Case Index

Title
Date
ABDUL HASEM AND ORS. Vs. HAJI MAHIUDDIN AND ORS.
February 12, 1964
AJOY KUMAR ROY Vs. G.M. WADWANI
December 12, 1964
AKHIL RANJAN DAS GUPTA Vs. MANAGEMENT ASSAM TRIBUNE
August 6, 1964
AMAR KRISHNA SAHA Vs. BIPRA CHARAN DEY AND ANR.
February 10, 1964
ASSAM RAILWAYS AND TRADING CO. LTD. Vs. UNION OF INDIA (UOI) AND NORTH EASTERN RLY.
February 21, 1964
BADARUDDIN AHMED Vs. C.K. THAKURIA AND ANR.
April 10, 1964
BEGUM MAFIDA AHMED Vs. RAJENDRA NATH BARUA AND ANR.
March 25, 1964
BHAGAT RAM Vs. KESHAB DEO
June 9, 1964
BHOLANATH THAKUR AND ANR. Vs. SARVANANDA KOTOKY AND ORS.
September 9, 1964
BIREN DATTA Vs. CHIEF COMMISSIONER OF TRIPURA
January 18, 1964
CONTROLLER OF ESTATE DUTY Vs. SHRI BIRENDRA KUMAR SEN
January 22, 1964
DEBIDUTTA AGARWALLA Vs. COMMISSIONER OF INCOME TAX, ASSAM, TRIPURA AND MANIPUR, SHILLONG AND OTHERS
March 2, 1964
DEVENDRA CHANDRA PAUL Vs. HARIDAS DEB
January 10, 1964
DINESH CHANDRA DOWERAH AND ANR. Vs. THE CHAIRMAN, ASSAM BOARD OF REVENUE AND ORS.
July 28, 1964
DURGESH RANJAN CHAKRABORTY Vs. THE ADMINISTRATION OF TRIPURA
July 4, 1964
EDWINGSON BARAH Vs. HENRY COTTON
February 5, 1964
ENAYATULLAH MIA Vs. MD. SAIYED ALI SHEIKH AND ORS.
April 24, 1964
GOLAK CHANDRA DUTTA S/O LATE AKSHAY KUMAR DUTTA Vs. STATE,
September 30, 1964
GUNARAM RAJBANGSHI, BASANTIPRIYA RAJBANGSHI AND ORS Vs. DAMBARUDHAR KEOT AND ORS
December 12, 1964
HABIB ALI AND ANR. Vs. RAFIKUDDIN AND ORS.
May 13, 1964
HARI SINGH Vs. DIVISIONAL FOREST OFFICER, CACHAR DIVISION AND ORS.
September 17, 1964
HIMATSINGKA MOTOR WORKS LTD. Vs. HARANATH BARUA
February 7, 1964
HRISHIKESH NAG ISWAR CHANDRA NAG Vs. STATE ON BEHALF OF K.M. GHOSH
August 3, 1964
IJAT ALI Vs. STATE
July 4, 1964
JAFAR ALI AND ANR. Vs. RASARAJ SIL AND ANR.
December 4, 1964
JEYPORE TIMBER AND VENEER MILLS (P.) LTD. Vs. THE COMMISSIONER OF INCOME TAX
February 21, 1964
JWALA PRASAD AGARWALA Vs. COMMISSIONER OF INCOME TAX
February 21, 1964
KA PLINIS MYRTHONG Vs. RIANG PYRBOT
April 2, 1964
KALU MUNCHI Vs. STATE OF ASSAM
January 28, 1964
KESHAB LAL CHALIHA Vs. ASSAM BOARD OF REVENUE
December 7, 1964
KITAB ALL MUNSHI Vs. SANTI RANJAN DEB
October 3, 1964
KRIPA NATH SARMAH AND ORS. Vs. STATE OF ASSAM AND ORS.
