISE AND TAXATION COMMISSIONER
July 16, 1964
NAURANG LAL Vs. SURESH KUMAR
January 28, 1964
NAWAL Vs. FINANCIAL COMMISSIONER
August 5, 1964
NETRAM AND ORS. Vs. THE CUSTODIAN GENERAL OF EVACUEE PROPERTY
November 18, 1964
NEW BANK OF INDIA LTD Vs. RAJ RANI W/O JAIKISHAN DASS
December 4, 1964
NEW DELHI MUNICIPAL COMMITTEE Vs. JAGDISH RAI AND ANOTHER
January 23, 1964
NEW INDIA ASSURANCE CO. LTD. Vs. MOTI RAM AND ORS.
February 14, 1964
NEW RAJASTHAN MINERAL SYNDICATE Vs. STATE OF PUNJAB
October 9, 1964
NIHAL CHAND MUNSHI RAM Vs. VISHANDAS MENRAJ
November 8, 1964
NIRMAL SINGH AND OTHERS Vs. THE PUNJAB STATE AND OTHERS
May 29, 1964
OM PARKASH Vs. THE STATE
March 5, 1964
OM PARKASH Vs. STATE
August 5, 1964
OM PARKASH SETH Vs. ASSESSING AUTHORITY
January 9, 1964
OM PARKASH SHARMA Vs. SHRIMATI NIRMAL SHARMA
March 3, 1964
PADAM PARSHAD Vs. LOK NATH ISWAR SARUP AND ORS.
March 18, 1964
PALA SINGH AND ANOTHER Vs. JHANDA SINGH AND OTHERS
February 6, 1964
PARBHU AND ORS. Vs. GIRDHARI AND ORS.
July 28, 1964
PARKASH CHAND Vs. SOHAN LAL
August 31, 1964
PARKASH CHANDRA Vs. UNION OF INDIA
March 11, 1964
PARMA NAND Vs. SAROOP KRISHAN
November 2, 1964
PARSHOTAM DASS LAJJA RAM Vs. STATE
September 28, 1964
PARTAP ROSIN AND TURPENTINE FACTORY Vs. STATE OF PUNJAB
December 24, 1964
PARVATI DEVI Vs. TIBBIA COLLEGE BOARD DELHI
November 27, 1964
PATEL COTTON COMPANY PRIVATE LTD Vs. STATE OF PUNJAB
May 14, 1964
PEARL CYCLE INDUSTRIES LTD. Vs. A.N. KAUL AND ANR.
April 8, 1964
PHAGU RAM Vs. STATE OF PUNJAB AND ORS.
October 9, 1964
PREM CHAND Vs. STATE
February 7, 1964
PREM SUKH DASS Vs. THE STATE OF PUNJAB AND ORS.
August 10, 1964
PRITAM SINGH SON OF KISHAN SINGH Vs. S RANJITH SINGH SON OF R B NARAIN SINGH
July 14, 1964
PRITHVI SINGH AZAD Vs. AJAIB SINGH SINDHU
January 11, 1964
PUNJAB STATE Vs. BEANT SINGH
February 13, 1964
PUNJAB STATE Vs. JASBIR SINGH AND OTHERS
February 10, 1964
PYARA SINGH Vs. MAHANT GURMUKH DASS
December 14, 1964
RACHPAL SINGH Vs. THE STATE OF PUNJAB AND OTHERS
September 25, 1964
RAGHBIR SINGH Vs. RAJA RAM AND ORS.
November 17, 1964
RAGHBIR SINGH AND ORS. Vs. FINANCIAL COMMISSIONER REVENUE AND ORS.
February 12, 1964
RAGHUNATH SINGH Vs. COMMISSIONER OF INCOME-TAX SIMLA
October 26, 1964
RAI BAHADUR SEWAK RAM TRUST SOCIETY Vs. MOHKAM CHAND
January 29, 1964
RAJ KUMAR Vs. SANT RAM AND ANOTHER
July 24, 1964
RAJ KUMAR GOEL Vs. STATE OF PUNJAB
September 17, 1964
RAJASTHAN SNUFF FACTORY BEAWAR Vs. GORDHAN CO
January 22, 1964
RAJBANS BEHARI LAL Vs. JANKI DEVI W/O GOPAL BEHARI LAL
July 29, 1964
RAM CHAND Vs. HARDWARI LALL
December 31, 1964
RAM CHAND Vs. STATE OF PUNJAB
March 23, 1964
RAM CHAND WASANDA RAM ARORA Vs. NOTAM DAS GOWARDHAN DAS ARORA
July 28, 1964
RAM CHANDRA AND KANSHI RAM Vs. THE PUNJAB STATE AND ORS.