September 9, 1964
KSHETRIMAYUM RADHA SINGH Vs. GOVERNMENT OF MANIPUR
August 14, 1964
KUMAR IRON AND STEEL LTD. Vs. INDUSTRIAL TRIBUNAL
March 26, 1964
LAKSHYADHAR CHOWDHURY Vs. P.H. TRIVEDI AND ANR.
March 2, 1964
MAHENDRA NATH CHAUDHURY Vs. UNION OF INDIA (UOI)
July 13, 1964
MAHIBUDDIN AHMED BORA Vs. DANDIRAM KOCH AND ANR.
June 5, 1964
MANAGEMENT OF ASSAM RASTRA BASHA PRACHER SAMITY Vs. WORKMEN OF ASSAM RASTRA BASHA PRACHER SAMITY AND ORS.
March 4, 1964
MOHANLAL AGARWALLA Vs. LACHMAN HALUOI AND ANOTHER
March 10, 1964
MUZAMMAL HUSSAIN AND ORS. Vs. CHANGANLAL JAIN
January 29, 1964
NABIN CHANDRA BAROOAH Vs. STATE
July 11, 1964
NIRANJAN LAL RATANKUMAR Vs. RIVER STEAM NAVIGATION CO. LTD. AND ANR.
March 13, 1964
ON THE DEATH OF GUNARAM RAJBANGSHI HIS LEGAL HEIRS SRIMATI BASANTIPRIYA RAJBANGSHI AND ORS. Vs. DAMBARUDHAR KEOT AND ORS.
December 12, 1964
PRADIP KUMAR DAS Vs. STATE
February 4, 1964
PRAFULLA CHANDRA BEZBARUAH Vs. CALCUTTA CREDIT CORPORATION AND ANR.
September 9, 1964
PRAMATHA NATH SARMA Vs. PRAFULLA CHANDRA GOSWAMI AND ORS.
January 15, 1964
PREMJI KUMBHABHAI Vs. UNION OF INDIA (UOI)
June 3, 1964
PROBODH CHANDRA CHAKRAVARTY AND OTHERS Vs. BHARAT LOAN CO., LTD. AND OTHERS
January 13, 1964
PULIN BEHARI BISWAS Vs. THE STATE
December 5, 1964
RAHIMUDDIN SHEIKH AND ANR. Vs. TRILOK CHANDRA ROY AND ORS.
February 26, 1964
RAMANI MOHAN DAS AND ORS. Vs. USAI MAG
December 5, 1964
RAMESWAR SARMA Vs. MADANLAL AGARWALLA
May 21, 1964
SANWARMAL PUROHIT AND ANOTHER Vs. THE COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS, SHILLONG AND ANOTHER
February 25, 1964
SARURAM KEOT Vs. STATE
March 6, 1964
SPORSOMANICK SIEM Vs. ROKENDRO, EXECUTIVE MEMBER IN CHARGE OF RURAL ADMINISTRATION, DISTRICT COUNCIL
June 15, 1964
STATE Vs. GANGA RAM KALITA
March 9, 1964
STATE GOVERNMENT OF MANIPUR Vs. KAKCHINGTABAM GOURACHANDRA SARMA, ASCUSED,
September 30, 1964
STATE OF ASSAM Vs. BIRAJ MOHAN SARKAR
August 28, 1964
SUDHIR CHANDRA GUPTA Vs. STATE OF ASSAM
January 29, 1964
SULOCHANA CHOWDHURANI Vs. THE COMPENSATION OFFICER AND ORS.
March 10, 1964
SURESH CHANDRA GOSWAMI Vs. SURESH CHANDRA DEB NATH
December 14, 1964
THE STATE OF ASSAM Vs. RAM GOPAL AGARWALLA AND ANR.
February 20, 1964
U. BITHIANG MALNGIANG Vs. STATE OF ASSAM
February 20, 1964
UMANANDA ROY Vs. THE COMPENSATION OFFICER AND ORS.
September 17, 1964
UNION OF INDIA Vs. PRATAP CHANDRA BISWAS
February 11, 1964