November 18, 1964
RAM DHARI MALL RAJ KUMAR Vs. STATE OF PUNJAB
October 28, 1964
RAM DITTA Vs. FINANCIAL COMMISSIONER
November 2, 1964
RAM KIRPAL Vs. JAIN SWEITAMNA TEMPLE BUILDINGS AND OTHERS
November 27, 1964
RAM KISHAN Vs. SHEO CHAND AND OTHERS
March 16, 1964
RAM KUMAR AND ANOTHER Vs. JAI PAL SINGH AND ANOTHER
February 7, 1964
RAM KUMAR BHOLA NATH Vs. BANWARILAL NAND KISHORE
December 18, 1964
RAM LAL KARAM CHAND Vs. UNION OF INDIA
February 17, 1964
RAM PARKASH Vs. SUNDER DASS
November 26, 1964
RAM PARTAP Vs. FINANCIAL COMMISSIONER AND ORS.
August 26, 1964
RAM SARAN AND OTHERS Vs. ANWAL SINGH AND OTHERS
May 29, 1964
RAM SARUP SANT RAM AGGARWAL Vs. CHANAN SINGH ARJAN SINGH AND ORS.
February 6, 1964
RAM SINGH Vs. STATE OF PUNJAB
November 9, 1964
RAM SWARUP Vs. THE UNION OF INDIA AND OTHERS
January 20, 1964
RAMESH CHANDER HASTIR Vs. THE VICE-CHANCELLOR OF PUNJAB UNIVERSITY CHANDIGARH AND ANOTHER
May 29, 1964
RAMESH KAPUR Vs. PUNJAB UNIVERSITY
August 31, 1964
RAMESHWAR DASS AND ANR. Vs. RISHI PARKASH AND ORS.
September 7, 1964
RAMNIJ DASS MANOHAR LAL Vs. STATE OF PUNJAB
February 14, 1964
RAN SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB
August 3, 1964
RANJIT SINGH Vs. THE STATE OF PUNJAB AND ORS.
March 17, 1964
RATTAN AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS
November 12, 1964
RATTI KHAN Vs. STATE
May 8, 1964
ROHLU RAM Vs. GRAM PANCHAYAT AND ANOTHER
September 14, 1964
ROSHAN LAL AND CO Vs. COMMISSIONER OF INCOME TAX PUNJAB
December 22, 1964
ROSHAN LAL KUTHIALA Vs. INCOME TAX OFFICER
May 29, 1964
RUBBER CHAPPAL MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA (UOI) AND ANR.
April 29, 1964
S SARUP SINGH Vs. UNION OF INDIA
August 21, 1964
S. GURMEJ SINGH AND HIRA SINGH Vs. THE ELECTION TRIBUNAL AND ORS.
March 13, 1964
S.M. RAM LAL AND COMPANY Vs. THE SECRETARY TO GOVERNMENT, LOCAL GOVERNMENT DEPARTMENT AND ORS.
November 26, 1964
SADA NAND SARASWATI Vs. SHIV NATH AND OTHERS
July 23, 1964
SADHA SINGH Vs. GURAN DITTA
September 23, 1964
SADHU SINGH Vs. SHAMSHER SINGH JOSH
July 17, 1964
SAIN DASS FARANGU RAM Vs. RAM SARAN DASS DHARAM ARTH TRUST AND ORS.
January 7, 1964
SAMPURAN SINGH MEHMAN SINGH Vs. SAMPURAN SINGH NARAIN SINGH
August 27, 1964
SANT SINGH KANWARJIT SINGH Vs. ASSESSING AUTHORITY
December 18, 1964
SANTA SINGH Vs. HAZARA SINGH AND OTHERS
October 20, 1964
SARDARNI GURDIAL KAUR Vs. S SATINDAR SINGH
July 31, 1964
SARDOOL SINGH Vs. THE STATE
February 7, 1964
SAROJINI MARKET SHOP-KEEPERS ASSOCIATION (REGD.) AND ANOTHER Vs. UNION OF INDIA AND OTHERS
May 25, 1964
SAROOP PARDESI AND ANOTHER Vs. THE STATE
May 29, 1964
SARUP SINGH Vs. K.C. GROVER AND ANR.
September 8, 1964
SARWAN SINGH Vs. THE PUNJAB UNIVERSITY, CHANDIGARH
April 29, 1964
SAT PAL SEHGAL Vs. STATE OF PUNJAB
January 10, 1964
SAT PARKAS Vs. UNION OF INDIA
August 27, 1964
SATISH CHANDER WADHAWAN Vs. THE PUNJAB UNIVERSITY
October 30, 1964
SATPAL CHOPRA Vs. STATE OF PUNJAB
October 8, 1964
SAWAN MAL AND OTHERS Vs. THE STATE AND OTHERS
May 13, 1964
SETH GUJAR MAL MODI R B Vs. COMMISSIONER OF INCOME TAX
September 11, 1964
SHADI RAM Vs. DEPUTY COMMISSIONER
May 27, 1964
SHAMSHER SINGH Vs. SAHIB DIAL ALIAS SHIBU
December 17, 1964
SHANTI DEVI Vs. DEPUTY CUSTODIAN GENERAL
November 11, 1964
SHANTI PERSHAD Vs. COMPETENT AUTHORITY UNDER THE SLUM AREAS
December 11, 1964
SHEEL KUMAR Vs. ADITYA NARAIN AND ANOTHER
April 22, 1964
SHER SINGH KARTAR SINGH Vs. TEHSILDAR SALES TAX TIS HAZARI
September 28, 1964
SHERA Vs. FINANCIAL COMMISSIONER
May 4, 1964
SHIELA RANI Vs. DURGA PERSHAD
May 20, 1964
SHILA BHALLA Vs. THAKAR BHAGWAN DASS
December 22, 1964
SHIP (INDIA) PRIVATE LTD., NEW DELHI Vs. ASSOCIATED TRADERS & ENGINEERS PRIVATE LTD., DELHI
May 15, 1964
SHIR AMIR SINGH Vs. GOVERNMENT OF INDIA
July 29, 1964
SHIV DAYAL AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
May 8, 1964
SHIV LAL Vs. FINANCIAL COMMISSIONER (DEVELOPMENT), PUNJAB AND OTHERS
February 5, 1964
SHIV SHANKAR Vs. MUNICIPAL CORPORATION OF DELHI
December 30, 1964
SHRI CHANDER RAM Vs. SHRIMATI SABIYA WATI
May 8, 1964
SHRI GURDAYAL PRABHU NIWAS AND ORS. Vs. KULU VALLEY TRANSPORT PRIVATE LTD. (IN HQUIDATION) AND ANR.
February 5, 1964
SHRI JAGDISH CHANDER Vs. SHRIMATI PARKASH VATI
September 28, 1964
SHRI K.R. BERRY Vs. COMMANDER O.P. SHARMA AND ANOTHER
August 11, 1964
SHRI KAPAL DEV Vs. STATE
April 2, 1964
SHRI LAKSHBIR SINGH Vs. SHRI ANANT RAM AND OTHERS
February 6, 1964
SHRIMATI CHANDER WATI Vs. DELHI CLOTH AND GENERAL MILLS LTD., AND OTHERS
April 7, 1964
SHRIMATI HARDEV KAUR Vs. SHRI PANJRATTAN SINGH
September 23, 1964
SHRIMATI HARGOBIND KAUR Vs. THE STATE OF PUNJAB AND OTHERS
September 21, 1964
SHRIMATI KAURAN DEVI Vs. LAL CHAND
May 12, 1964
SHRIMATI PRITAM KAUR Vs. S. SUNDER SINGH
December 4, 1964
SMT. PANO AND OTHERS Vs. THE UNION OF INDIA AND OTHERS
February 10, 1964
SMT. SHANTI DEVI AND OTHERS Vs. THE CHIEF COMMISSIONER, DELHI, AND OTHERS
December 1, 1964
SOHAN LAL Vs. THE STATE OF PUNJAB AND ANOTHER
April 27, 1964
SOHAN SINGH Vs. STATE OF PUNJAB
July 22, 1964
SOHAN SINGH NAND SINGH Vs. STATE
September 15, 1964
SOHEL SINGH GUJRAL Vs. THE UNION OF INDIA AND ANOTHER
May 15, 1964
SOM NATH AND OTHERS Vs. KHUSHI RAM AND OTHERS
January 2, 1964
SOMA Vs. BRIJ LAL MANOHAR LAL AGGARWAL
August 10, 1964
STADMED PRIVATE LTD., CALCUTTA Vs. HIND CHEMICALS, KANPUR
May 20, 1964
STATE Vs. GUNJ LAL AND JEEVA SHAH
April 1, 1964
STATE Vs. OM PARKASH SALIG RAM
March 19, 1964
STATE Vs. INDER S/O KIRPA CONVICT
November 18, 1964
STATE OF PUNJAB Vs. BANTA SINGH ARJAN
May 5, 1964
STATE OF PUNJAB Vs. SUGNA RAM
April 29, 1964
SUBHADRAN DEVI Vs. SUNDER DASS TEK CHAND
August 6, 1964
SUCHA SINGH Vs. BALBIR SINGH
July 31, 1964
SUJANT SINGH Vs. SETH MOHINDER PAUL
January 8, 1964
SUKHBIR SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER, DEVELOPMENT, PUNJAB AND OTHERS
February 5, 1964
SULTAN SINGH GUGAN SINGH Vs. MAN SINGH GOPAL SINGH
November 11, 1964
SUMER CHAND Vs. FATEH CHAND AND OTHERS
April 1, 1964
SURINDER NATH KHOSLA Vs. EXCISE AND TAXATION COMMISSIONER
July 22, 1964
SURJIT KAUR Vs. PARAGAT SINGH
January 3, 1964
SURJIT KAUR ALIAS SHANKARI Vs. SAWARAN SINGH
March 24, 1964
SURJIT SINGH AND OTHERS Vs. GURNAM SINGH AND OTHERS
July 28, 1964
SURJIT SINGH S KARTAR SINGH Vs. STATE
March 2, 1964
SWAMI RAM LAL AND ORS. Vs. THE DEPUTY CUSTODIAN-GENERAL, EVACUEE PROPERTY AND ORS.
May 18, 1964
T S KAUSHAL Vs. STATE OF PUNJAB
March 25, 1964
TARA CHAND AND ANR. Vs. KABUL CHAND AND ORS.
July 21, 1964
THAKUR DASS AND ANOTHER Vs. MESSRS SARDAR TRADING CO. AND OTHERS
May 1, 1964
THAKUR DATTA SHARMA VAID Vs. BHAGMAL SAUHTA
July 23, 1964
THE BIRLA COTTON SPINNING AND WEAVING MILLS LTD. Vs. HARI CHAND AND ORS.
January 7, 1964
THE DELHI CLOTH AND GENERAL MILLS CO. LTD. AND ORS. Vs. THE CHIEF COMMISSIONER AND ANR.
May 7, 1964
THE GENERAL MANAGER, PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. S. GURDIP SINGH AND OTHERS
July 16, 1964
THE HAMDARD DAWAKHANNA AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
January 13, 1964
THE STATE Vs. GURDIAL SINGH MOHINDER SINGH
July 19, 1964
THE STATE Vs. Y.K. NANDA
November 18, 1964
THE WORKERS CO-OPERATIVE GARDENING AND MIXED-FARMING SOCIETY LTD. Vs. THE STATE OF DELHI AND ANR.
April 6, 1964
TIRKHA RAM Vs. THE PRESCRIBED AUTHORITY UNDER THE GRAM PANCHAYAT ACT AND ANR.
August 31, 1964
UDE RAM SEWA RAM AND ORS. Vs. SHRI GOPI CHAND AND ORS.
February 19, 1964
UDMI AND OTHERS Vs. MANI RAM AND OTHERS
July 23, 1964
UJAGAR SINGH Vs. RATTAN SINGH
November 27, 1964
UNION OF INDIA Vs. COLD STORAGE AND REFRIGERATION CO. LTD.
May 6, 1964
UNION OF INDIA Vs. TRIBHUWAN PRAKASH NARYYAR
September 9, 1964
UNION OF INDIA Vs. BASAKHA SINGH AND CO PVT LTD
October 8, 1964
UNION OF INDIA (UOI) Vs. BHAGWANT SINGH
September 24, 1964
UNIQUE MOTOR AND GENERAL INSURANCE CO LTD Vs. KARTAR SINGH
September 1, 1964
V P REHBAR Vs. PUNJAB STATE
March 4, 1964
V.P. REHABAR Vs. THE PUNJAB STATE
August 4, 1964
VED PARKASH VOHRA Vs. THE STATE OF PUNJAB
August 6, 1964
VIR BHAN AND OTHERS Vs. UNION OF INDIA AND OTHERS
February 12, 1964
VIRAN BAI Vs. UNION OF INDIA
October 6, 1964
WALAITI RAM Vs. THE STATE OF PUNJAB AND OTHERS
October 9, 1964
WORKMEN OF THE GURDWARA PRINTING PRESS Vs. STATE OF PUNJAB
December 4, 1964
WORKMEN OF THE ORIENTAL TEXTILE FINISHING MILLS, CHHEHARTA Vs. KARTAR SINGH
December 16, 1964
YES PAL Vs. PUNJAB UNIVERSITY
December 23, 1964